Bhashyam, (Died) vs Prasanna @ Chinnan
2023 Latest Caselaw 11821 Ker

OP(C) No.2505/2023                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
              Thursday, the 16th day of November 2023 / 25th Karthika, 1945

                                 OP(C) NO. 2505 OF 2023

             EP 54/2021 IN O.S 43/2005 OF PRINCIPAL MUNSIFF COURT, KOCHI.

   PETITIONER(S)/ JUDGMENT DEBTORS NO 1 TO 4 / RESPONDENTS NO 1 TO 4 :

      1. BHASHYAM, (DIED), AGED 77 YEARS, S/O. NARANANAN, THYKOOTTATHIL
         VEEDU, OCHANTHURUTHU P.O., CHANTHURUTH DESOM, PUTHUVYPU VILLAGE,
         KOCHI TALUK, ERNAKULAM DISTRICT, PIN - 682 508.
      2. RAGINI, AGED 74 YEARS, W/O. BHASSHYAM, THYKOOTTATHIL VEEDU,
         OCHANTHURUTHU P.O., CHANTHURUTH DESOM, PUTHUVYPU VILLAGE, KOCHI
         TALUK, ERNAKULAM DISTRICT, PIN - 682 508.
      3. PRAMOD, AGED 52 YEARS, S/O. BHASHYAM, THYKOOTTATHIL VEEDU,
         OCHANTHURUTHU P.O., CHANTHURUTH DESOM, PUTHUVYPU VILLAGE, KOCHI
         TALUK, ERNAKULAM DISTRICT, PIN - 682 508.
      4. PRAVEEN, AGED 50 YEARS, S/O. BHASHYAM, THYKOOTTATHIL VEEDU,
         OCHANTHURUTHU P.O., CHANTHURUTH DESOM, PUTHUVYPU VILLAGE, KOCHI
         TALUK, ERNAKULAM DISTRICT, PIN - 682 508.

   RESPONDENT(S)/ DECREE HOLDERS 1 & 2/ PETITIONERS NO 1 & 2:

      1. PRASANNA @ CHINNAN, AGED 60 YEARS, S/O. NARAYANANM RESIDING AT
         THAIKEOTTATHIL HOUSE, OCCHANTHRUTHU P.O., OCHANTHURUTH DESOM,
         PUTHUVYPPU VILLAGE, ERNAKULAM DISTRCIT, PIN - 682508
      2. LELITHA, AGED 56 YEARS, D/O. THAIKOOTTATHIL NARAYANAN, W/O. ASOKAN,
         RESIDING AT KOZHIKKAPARAMBIL HOUSE, MALIPURAM P.O., ELAMKUNNAPUZHA
         VILLAGE, KOCHI TALUK, ERNAKULAM DISTRICT, PIN - 682 511.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 54/2021 on the file of Munsiff Court
   Kochi pending disposal of the original petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S PAUL K.VARGHESE & A.A.GEETHA, Advocates for the petitioners, the court
   passed the following:

                                       O R D E R

Notice to the respondents by special messenger as requested by the counsel for the petitioners.

The petitioners are also at liberty to serve notice on the respondents through the counsel appearing before the court below.

OP(C) No.2505/2023 2/2

The learned counsel for the petitioners submits that EP is posted for delivery today.

The delivery, if any effected, will be subject to the result of this original petition.

Post on 20-11-2023.

Sd/- C. JAYACHANDRAN, JUDGE

16-11-2023 /True Copy/ Assistant Registrar