Xavier.A.A vs The Authorised Officer
2023 Latest Caselaw 3269 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
  THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                      WP(C) NO. 6319 OF 2023
PETITIONER

            XAVIER.A.A,
            AGED 48 YEARS
            S/O ANTHONIKKUTTY, ALOOKKARAN VEEDU, THOTTIPPAL
            .P.O., THRISSUR -, PIN - 680310
            BY ADV K.P.MADHU


RESPONDENTS

    1       THE AUTHORISED OFFICER
            THE KERALA STATE CO-OPERATIVE BANK LTD, SAHAKARANA
            SATHABDHI MANDAPAM, KOVILAKATHUMPADAM.P.O.,
            THIRUVAMBADI, THRISSUR -, PIN - 680022
    2       THE KERALA STATE CO OPERATIVE BANK LTD
            PUTHUKAD BRANCH, THRISSUR - REP. BY MANAGER., PIN
            - 680301
            BY ADV P.C.SASIDHARAN



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   23.03.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C).22937/21
                                   2



                            T.R.RAVI, J.
                         ------------------
                       W.P.(C).6319 of 2023
                       -----------------------
                     Dated : 23rd March, 2023

                            JUDGMENT

When the case is taken up today, it is submitted by the

learned counsel for the respondents that the petitioner has

remitted the entire overdue amount and the petitioner can

approach the Bank for regularisation of the loan.

The writ petition is closed recording the above submission.

Sd/-

T.R.RAVI, Judge

Mrcs WP(C).22937/21

APPENDIX OF WP(C) 6319/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NOTICE ISSUED BY THE BANK DATED 24.09.2021 Exhibit P2 TRUE COPY OF THE NOTICE DATED 13.12.2021 ISSUED BY BANK Exhibit P3 TRUE COPY OF THE REGISTERED NOTICE DATED 18.01.2023 ISSUED FROM THE REGIONAL OF THE RESPONDENT BANK Exhibit P4 THE NOTICE ISSUED UNDER RULE 8(6) OF THE SECURITY INTEREST ENFORCEMENT RULES DATED 24.01.2023 Exhibit P5 TRUE COPY OF THE RECEIPT DATED 16.03.2020 FOR THE PAYMENT OF RS. 50,000/- (RUPEES FIFTY THOUSAND) TO THE BANK Exhibit P6 TRUE COPY OF THE RECEIPT DATED 23.03.2021 FOR THE PAYMENT OF RS. 50,000/- (RUPEES FIFTY THOUSAND) TO THE BANK Exhibit P7 TRUE COPY OF THE WORK VISA ISSUED ON 28.01.2023