Thajunizza vs Jalaja
2023 Latest Caselaw 3060 Ker

OP(C) No.2044/2022                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                           PRESENT


                            THE HONOURABLE MR.JUSTICE C.S.DIAS


                Monday, the 13th   day of March 2023 / 22nd Phalguna, 1944


                                   OP(C) NO. 2044 OF 2022


                     EP 23/2015 IN OS 24/1980 OF SUB COURT, MAVELIKKARA

   ORIGINAL PETITIONERS/ ADDITIONAL JUDGMENT DEBTORS 7 TO 10:

      1. THAJUNIZZA, AGED 63 YEARS, W/O LATE ABDUL LATHEEF, USHUS, PERINGALA
         MURI, KAYAMKULAM VILLAGE, KAYAMKULAM, ALAPPUZHA DISTRICT, PIN -
         690502

            AND 3 OTHERS

   RESPONDENTS/ ADDITIONAL DECREE HOLDERS:

      1. JALAJA, W/O LATE SADHANANDHAN, ATHULYA FROM PANAYIL HOUSE,
         PADANAIYARKULANGARA MURI, KARUNAGAPPALLY VILLAGE, KARUNAGAPPALLY
         TALUK, KOLLAM DISTRICT , PIN - 690518

            AND ANOTHER.

        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 23/2015 in O.S No. 24/1980 on the file
   of the Sub Court, Mavelikkara, pending final disposal of this Original
   Petition.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   06.01.2023 and upon hearing the arguments of M/S GEORGE VARGHESE
   (PERUMPALLIKUTTIYIL), MANU SRINATH, NIMESH THOMAS & SHERIN EDISON,
   Advocates for the petitioners and of Sri.T.KRISHNANUNNI, Senior Advocate
   along with M/S. THAREEQ ANVER K, ANISH ANTONY ANATHAZHATH, ASHWIN
   SATHYANATH, M.DEVESH, K.C.KIRAN, M.R.MINI, VINOD RAVINDRANATH &
   MEENA.A, Advocates for the respondents, the court passed the following:
                                    O R D E R

Service is complete.

The interim order dated 03.11.2022 is extended by three months.

Sd/- C.S.DIAS, JUDGE

13-03-2023 /True Copy/ Assistant Registrar