Vivek K Rahul vs The Registrar
2023 Latest Caselaw 4322 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                      OP (DRT) NO. 141 OF 2023
    AGAINST THE ORDER/JUDGMENTSA 327/2021 OF DEBT RECOVERY
                         TRIBUNAL- 2, ERNAKULAM
PETITIONER/APPLICANT:

            VIVEK K RAHUL,
            AGED 38 YEARS
            S/O. RAHULAN, KUNDUVARA VALAPPIL HOUSE,
            KOORKKANCHERY, THRISSUR, PIN - 680 007.

            BY ADVS.
                 S.MUMTAZ
                 ALISHA ASLAM
                 AMINA RUBY FAIZAL


RESPONDENTS/DEFENDANTS:

    1       THE REGISTRAR,
            DEBTS RECOVERY TRIBUNAL-II, K S H B BUILDING,
            PANAMPALLY NAGAR, ERNAKULAM, PIN - 682 036.

    2       KERALA STATE CO-OPERATIVE BANK,
            REP. BY THE AUTHORIZED OFICER, SAHAKARANA SATHABDI
            MANDIRAM, KOVILAKATHUMPADAM, THIRUVAMBADY P O,
            THRISSUR, PIN - 680 022.


OTHER PRESENT:

            SRI. P. C. SASIDHARAN, SC.


     THIS   OP   (DEBT    RECOVERY   TRIBUNAL)   HAVING   COME   UP   FOR
ADMISSION ON 31.03.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 O.P(DRT) No.141 of 2023                 2

                                 T.R RAVI, J
                     ---------------------------------------
                        O.P(DRT) No. 141 of 2023
                      --------------------------------------
                  Dated this the 31st day of March, 2023

                               JUDGMENT

When the case is taken up today, it is submitted that the

proposed sale did not take place. No further orders are required in

this writ petition. This writ petition is closed.

Sd/-

T.R RAVI AMR JUDGE

APPENDIX OF OP (DRT) 141/2023

PETITIONER'S EXHIBITS

Exhibit P 1 MEMORANDUM OF S A NO.327/2021 FILED BY LTHE PETITIONER BEFORE THE SDEBTS RECOVERY TRIBUNAL II, ERNAKULAM.

Exhibit P 2 TRUE COPY OF SALE NOTICE DATED 15/2/2023 ISSUED BY THE 2ND RESPONDENT BANK.

Exhibit P 3 TRUE COPY OF STAY PETITION I A NO.764/2023 IN S A NO.327/2021 BEFORE DEBTS RECOVERY TRIBUNAL, ERNAKULAM.