T.Sasidharan Nair vs State Of Kerala
2023 Latest Caselaw 5955 Ker

OP(Crl.) No.255/2022                          1/2




                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                  Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                                  OP(CRL.) NO. 255 OF 2022

      CC.NO.2088/2020 OF JUDICIAL MAGISTRATE OF FIRST CLASS -II, NEYYATTINKARA


   PETITIONER/DEFACTO COMPLAINANT:


             T.SASIDHARAN NAIR

             SON OF THANKAPPAN PILLAI, AGED 61 YEARS,

             SASTHA NILAYAM, PARASUVAKKAL DESOM, PARASSALA P.O.,

             THIRUVANANTHAPURAM, PIN - 695508



             BY M/S.P.A.MARTIN ROY and LIMJITH K.J., Advocates for the

             petitioner


   RESPONDENTS 1 TO 4/STATE, SHO & ACCUSED 1 AND 2:


    1.       STATE OF KERALA

             REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,

             ERNAKULAM DISTRICT, PIN - 682031

    2.       STATION HOUSE OFFICER

             PARASSALA POLICE STATION, THIRUVANANTHAPURAM DISTRICT,

             PIN - 695508

    3.       JAYARANI

             AGED 56 YEARS   KALLUVILLA VEEDU, MANKUZHI,

             ADAIKKAKUZHI P.O., K.K.DISTRICT, TAMIL NADU, PIN - 629153
 OP(Crl.) No.255/2022                            2/2

    4.       RAJEESH R.,

             AGED 31 YEARS, KALLUVILLA VEEDU, MANKUZHI,

             ADAIKKAKUZHI P.O., K.K.DISTRICT, TAMIL NADU, PIN - 629153



             BY THE PUBLIC PROSECUTOR FOR THE RESPONDENTS 1 & 2


          OP(Criminal) having come up for orders on 24/05/2023, upon perusing

    the letter dated 09/05/2023 from Judicial First Class Magistrate-II,

    Neyyattinkara and this Court's judgment dated 23/06/2022, the court on

    the same day passed the following.




                                           ORDER

Read letter dated 09/05/2023 by the Judicial First Class

Magistrate-II, Neyyattinkara.

The extension sought for is granted.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

24-05-2023 /True Copy/ Assistant Registrar