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Shemina Begum vs Khadija Beevi
2023 Latest Caselaw 5941 Ker

Citation : 2023 Latest Caselaw 5941 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Shemina Begum vs Khadija Beevi on 24 May, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                       OP(C) NO. 911 OF 2023
 AGAINST THE ORDER/JUDGMENT IN I.A.3/2023 AND I.A.NO.4/2023 IN
 O.S.NO.423/2021 OF II ADDITIONAL MUNSIFF COURT, NEYYATTINKARA


PETITIONER/PETITIONER/PLAINTIFF:

          SHEMINA BEGUM
          AGED 42 YEARS, WIFE OF JAMAL,
          BISMINA MANZIL, VENGANOOR DESOM,
          VIZHNJAM VILLAGE,
          VIZHINJAM P.O.,
          THIRUVANANTHAPURAM TALUK,
          THIRUVANANTHAPURAM DISTRICT PIN - 695521
          BY ADVS.
          SMRITHI S.S.
          V.SURESH
          G.SUDHEER
          R.HARIKRISHNAN (H-308)


RESPONDENTS/RESPONDENTS/DEFENDANTS:

  1      KHADIJA BEEVI
         AGED 62 YEARS
         SHEEBA MANZIL, OPPOSITE TO KALLUVETTANKUZH CSI CHURCH ,
         VIZHINJAM VILAGE, VIZHINJAM P.O.
         THIRUVANANTHAPURAM TALUK,
         THIRUVANANTHAPURAM DISTRICT, PIN - 695521
  2      SULEKHA BEGUM
         AGED 44 YEARS, DAUGHTER OF KHADIJA BEEVI,
         BISMILLA MANZIL, KANIYARAPURAM P.O.,
         THIRUVANANTHAPURAM BTALUK,
         THIRUVANANTHAPURAM DISTRICT, PIN - 695301
  3      SHANAVAS
         AGED 41 YEARS, SON OF MYTHEENKANNU,
         KHADIJA MANSIL, NELLIMOODU,
         MURUKKUMPUZHA P.O., VIZHINJAM VILLAGE,
         VIZHINJAM P.O., THIRUVANANTHAPURAM TALUK,
         THIRUVANANTHAPURAM DISTRICT, PIN - 695301
 OP(C) NO. 911 OF 2023

                                   2

     4       SHEEBA BEGUM
             AGED 40 YEARS
             DAUGHTER OF KHADIJA BEGUM,
             TC 53/580(1), KUNNATH GARDENS,
             KARAYKKAD LANE, NEMOM P.O.,
             VIZHINJAM VILLAGE, VIZHINJAM P.O.,
             THIRUVANANTHAPURAM TALUK,
             THIRUVANANTHAPURAM DISTRICT, PIN - 695019
     5       SHAMILA BEGUM
             AGED 38 YEARS, DAUGHTER OF KHADIJA BEEVI,
             SHEEBA MANSIL, OPPOSITE TO KALLUVETTANKUZHI CSI CHURCH,
             VIZHINJAM VILLAGE, VIZHINJAM P.O.,
             THIRUVANANTHAPURAM TALUK,
             THIRUVANANTHAPURAM DISTRICT, PIN - 695521
     6       SHEMI,
             AGED 38 YEARS, WIFE OF SHANAVAS,
             SHEEBA MANSIL,
             OPPOSITE TO KALLUVETTANKUZHI CSI CHURCH,
             VIZHINJAM VILLAGE, VIZHINJAM P.O.,
             THIRUVANANTHAPURAM TALUK,
             THIRUVANANTHAPURAM DISTRICT, PIN - 695521
      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 911 OF 2023

                                 3


                          JUDGMENT

A report is received from the II Additional

Munsiff, Neyyattinkara, wherein the learned

Munsiff undertook to dispose of the matter within

six months. The petitioner came up for an early

disposal of the said matter. Hence, notice to

respondents is dispensed with. OP(C) will stand

allowed accordingly by directing the learned

Munsiff to dispose of the matter within a time

schedule of six months from the next posting

day.

Sd/-

P.SOMARAJAN JUDGE rkr-24/05/23 OP(C) NO. 911 OF 2023

APPENDIX OF OP(C) 911/2023

PETITIONER EXHIBITS Exhibit P1 COPY OF PLAINT IN OS NO: 423 OF 2021 Exhibit2 COPY OF I.A NO: 1 OF 2021 APPLICATION FOR TEMPORARY INJUNTION Exhibit P3 COPY OF ORDER OF INJUNCTION DATED 2-07-2021 Exhibit P4 COPY OF I.A. NO: 3 OF 2023, APPLICATION FOR INTERIM MANDATORY INJUNCTION Exhibit P5 COPY OF I.A. NO: 4 OF 2023 COMMISSION APPLICATION RESPONDENT EXHIBITS NIL

TRUE COPY P.A.TO JUDGE

 
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