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Abdul Basheer.M.P vs The State Of Kerala
2023 Latest Caselaw 3682 Ker

Citation : 2023 Latest Caselaw 3682 Ker
Judgement Date : 29 March, 2023

Kerala High Court
Abdul Basheer.M.P vs The State Of Kerala on 29 March, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                         WP(C) NO. 9479 OF 2023
PETITIONER/S:

          ABDUL BASHEER.M.P, AGED 51 YEARS
          S/O IBRAHIM HAJI, RESIDING IN THE ADDRESS MURINGAM
          PURAYIL HOUSE, THACHAM POYIL P O, CALICUT DISTRICT, PIN
          - 673573
          BY ADV G.SREEKUMAR (CHELUR)


RESPONDENT/S:

    1     THE STATE OF KERALA,REP. BY THE SECRETARY TO THE
          GOVERNMENT, DEPARTMENT OF ANIMAL HUSBANDRY,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM P O,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695001
    2     THE ERNAKULAM REGIONAL CO OPERATIVE MILK PRODUCER'S
          UNION LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR,
           P B NO 2212, EDAPALLY, ERNAKULAM DISTRICT, PIN -
          682024
    3     THE MANAGING DIRECTOR, ERNAKULAM REGIONAL CO OPERATIVE
          MILK PRODUCER'S UNION LIMITED, HEAD OFFICE, P B NO
          2212, EDAPALLY, ERNAKULAM DISTRICT, PIN - 682024
    4     THE CHAIRMAN, KERALA CO-OPERATIVE MILK MANUFACTURING
          FEDERATION LIMITED, MILMA BHAVAN, PATTOM P O,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695004



          SMT. K K PREETHA (SR GP)
          ADV. LATHA ANAND


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9479 OF 2023               2



                                 JUDGMENT

The writ petition has been filed challenging Ext.P3 tender

proceedings issued by the 2nd respondent .

2. Learned counsel appearing for the 2nd respondent

would submit that the tender proceedings initiated through

Ext.P3 has been cancelled and fresh notification will be issued.

This is recorded.

Accordingly, the writ petition is closed, leaving open all

contentions.

sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 9479/2023

PETITIONER EXHIBITS ExhibitP1 A TRUE COPY OF THE JUDGMENT DELIVERED BY THE HON'BLE SUPREME COURT OF INDIA IN CIVIL APPEAL NOS 3956- 3957 OF 17 DATED 29.11.21 ExhibitP2 A TRUE COPY OF THE TENDER FLOATED DATED 5.11.21 BY THE RESPONDENTS.

ExhibitP3 A TRUE COPY OF THE INVITATION TO BID E-TENDER DATED 17.11.21 OF THE RESPONDENTS. ExhibitP4 A TRUE COPY OF THE JUDGMENT IN W P C NO 27549 OF 2021 DATED 21.12.2021 OF THIS HON'BLE COURT.

ExhibitP5 A TRUE COPY OF THE TENDER FLOATED DATED 9.3.2023.

ExhibitP6 A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENTS 2 AND 3 DATED 14.12.2021.

 
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