Gopi Krishnan. S vs The University Of Kerala
2023 Latest Caselaw 4077 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                          WP(C) NO. 10038 OF 2023
PETITIONER:

             GOPI KRISHNAN. S,
             AGED 24 YEARS
             S/O SUGATHAN. G, RESIDING AT NELLIKKUNNATH VEEDU,
             NALLILA P.O, KOLLAM DISTRICT, PIN - 691515
             BY ADV A.JANI(KOLLAM)


RESPONDENTS:

     1       THE UNIVERSITY OF KERALA
             UNIVERSITY OFFICE, PALAYAM P.O, THIRUVANANTHAPURAM
             DISTRICT REPRESENTED BY ITS REGISTRAR, PIN - 695001
     2       THE CONTROLLER OF EXAMINATIONS,
             UNIVERSITY OF KERALA, PALAYAM, THIRUVANANTHAPURAM, PIN
             - 695001
     3       SREE NARAYANA COLLEGE,
             CHATHANNUR, KOLLAM REPRESENTED BY ITS PRINCIPAL, PIN -
             691572
             BY ADVS.
             SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
             Thomas Abraham


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   30.03.2023,    THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.10038 OF 2023


                                   -2-

                    Sathish Ninan, J.
             ==============================
                W.P.(C) No.10038 of 2023
               ==========================
         Dated this the 30th day of March, 2023

                                JUDGMENT

The learned counsel for the petitioner

submits that the mercy chance examination as

sought for by the petitioner has already been

conducted on 27.03.2023 and results are awaited.

The learned Standing Counsel for the University

assures that results would be published as

expeditiously as possible. No further orders are

called for in this writ petition.

Accordingly, this writ petition is closed.

Sd/-

Sathish Ninan, Judge

Raj.

30.03.2023.

WP(C) NO.10038 OF 2023

APPENDIX OF WP(C) 10038/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REVALUATION/SCRUTINY MEMO DATED 27/07/2022 Exhibit P2 A TRUE COPY OF THE JUDGMENT DATED 10/01/2023 IN W.P (C) NO: 36239 OF 2022 BEFORE THIS HONOURABLE COURT Exhibit P3 TRUE COPY OF LETTER SUBMITTED DATED 03/02/2023 TO THE 1ST RESPONDENT