Deepa A.C vs Suresh N.D
2023 Latest Caselaw 12622 Ker

Kerala High Court

Deepa A.C vs Suresh N.D on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                             1945
               CON.CASE(C) NO. 749 OF 2019
AGAINST THE JUDGMENT DATED 03.10.2018 IN WP(C) 12633/2017
                          ------
PETITIONER:

         DEEPA A.C., AGED 41 YEARS,
         UPPER PRIMARY SCHOOL ASSISTANT,
         M.A.M.U.P.SCHOOL, TAVANUR,
         MALAPPURAM DISTRICT- 679573,
         NOW WORKING AS U.P.S.A., S.S.U.P.SCHOOL,
         THRIKKANAPURAM, THAVANOOR P.O.,
         MALAPPURAM DISTRICT- 679573.

         BY ADV.M.R.ANISON



RESPONDENT:

         SURESH N.D., AGE AND FATHER'S NAME NOT
         KNOWN TO THE PETITIONER, THE ASSISTANT
         EDUCATIONAL OFFICER, EDAPPAL,
         MALAPPURAM- 679576.

         BY SENIOR GOVERNMENT PLEADER, SRI.A.J.VARGHESE



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.11.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Contempt Case No.749/2019      2




                            JUDGMENT

This Contempt Case (Civil) is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

ln

APPENDIX OF CON.CASE(C) 749/2019

PETITIONER's ANNEXURES:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 03.10.2018 IN W.P(C)NO.12633/2017.