The Secretary, Ayyappancoil ... vs The Superintendent Of Police
2023 Latest Caselaw 5997 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
  WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                    WP(C) NO. 14960 OF 2023
PETITIONER:

         THE SECRETARY,
         AYYAPPANCOIL SERVICE CO-OPERATIVE BANK LTD
         NO.3558, AYYAPPANCOIL P.O,
         IDUKKI DISTRICT., PIN - 685507

         BY ADVS.
         T.A.UNNIKRISHNAN
         K.K.AKHIL
         T. SREELAKSHMI UNNIKRISHNAN
RESPONDENTS:

    1    THE SUPERINTENDENT OF POLICE
         IDUKKI DISTRICT, PIN - 685584
    2    THE STATION HOUSE OFFICER
         UPPUTHARA POLICE STATION,
         IDUKKI DISTRICT., PIN - 685505
    3    THE RETURNING OFFICER FOR THE CONDUCT OF ELECTION
         TO THE BOARD OF DIRECTORS OF AYYAPANCOIL SERVICE
         CO- OPERATIVE BANK LTD, NO.3558
         AYYAPPANCOIL P.O, IDUKKI DISTRICT, PIN - 685507
    4    THE STATE CO-OPERATIVE ELECTION COMMISSION
         3RD FLOOR, CO BANK TOWERS, VIKAS BHAVAN P.O,
         THIRUVANANTHAPURAM, REPRESENTED BY ITS
         SECRETARY., PIN - 695033
    5    LOCAL COMMITTEE SECRETARY CPI(M)
         MARYKULAM LOCAL COMMITTEE, AYYAPPANCOIL,
         IDUKKI DISTRICT., PIN - 685507

         SRI. RAJEEV JYOTHISH GEORGE, GP

     THIS WRIT PETITION       (CIVIL) HAVING    COME UP   FOR
ADMISSION ON 24.05.2023,      THE COURT ON     THE SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.14960 of 2023

                               2




                            JUDGMENT

Dated this the 24th day of May, 2023

Counsel for the petitioner submits that the petitioner

does not want to prosecute the writ petition.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

N.NAGARESH JUDGE spk