Lakshmi vs Laila. M
2023 Latest Caselaw 3176 Ker

RSA No.848/2020                                           1/2

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 PRESENT
                                THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                         Thursday, the 23rd day of March 2023 / 2nd Chaithra, 1945
                                   IA.NO.1/2020 IN RSA NO. 848 OF 2020
                                      AS 9/2019 OF SUB COURT, PALA
                                   OS 256/2014 OF MUNSIFF COURT, PALA
   PETITIONERS/APPELLANTS:

      1. LAKSHMI, AGED 86 YEARS, W/O.SREEDHARAN, PALARA HOUSE, VELLILAPALLY VILLAGE,
          EZAHACHERRY KARA, EZAHACHERRY P.O., PIN CODE-686 651, MEENACHIL TALUK, PALA,
          KOTTAYAM DISTRICT, REPRESENTED BY THE NEXT FRIEND, THE 2ND APPELLANT, SHAJI, AGED
          49 YEARS, S/O.SREEDHARAN, PALARA HOUSE, VELLILAPPALLY VILLAGE, EZHACHERRY KARA,
          EZHACHERRY P.O., MEENACHIL TALUK, PALA, KOTTAYAM DISTRICT, PIN CODE-686 651.
          (DIED,RECORDED)
      2. SHAJI, AGED 49 YEARS, S/O.SREEDHARAN, PALARA HOUSE, VELLILAPPALLY VILLAGE,
          EZHACHERRY KARA, EZHACHERRY P.O., MEENACHIL TALUK, PALA, KOTTAYAM DISTRICT, PIN
          CODE-686 651.

    ADDL A3. SHYJA- RESPONDENT NO.3 IS TRANSPOSED AS ADDL.A3 AS PER ORDER DATED 29/6/22 IN
    IA 1/22

    (THE DEATH OF FIRST APPELLANT IS RECORDED AS PER ORDER DATED 04.07.2022 VIDE MEMO
    DATED 28.03.2022 IN RSA 848/2020)

   RESPONDENTS/RESPONDENTS:

      1. LAILA M.,AGED 55 YEARS, W/O.SASI, POOVATHUMKAL HOUSE, VELLILAPPALLY VILLAGE,
          EZHACHERY KARA, EZHACHERRY P.O., MEENACHIL TALUK, PALA, KOTTAYAM DISTRICT, PIN
          CODE-686 651.
      2. SASI, AGED 63 YEARS, S/O.KUTTAPPAN, POOVATHUMKAL HOUSE, VELLILAPPALLY VILLAGE,
          EZHACHERY KARA, EZHACHERRY P.O., MEENACHIL TALUK, PALA, KOTTAYAM DISTRICT, PIN
          CODE-686 651.
      3. SHYJA, AGED 44 YEARS, W/O.SHAJI, POOVATHUMKAL HOUSE, VELLILAPPALLY VILLAGE,
          EZHACHERY KARA, EZHACHERRY P.O., MEENACHIL TALUK, PALA, KOTTAYAM DISTRICT, PIN
          CODE-686 651. (RESPONDENT NO.3 IS TRANSPOSED AS APPELLANT NO 3 AS PER ORDER
          DATED 29.06.2022 IN IA 1/2022.)

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the operation of the judgment and decree dated 27.11.2018 in
   OS.No.256/2014 of the Munsiff Court,Pala pending disposal of the above appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 29.09.2022 and upon hearing the arguments of
   M/S.BOBBY MATHEW KOOTHATTUKULAM,P.M.NATESAN,V.S.ARCHANA CHANDRAN, Advocates for the
   petitioners and of SRI.THOMSTINE K.AUGUSTINE, SRI.K.C.THOMAS (PALA),              Advocates for the
   respondents 1 and 2, the court passed the following:
                                                  ORDER

Interim order already granted is extended for three months from 04.04.2023.

 RSA No.848/2020                 2/2


                                      Sd/- M.R.ANITHA,JUDGE




23-03-2023        /True Copy/                                 Assistant Registrar