Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Aanjaly Sandeep Shetty vs Additional/Joint/Deputy/Assistant ...
2023 Latest Caselaw 5982 Ker

Citation : 2023 Latest Caselaw 5982 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Aanjaly Sandeep Shetty vs Additional/Joint/Deputy/Assistant ... on 24 May, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                             WA NO. 712 OF 2023
 (AGAINST THE JUDGMENT DATED 09.03.2023 IN WP(C) 26900/2022 OF THIS COURT)
APPELLANT(PETITIONER IN WPC):

     AANJALY SANDEEP SHETTY, AGED 37 YEARS AGED 37 YEARS, BAJAJ EXOTICA
     APARTMENTS, B BLOCK 1006, OPP. MORE SUPERMARKET: MANAGALORE , PIN -
     575005.

BY.ADVS.M/S.HARISANKAR V MENON, MEERA V MENON, R.SREEJITH, K.KRISHNA &
PARVATHY MENON

RESPONDENT(RESPONDENT IN WPC):

     ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME
     TAX OFFICER NATIONAL FACELESS ASSESSMENT CENTRE, DELHI: , PIN -
     110001.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to it is humbly prayed that this hon'ble court may be pleased to set aside
the judgment in WP [C] No. 26900/2022 of the High Court of Kerala dated
9th March 2023 and allow the Writ Petition as prayed for therein.
     This Writ Appeal coming on for orders on 24.05.2023, upon perusing
the appeal memorandum, the court passed the following:
 A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
               ......................................................
                         WA No.712 of 2023
            ................................................................
             Dated this the 24th day of May, 2023


                               ORDER

A.K.Jayasankaran Nambiar.J

Admit.

Sri.Jose Joseph, learned standing counsel takes notice for the

respondent.

Post on 26.6.2023.

There will be a stay of Ext.P2 and all further proceedings

pursuant thereto, pending disposal of the writ appeal.

Sd/- A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.5.2023 WA No.974 of 2023

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter