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Vinod Mathew K vs Jayakumar P K
2023 Latest Caselaw 3263 Ker

Citation : 2023 Latest Caselaw 3263 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Vinod Mathew K vs Jayakumar P K on 23 March, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                 &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                    OP (RC) NO. 57 OF 2023
AGAINST THE ORDER IN RCP 92/2022 OF THE RENT CONTROL COURT,
                            ERNAKULAM)
PETITIONER/PETITIONER IN THE RCP:

         VINOD MATHEW K
         AGED 62 YEARS
         B 701, PEARL BAY APARTMENTS, K.P. VALLON ROAD,
         KADAVANTHRA, ELAMKULAM VILLAGE, KANAYANNUR TALUK,
         ERNAKULAM DISTRICT 682020, PIN - 682020

         BY ADVS.
         JOLLY JOHN
         LIZA MEGHAN CYRIAC
         IRENE BABU



RESPONDENT/RESPONDENT IN THE RCP:

         JAYAKUMAR P K, AGED 52 YEARS,
         S/O.PADMANABHAN PILLAI
         KANNIKATTU HOUSE, AROOKUTTY VILLAGE,
         CHERTHALA TALUK,
         ALAPPUZHA DISTRICT 688535., PIN - 688535


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
23.03.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(RC) No.57 of 2023                    2




                          O.P.(RC) No.57 of 2023
                  -----------------------------------------------
                Dated this the 23rd day of March, 2023


                                  JUDGMENT

It is submitted that pursuant to the direction issued by this

Court on 23.02.2023, the court in charge of the Rent Control Court,

Ernakulam passed orders on Ext.P2 application preferred by the

petitioner under Section 12 of the Kerala Buildings (Lease and Rent

Control) Act, 1965 in R.C.P. No.92 of 2022.

In the circumstances, the original petition is closed without

prejudice to the right of the petitioner to institute proceedings for time

bound disposal of R.C.P.No.92 of 2022, if so required at a later point of

time.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

SOPHY THOMAS, JUDGE.

ds 23.03.2023

APPENDIX OF OP (RC) 57/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RENT CONTROL PETITION FILED AS RCP NO.92/2022 BEFORE THE RENT CONTROL COURT, ERNAKULAM.

Exhibit P2 TRUE COPY OF I.A. NO.1/2022 IN RCP NO.

92/2022 BEFORE THE RENT CONTROL COURT, ERNAKULAM.

Exhibit P3 TRUE COPY OF THE COURT PROCEEDINGS IN RCP NO.92/2022 BEFORE THE RENT CONTROL COURT TAKEN FROM THE OFFICIAL WEBSITE OF THE DISTRICT COURT, ERNAKULAM.

Exhibit P4 TRUE COPY OF THE I.A. NO.3/2022 IN RCP NO. 92/2022 BEFORE THE RENT CONTROL COURT, ERNAKULAM.

Exhibit P5 TRUE COPY OF THE LEASE AGREEMENT DATED 01.05.2022 BETWEEN THE SON OF THE PETITIONER, MATHEW ZACHARIAH AND SAJEEV KUMAR.

 
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