Dr. Radhika T vs Cochin University Of Science And ...
2023 Latest Caselaw 3299 Ker

WA No.534/2023                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                            &
                        THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Thursday, the 23rd day of March 2023 / 2nd Chaithra, 1945
                                     WA NO. 534 OF 2023

        AGAINST JUDGMENT DATED 03/02/2023 IN WP(C) 38986/2022 OF THIS COURT

   APPELLANT/PETITIONER:

          DR. RADHIKA T. ,AGED 43 YEARS, W/O. RAMADAS T. K., THOLIL HOUSE,
          POTTORE P.O., TIRUR, THRISSUR DISTRICT - 680 581. NOW WORKING AS
          SCIENTIST -D, CENTRE FOR MATERIALS FOR ELECTRONICS TECHNOLOGY , (C-
          MET), (MEITY), ATHANI, THRISSUR - 680 581.

          BY ADVS.M/S.K.I.MAYANKUTTY MATHER, T.K.SREEKALA &     S.PARVATHI

   RESPONDENTS/RESPONDENTS:

      1. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, UNIVERSITY ROAD, SOUTH
         KALAMASSERY, KALAMASSERY P.O. -682022. REPRESENTED BY ITS
         REGISTRAR.
      2. THE REGISTRAR, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
         UNIVERSITY ROAD, SOUTH KALAMASSERY, KALAMASSERY P.O.-682022.
      3. THE VICE CHANCELLOR, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
         UNIVERSITY ROAD, SOUTH KALAMASSERY, KALAMASSERY P.O. - 682022.




        This Writ Appeal coming on for orders on 23/03/2023 upon perusing
   the appeal memorandum, the court on the same day passed the following:

                                           ORDER

After arguing for some time, the learned counsel for the petitioner seeks a short adjournment to address further arguments.

List on 31/03/2023.

23/03/2023 Sd/-ANIL K.NARENDRAN,JUDGE

Sd/-P.G. AJITHKUMAR,JUDGE

23-03-2023 /True Copy/ Assistant Registrar