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Asish A.R vs Idbi Bank Ltd
2023 Latest Caselaw 3841 Ker

Citation : 2023 Latest Caselaw 3841 Ker
Judgement Date : 30 March, 2023

Kerala High Court
Asish A.R vs Idbi Bank Ltd on 30 March, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                        WP(C) NO. 2337 OF 2023
PETITIONERS:

    1     ASISH A.R,
          AGED 43 YEARS
          S/O RAVEENDRAN KANDATHIL HOUSE, KATTAPPANA P.O.
          CURRENTLY RESIDING AT 3- D PANJOSE GARDENS, PADIVATTOM
          KOCHI -682024.

    2     ASWIN A.R,
          AGED 29 YEARS
          S/O RAVEENDRAN
          KANDATHIL HOUSE, KATTAPPANA P.O. CURRENTLY RESIDING AT
          3- D PANJOSE GARDENS, PADIVATTOM KOCHI - 682024.

    3     KOMALAM,
          AGED 61 YEARS
          W/O RAVEENDRAN
          KANDATHIL HOUSE, KATTAPPANA P.O. CURRENTLY RESIDING AT
          3- D PANJOSE GARDENS, PADIVATTOM KOCHI-682024

          BY ADVS.
          MADHU RADHAKRISHNAN
          NELSON JOSEPH
          M.D.JOSEPH
          DEEPAK ASHOK KUMAR



RESPONDENT:

          IDBI BANK LTD,
          IDBI TOWER, WTC COMPLEX, CUFFE PARADE, MUMBAI - 400005
          REPRESENTED BY ITS AUTHORISED OFFICER IDBI BANK LTD ,
          RETAIL RECOVERY PANAMPILLY NAGAR KOCHI-682036., PIN -
          682036

          SRI.KIRAN M.S., SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2337 OF 2023                2


                             T.R. RAVI, J.
              --------------------------------------------
                       W.P.(C).No.2337 of 2023
               --------------------------------------------
                Dated this the 30th day of March, 2023


                              JUDGMENT

When the case is taken up today, it is submitted that the

petitioners have not complied with the interim order dated

23.01.2023. No further orders can be granted in this writ petition.

This writ petition is dismissed without prejudice to the right of

the petitioners to challenge the amount claimed.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 2337/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE MEDICAL DISCHARGE SUMMARY ISSUED FROM ASTER MEDCITY HOSPITAL PERTAINING TO THE 1ST PETITIONER FROM 15/2/2022 TO 25/2/2022

Exhibit P2 A TRUE COPY OF THE OTS LETTER DATED 21/1/2023 SENT BY THE PETITIONERS TO THE RESPONDENT

 
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