Joseph Shine K.X vs The Chairman
2023 Latest Caselaw 5669 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
   FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945
                    WP(C) NO. 15190 OF 2023
PETITIONER:
          JOSEPH SHINE K.X
          SENIOR SUPERINTENDENT (FIRE SERVICE), AIRPORTS
          AUTHORITY OF INDIA, CALICUT INTERNATIONAL
          AIRPORT, CALICUT AIRPORT P.O., MALAPPURAM
          DISTRICT., PIN - 673647
          BY ADVS.
          K.T.SHYAMKUMAR
          HARISH R. MENON
          K.N.ABHA
          A.G.PRASANTH
          ALEENA SEBASTIAN
RESPONDENTS:
    1     THE CHAIRMAN
          AIRPORTS AUTHORITY OF INDIA, CHQ, RAJIV GANDHI
          BHAVAN, SAFDARJUNG AIRPORT, NEW DELHI,
          PIN - 110003
    2     THE REGIONAL EXECUTIVE DIRECTOR
          AIRPORTS AUTHORITY OF INDIA, REGIONAL
          HEADQUARTERS, SOUTHERN REGION, OPERATIONAL
          OFFICES COMPLEX, CHENNAI, PIN - 600027
    3     THE MEMBER (HUMAN RESOURCES)
          AIRPORTS AUTHORITY OF INDIA, CENTRAL
          HEADQUARTERS, RAJIV GANDHI BHAVAN, NEW DELHI,
          PIN - 110003
    4     THE MANAGER (HR)
          AIRPORTS AUTHORITY OF INDIA, CALICUT
          INTERNATIONAL AIRPORT, CALICUT AIRPORT P.O.,
          MALAPPURAM DISTRICT, PIN - 673647
          BY ADV SANTHARAM.P
          GOVERNMENT PLEADER SRI. P.S. APPU
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.15190 of 2023


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                   SHOBA ANNAMMA EAPEN, J
                     --------------------------------
                    W.P(C).No.15190 of 2023
                      -------------------------------
                Dated this the 12th day of May, 2023

                            JUDGMENT

The learned counsel for the petitioner submits that the

writ petition has become infructuous. The said submission is

recorded and the writ petition is dismissed as infructuous.

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE

rmm/12/5/2023