Martin Paul Mampilly vs Geologist
2023 Latest Caselaw 3680 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                             WP(C) NO. 7131 OF 2023
PETITIONER:

              MARTIN PAUL MAMPILLY,AGED 50 YEARS
              S/O. M V PAUL, MAMPILLY VEEDU, CHEMBARAKKY, SOUTH
              VAZHAKKULAM, ERNAKULAM DISTRICT, PIN 682030.

              BY ADV MANOJ P.KUNJACHAN


RESPONDENTS:

     1        GEOLOGIST,DEPARTMENT OF MINING AND GEOLOGY, COLLECTORATE,
              KAKKANADU, ERNAKULAM DISTRICT,PIN 682030.

     2        TAHSILDAR,TALUK OFFICE, KUNNATHUNAD TALUK, PERUMBAVOOR,
              ERNAKULAM DISTRICT, PIN 683105.

     3        VILLAGE OFFICER,VILLAGE OFFICE, VAZHAKKULAM, KUNNATHUNAD
              TALUK, ERNAKULAM DISTRICT, PIN 683105., PIN - -4

     4        EXECUTIVE ENGINEER,OFFICE OF THE EXECUTIVE ENGINEER,
              KERALA WATER AUTHORITY, PH DIVISION, ALUVA, ERNAKULAM
              DISTRICT, PIN 683101., PIN - 683101

              BY ADVS.
              P.M.JOHNY
              REEHA KHADER


OTHER PRESENT:

              SRI SYAMANTHAK BS GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.7131 of 2023              2


                  VIJU ABRAHAM, J.
                ---------------------
               WP(C) No.7131 of 2023
            ---------------------------
       Dated this the 30th day of March, 2023

                            JUDGMENT

The learned counsel for the petitioner submits

that the writ petition has become infructuous.

Hence, it is dismissed as infructuous.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF WP(C) 7131/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE GENERAL BUILDING PERMIT NO B3-BA(107303)/2022 ISSUED BY THE VAZHAKKULAM GRAMA PANCHAYATH DATED 23/03/2022

Exhibit P2 TRUE COPY OF THE NOC NO. DB1/20-21/16 ISSUED BY THE ASSISTANT ENGINEER, KERALA STATE ELECTRICITY BOARD, LINE MAINTENANCE SECTION, KOTHAMANGALAM DATED 30/05/2020

Exhibit P3 TRUE COPY OF THE NOC NO. A3-ADMIN GENERAL/2021 ISSUED BY THE EXECUTIVE ENGINEER, KERALA WATER AUTHORITY, ALUVA DATED 22/07/2022

Exhibit P4 TRUE COPY OF THE ORDER NO. 658/22-

23/DOE/1163/E2/22 ISSUED BY THE 1ST RESPONDENT DATED 15/02/2023

Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO. 5626/2023 DATED 17/02/2023

Exhibit P6 TRUE COPY OF THE NOTICE NO. 14/2023 DATED 28/02/2023 ISSUED BY THE 3RD RESPONDENT

Exhibit P7 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 28/02/2023