Kerala High Court
Hydrose Haji vs Muhammed on 31 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
OP(C) NO. 1462 OF 2015
E.P NO.71 OF 2013 IN OS 165/1974 OF MUNSIFF COURT, MANJERI.
PETITIONER/15TH RESPONDENT:
HYDROSE HAJI, AGED 51 YEARS,
S/O.M.C.MUHAMMED HAJI, CHAPPANGAYIL VEEDU,
ERNAD TALUK, OLAVATTOOR AMSOM DESOMM,
MALAPPURAM DISTRICT
BY ADV SRI.C.M.MOHAMMED IQUABAL
RESPONDENTS/PETITIONERS:
1 MUHAMMED, S/O.VEERAVUNNY HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
2 MARIYUMMA, D/O.VEERAVUNNY HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
3 ALEEMA, D/O.VEERAVUNNY HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
4 KHADEEJA, D/O.VEERAVUNNY HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
5 PATHUMMAKUTTY, D/O.MAMMAD KOYA, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
6 KHADEEJA, D/O.MAMMAD KOYA, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
7 MOOSA, S/O.MAMMAD KOYA, OLAVATTOOR AMSOM DESOM,
POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
OP(C) No.1462 of 2015
-: 2 :-
8 KHADEEJA, D/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
9 MAMMAD, S/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
10 ALIKUTTY, S/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
11 MUHAMMED, S/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
12 PATHUMMA, D/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
13 AYISHA, D/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
14 AYISHA, D/O.MOIDEEN HAJI, OLAVATTOOR AMSOM
DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
15 VELLI KHADIYUMMA, W/O.MOIDEEN HAJI, OLAVATTOOR
AMSOM DESOM, POST OLAVATTOOR, ERNAD TALUK,
MALAPPURAM DISTRICT, PIN 673638
BY ADVS.
SRI.S.ANANTHAKRISHNAN
SRI.N.K.SUBRAMANIAN
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Sathish Ninan, J.
==============================
OP(C) No.1462 of 2015
==========================
Dated this the 31st day of March, 2023
JUDGMENT
Learned counsel for the petitioner submits
that the original petition has become infructuous.
Hence, the original petition is dismissed as
infructuous.
Sd/- Sathish Ninan, Judge
amk
APPENDIX OF OP(C) 1462/2015
PETITIONER'S EXHIBITS :
EXHIBIT P1 THE TRUE COPY OF THE ORDER DATED 30.03.2015 IN
EA.NO.283/2014 IN EP.NO.71/2013 OF MUNISFF COURT,
MANJERI
EXHIBIT P2 THE TRUE COPY OF THE COMMISSION REPORT SUBMITTED IN
OS.NO.165/1974 OF THE MUNSIFF COURT, PERINTHALMANNA
DATED 29.01.1984
EXHIBIT P3 THE TRUE COPY OF THE PLAN SUBMITTED BY THE ADVOCATE
COMMISSIONER IN EA.2/2015 IN EP.71/2013 OF THE
MUNISFF COURT, MANJERI DATED 25.02.2015
EXHIBIT P4 THE TRUE COPY OF THE REPORT SUBMITTED BY THE
ADVOCATE COMMISSIONER IN EA.2/2015 IN EP.71/2013 OF
THE MUNISFF COURT, MANJERI DATED 19.03.2015
EXHIBIT P5 THE TRUE COPY OF THE EA.51/2015 IN EP.71/2013 IN
OS.NO.165/74 OF THE MUNISFF COURT, MANJERI DATED
05.03.2015
EXHIBIT P6 THE TRUE COPY OF THE COUNTER IN EA.51/2015 IN
EP.71/2013 IN OS.NO.165/74 OF THE MUNISFF COURT,
MANJERI DATED 11.03.2015
EXHIBIT P7 THE TRUE COPY OF THE EA.67/2015 IN EP.71/2013 IN
OS.NO.165/74 OF THE MUNISFF COURT, MANJERI DATED
07.04.2015
