Citation : 2023 Latest Caselaw 3072 Ker
Judgement Date : 13 March, 2023
RFA No.364/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
IA.NO.1/2022 IN RFA NO. 364 OF 2022
OS 90/2020 OF PRINCIPAL SUB COURT , KOZHIKODE
PETITIONER/APPELLANT/PLAINTIFF:
RADHAKRISHNAN NAIR, AGED 81 YEARS, S/O LATE KARUNAKARAN NAIR,
SPARROW NEST, HOUSE NO.23/1135B. PALAT NAGAR, THIRUVANOOR NADA,
THIRUVANOOR POST, CALICUT.673029.
RESPONDENTS/RESPONDENTS/DEFENDANTS:
1. SHALI PRABHA, AGED 41, W/O LATE DINESH P., SPARROW NEST, H.
NO.23/1135 B. PALAT NAGAR, THIRUVANOOR NADA, THIRUVANOOR POST,
CALICUT.673029.
AND OTHERS
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all further
proceedings pursuant to the decree and judgment in O.S No.90/2020 dated
30/9/2022 on the file of Principal Sub Judge, Kozhikode pending disposal
of the above Regular First Appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 16/02/2023 and upon hearing the arguments of
SRI.P.V.JAYACHANDRAN, SRI.VENUGOPALAN MENON, Advocates for the petitioner
and of SRI.NIRMAL S. ,SMT.VEENA HARI, Advocates for R1, the court passed
the following:
ORDER
Interim order is extended till 10/04/2023.
Sd/- P.SOMARAJAN, JUDGE
13-03-2023 /True Copy/ Assistant Registrar
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