Arunkumar P vs The Authorized Officer Kerala ...
2023 Latest Caselaw 4022 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       WP(C) NO. 1820 OF 2023
PETITIONER:

          ARUNKUMAR P.,
          AGED 45 YEARS
          S/O PRABHAKARAN, PLAPPALLIL HOUSE,
          EDANADU, VALLICHIRA P.O.,
          KOTTAYAM, PIN - 686 574

          BY ADVS.
          M.JAYAKRISHNAN
          SHAJI MATHEW N.M.
          VIJAYAN NAIR G.



RESPONDENT:

          THE AUTHORIZED OFFICER KERALA BANK ,
          (KERALA CO- OPERATIVE BANK),
          KOTTAYAM REGIONAL OFFICE, P.B. NO. 140,
          CENTRAL JUNCTION, KOTTAYAM, PIN - 686 001

          BY ADV SRI.ATHUL SHAJI, SC,
          KOTTAYAM DISTRICT CO.OPERATIVE BANK LTD.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1820 OF 2023
                                        2




                               T.R.RAVI, J.
                       ----------------------------------------
                         WP (C) No.1820 of 2023
                     -------------------------------------------
                Dated this the 30th day of March, 2022

                             JUDGMENT

The counsel for the petitioner seeks permission to

withdraw the writ petition.

The writ petition is hence dismissed as withdrawn.

Sd/-

T.R.RAVI

JUDGE sn