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Shehan Sunil Jinna vs Dr.Rajan N Khobragade Ias
2023 Latest Caselaw 4011 Ker

Citation : 2023 Latest Caselaw 4011 Ker
Judgement Date : 30 March, 2023

Kerala High Court
Shehan Sunil Jinna vs Dr.Rajan N Khobragade Ias on 30 March, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                 &
             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                   CON.CASE(C) NO. 2009 OF 2020
 AGAINST THE JUDGMENT IN WP(C) 9525/2020 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS IN WRIT PETITION 1, 2, 5, 6, 8, 9, 10, 11,
12, 13, 18, 20, 21, 22, 23:

    1     SHEHAN SUNIL JINNA,
          AGED 23 YEARS, S/O. SUNIL JINNA,
          ARCHANA, KRISHNAPURAM P O, KAYAMKULAM-690 533.

    2     MIDHUN BABU S,
          AGED 26 YEARS, S/O BABU S.,
          KAVUVILAVEEDU,VELLAYANI, OOKKODU P O,
          THIRUVANANTHAPURAM-695 020.

    3     AKSHAY PRADEEP,
          AGED 22 YEARS, S/O PRADEEP T, ARUN NIVAS,
          KAROOR, AMBALAPUZHA P O, ALAPPUZHA.

    4     AJYADAS P.G.,
          AGED 23 YEARS, S/O GOPUDAS P A,
          PUTHUKATTUPARAMBIL(H), PANDIKAVU,
          CHEROOR P O, THRISSUR-680 008.

    5     ADHEENA JOY
          AGED 23 YEARS, D/O T M JOY,
          THAIPPADATH HOUSE, KOLERIKKAL ROAD,
          SOUTH CHITTOOR, ERNAKULAM, KOCHI-682 027.

    6     ATHIRA PRASANNAKUMAR
          AGED 23 YEARS, D/O P PRASANNAKUMAR,
          UTHRAM, CKRA 155, KARIYAM, SREEKARYAM P O,
          THIRUVANANTHAPURAM-695 017.

    7     AISWARYA S S
          AGED 23 YEARS, D/O SAJI G, CHOTHI,
          TC-64/2075, NEAR BNV HSS, THIRUVALLAM P O,
          THIRUVANANTHAPURAM-695 027.
 Cont. Case(C)No.2009 of 2020
                               2


     8     GOPIKA K
           AGED 23 YEARS, D/O GOPI K N,
           KALATHUNGAL HOUSE, VADAKKUMPURAM P O,
           N. PARAVUR, ERNAKULAM-683 521.

     9     SANGEETHA N. SATHEESH
           AGED 24 YEARS, D/O SATHEESH KUMAR D,
           SAJUSH NIVAS, KOLLAMKONAM, VILAPPILSALA P O,
           THIRUVANANTHAPURAM-695 573.

    10     ANCY ELIZABETH PHILIP
           AGED 23 YEARS, D/O PHILIP JOSEPH,
           KADAVOOR HOUSE, THAZHATHANGADY P O,
           KOTTAYAM, KERALA-686 005.

    11     VINDUJA NANDAKUMAR
           AGED 23 YEARS, D/O VALSALA NANDAKUMAR,
           THEVARNILATHIL HOUSE, IRIMPANAM P O,
           ERNAKULAM DISTRICT, PIN-682 039.

    12     ARUNDHATHY T A
           AGED 23 YEARS, D/O ANIL KUMAR T R,
           DEVIKARANI K.T., THAIPPARAMBIL HOUSE,
           KALAPPURA WARD, ALAPPUZHA -688 007.

    13     AMINA SULAIMAN
           AGED 24 YEARS, D/O SULAIMAN, OUDH MANSIION,
           PLAVINMOODU, ELAMPA P O, AVANAVANCHERY (VIA)
           ATTINGAL-695 103.

    14     REVATHY S
           AGED 23 YEARS, D/O MANI K, SINDHU MANDIRAM,
           KUZHIYAM, CHANDANATHOPE P O, KOLLAM-691014.

    15     SWATHY S P
           AGED 23 YEARS, D/O SUJIKUMAR P R, SRIVEL,
           S N JUNCTION, PERINGAMMALA, KALLIYOOR P O,
           THIRUVANANTHAPURAM-695 042.

           BY ADVS.
           C.UNNIKRISHNAN (KOLLAM)
           SMT.UTHARA A.S
           SMT.LIYA ELZA ALEX
 Cont. Case(C)No.2009 of 2020
                               3



RESPONDENTS/3RD, 6TH AND 7TH RESPONDENTS IN WRIT PETITION:

    1       DR.RAJAN N KHOBRAGADE IAS,
            PRINCIPAL SECRETARY TO GOVERNMENT,
            HEALTH AND FAMILY WELFARE DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM-695 001.
            FATHER'S NAME AND AGE ARE NOT KNOWN TO THE
            PETITONERS.

    2       K E RAJAN
            PRINCIPAL, S R MEDICAL COLLEGE AND RESEARCH
            INSTITUTE, VENNICODE P O, AKATHUMURI, VARKALA,
            THIRUVANANTHAPURAM-695 318.
            FATHER'S NAME AND AGE ARE NOT KNOWN TO THE
            PETITONERS.

    3       S R SHAJI
            CHAIRMAN, S R EDUCATIONAL AND CHARITABLE TRUST,
            VENNIKODE P O, AKATHUMURI, VARKALA,
            THIRUVANANTHAPURAM-695 318.
            FATHER'S NAME AND AGE ARE NOT KNOWN TO THE
            PETITONERS.

ADDL. R4 FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION
         ETC REPRESENTED BY ITS SECRETARY, VAZHUTHACAUD,
         THIRUVANANTHAPURAM

            ADDL. R4 IS IMPLEADED AS PER ORDER DATED
            21.12.2020 IN COC 2009/2020.

           BY ADVS.
           SRI.KURIAN GEORGE KANNANTHANAM, SR.
           SRI.P.M.SANEER
           SRI.TONY GEORGE KANNANTHANAM


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 30.03.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Cont. Case(C)No.2009 of 2020
                                  4


                               JUDGMENT

Dated this the 30th day of March, 2023

S. Manikumar, C.J.

Adv. Nidhi Balachandran, representing the learned

counsel for the petitioners, submitted that this contempt

petition can be closed.

Placing on record the same, instant contempt case is

closed.

Pending interlocutory applications, if any, shall stand

closed.

Sd/-

S. Manikumar Chief Justice

Sd/-

Shaji P. Chaly Judge vpv Cont. Case(C)No.2009 of 2020

APPENDIX OF CON.CASE(C) 2009/2020

PETITIONER ANNEXURES

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT DATED 08.07.2020 IN WPC NO.9525/2020 OF THIS HON'BLE COURT.

ANNEXURE-A2 A TRUE COPY OF THE G O (RT) NO.1509/2020/H AND FWD DATED 17.08.2020.

RESPONDENTS' ANNEXURES

ANNEXURE R3(A) TRUE COPY OF THE REPRESENTATION/REQUEST DATED 27.7.2020 SUBMITTED BY THIS RESPONDENT BEFORE THE GOVERNMENT.

ANNEXURE R3(B) TRUE COPY OF THE ORDER DATED 24.8.2020 ISSUED BY THE ADMISSION & SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA.

ANNEXURE R3(C) TRUE COPY OF THE REPLY DATED 25.8.2020 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE COMMITTEE.

ANNEXURE R3(D) TRUE COPY OF THE JUDGMENT IN WPC NO.17910/2020 DATED 23.10.2020 OF THIS HON'BLE COURT.

ANNEXURE R3(E) TRUE COPY OF THE ORDER DATED 9.11.2020 ISSUED BY THE COMMITTEE.

ANNEXURE R3(F) TRUE COPY OF THE ORDER DATED 17.11.2020 ISSUED BY THE COMMITTEE.

//TRUE COPY//

P.A. TO JUDGE

 
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