Citation : 2023 Latest Caselaw 3732 Ker
Judgement Date : 29 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
WP(C) NO. 11177 OF 2023
PETITIONER/S:
SAJIN.E.
AGED 44 YEARS
SABIRA MANZIL,THALAMUNDA KANNUR., PIN - 670613
BY ADV I.DINESH MENON
RESPONDENT/S:
THE SECRETARY
REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
OFFICE, CIVIL STATION KANNUR., PIN - 670002
OTHER PRESENT:
ADV AMMINIKUTTY K -GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.03.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) No.11177 of 2023
:2 :
JUDGMENT
The petitioner is the registered owner of stage carriage
bearing registration No. KL-13-T-567. The petitioner
submitted Ext.P2 application before the respondent seeking
revision of timings of the said stage carriage which is now
pending. The limited prayer sought by the petitioner is to
direct the respondent to consider and pass appropriate orders
on the said application within a time frame.
Considering all the relevant aspects, I deem it
appropriate to dispose of this writ petition directing the
respondent to take up and pass appropriate orders on Ext.P2
request submitted by the petitioner, as expeditiously as
possible, at any rate, within a period of three months from
the date of production of a copy of this judgment after
hearing the affected parties, if any.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE rpk WP(C) No.11177 of 2023
APPENDIX OF WP(C) 11177/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TIME SHEET ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 25.4.2016.
Exhibit P2 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER TO THE RESPONDENT WITH THE PROPOSED TIMINGS DATED 15.3.2023.
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