Kerala High Court
Dr. John Joseph vs Federal Bank Limited on 31 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 24555 OF 2022
AGAINST THE ORDER/JUDGMENT MC 568/2018 OF ADDITIONAL CHIEF
JUDICIAL MAGISTRATE , ERNAKULAM
PETITIONERS:
1 DR. JOHN JOSEPH
AGED 72 YEARS
S/O JOSEPH, VILAVINAL ASHIRVAD,
DOOR NO. 32/2611, NATIONAL HIGHWAY,
PALARIVATTOM, ERNAKULAM, KOCHI, PIN - 682 025
2 JOJI JOHN
AGED 44 YEARS
S/O JOHN JOSEPH, VILAVINAL ASHIRVAD,
DOOR NO. 32/2611, NATIONAL HIGHWAY,
PALARIVATTOM, ERNAKULAM, KOCHI, PIN - 682 025
3 ABEY JOJI
AGED 39 YEARS
S/O JOHN JOSEPH, VILAVINAL ASHIRVAD,
DOOR NO. 32/2611, NATIONAL HIGHWAY,
PALARIVATTOM, ERNAKULAM, KOCHI, PIN - 682 025
4 SUSY JOHN
AGED 69 YEARS
W/O JOHN JOSEPH, VILAVINAL ASHIRVAD,
DOOR NO. 32/2611, NATIONAL HIGHWAY,
PALARIVATTOM, ERNAKULAM, KOCHI, PIN - 682 025
BY ADVS.
S.RENJITH
P.K.SREEVALSAKRISHNAN
S.UNNIKRISHNAN (NELLAD)
K.R.PRATHISH
MANASI.M
GIFFIN SHALOO
RESPONDENTS:
1 FEDERAL BANK LIMITED
MUNNAR BRANCH, P B NO. 15, G.H. ROAD, PIN - 685 612
MUNNAR, IDUKKI REP. BY MANAGER,
WP(C) NO. 24555 OF 2022
2
2 JM FINANCIAL ASSET RECONSTRUCTION COMPANY PVT. LTD.,
(IN THE CAPACITY AS TRUSTEE OF THE JMFARC-FEDERAL BANK
MARCH 2013-TRUST) AS ASSIGNEE HAVING OFFICE AT 3RD
FLOOR, B WING, SUASHISH IT PARK, PLOT NO. 68 E, OFF.
DATTAPADA ROAD, OPP. TATA STEEL, BORIVAL (EAST)
REP. BY ITS AUTHORIZED OFFICER,, PIN - 400066
BY ADVS.
P.PAULOCHAN ANTONY
Madhu Radhakrishnan
MANU VYASAN PETER
M.D.JOSEPH(K/839/2008)
DEEPAK ASHOK KUMAR(K/1624/2018)
Mohan Jacob George
P.V.PARVATHY (P-41)(K/000036/1991)
REENA THOMAS(R-364)
NIGI GEORGE(K/1169/2012)
P.B.KRISHNAN
P.B.SUBRAMANYAN
SABU GEORGE
B.ANUSREE
ABRAHAM BABU KALLIVAYALIL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 24555 OF 2022
3
T.R.RAVI, J.
----------------------------------------
WP (C) No.24555 of 2022
-------------------------------------------
Dated this the 31st day of March, 2023
JUDGMENT
When the case is taken up today, it is submitted by the
counsel for the respondents that they have already
withdrawn M.C.No.568/2018. As such, no further orders are
required in this writ petition. The writ petition is closed
without prejudice to any of the contentions of the parties.
Sd/-
T.R.RAVI
JUDGE
sn
WP(C) NO. 24555 OF 2022
APPENDIX OF WP(C) 24555/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE AWARD PASSED BY THE LOK
ADALATH DATED 22.02.2012
Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 07.08.2018 IN
W.P. (C) NO. 10464 OF 2018 BEFORE THIS
HON'BLE COURT
Exhibit P3 TRUE COPY OF THE LETTER DATED 20.09.2019
ALONG WITH THE READABLE COPY ISSUED BY THE
PETITIONERS TO THE 2ND RESPONDENT
Exhibit P4 TRUE COPY OF THE POSSESSION NOTICE ISSUED BY
THE 2ND RESPONDENT DATED 09.10.2019
Exhibit P5 TRUE COPY OF THE NOTICE DATED 24.06.2022
ISSUED BY ADVOCATE COMMISSIONER IN M.C NO.
568 OF 2018 OF ADDITIONAL CHIEF JUDICIAL
MAGISTRATE COURT, (MLA & MP) ERNAKULAM
RESPONDENT ANNEXURES
Annexure A TRUE COPY OF THE PETITION IN MC 568 OF 2018
Annexure B TRUE COPY OF THE PARTNERSHIP DEED DATED
11.05.2005
Annexure C TRUE COPY OF THE CERTIFICATE OF REGISTRATION
OF THE PARTNERSHIP FIRM DATED 04.01.2014
Annexure D TRUE COPY OF FORM A ISSUED BY REGISTRAR OF
FIRMS DATED 13.02.2019
Annexure E TRUE COPY OF THE FIR NO. 783/2020 OF
SANTHAMPARA POLICE STATION
Annexure F TRUE COPY OF THE AGREEMENT DATED 04.07.2019
Annexure G TRUE COPY OF THE LETTER 20.09.2019
Annexure H TRUE COPY OF THE E-MAIL COMMUNICATION DATED
WP(C) NO. 24555 OF 2022
05.09.2019
Annexure I TRUE COPY OF THE COMMISSION REPORT DATED
12.12.2018 IN O.S NO. 517 OF 2018 ON THE FILE
OF THE MUNSIFF'S COURT, VADAKKANCHERRY
Annexure J TRUE COPY OF THE PUBLIC NOTICE DATED
16.10.2019 IN DECCAN CHRONICLE
Annexure K TRUE COPY OF THE COUNTER-AFFIDAVIT DATED
10.05.2019 IN S.A NO. 33 OF 2019 ON THE FILE
OF THE DEBT RECOVERY TRIBUNAL, ERNAKULAM
Annexure L TRUE COPY OF THE ORDER DATED 12.02.2018 IN
W.P(C) NO. 16089 OF 2017
Annexure M TRUE COPY OF THE JUDGMENT DATED 07.08.2018 IN
WP(C) NO. 10464/2018
Annexure N TRUE COPY OF THE JUDGMENT DATED 08.06.2018 IN
WA. NO. 1078/2018
Annexure O TRUE COPY OF THE JUDGMENT DATED 22.01.2019 IN
WP(C) NO. 1835/2019
Annexure P TRUE COPY OF THE JUDGMENT DATED 31.01.2019 IN
OP(DRT) NO. 16/2019
Annexure Q TRUE COPY OF THE ORDER DATED 13.08.2019 IN
CMP NO. 498/2019 IN MC NO. 568/2018 BEFORE
ADDITIONAL CJM COURT ERNAKULAM
Annexure R TRUE COPY OF THE MEMO DATED 01.01.2022 IN
M.C. NO. 568 OF 2018 ON THE FILE OF THE
ADDITIONAL CJM COURT ERNAKULAM
Annexure S TRUE COPY OF THE ORDER DATED 1/1/2022 IN M.C.
NO. 568 OF 2018 ON THE FILE OF THE ADDITIONAL
CJM COURT ERNAKULAM
Annexure T TRUE COPY OF THE ORDER DATED 15/3/2022 IN CMP
NO. 715/2022 IN M.C. NO. 568 OF 2018 ON THE
FILE OF THE ADDITIONAL CJM COURT ERNAKULAM
Annexure U TRUE COPY OF THE PROCEEDINGS OF ADDITIONAL
WP(C) NO. 24555 OF 2022
CJM COURT ERNAKULAM IN MC NO. 568/2018
Annexure V TRUE COPY OF THE APPLICATION EA NO. 849/2017
BEFORE SUB COURT ERNAKULAM
Annexure W TRUE COPY OF THE ORDER DATED 11/12/2018 IN
E.A NO. 849 OF 2017 IN E.P NO. 219 OF 2012 IN
O.S NO. 228 OF 2012 ON THE FILE OF THE
SUBORDINATE JUDGE'S COURT, ERNAKULAM
Annexure X TRUE COPY OF THE ORDER DATED 8/6/2020 IN IA
NO. 1/2020 IN CMA (ARBITRATION) NO. 28/2020
OF DISTRICT COURT, THODUPUZHA
Annexure Y TRUE COPY OF THE ORDER DATED 06.07.2020 IN
WP(C) NO. 10172/2020
Annexure Z TRUE COPY OF THE REPORT DATED 6/2/2021
SUBMITTED BY THE DEPUTY SUPERINTENDANT OF
POLICE, MUNNAR RECEIVED UNDER RIGHT TO
INFORMATION ACT
Annexure AA TRUE COPY OF THE COMPLAINT DATED 06.12.2021
SUBMITTED BEFORE THE SUPERINTENDANT OF
POLICE, IDUKKI
Annexure AB TRUE COPY OF THE FIR NO. 190 OF 2022 OF
SANTHANPARA POLICE STATION DATED 16.02.2022
//TRUE COPY// PA TO JUDGE
