Jojo Joseph vs The Ranger Forest Officer
2023 Latest Caselaw 5725 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
  TUESDAY, THE 16TH DAY OF MAY 2023 / 26TH VAISAKHA, 1945
                     WP(C) NO. 15870 OF 2023
PETITIONER/S:

            JOJO JOSEPH, AGED 53 YEARS
            S/O LATE A C JOSEPH AGED 53, MARIYA WINTER GARDEN
            ESTATES APPAPARA.P.O., THIRUNELLY, MANANTHAVADY
            WAYNADU, PIN - 670646

            BY ADV K.R.SUNIL


RESPONDENT/S:

    1       THE RANGER FOREST OFFICER
            BEGUR, RANGE, MANANTHAVADY.P.O WAYANAD -., PIN -
            670645

    2       THE DEPUTY RANGE OFFICER
            THIRUNELLY FOREST STATTION, WAYANAD, PIN - 670645

            SRI.RIYAL DEVASSY, GOVT.PLEADER


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   16.05.2023,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 15870 OF 2023

                               2


                  SHOBA ANNAMMA EAPEN, J.
           ------------------------------------
                  WP(C) NO. 15870 OF 2023
          -------------------------------------
           Dated this the 16th day of May, 2023

                        J U D G M E N T

The limited prayer made in the writ petition is

for a direction to the 1 st respondent to consider Ext.P6 request of the petitioner and pass orders

thereon at the earliest.

2. In view of the above, the 1st respondent is

directed to consider Ext.P6 request of the

petitioner on the basis of Ext.P4 property list

prepared in OR 01/2023 (Thirunelly) dated

25.3.2023, dated 28.3.2023, as expeditiously as

possible, at any rate, within a period of three

weeks from the date of receipt of a certified copy

of this judgment, in accordance with law and after

affording an opportunity of hearing the petitioner.

The writ petition is disposed of as above.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE jg WP(C) NO. 15870 OF 2023

APPENDIX OF WP(C) 15870/2023

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LETTER ISSUED BY THE SENIOR LAISON OFFICER, COFFEE BOARD, MANANTHAVADY TO THE SUB COLLECTOR, MANATHAVADY DATED 30.4.2019

Exhibit P2 THE TRUE COPY OF THE ORDER DATED 24.2.2022 ISSUED BY THE 1 ST RESPONDENT.

Exhibit P3 THE TRUE COPY OF THE PASS FOR THE TRANSPORTING TIMBER ISSUED BY THE 1ST RESPONDENT VALID UPTO 4.4.2023.

Exhibit P4 THE TRUE COPY OF THE SIEZURE MAHZER AS WELL AS THE CASE REGISTERED AS O.R. NO.1/2023 DATED 25/03/2023

Exhibit P5 THE TRUE COPY OF THE ORDER DATED 25.3.2023 ISSUED BY THE 1ST RESPONDENT.

Exhibit P6 TRUE COPY OF THE REQUEST LETTER DATED 9.5.2023 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT.