Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shaji.T.S vs State Of Kerala
2023 Latest Caselaw 3045 Ker

Citation : 2023 Latest Caselaw 3045 Ker
Judgement Date : 13 March, 2023

Kerala High Court
Shaji.T.S vs State Of Kerala on 13 March, 2023
                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                       THE HONOURABLE MR. JUSTICE GOPINATH P.

               MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944

                               WP(C) NO. 3993 OF 2022

PETITIONERS:

     1         SHAJI.T.S.,
               AGED 62 YEARS
               S/O.T.A.SREEDHARAN, THOTTAPPILLIL HOUSE, PULIYANNOOR (PART),
               PULIYANNOOR (PO), KOTTAYAM, PIN-686 573.
     2         SOMINI SHAJI,
               AGED 54 YEARS
               W/O.SHAJI.T.S., THOTTAPPILLIL HOUSE, PULIYANNOOR (PART),
               PULIYANNOOR (PO), KOTTAYAM, PIN-686 573.
               BY ADVS.
               SEBIN THOMAS
               AMITH K.S


RESPONDENTS:

     1         STATE OF KERALA,
               REPRESENTED BY THE CHEIF SECRETARY TO GOVERNMENT, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695 001.
     2         THE DISTRICT REGISTRAR (GENERAL),
               KOTTAYAM DISTRICT, OFFICE OF THE DISTRICT REGISTRAR (GENERAL),
               HGRM +695, COLLECTORATE, KOTTAYAM, KERALA-686 002.
     3         THE MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY
               LTD.NO.K.118,
               REPRESENTED BY ITS MANAGING DIRECTOR, KAROOR, PALA, KOTTAYAM, PIN-
               686 575.
     4         JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
               OFFICE OF JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL),
               COLLECTORATE BUILDING, KK ROAD, KOTTAYAM KUMILY ROAD, KOTTAYAM-686
               002.
     5         THE ASSITANT REGISTRAR (GENERAL),
               OFFICE OF THE ASSISTANT REGISTRAR, MEENACHIL, PALA-686 101.
     6         PRESIDENT, KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK,
               KOTTAYAM-686 575.
     7         PRESIDENT, MARANGATTUPILLY SERVICE CO OPERATIVE BANK.,
               MARANGATTUPILLY, KOTTAYAM-686 635.
     8         PRESIDENT, CENTRAL MARKETING CO OPERATIVE SOCIETY,
               XX/508, TB ROAD, TEMPLE JUNCTION, PALA, KERALA-686 575.
     9         ADDL.R9.THE ADMINISTRATIVE COMMITTEE
               (SOUGHT TO BE IMPLEADED)
               BY ADVS.
               SHAJI THOMAS
               JEN JAISON
 W.P. (C) No. 3993 of 2022
                                      ..2..


OTHER PRESENT:

            SMT. RESHMI THOMAS (GP)



    THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.03.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No. 3993 of 2022
                                 ..3..




                            JUDGMENT

In the light of the fact that the petitioners have filed

W.P.(C)No. 31100 of 2022 seeking practically the same

reliefs, W.P.(C)No. 3993 of 2022 is closed, permitting the

petitioners to raise all contentions in W.P.(C)No. 31100 of

2022.

Sd/-

GOPINATH P.

JUDGE RMV W.P. (C) No. 3993 of 2022 ..4..

APPENDIX OF WP(C) 3993/2022

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7376 DATED 11.09.2012.

Exhibit P2 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7380 DATED 11.09.2012.

Exhibit P3 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7381 DATED 11.09.2012.

Exhibit P4 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7146 DATED 06.07.2012.

Exhibit P5 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7377 DATED 11.09.2012.

Exhibit P6 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7378 DATED 11.09.2012.

Exhibit P7 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO.7379 DATED 11.09.2012.

Exhibit P8 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.10734 DATED 06.12.2014.

Exhibit P9 THE TRUE COPY OF ORDER PASSED BY ASSISTANT REGISTRAR (GENERAL) MEENACHIL CO OPERATIVE SOCIETY DATED 10.03.2020 IN FAVOUR OF THE 1ST PETITIONER. Exhibit P10 THE TRUE COPY OF ORDER PASSED BY ASSISTANT REGISTRAR (GENERAL), KOTTAYAM DATED 10.03.2020 IN FAVOUR OF THE 2ND PETITIONER.

Exhibit P11 THE TRUE COPY OF MEDIAL RECORDS OF THE 1ST PETITIONER DATED 02.10.2021. Exhibit P12 THE TRUE COPY OF REPRESENTATION SUBMITTED BY THE PETITIONERS BEFORE THE HON'BLE CHIEF MINISTER OF KERALA DATE 14.07.2021.

Exhibit P13 THE TRUE COPY OF THE REPLY NOTICE ISSUED BY ASSISTANT REGISTRAR (GENERAL) DATED 28.10.2021. Exhibit P14 THE TRUE COPY OF CERTIFICATE ISSUED BY DR.MANJURAJ.K.P. (SENIOR CONSULTANT GASTROENTEROLOGY SURGEON) DATED 15.12.2021.

RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A.TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter