Citation : 2023 Latest Caselaw 5968 Ker
Judgement Date : 24 May, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
OP(C) NO. 1046 OF 2023
AGAINST THE ORDER/JUDGMENT IN IA.2/2022 IN OS 446/2019 OF
ADDITIONAL MUNSIFF COURT, KOTTAYAM
PETITIONERS/PETITIONERS/DEFENDANTS:
1 SUKUMARAN NAIR, S/O.GOPALAKRISHNAN NAIR,
AGED 65 YEARS, VATTOLICKAL KIZHAKKETHIL HOUSE,
LAKKATTOOR, KOTTAYAM, PIN - 686502
2 SANTHAMMA, W/O SUKUMARAN NAIR, AGED 63 YEARS,
VATTOLICKAL KIZHAKKETHIL HOUSE, LAKKATTOOR,
KOTTAYAM - 686502
BY ADVS.
C.A.CHACKO
C.M.CHARISMA
BABU V.P.
REMYA V.A.
SALMA DILEEP
CHRISTINA ANTONY
RESPONDENT/COUNTER PETITIONER/PLAINTIFF:
BENNY MATHEW,
S/O.MATHEW JOSEPH, KOCHUKAROTTU HOUSE,
LAKKATTOOR, KOTTAYAM - 686502
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C) NO. 1046 OF 2023
2
JUDGMENT
When the matter came up for hearing, the learned
counsel for the petitioner fairly submitted that she
is not pressing the original petition.
Hence, O.P.(C) will stand dismissed as not
pressed.
Sd/-
P.SOMARAJAN JUDGE msp OP(C) NO. 1046 OF 2023
APPENDIX OF OP(C) 1046/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF PLAINT IN OS NO.446/2019 ON THE FILE OF ADDITIONAL MUNSIFF COURT, KOTTAYAM Exhibit P2 TRUE COPY OF WRITTEN STATEMENT DATED 1/1/2021 FILED BY THE DEFENDANTS IN OS NO.446/2019 Exhibit P3 TRUE COPY OF IA.NO.2/2022 DATED 29/9/2022 FILED BY THE PETITIONERS Exhibit P4 TRUE COPY OF OBJECTION DATED 18/1/2023 FILED BY THE RESPONDENT IN IA.NO.2/2022 Exhibit P5 TRUE COPY OF ORDER DATED 3/3/2023 IN IA NO.2/2022 IN OS NO.446/2019 OF ADDITIONAL MUNSIFF COURT, KOTTAYAM
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