Nalini Babu vs Prabhavathy
2023 Latest Caselaw 3765 Ker

RSA No.519/2022                                        1/1

                                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 PRESENT
                                  THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                         Wednesday the 29th day of March 2023 /8th Chaithra, 1945
                                            RSA NO. 519 OF 2022
             EA 498/2019 IN EP 96/2018 IN OS 468/2005 OF I ADDL. MUNSIFF COURT, ERNAKULAM
                        AS 10/2020 OF VII ADDITIONAL DISTRICT COURT,ERNAKULAM

   APPELLANTS/APPELLANTS IN AS/CLAIM PETITIONER IN EA & EP:


      1. NALINI BABU,W/O BABU, AGED 55 YEARS, MADATHIPARAMBIL HOUSE, KANDANADU KARA,
          KADAMAKKUDY, KOTHADU.P.O., COCHIN.682027.

    And another

        BY ADVS.M.R.HARIRAJ,THANUJA ROSHAN ,GISHA G. RAJ,VISWAJITH C.K,REJIVUE K.C.,VIDYA
        A.K,ALINA ANNA KOSE,
   RESPONDENTS/RESPONDENTS IN AS/RESPONDENTS IN EA/DECREE HOLDERS AND JUDGMENT DEBTORS IN
   EP/PLAINTIFFS & DEFENDANT NO.2 IN OS:

      1. PRABHAVATHY,D/O.LATE KARUPPAN, AGED 70 YEARS, VELUTHERIL HOUSE, KANDANADU
          KARA, KANAYANNUR TALUK., PIN - 682305

    And others

          This Regular second appeal again having come up for orders on 29.03.2023 upon perusing this
   Court's order dated 23.02.2023 , the court on the same day passed the following:

                                                  ORDER

Interim order already granted is extended from 22.04.2023 for a period of three months.

Post after vacation.

Sd/- M.R.ANITHA, JUDGE

29-03-2023 /True Copy/ Assistant Registrar