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Sanoop Soman vs The Regional Passport Officer
2023 Latest Caselaw 5561 Ker

Citation : 2023 Latest Caselaw 5561 Ker
Judgement Date : 2 May, 2023

Kerala High Court
Sanoop Soman vs The Regional Passport Officer on 2 May, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
      TUESDAY, THE 2ND DAY OF MAY 2023 / 12TH VAISAKHA, 1945
                      WP(C) NO. 14171 OF 2023
PETITIONER:

          SANOOP SOMAN, AGED 38 YEARS
          S/O. SOMAN DAMODHARAN JONAKAM VIRUTHIL, CHENGALAM SOUTH
          P.O., KOTTAYAM- 686022.
          BY ADVS.
          C.HARIKUMAR
          SANDRA SUNNY
          ARUN KUMAR M.A
          FARAH JYOTHI PRADEEP


RESPONDENT:

          THE REGIONAL PASSPORT OFFICER,
          REGIONAL PASSPORT OFFICE, SHIHAB THANGAL ROAD, NEAR
          IDBI CORPORATE BRANCH, PANAMPILLY NAGAR P.O.,
          COCHIN - 682036
          SRI. S.MANU-DSGI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14171 OF 2023

                                    2


                               JUDGMENT

The petitioner has filed this writ petition for a direction to

the respondent to issue passport to the petitioner pursuant to

an application made by him, within a time frame.

2. The learned DSGI, referring to Ext.P1 show cause

notice, submits that a criminal case is pending against the

petitioner and the petitioner has to get an NOC from the court

where the case is pending.

3. The learned counsel for the petitioner submits that the

petitioner will move the concerned criminal court to get an

NOC to go abroad.

This is recorded and the writ petition is disposed of.

Sd/-

MURALI PURUSHOTHAMAN JUDGE msp WP(C) NO. 14171 OF 2023

APPENDIX OF WP(C) 14171/2023

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE SHOW CAUSE NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 21.12.2022

 
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