Kerala High Court
Chithrajaya D.R vs The State Of Kerala on 13 March, 2023
WP(C) No.5360/2023 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
WP(C) NO. 5360 OF 2023 (T)
PETITIONERS:
1. CHITHRAJAYA D.R, AGED 60 YEARS, D/O. DASAN D., CHITHRANJALI, TC
54/2133, MGRA - 20, PAPPANAMCODE, THRIVUNANTHAPURAM DIST, PIN -
695018
2. SREEDEVI K.S, AGED 61 YEARS, W/O. C. SHYLESH, TC 26/381, SERA - 105,
PUNNEN ROAD, STATUE, THIRUVANANTHAPURAM DIST, PIN - 695001
3. JAYASHEELA S, AGED 62 YEARS, D/O. SULOCHANAN V., CHANDINI, MERA -
60, CHALAKUZHY ROAD, MEDICAL COLLEGE, THIRUVANANTHAPURAM DIST, PIN -
695011
4. CATHERINE GEORGE, AGED 59 YEARS, D/O. P.V. GEORGE, TC 94/1945,
VARAMBASSERY JUNCTION, KUNNUKUZHY, VANCHIYOOR P.O.,
THIRUVANANTHAPURAM DIST, PIN - 695035
5. SAILAJA D, AGED 63 YEARS, RAKENDU, TC 20/3240, SPNB - 17, KARAMANA
P.O., THIRUVANANTHAPURAM DIST, PIN - 695002
6. KAMALAM N, AGED 59 YEARS, D/O. RAMASWAMY THEWAR, TC 36/1464, J.P.
NAGAR, NAVAMI GARDENS, PERUNTHANNI, THIRUVANANTHAPURAM DIST, PIN -
695008
7. SUNDARAN R, AGED 59 YEARS, S/O. K. RAMU, MANGATTUKUZHIVILA,
MELEPUTHENVEEDU, MALAYAM P.O., MALAYINKEEZHU, THIRUVANANTHAPURAM
DIST, PIN - 695571
8. SOBHANAKUMARI P, AGED 63 YEARS, D/O. VIKRAMAN NAIR, SOBHANAM, TC
21/1966, RAVI NAGAR, A - 35, PEROORKADA P.O., THIRUVANANTHAPURAM
DIST, PIN - 695005
9. VANAJAKUMARI B, AGED 63 YEARS, W/O. APPUKUTTAN V., PARVATHI
MANDIRAM, TC 10/1073(1), MMRA 100(2), MELETHUMELE, MANIKANDESWARAM
P.O., THIRUVANANTHAPURAM DIST, PIN - 695013
10. SHERLY C. LADWIN, AGED 63 YEARS, W/O. LADWIN,
KAVADITHALAKALPUTHENVEEDU, KARAKULAM P.O., THIRUVANANTHAPURAM DIST,
PIN - 695564
11. PRABHAVATHY AMMA B, AGED 64 YEARS, D/O. RAGHAVAN PILLAI, TC 43/1077,
PRABHA NIVAS, PUNNAPURAM, FORT P.O., THIRUVANTHAPURAM DIST, PIN -
695023
12. SUBHAGADEVI S, AGED 59 YEARS, D/O. RAJAPPANASARI, TC 10/2335/1,
AKHIL NIVAS, DURGA NAGAR, KERALADITHYAPURAM, POWDIKONAM P.O.,
ULIYAZHATHURA, THIRUVANANTHAPURAM DIST, PIN - 695588
13. REMANIDEVI AMMA B, AGED 65 YEARS, D/O. PARAMESWARAN NAIR N.,
KALIYILKONATHUVEEDU, TC 16/268(1), THURUVIKKAL
P.O.,THIRUVANANTHAPURAM DIST, PIN - 695011
14. JAYALAL S, AGED 62 YEARS, S/O. SREEDHARAN K., VAISAKH, TC 76/1061,
H. NO. 37, BHAGATH SINGH ROAD, PETTAH P.O., THIRUVANTHAPURAMDIST,
PIN - 695024
15. LATHA RANI R, AGED 61 YEARS, D/O. SUNDARESAN N., TC 7/2085, ULLOOR,
MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM DIST, PIN - 695011
16. GIRIJAKUMARI T.L, AGED 60 YEARS, D/O. M. THANKAPPAN, BINU BHAVAN,
WP(C) No.5360/2023 2/4
MANALUVILA, ARYANAD P.O., THIRUVANANTHAPURAM DIST, PIN - 695542
17. LEON T, AGED 61 YEARS S/O. THOMAS, TC 47/919, POONTHURA P.O.,
THIRUVANANTHAPURAM DIST, PIN - 695026
18. RAJENDRAN A, AGED 62 YEARS, S/O. G. ACHUTHAN PILLAI, HARISREE, TC
12/3392, NALANCHIRA P.O., THIRUVANANTHAPURAM DIST, PIN - 695015
19. GEETHAKUMARI S, AGED 59 YEARS, D/O. K. KRISHNAN NAIR, KULAVANCHIRA
HOUSE, OLATHALA, PATTANAKKAD P.O., CHERTHALA, ALAPPUZHA DIST., PIN -
688536
20. P. JAYAKUMAR ,AGED 62 YEARS, S/O. V.P. NAIR, REVATHY, TC 41/2777,
ELIPODE, THIRUMALA P.O., THIRUVANANTHAPURAM DIST, PIN - 695006
21. SUDHAMANI AMMA S., AGED 63 YEARS, W/O. P.V. JAYARAM, SREERAM BHAVAN,
CHIRATHALAKKAL, KUTHIRAKULAM P.O., THIRUVANANTHAPURAM DIST, PIN -
695615
22. GANGADHARAN NAIR B, AGED 62 YEARS, S/O. BALAKRISHNAN NAIR,
VILAYANNIKONATHUVEEDU, MANNARAKONAM, VATTIYOORKAVU,
THIRUVANANTHAPURAM DIST, PIN - 695013
23. ABDUL KALAM M, AGED 63 YEARS, S/O. MOHAMMED IBRAHIM, ROOBIYA MANZIL,
CHEMBAKASERYKONAM, CHEKKAKONAM P.O., KARAKULAM, THIRUVANANTHAPURAM
DIST, PIN - 695564
24. V. JAYAKUMAR, AGED 60 YEARS, S/O. C.G. VELU PILLAI (LATE), TC
13/803(2), GOURISIVAM, KURA - 358(B), GREEN LANE, VADAYAKKADU,
VANCHIYOOR P.O., THIRUVANANTHAPURAM DIST, PIN - 695035
RESPONDENTS:
1. THE STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM, PIN - 695001
2. THE KERALA STATE CENTRE FOR ADVANCED PRINTING & TRAINING(C-APT),
VATTIYOORKAVU, THIRUVANANTHPURAM- 13, REPRESENTED BY ITS MANAGING
DIRECTOR
3. THE MANAGING DIRECTOR, THE KERALA STATE CENTRE FOR ADVANCED PRINTING
& TRAINING, VATTIYOORKAVU, THIRUVANANTHPURAM-13
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents 2 and 3 to pay the pay revision arrears
and DA arrears as per the 9th pay revision admittedly due to the
petitioners and as paid to similarly situated retired employees as evident
from Exhibit P7 to 11, pending disposal of the Writ Petition (Civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.E.S.ASHRAF & K.S.KARUNAMOL, Advocates for the petitioners and of
SMT.LATHA ANAND Advocate for R2 & R3and of Government Pleader the court
passed the following:
WP(C) No.5360/2023 3/4
N.NAGARESH, J.
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W.P. (C) No.5360 of 2023
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Dated this the 13th day of March, 2023
ORDER
It is conceded that in similar circumstances, this Court has
passed interim order in the nature of Ext.P10, whereby
respondents were directed to calculate admitted arrears
payable to the petitioners and to release the same without any
delay.
2. In the facts of the case, there will be an interim order
in this writ petition also directing the respondents to calculate
the admitted arrears payable to the petitioners and release the
same without delay and at any rate within a period of three
months.
3. The respondents to file counter affidavit within two
weeks.
Post after two weeks.
Sd/-
N.NAGARESH
JUDGE
.
sss
13-03-2023 /True Copy/ Assistant Registrar
WP(C) No.5360/2023 4/4
APPENDIX OF WP(C) 5360/2023
Exhibit P7 TRUE COPY OF THE JUDGMENT W.P.(C) NO. 8076 OF 2015
DATED 30.03.2015 OF THIS HON'BLE COURT
Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 11.10.2021 IN
W.P.(C) NO.16168/2022 OF THIS HON'BLE COURT.
Exhibit P9 TRUE COPY OF THE PROCEEDINGS NO. C-APT/3687/LGL/2021
DATED 11.11.2021 ISSUED TO SRI.GOPAKUMAR K.B, THE 2ND
PETITIONER IN W.P.(C) NO.16168/2022
Exhibit P10 TRUE COPY OF THE COMMON INTERIM ORDER DATED
21.11.2021IN W.P.(C) NO. 10606 OF 2022 & W.P.(C) NO.
16168 OF 2022 OF THIS HON'BLE COURT
Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 11.01.2023 IN
W.P.(C) NO. 40793 /2022 OF THIS HON'BLE COURT.
13-03-2023 /True Copy/ Assistant Registrar
