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Ms Locus Constructions Private Limited vs Vishnu Raj
2023 Latest Caselaw 12630 Ker

Citation : 2023 Latest Caselaw 12630 Ker
Judgement Date : 22 November, 2023

Kerala High Court

Ms Locus Constructions Private Limited vs Vishnu Raj on 22 November, 2023

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA, 1945
                    CON.CASE(C) NO. 2437 OF 2023
 AGAINST THE JUDGMENT WP(C) 12720/2023 OF HIGH COURT OF KERALA
PETITIONER:

             MS LOCUS CONSTRUCTIONS PRIVATE LIMITED
             REPRESENTED BY ITS DIRECTOR NAVAS MEERAN, 401B,
             NIRANJAN BUILDING, 99 MARINE DRIVE, MAHARASHTRA,
             MUMBAI, PIN - 400020
             BY ADV C.K.SHERIN


RESPONDENT:

             VISHNU RAJ
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL
             OFFICE, FORT KOCHI, ERNAKULAM, PIN - 682001
OTHER PRESENT:

             GOVERNMENT PLEADER - RIYAL DEVASSY


     THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con. Case (C) No.2437 of 2023


                                    2



                     VIJU ABRAHAM,J
                     -----------------------
            Con.Case (C).No.2437 of 2023
                ---------------------------------
       Dated this the 22nd day of November, 2023

                                JUDGMENT

The learned counsel appearing for the

petitioner submitted that order has been passed as

directed in the judgment.

In view of the above submission, the Contempt

Case is closed.

Sd/-

VIJU ABRAHAM, JUDGE

rmm/22/11/2023

APPENDIX OF CON.CASE(C) 2437/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 20.04.2023 IN WP© NO. 12720/2023

 
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