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Jayasree G vs V. Raju
2023 Latest Caselaw 3308 Ker

Citation : 2023 Latest Caselaw 3308 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Jayasree G vs V. Raju on 23 March, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                 CON.CASE(C) NO. 707 OF 2023
AGAINST THE JUDGMENT WP(C) 9151/2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

         JAYASREE G
         AGED 45 YEARS, W/O G SURESH BABU
         HIGH SCHOOL TEACHER IN SANSKRIT ( IN CHARGE OF
         HEADMISTRESS) A. ESWARA PILLAI MEMORIAL HIGHER
         SECONDARY SCHOOL IRUMPANANGAD KOTTARAKARA KOLLAM
         PIN 691505 RESIDING AT PLAPPALLIL VEEDU, PERAYAM,
         MULAVANA, KUNDARA, KOLLAM, PIN - 691503
         BY ADVS.
         JOHN JOSEPH VETTIKAD
         C.JOSEPH JOHNY

RESPONDENT/:

         V. RAJU
         AGED 53 YEARS,
         S/O VELUTHAKUNNU RESIDING AT KOTTARAKKARA, AND
         WORKING AS DISTRICT EDUCATIONAL OFFICER,
         KOTTARAKKARA, NEAR POLICE STATION, KOTTARAKKARA,
         KOLLAM DISTRICT, PIN - 691506
OTHER PRESENT:

          SMT.NISHA BOSE, SR.GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.03.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CO(C).No.707/2023

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
            Contempt Case (C).No.707 of 2023
             ----------------------------------------------
           Dated this the 23rd day of March, 2023


                           JUDGMENT

When this contempt case came up for consideration,

the Government Pleader submitted that Annexure C order

is already withdrawn on 20.3.2023.

If that be the case, there is no contempt. Recording

the submission of the Government Pleader, this contempt

case is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.707/2023

APPENDIX OF CON.CASE(C) 707/2023

PETITIONER ANNEXURES Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 16-03-2023 PASSED BY THIS HON'BLE COURT IN W.P. (C): NO. 9151 / 2023 Annexure B THE TRUE COPY OF THE LETTER DATED. 16-

03-2023 SUBMITTED BY THE PETITIONER TO THE RESPONDENT Annexure C THE TRUE COPY OF THE PROCEEDINGS NO.

B2/2583/2022 DATED: 17-03-2023 ISSUED BY THE RESPONDENT

 
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