G Nagendran vs Kerala State Electricity Board - ...
2023 Latest Caselaw 3071 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                             WA NO. 1718 OF 2022
 (AGAINST THE JUDGMENT DATED 14.10.2022 IN WP(C) 17619/2011 OF THIS COURT)
APPELLANT/WRIT PETITIONER:

     G NAGENDRAN, AGED 55 YEARS, BHARAT WHEAT PRODUCTS (P) LTD, IDA,
     EDAYAR, BINANIPURAM P.O, ERNAKULAM, PIN - 683502.

BY.ADV.SRI. C.K.KARUNAKARAN

RESPONDENTS/RESPONDENTS:

  1. KERALA STATE ELECTRICITY BOARD - KSEB, VYDHUTHI BHAVANAM, PATTOM,
     THIRUVANANTHAPURAM, PIN - 695004
  2. ASSISTANT ENGINEER, ELECTRICIAL SECTION, KERALA STATE ELECTRICITY
     BOARD, EDAYAR (MUPPATHADAM), ERNAKULAM DT., PIN - 695004.

BY.ADVS.M/S. RAJU JOSEPH (SR.),C.JOSEPH ANTONY & JOHN MANJOORAN,

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the impugned judgement dated 14.10.2022 in WPC
No. 17619 of 2011.
     This Writ Appeal again coming on for orders on 13.03.2023, upon
perusing the appeal memorandum, the court passed the following:
                    A.K.JAYASANKARAN NAMBIAR
                                 &
                    MOHAMMED NIAS C.P., JJ.
                 -------------------------
                       W.A. No.1718 of 2022
                 -------------------------
               Dated this the 13th day of March, 2023

                               ORDER

A.K.Jayasankaran Nambiar, J.

Interim order is extended until further orders.

Post on 27.03.2023 in the top of the disposal list.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns