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Sojan N. George vs The State Tax Officer (Works ...
2023 Latest Caselaw 11569 Ker

Citation : 2023 Latest Caselaw 11569 Ker
Judgement Date : 8 November, 2023

Kerala High Court
Sojan N. George vs The State Tax Officer (Works ... on 8 November, 2023
WP(C) No.21742/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH


             Wednesday, the 8th day of November 2023 / 17th Karthika, 1945


                                WP(C) NO. 21742 OF 2023

   PETITIONER:

          SOJAN N. GEORGE, AGED 55 YEARS, 8/214 A, NELLICKAKUDY HOUSE,
          VENGOOR WEST, MUDAKKUZHA, THURUTHY P.O, ERNAKULAM, PIN - 683545

   RESPONDENTs:

      1. THE STATE TAX OFFICER (WORKS CONTRACT), STATE GOODS & SERVICES TAX
         DEPARTMENT, MATTANCHERRY (PRESENTLY REDESIGNATED AS
         ASST.COMMISSIONER OF STATE TAX, TAXPAYER SERVICES CIRCLE, STATE GST
         DEPARTMENT, SGST COMPLEX, BAZAR ROAD, MATTANCHERRY ), PIN - 682002
      2. THE DEPUTY COMMISSIONER OF STATE TAX, ARREAR RECOVERY, STATE G.S.T
         DEPARTMENT, MINI CIVIL STATION, ALUVA, PIN - 683101
      3. UNION OF INDIA, REPRESENTED BY ITS SECRETARY (REVENUE), MINISTRY OF
         FINANCE, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI, PIN - 110001
      4. THE CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS, REPRESENTED BY ITS
         CHAIRMAN, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI, PIN -
         110001
      5. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO TAXES,
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the first respondent to keep further action including
   recovery proceedings in pursuance of Ext.P.1 proceedings and P.1(a)
   summery of the order/recovery notice in abeyance till disposal of this
   writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   06/07/2023 and upon hearing the arguments of M/S. AJI V.DEV, S.SAJEEVAN &
   ALAN PRIYADARSHI DEV, Advocates for the petitioner, SRI.
   SHRI.P.R.SREEJITH, STANDING COUNSEL for R1 and of SRI.J.VISHNU, Advocate
   for R4, the court passed the following:
 WP(C) No.21742/2023                      2/3

                             DINESH KUMAR SINGH, J.
                      ------------------------------------
                 WP(C) Nos.31559 & 32556 of 2019, 14654, 25891, 28467
             & 28542 of 2020, 12309, 12594, 15407, 17290, 26515 of 2021,
         1601, 2276,2446, 5360, 5879, 5995, 6763, 7057, 7448, 7500, 8070,
           10859, 10868, 10907, 11736, 13441, 13904, 15104, 15126, 16416,
           17278, 17281, 17284, 17306, 18947, 18958, 19115, 20511, 20847,
           20934, 21477, 21545, 21764, 22101, 22106, 22204,22224, 22331,
           22788, 23471, 23749, 23892, 24243, 24327, 25600, 25940, 27854,
           28241, 28324, 29479, 30146, 30416, 30444, 30578, 30688, 31001,
           31050, 31096, 31219, 31354, 31504, 31510, 31530, 31964, 31980,
           32005, 32054, 32057, 32441, 32692, 32801, 32834, 32854, 33238,
           33408, 33630, 33848, 33879, 33965, 34073, 34128, 35272, 35416,
           35460, 35474, 35644, 35887, 35888, 35907, 36011, 36027, 36292,
           36362, 36612, 36621, 36637, 36656, 36669, 36670, 36915, 36927,
           36972, 37302, 37841, 37910, 37941, 38627, 38708, 38846, 38964,
           39102, 39103, 39298, 40251, 40402, 40506, 41052, 41158, 41243,
           41266, 41280, 41302, 41405, 41571, 41702, 41705, 41847, 41855,
          41883, 41928, 41953, 41960, 42012, 42044, 42297, 42298, 42456 &
            42681 of 2022, 155, 201, 223, 1048, 1405, 1604, 2042, 2469,
             3489, 4088, 4363, 5641, 6882, 15524, 15553, 16237, 16479,
          16873, 16879, 17724, 17801, 18379, 18870, 19156, 19181, 19459,
             19774,    20441, 20559, 20704, 21074, 21305, 21447, 21547,
          21742, 21762, 21811, 21850, 21921, 21941, 22164, 22364, 22444,
          22550, 22677, 22814, 22830, 22956, 23445, 23490, 23709, 24070,
         24145, 24213, 24306, 24677, 24686, 24826, 24836, 24975, 25030,
           25141, 25234, 25434, 25473, 25475, 25562, 25564, 25772, 25875,
           25971, 26032, 26227, 26555, 26656, 26696, 26848, 26875, 27028,
          27087, 27122, 27366, 27416, 27441, 27491, 27571, 27767, 27807,
           27893, 28096, 28177, 28406, 28478, 28479, 28492, 28494, 28522,
          28689, 28708, 28764, 28842, 28874, 28881, 29307, 29699, 29705,
           30322, 30451, 30770, 31408, 31536, 32743, 33251, 33275, 33295,
           33317, 33343, 33353, 33372, 33377, 33865, 33979, 34356, 34563,
          35117, 35783, 36349, 36501, 36644, 37004, 37011, 37039 of 2023
                                          and
                       R.P.No.1031/2023 in WP(C) No.29769/2023,
                   -------------------------------------
                  Dated this the 8th day of November, 2023

                                      O R D E R

Heard the arguments of all sides. Judgment

reserved.

Learned counsel for all the parties are

directed to file their written synopsis within ten

days.

Sd/-

DINESH KUMAR SINGH JUDGE jg WP(C) No.21742/2023 3/3

APPENDIX OF WP(C) 21742/2023 Exhibit P1 TRUE COPY OF THE PROCEEDINGS PASSED U/S. 73 OF THE GST ACTS FOR 2017-18 DATED: 17.06.2022 Exhibit P1(a) TRUE COPY OF THE SUMMARY OF THE ORDER/RECOVERY NOTICE ISSUED IN FORM GST DRC-07 FOR 2017-18 DATED: 17.06.2022

 
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