Mrs. Sophia vs Kendriya Vidyalaya
2023 Latest Caselaw 5944 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                          OP(C) NO. 904 OF 2023
  EARLY DISPOSAL OF I.A.NO.4/2023 IN O.S.NO.366/2023 OF IV    MUNSIFF
                            COURT, ERNAKULAM


PETITIONER/PETITIONER/PLAINTIFF:

             MRS. SOPHIA
             AGED 52 YEARS
             W/O. MOHAMMED KARUNNAPPILLY HOUSE,
             PALLILAMKARA H M T COLONY, NORTH KALAMASSERY
             ERNAKULAM, PIN - 683503

             BY ADVS.
             C.HARIKUMAR
             SANDRA SUNNY
             ARUN KUMAR M.A
             FARAH JYOTHI PRADEEP


RESPONDENTS/RESPONDENTS/DEFENDANTS:

     1       KENDRIYA VIDYALAYA
             NAD ROAD, PALLILAMKARA NORTH KALAMASSERY,
             ALUVA ERNAKULAM-683103
             REPRESENTED BY ITS PRINCIPAL
     2       THE PRINCIPAL
             KENDRIYA VIDYALAYA NAD ROAD,
             PALLILAMKARA NORTH KALAMASSERY,
             ALUVA ERNAKULAM, PIN - 683103
     3       THE DEPUTY COMMISSIONER
             KENDRIYA VIDYALAYA SANGATHAN REGIONAL OFFICE,
             KADVANTHRA, ERNAKULAM, PIN - 682020
     4       UNION OF INDIA
             REPRESENTED BY THE SECRETARY MINISTRY OF EDUCATION,
             SHASTRI BHAVAN, NEW DELHI, PIN - 110001
     5       MR. BIJU,
             FATHER'S NAME NOT KNOWN, CENTRAL PWD CONTRACTOR,
             RESIDING AT MARAKKAR LANE CHENAKKALA ROAD,
             KALAMASSERY P.O. ERNAKULAM, PIN - 683104
 OP(C) NO. 904 OF 2023

                                   2

             BY ADVS.
             M JAYAKRISHNAN VAZHOOR
             VIJAYAN NAIR G.(K/001292/2019)
             SHAJI MATHEW N.M.(K/359/2020)
             SINEESH K.M.(K/000379/2022)


OTHER PRESENT:

             SRI S MANU, DSGI


      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 904 OF 2023

                                       3


                           JUDGMENT

The petitioner came up for an early disposal

of the pending application in I.A.No.4/2023

which is now stands posted to 05/06/2023. Hence,

there will be a direction to the learned Munsiff

to hear and dispose of the application on that

day itself. OP(C) will stand allowed

accordingly.

Sd/-

P.SOMARAJAN JUDGE rkr-24/05/23 OP(C) NO. 904 OF 2023

APPENDIX OF OP(C) 904/2023

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE PLAINT IN O.S.NO 366 OF 2023 ON THE FILE OF HON'BLE MUNSIFF COURT-IV, ERNAKULAM FILED BY THE PETITIONER WITHOUT DOCUMENTS EXHIBIT P2 THE TRUE COPY OF THE PETITION IN I.A.NO 4 OF 2023 IN O.S.NO 366 OF 2023 BEFORE THE HON'BLE MUNSIFF COURT-IV, ERNAKULAM FILED BY THE PETITIONER WITHOUT DOCUMENTS RESPONDENT EXHIBITS NIL

TRUE COPY P.A.TO JUDGE