C.K.Vijayan vs Pradeep P.V
2023 Latest Caselaw 3729 Ker

FAO No.65/2019                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                             &
                      THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                 Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                                     FAO NO. 65 OF 2019

          I.A.NO.15/2015 IN OS NO. 1/2019 OF PRINCIPAL SUB COURT, ERNAKULAM

                                             ---

   APPELLANTS-RESPONDENTS 1, 3 AND 4- DEFENDANTS 1, 3 AND 4:

      1. C.K.VIJAYAN, SON OF KRISHNANKUTTY, AGED 55 YEARS, RESIDING AT DEVAKI
         SADAN, MUTTATIL LANE, KADAVANTHRA, ERNAKULAM, KOCHI - 682 020.
      2. SALINI VIJAYAN, AGED 47 YEARS, WIFE OF C.K.VIJAYAN, RESIDING AT
         DEVAKI SADAN, MUTTATIL LANE, KADAVANTHRA, ERNAKULAM, KOCHI - 682
         020.
      3. STATICE HOTELS & RESORTS PVT.LTD., REPRESENTED BY ITS DIRECTOR
         MRS.SAIRA THAMPI KRISHNA, WIFE OF LATE THAMPI KRISHNA, AGED 52
         YEARS, RESIDING AT FLAT NO.7A, VIJAYA GLIMPSES APARTMENTS,
         ELAMKULAM, KOCHI - 682 020.

        BY ADVS.M/S.P.T.SHEEJISH & L.RAJESH NARAYAN
   RESPONDENT-PETITIONER-PLAINTIFF:

          PRADEEP P.V., AGED 52 YEARS, SON OF VELAYUDHAN, PATTICHANTHODI
          HOUSE, EDATHARA POST, PALAKKAD - 678 611.

        BY ADV.SRI. PEEYUS.A.KOTTAM

        This First appeal from orders having come up for orders on
   29.03.2023, upon perusing the appeal memorandum, this Court's Judgment
   dated 15/11/2022 and letter dated 10/03/2023 from Principal Sub Judge,
   Ernakulam, the court on the same day passed the following:

                                            ORDER

Time is extended by four months.

29/03/2023 Sd/-A.MUHAMED MUSTAQUE,JUDGE

Sd/-SHOBA ANNAMMA EAPEN,JUDGE

29-03-2023 /True Copy/ Assistant Registrar