Sureshan C vs Velayudhan Nair
2023 Latest Caselaw 3745 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
    WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                        OP(C) NO. 1481 OF 2015
        CMA 55/2013 OF ADDITIONAL DISTRICT COURT-III, KOZHIKODE


PETITIONER:

             SURESHAN C
             AGED 58 YEARS
             S/O. RAMAN(CHOYI),THAMBALATH HOUSE,KARANTHOOR
             P.O,KUNNAMANGALAM,KOZHIKODE PIN 673 571

             BY ADV SRI.E.NARAYANAN



RESPONDENTS:

    1        VELAYUDHAN NAIR
             'SHIVAJYOTHI' HOUSE,KURIYERI,KUNNAMANGALAM
             KOZHIKODE,KARANTHOOR P.O,PIN 673 571

    2        DEVAKI KUTTY
             W/O. VELAYUDHAN NAIR,'SHIVAJYOTHI'HOUSE,
             KURIYERI,
             KUNNAMANGALAM,KOZHIKODE,
             KARANTHOOR P.O,PIN 673 571


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 29.03.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO.1481 OF 2015               2



               Dated this the 29th day of March, 2023

                             JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition has become infructuous.

The said submission is recorded and the original petition

is dismissed as infructuous.

Sd/-

C.S.DIAS, JUDGE

rmm29/3/2023