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Ayshath Surayya Belmara ... vs The Regional Passport Officer
2023 Latest Caselaw 3224 Ker

Citation : 2023 Latest Caselaw 3224 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Ayshath Surayya Belmara ... vs The Regional Passport Officer on 23 March, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
 THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                   WP(C) NO. 5267 OF 2023

PETITIONER/S:

             AYSHATH SURAYYA BELMARA MOHAMMADKUNHI,
             AGED 30 YEARS
             D/O. MOHAMMAD KUNHI YOOSUF, BALMARA HOUSE,
             BADOOR P. O., KASARAGOD., PIN - 671321

             BY ADV ANN SUSAN GEORGE

RESPONDENT/S:

    1        THE REGIONAL PASSPORT OFFICER,
             REGIONAL PASSPORT OFFICE,
             ERANHIPALAM POST, KOZHIKODE., PIN - 673006

    2        THE ASSISTANT PASSPORT OFFICER,
             PASSPORT SEVA, PAYYANUR,
             BUILDING NO. 31 / 115 - B, KOYENCO ARCADE,
             NEAR BLOCK DEVELOPMENT OFFICE, PAYYANNUR,
             KANNUR., PIN - 670307



             SRI. S. MANU, DSGI


     THIS WRIT PETITION       (CIVIL) HAVING COME UP       FOR
ADMISSION ON 23.03.2023,      THE COURT ON THE SAME        DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.5267 of 2023

                                   2




                                JUDGMENT

When the matter is taken up for consideration, Adv. Ann Susan

George, the learned counsel appearing for the petitioner, requested that

this writ petition be closed as the petitioner has no further grievance.

Recording the said submission, this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

NS W.P.(C) No.5267 of 2023

APPENDIX OF WP(C) 5267/2023

PETITIONER EXHIBITS

Exhibit P1 THE COPY OF THE AGREEMENT DATED 14.09.2017.

EXECUTED BETWEEN THE PETITIONER AND HER HUSBAND Exhibit P2 THE COPY OF THE APPLICATION DATED 27.08.2022 ALONG WITH ALL RELEVANT DOCUMENTS Exhibit P3 THE COPY OF THE APPLICATION DATED 27.08.2022.

ALONG WITH ALL RELEVANT DOCUMENTS Exhibit P4 THE COPY OF THE ONLINE APPOINTMENT RECEIPT DATED 27.08.2022.

Exhibit P5 THE COPY OF THE ONLINE APPOINTMENT RECEIPT DATED 27.08.2022.

Exhibit P6 THE COPY OF THE REGISTERED LETTER DATED 13.10.2022.

Exhibit P7 THE COPY OF THE POSTAL RECEIPT DATED 10.11.2022.

Exhibit P8 THE COPY OF THE ACKNOWLEDGMENT DUE CARD DATED 15.11.2022.

Exhibit P9 THE COPY OF THE LETTER DATED 30.10.2022. OF THE 1ST RESPONDENT Exhibit P10 THE COPY OF THE LETTER DATED 30.10.2022. OF THE 1ST RESPONDENT

RESPONDENT(S) EXHIBITS : NIL

 
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