State Of Kerala Rep. By Secretary ... vs Shanoj.C.G
2023 Latest Caselaw 5984 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                  CM.APPL.NO.1/2023 IN WA NO. 961 OF 2023
 (AGAINST THE JUDGMENT DATED 13.10.2022 IN WP(C) 37030/2018 OF THIS COURT)
APPELLANTS/APPELLANTS/RESPONDENTS 1 TO 4 IN WP(C):

  1. STATE OF KERALA, REP. BY SECRETARY TO GOVERNMENT GENERAL EDUCATION
     DEPARTMENT, SECRETARIAT ANNEX-II, THIRUVANANTHAPURAM, PIN - 695001
  2. THE DIRECTOR OF GENERAL EDUCATION JAGATHI, THIRUVANANTHAPURAM, PIN -
     695014
  3. THE DEPUTY DIRECTOR OF EDUCATION THRISSUR, PIN - 680003
  4. THE DISTRICT EDUCATIONAL OFFICER CHAVAKKAD, THRISSUR, PIN - 680506

RESPONDENTS/RESPONDENTS/PETITIONER & RESPONDENT 5 IN WP(C):

  1. SHANOJ.C.G, S/O C.M. GEORGE, HEADMASTER, HIGH SCHOOL PENGAMUKKU,
     THRISSUR DISTRICT , PIN - 680544
  2. THE MANAGER, HIGH SCHOOL PENGAMUKKU,THRISSUR
     DISTRICT-680544(RESIDING AT PULIKKOTTIL HOUSE,KARICHAL
     ROAD,PENAGMUKKU-680544)., PIN - 680544

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 142 days in filing the Writ Appeal.
     This Application coming on for orders on 24.05.2023, upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of GOVERNMENT PLEADER, for the petitioners, and of
SRI.V.A.MUHAMMED Advocate for the respondents, the court passed the
following:
   A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                ......................................................
          WA No.961 of 2023 & CM Appl.No. 1 of 2023
            .................................................................
              Dated this the 24th day of May, 2023


                                  ORDER

A.K. Jayasankaran Nambiar, J.

Issue consolidated notice in the delay condonation application and

the writ appeal to the respondents.

Sri.V.A.Muhammed takes notice for the 1 st respondent. Notice by

speed post to the 2nd respondent.

Post on 7.6.2023.

Sd/-A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE

dlk/24.5.2023