Mary vs The Dist.Court,Tsr
2023 Latest Caselaw 4321 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                        OP NO. 12474 OF 1997
PETITIONER:

          MARY
          BY ADVS.
          SRI.C.K.ARAVINDAKSHA MENON
          SRI.A.PARVATHI MENON
          SRI.P.SANJAY


RESPONDENTS:

          THE DIST.COURT,TSR.
          BY ADVS.
          SRI.P.C.CHACKOPARATHANAM
          SRI.P.R.VENKATESH
          BY SRI.JOSHI THANNICKAMATTOM, GP



     THIS ORIGINAL PETITION HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP No.12474 of 1997

                                   2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                         OP No.12474 of 1997
                        ------------------
                 Dated this the 31st day of March, 2023


                             JUDGMENT

Learned counsel for the petitioner submits that the matter has

become infructuous. Hence, the original petition is dismissed as

infructuous.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/31.3.2023