The Mount Thabore Central School vs State Of Kerala
2023 Latest Caselaw 5957 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                     THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
         WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                             WP(C) NO. 4653 OF 2013
PETITIONER:

               THE MOUNT THABORE CENTRAL SCHOOL
               AGED 54 YEARS
               PEECHANIKKAAD, ANGAMALY-683 572, ERNAKULAM DISTRICT,
               REPRESENTED BY ITS MANAGER.

               BY ADVS.
               SRI.DINESH R.SHENOY
               SRI.G.HARIKRISHNAN TRIPUNITHURA
               SRI.R.V.RAHUL



RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION (N)
               DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM. 695 001.

     2         THE DIRECTOR OF PUBLIC INSTRUCTIONS
               OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTIONS,
               THIRUVANANTHAPURAM. 695 001.

     3         THE DISTRICT EDUCATIONAL OFFICER
               OFFICE OF THE DISTRICT EDUCATIONAL OFFICER, ALUVA-683 101.

     4         THE ASSISTANT SECRETARY AFFLN.
               CENTRAL BOARD OF SECONDARY EDUCATION (AFFILIATION BRANCH),
               SHILSHA KENDRA 2, COMMUNITY CENTRE, PREETHI VIHAR, DELHI-110
               092.

               GP-SUNILKUMAR KURIAKOSE


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 24.05.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). No.4653 of 2013        2

                    VIJU ABRAHAM, J.
                   ------------------
                W.P.(C). No.4653 of 2013
           ----------------------------------
          Dated this the 24th day of May, 2023

                            JUDGMENT

The learned counsel for the petitioner

submits that the writ petition may be closed with

liberty to move again, if any cause of action

arise in future. Granting such liberty, the writ

petition is closed.

sd/-

VIJU ABRAHAM,JUDGE

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