Commercial Tax Officer, I vs V.Vijayakumaran
2023 Latest Caselaw 5948 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                             WA NO. 1156 OF 2017
  (AGAINST THE JUDGMENT DATED 01.02.2017 IN WPC 29958/2016 OF THIS COURT)
APPELLANTS/RESPONDENTS IN THE W.P(C):

  1. COMMERCIAL TAX OFFICER - I, CHITTUR - 678 121.
  2. THE DEPUTY COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES, PALAKKAD -
     678 001.

BY.GOVERNMENT PLEADER

RESPONDENTS/PETITIONERS IN THE W.P(C):

  1. V.VIJAYAKUMARAN, LEGAL HEIR OF LATE VELAYUDHAN,
     CHUTTICHIRAKALAM,ANCHANAMKODE, NENMENI P.O, KOLLENGODE, PALAKKAD.
  2. BABY, LEGAL HEIR OF LATE VELAYUDHAN, CHUTTICHIRAKALAM,ANCHANAMKODE,
     NENMENI P.O, KOLLENGODE, PALAKKAD.
  3. V. SASIKUMAR, LEGAL HEIR OF LATE VELAYUDHAN,
     CHUTTICHIRAKALAM,ANCHANAMKODE, NENMENI P.O, KOLLENGODE, PALAKKAD.
  4. V. RAVEENDRAN, LEGAL HEIR OF LATE VELAYUDHAN,
     CHUTTICHIRAKALAM,ANCHANAMKODE, NENMENI P.O, KOLLENGODE, PALAKKAD.
  5. SATHYABHAMA, LEGAL HEIR OF LATE VELAYUDHAN,
     CHUTTICHIRAKALAM,ANCHANAMKODE, NENMENI P.O, KOLLENGODE, PALAKKAD.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the jugment in W.P(C).No.29958/2016 dated
01.02.2017, pending disposal of the above Writ Appeal.
     This petition coming on for orders on 24.05.2023,upon perusing the
appeal memorandum, the court passed the following:
  A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P, JJ.
 -------------------------------------------------------------------------------------------
                     C.M.Application No.1 of 2017 and
                                 W.A.1156 of 2017
                         -------------------------------------------
                              Dated : 24th May, 2023

                                        ORDER

A.K.Jayasankaran Nambiar, J.

Delay condoned

W.A.1156 of 2017

Admit. Sri.Harisankar V.Menon takes notice for the

respondents. Post for hearing.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P., JUDGE

Mrcs