Secretary vs The Kerala Co-Operative Tribunal
2023 Latest Caselaw 5656 Ker

WP(C) No.9446/2022                                 1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                     Friday, the 12th day of May 2023 / 22nd Vaisakha, 1945
                                   WP(C) NO. 9446 OF 2022(E)
   PETITIONER:

          SECRETARY, COCHIN SHIPYARD STAFF CO -OPERATIVE HOUSE, CONSTRUCTION
          SOCIETY, LTD E 346, COCHIN SHIPYARD LTD., PERUMANOOR, KOCHI 682 015.

   RESPONDENTS:

      1. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM, REPRESENTED BY
         ITS SECRETARY, JAWAHAR SAHAKARANA BHAVAN, VAZHUTHACAUD, POOJAPPURA
         ROAD, DPI, THIRUVANANTHAPURAM 695 014.

            AND OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext.P25 Award in ARC No.66/2018 and Ext.P29
   judgment in AP 61/2020, pending disposal of the Writ Petition, in the interest
   of justice.

          This petition again coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and this Court's order dated 13/04/23
   and upon hearing the arguments of M/S. BASIL CHANDY VAVACHAN, GEORGE SIMON,
   CHARUTHA BHAIJU, BASIL SCARIA, CHANDHANA BHAIJU & BASIL SAJAN Advocates for the
   petitioner and of M/S. MANU GOVIND, B.MEERA & AYESHA MARIA JOHN, Advocates for
   the respondents 3 & 4, the court passed the following:

                                              ORDER

Interim order is extended by one month.

Sd/- SHOBA ANNAMMA EAPEN JUDGE

12-05-2023 /True Copy/ Assistant Registrar