Rajan K.G vs State Of Kerala
2023 Latest Caselaw 3726 Ker

WA No.566/2023                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                             &
                      THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                 Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                                     WA NO. 566 OF 2023

          AGAINST JUDGMENT DATED 20/2/2023 IN WP(C) 3758/2023 OF THIS COURT

   APPELLANTS/NOT A PARTY IN WPC:

      1. RAJAN K.G., AGED 64 YEARS, S/O. LATE Y GEORGE, KILINILATH HOUSE,
         CHAYALODE P.O., PATHANAMTHITTA, PIN - 691556.
      2. FR.AJIN G.JACOB,AGED 35 YEARS, S/O. GEORGE JACOB VICAR ST. GEORGE
         ORTHODOX CHURCH, CHAYALODE P.O., PATHANAMTHITTA,PIN 691556.

      3. K.P.YOHANNAN,AGED 58 YEARS,S/O.Y PAPPACHAN


          KILINILATHU HOUSE, CHAYALODE P.O., ADOOR,
          PATHANAMTHITTA,PIN-691556.

          4.AJEESH GEORGE,AGED 35 YEARS,S/O.GEORGE VARGHESE,PTA PRESIDENT,
          (ST.GEOGE ASHRAM UP SCHOOL, CHAYALODE),REKHA BHAVAN CHAYALODE
          P.O.,ADOOR,PATHANAMTHITTA,PIN-691556.


    BY ADVS.M/S. T.M.ABDUL LATHIEF & NITHIN A.R.

   RESPONDENTS/RESPONDENTS 1 AND 2/PETITIONER:

      1. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY , GOVERNMENT
         SECRETARIAT , THIRUVANANTHAPURAM, PIN - 695001.
      2. THE GEOLOGIST,DISTRICT OFFICE,DEPARTMENT OF MINING AND GEOLOGY,

          MINI CIVIL STATION,ARANMULA P.O.,PATHANAMTHITTA,PIN 689533.

      3.N.V.ASHOK KUMAR,AGED 52
    YEARS,S/O.VENUGOPAL,MOHANAVILASAM,PALLIKIZHAKETHIL,

         VETTITHITTA P.O.,PATHANAPURAM,PATHANAMTHITTA,PIN-691 551.

    *ADDL.R4 & ADDL.R5 IMPLEADED.

      ADDL.R4:THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY,

             KSRTC BUS TERMINAL COMPLEX,4TH FLOOR,THAMPANOOR,

             THIRUVANANTHAPURAM.
 WA No.566/2023                                2/2




      ADDL.R5:THE DISTRICT MAGISTRATE,


             COLLECTORATE,PATHANAMTHITTA.

    * ADDL.R4 AND ADDL.R5 ARE SUO MOTU IMPLEADED AS PER ORDER DATED 23-3-23
    IN WA 566/2023.

    BY GOVERNMENT PLEADER FOR R1, R2 & ADDL.R5

    ADV.SRI.P.MARTIN JOSE FOR R3

    STANDING COUNSEL FOR ADDL.R4


        This Writ Appeal again coming on for orders on 29/03/2023 upon
   perusing the appeal memorandum and this court's order dated 14/03/2023,
   the court on the same day passed the following:

                                     O R D E R

The Geologist shall state before this court for operating quarry whether any installation of machinery is necessary or not.

29/03/2023 Sd/-A.MUHAMED MUSTAQUE,JUDGE

Sd/-SHOBA ANNAMMA EAPEN,JUDGE

29-03-2023 /True Copy/ Assistant Registrar