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Kunhathutty Umma vs Abdulsalam
2023 Latest Caselaw 3255 Ker

Citation : 2023 Latest Caselaw 3255 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Kunhathutty Umma vs Abdulsalam on 23 March, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                 &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                    OP (RC) NO. 53 OF 2023
    AGAINST THE ORDER IN RCP 40/2016 OF MUNSIFF COURT,
                        PARAPPANANGADI
PETITIONER/PLAINTIFF:

         KUNHATHUTTY UMMA
         AGED 78 YEARS
         D/O MANNINGACHALI KOMU HAJI, W/O AHAMED,
         THURAKKAL P.O., KONDOTTY AMSOM, KOLATHUR DESOM,
         KONDOTTY TALUK, MALAPPURAM DISTRICT, PIN - 673638

         BY ADVS.
         SREELAKSHMI SABU
         RENEESH U.R.



RESPONDENT/DEFENDANT:

         ABDULSALAM
         AGED 50 YEARS
         S/O. CHEDAKUTH MUHAMMED, CHEDAKUTH HOUSE,
         PALLIKKAL P.O., PALLIKKAL AMSOM DESOM,
         KONDOTTY TALUK, MALAPPURAM DISTRICT, PIN - 673634


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
23.03.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(RC) No.53 of 2023                    2



                          O.P.(RC) No.53 of 2023
                  -----------------------------------------------
                Dated this the 23rd day of March, 2023


                                  JUDGMENT

In response to the interim order passed by this Court on

21.02.2023, it is informed that R.C.P.No.40 of 2016 could be disposed

of finally within two months from the date of reopening of the court

after summer recess.

In the circumstances, in the light of the general directions

issued by this Court in R.C.R.No.22 of 2010 dated 07.10.2022, the

original petition is disposed of directing the Rent Control Court,

Parappanangadi to dispose of R.C.P.No.40 of 2016 finally, as

expeditiously as possible, at any rate, on or before 14.07.2023.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

SOPHY THOMAS, JUDGE.

ds 23.03.2023

APPENDIX OF OP (RC) 53/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RENT CONTROL PETITION NO. 40 OF 2016 PREFERRED BY THE PETITIONER HEREIN BEFORE THE RENT CONTROL COURT, PARAPPANANGADI DATED 10.8.2016.

Exhibit P2 TRUE COPY OF THE ORDER IN RCP NO.40 OF 2016 OF THE RENT CONTROL (MUNSIFF) COURT OF PARAPPANANGADI DATED 9.6.2020.

Exhibit P3 TRUE COPY OF THE ORDER DISMISSING THE APPEAL IN RCA NO.15 OF 2020 OF RENT CONTROL APPELLATE AUTHORITY DATED 10.12.2021.

Exhibit P4 TRUE COPY OF THE COMMON JUDGMENT IN

OF 2022 OF THIS HONORABLE COURT DATED 22.6.2022

Exhibit P5 CERTIFIED COPY OF THE PROCEEDINGS SHEET IN RCP NO. 40/2016 ON THE FILE OF COURT OF MUNSIFF (RENT CONTROL), PARAPPANANGADI.

 
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