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Akhil Ponnappan vs The Kerala State Co-Operative ...
2023 Latest Caselaw 3303 Ker

Citation : 2023 Latest Caselaw 3303 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Akhil Ponnappan vs The Kerala State Co-Operative ... on 23 March, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                        WP(C) NO. 9687 OF 2023
PETITIONERS:

          AKHIL PONNAPPAN
          AGED 32 YEARS
          S/O PONNAPPAN, ILLICKANIRAPPEL HOUSE,
          ILLIKUNNU, PALAKUZHA, PIN - 686 662

          BY ADV AMEER SALIM



RESPONDENT:

          THE KERALA STATE CO-OPERATIVE BANK LTD.
          PERUMBAVOOR MAIN BRANCH, BUILDING NO. XXI/797,
          YATHRI NIVAS SHOPPING COMPLEX, AM ROAD,
          PERUMBAVOOR, ERNAKULAM - 683 542
          EPRESENTED BY ITS AUTHORISED OFFICER

          BY ADV N.RAGHURAJ




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9687 OF 2023
                                         2




                                 T.R.RAVI, J.
                        ----------------------------------------
                          WP (C) No.9687 of 2023
                      -------------------------------------------
                 Dated this the 23rd day of March, 2023

                              JUDGMENT

The counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to file a proper writ

petition.

Liberty granted. The writ petition is dismissed as

withdrawn.

Sd/-

T.R.RAVI

JUDGE sn

 
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