Citation : 2023 Latest Caselaw 3097 Ker
Judgement Date : 20 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
MONDAY, THE 20TH DAY OF MARCH 2023 / 29TH PHALGUNA, 1944
WP(C) NO. 4127 OF 2023
PETITIONER:
1 HARIKUMAR
AGED 44 YEARS
S/O SUKUMARAN, MINI BHAVAN, MUDIYURKUNAM (P.O), PANDALAM
VILLAGE, PATHANAMTHITTA DISTRICT, PIN - 689501
BY ADV K.K.JYOTHILAKSHMY
RESPONDENTS:
1 THE REGIONAL MANAGER
MAHINDRA RURAL HOUSING FINANCE LIMITED,
EDAPPALLY, ERNAKULAM DISTRICT, PIN - 682024
2 THE MANAGER/AUTHORIZED OFFICER,
MAHINDRA RURAL HOUSING FINANCE LIMITED,
PATHANAMTHITTA P.O, PATHANAMTHITTA DISTRICT, PIN - 689645
BY ADVS.
P.V.SARITHA VENUGOPAL
N.P.RUKSANA(K/329/2015)
ROHINI P.K.(K/000770/2020)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.03.2023, ALONG WITH WP(C).30532/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
MONDAY, THE 20TH DAY OF MARCH 2023 / 29TH PHALGUNA, 1944
WP(C) NO. 30532 OF 2022
PETITIONER:
1 HARIKUMAR P
AGED 44 YEARS
MINI BHAVAN, MUDIYOORKONAM.P.O,
PANDALAM, PATHANAMTHITTA DISTRICT, PIN - 689501
BY ADV K.K.JYOTHILAKSHMY
RESPONDENTS:
1 THE REGIONAL MANAGER
MAHINDRA RURAL HOUSING FINANCE LTD.
EDAPPALLY, ERNAKULAM DISTRICT, PIN - 682024
2 THE MANAGER/AUTHORIZED OFFICER
MAHINDRA RURAL HOUSING FINANCE LTD.
PATHANAMTHITTA. P.O,
ERNAKULAM DISTRICT, PIN - 689645
BY ADVS.
S.SUNIL KUMAR (PALAKKAD)
P.V.SARITHA VENUGOPAL(K/248/2003)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.03.2023, ALONG WITH WP(C).4127/2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.4127 of 2023 & 30532 of 2022
3
T.R. RAVI, J.
------------------------------------------------------
W.P.(C.) Nos.4127 of 2023 & 30532 of 2022
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Dated this the 20th day of March, 2023
JUDGMENT
When these cases are taken up today, it is
submitted by the counsel for the respondent that the
petitioner has not complied with the interim direction
passed by this Court.
No further orders can be passed in these writ
petitions. The writ petitions are hence dismissed
without prejudice to the right of the petitioner to
challenge the amount demanded by the respondent
bank.
Sd/-
T.R.RAVI JUDGE SKP/20-03 WPC Nos.4127 of 2023 & 30532 of 2022
APPENDIX OF WP(C) 4127/2023
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTICE, DATED 08.06.2022 ISSUED BY ADVOCATE COMMISSIONER EXHIBIT P2 TRUE COPY OF THE REQUEST, DATED 23.07.2022 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF THE JUDGEMENT, DATED 25.08.2022 W.P(C)NO.24586 OF 2022 OF THE FILES OF THIS HONOURABLE HIGH COURT OF KERALA EXHIBIT P4 TRUE COPY OF THE LETTER, DATED 05.09.2022 ISSUED FROM THE OFFICE OF THE RESPONDENT TO THE PETITIONER EXHIBIT P5 TRUE COPY OF THE ORDER NO.5514/B2/2022/PT A /KSCSC & ST, DATED 18.10.2022 EXHIBIT P6 TRUE COPY OF THE NOTICE, DATED 23.11.2022 ISSUED BY THE ADVOCATE COMMISSIONER TO THE PETITIONER EXHIBIT P7 TRUE COPY OF THE POSSESSION NOTICE, DATED 25.01.2023 ISSUED BY THE AUTHORIZED OFFICER OF THE RESPONDENT EXHIBIT P8 THE TRUE COPY OF THE DISCHARGE CARD ISSUED FROM THE MEDICAL COLLEGE HOSPITAL, KOTTAYAM EXHIBIT P9 THE TRUE COPY OF THE REQUEST DATED:13.03.2023 GIVEN BY THE PETITIONER TO THE 2ND RESPONDENT RESPONDENTS' EXHIBITS:NIL WPC Nos.4127 of 2023 & 30532 of 2022
APPENDIX OF WP(C) 30532/2022
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE PHOTO COPY OF THE NOTICES ISSUED BY THE ADVOCATE COMMISSIONER DATED 08/06/2022 IS PRODUCED HEREWITH AND MARKED AS EXHIBIT-P1 EXHIBIT P2 TRUE PHOTOCOPIES OF THE REQUESTS DATED 23/07/2022 GIVEN TO THE 1ST RESPONDENTS EXHIBIT P3 TRUE PHOTOCOPIES OF THE REQUESTS DATED 23/07/2022 GIVEN TO THE 2ND RESPONDENTS EXHIBIT P4 TRUE PHOTOCOPY OF THE JUDGMENT IN WP(C) NO.24586/2022 DATED 25/08/2022 EXHIBIT P5 TRUE PHOTOCOPY OF THE ORDER DATED 05/09/2022 ISSUED BY THE 1ST RESPONDENT RESPONDENTS' EXHIBITS:NIL
TRUE COPY
P.A. TO JUDGE
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