Surendran.D vs The District Collector
2023 Latest Caselaw 3768 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                         WP(C) NO. 7478 OF 2013
PETITIONER/S:

          SURENDRAN.D.
          AGED 48 YEARS
          S/O.K.DAMODARAN, DAMODARA VILASOM, VATTAPARA P.O.,
          THIRUVANANTHAPURAM-28.

          BY ADVS.
          SRI.SUMAN CHAKRAVARTHY
          SMT.K.R.RIJA



RESPONDENT/S:

    1     THE DISTRICT COLLECTOR
          THIRUVANANTHAPURAM. 695001

    2     V.THANKAPRASAD
          VISMAYAM, VATTAPPARA PO, THIRUVANANTHAPURAM-695028.

          BY ADVS.
          GOVERNMENT PLEADER SRI. JIMMY GEORGE
          SMT.M.ISHA
          SRI.T.B.HOOD
          SMT.M.ISHA




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7478 OF 2013
                               2

                          JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition

is dismissed as infructuous.

Sd/-

sab                                    AMIT RAWAL
                                          JUDGE
 WP(C) NO. 7478 OF 2013

APPENDIX OF WP(C) 7478/2013

PETITIONER EXHIBITS

EXHIBIT-P1: TRUE COPY OF THE NOTICE DATED 2/11/2012.

EXHIBIT-P2: TRUE COPY OF THE NOTICE DATED 20/12/12.

EXHIBIT-P3: TRUE COPY OF THE ORDER DATED 21/01/13.

EXHIBIT-P4: TRUE COPY OF THE NOTICE DATED 21/01/13.

EXHIBIT-P5: TRUE COPY OF THE COMPLIANT DATED 29/10/12.