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E.P.Shamsudheen vs Muhammad Sufian.V
2023 Latest Caselaw 2889 Ker

Citation : 2023 Latest Caselaw 2889 Ker
Judgement Date : 13 March, 2023

Kerala High Court
E.P.Shamsudheen vs Muhammad Sufian.V on 13 March, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
                    WA NO. 1445 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022
                  OF HIGH COURT OF KERALA
APPELLANT/NOT A PARTY TO THE WRIT PETITION:

         HASEEB O.P
         AGED 26 YEARS
         S/O. MAHAMOOD LPST, UMMATHUR MLPS, PARAKKADAV
         P.O, KOZHIKODE - 670675
         BY ADVS.
         R.K.MURALEEDHARAN
         ATHIRA A.MENON
         AMAL S KUMAR


RESPONDENTS/PETITIONERS & RESPONDENTS IN THE WRIT PETITION:

1 MUHAMMAD SUFIYAN V S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM-676 122.

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585.

3 SARATH U.S, S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O,THIRUVANANTHAPURAM-695 121.

4 SOORAJ M.S, S/O. MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTIL, VIA, CALICUT-673 507 5 MAHIN C ASAD, S/O. ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM-686 673 6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, W.A. No.1602 of 2022 & con. cases 2

THIRUVANANTHAPURAM-PIN-695 001 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN-695 014. 9 SECRETARY SOCIAL JUSTICE DEPT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) SHRI.T.B.HOOD, SPL.G.P. TO A.G

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 3

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1459 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES IN THE WRIT PETITION:

     1      ANAGHA.T.M.,
            AGED 31 YEARS

D/O. P.K.VIJAYAN, LPST (RETIREMENT VACANCY). MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT ANASWARA, THIRUVONAPURAM, PERAVOOR (PO), KANNUR - 670 673.

     2      VINEETHA E,
            AGED 32 YEARS

D/O. VISWANATHAN, LPST (RETIREMENT VACANCY). MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT EDATHIL HOUSE, MURINGODI, MELEMURINGODI (PO), PERAVOOR, KANNUR - 670 673.

     3      RASNA.K,
            AGED 26 YEARS

D/O. RADHAKRISHNAN.C.V. FULL TIME HINDI TEACHER (RETIREMENT VACANCY), MANATHANA PERAVOOR UP SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT EDATHIL HOUSE, MURINGODI, MELEMURINGODI (PO), PERAVOOR, KANNUR - 670 673.

     4      MUBASHIRA K,
            AGED 29 YEARS

D/O. ABDUL RAHIMAN, UPST ARABIC (RETIREMENT VACANCY), C.H.M.K.M.U.P. SCHOOL, KUNDOOR, TANUR SUB DISTRICT (AEO), MALAPPURAM, RESIDING AT KARAYILL HOUSE, MANALIPPUZHA, MALAPPURAM - 676320.

W.A. No.1602 of 2022 & con. cases 4

5 MUHAMMED MUBASHIRALI T.K, AGED 26 YEARS S/O. MUHAMMED SHA T.K., LPS ARABIC TEACHER (ADDITIONAL VACANCY) AMLP SCHOOL, CHERAYI NORTH, ANDATHODE (PO), CHAVAKKAD SUB DISTRICT (AEO), THRISSUR, RESIDING AT THONIKKADAVATH, NORTH PALOOR, PULAMANTHOLE (PO), MALAPPURAM 679 323.

     6      RAHEES K.K.
            AGED 28 YEARS

S/O. ABOOBACKER K.K, HST PHYSICAL SCIENCE (RETIREMENT VACANCY), CRESCENT HSS VANIMEL, VATAKARA EDUCATIONAL DISTRICT (DEO), KOZHIKKODE RESIDING AT KOPPANAM KANDI (H), VANIMAL (PO), KALLACHI (VIA), KOZHIKKODE - 673 506.

     7      SHAMSEER.P.P.
            AGED 28 YEARS

S/O. HAMSA, HST MALAYALAM (RETIREMENT VACANCY), CRESCENT HSS VANIMEL, VATAKARA EDUCATIONAL DISTRICT (DEO), KOZHIKKODE RESIDING AT KEEDAKKATT HOUSE, NARIPPATTA (PO), KALLACHI, KOZHIKKODE - 673 507.

     8      ASMINA A.K,
            AGED 25 YEARS,

D/O. AMMAD, HST MATHEMATICS (PROMOTION VACANCY), CRESCENT HSS VANIMEL, VATAKARA EDUCATIONAL DISTRICT (DEO), KOZHIKKODE RESIDING AT ACHANKANDY HOUSE, VISHNUMANGALAM (PO), KALLACHI, KOZHIKKODE

- 673 506.

     9      FATHIMATHUL FASEELA,
            AGED 25 YEARS,

D/O. N.KUNHABDULLA, HST NATURAL SCIENCE (RETIREMENT VACANCY), CRESCENT HSS VANIMEL, VATAKARA EDUCATIONAL DISTRICT (DEO), KOZHIKKODE RESIDING AT THEKKATH KANDI HOUSE, VANIMAL (PO), KALLACHI (VIA), KOZHIKKODE - 673 506.

    10      HAJARA,
            AGED 34 YEARS,

D/O. SOOPPY C.P, HST NATURAL SCIENCE (RETIREMENT VACANCY), CRESCENT HSS VANIMEL, VATAKARA EDUCATIONAL DISTRICT (DEO), KOZHIKKODE RESIDING AT CHEERAMKANDI PUTHAN PURAYIL (HOUSE), VISHNUMANGALAM (PO), KALLACHI (VIA), KOZHIKKODE- 673 506.

W.A. No.1602 of 2022 & con. cases 5

11 JISHI.R.B, AGED 30 YEARS D/O. BALAN,, UPST (ADDITIONAL POST), PATHIRIPPATTA U P SCHOOL, PATHIRIPPATTA, KOZHIKODE, KUNNUMMAL SUB DISTRICT (AEO) RESIDING AT ATHIKKOTTU HOUSE, MOKERI, KAKKATTIL, KOZHIKKODE - 673 507.

    12      ANURAG T.T. ,
            AGED 27 YEARS

S/O. ASHOKAN, UPST (ADDITIONAL POST), PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KOZHIKODE, RESIDING AT VARYMKANDIYIL HOUSE, VATTOLI, KAKKATTIL, KOZHIKODE - 673 507.

    13      ANWAR B VATAKKAYIL,
            AGED 41 YEARS

S/O. BABU MOULAVI, JUNIOR LANGUAGE TEACHER - HINDI (RETIREMENT VACANCY) PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KOZHIKODE. RESIDING AT VATAKKAYIL HOUSE, CERAPURAM, KAKKATTIL, KOZHIKKODE - 673 507.

    14      DRUPATH C,
            AGED 23 YEARS,

S/O. ARAVINDAN, LPST (RETIREMENT VACANCY), PATHIRIPPATTA U P SCHOOL, PATHIRIPPATTA, KOZHIKODE, RESIDING AT CHATHOTH HOUSE, NARIPPATTAA, KALLACHI, KOZHIKODE - 673 506.

    15      RAMYA P.P.
            AGED 36 YEARS,

D/O. GANGADHARAN K, LPST (RETIREMENT VACANCY) PATHIRIPPATTA U P SCHOOL, PATHIRIPPATTA, KOZHIKODE. RESIDING AT PUTHANPURAYIL, MUTTUNGAL WEST, VATAKARA, KOZHIKODE - 673 106.

    16      HITHA M HARIDAS,
            AGED 37 YEARS

D/O. M.K.HARIDAS, UPST (RETIREMENT VACANCY), VIJAYA AUPS THUYYAM, EDAPPAL SUB DISTRICT (SEO), MALAPPURAM RESIDING AT MUTHIRAPARAMBATH HOUSE, CHERUTHURUTHY, PERUMTHURUTHY (PO), PAZHANJI, THRISSUR - 680 542.

    17      RAJEENA K.
            AGED 37 YEARS

D/O. MUHAMMED K. UPST (RESIGNATION VACANCY), PMSAMMUP SCHOOL, CHERUMUKKU, TANUR SUB DISTRICT W.A. No.1602 of 2022 & con. cases 6

(AEO) RESIDING AT JEELANI NAGAR, CHERUMUKKU (PO). MALAPPURAM - 676 306.

    18      SHABEEB RAHMAN K.M,
            AGED 29 YEARS

S/O. MOIDEENKUTTY K.M, UPST (RETIREMENT VACANCY), AMUP SCHOOL, UMMATHUR, MALAPPURAM SUB DISTRICT (AEO), MALAPPURAMM RESIDING AT KILIYAMANNIL HOUSE, PADINHATTUMURI (PO), MALAPPURAM - 676 506.

    19      SUHAILATH N.P. ,
            AGED 31 YEARS

D/O. ISHAC N.P, LPST (PROMOTION VACANCY), PPTMALP SCHOOL, PUNNAKKAD, MANKADA SUB DISTRICT (AEO), MALAPPURAM RESIDING AT NECHITHADATHIL, PALLIKKARAMMAL, KIZHMURI (PO), PALAKKAD - 679

307.

    20      MUHAMMED MIRAS K P,
            AGED 26 YEARS,

S/O. MUHAMMED BASHEER C, HST ARABIC (RETIREMENT VACANCY), NNMHSS, CHELEMBRA, PARAPPANANGADI EDUCATIONAL DISTRICT (DEO) RESIDING AT KUNNANTHODI HOUSE, VETTUPARA, CHEEKKODE (PO), MALAPPURAM - 673 645.

    21      LIJINA A.L,
            AGED 30 YEARS

D/O. LOHITHAKSHAN.A, UPST (PROMOTION VACANCY), CHEEKKILODE AUP SCHOOL, CHEEKKILODE (PO), BALUSSERY SUB DISTRICT (AEO), KOZHIKKODE, RESIDING AT PUTHUKKUDI, KOLATHUR (PO), ATHOLY (VIA), KOZHIKODE - 673 315.

    22      CINI. T,
            AGED 37 YEARS

D/O. BALAGOPALAN NAIR, UPST (RETIREMENT VACANCY), PUTHURMADAM AMUP SCHOOL, KOZHIKODE RURAL SUB DISTRICT (AEO), KOZHIKODE, RESIDING AT ILLIKKAL HOUSE, PERUMANNA (PO), PANTHEERANKAVU (PO), KOZHIKODE - 673 019.

    23      SINAN MUHAMMED K.T,
            AGED 21 YEARS,

S/O. ABDUL SALAM K, UPST (RETIREMENT VACANCY), PUTHURMADAM AMUP SCHOOL, KOZHIKODE RURAL SUB DISTRICT (AEO), KOZHIKODE, RESIDING AT KANDIYIL THAZHATH HOUSE, PARANNUR (PO), PULLALOOR, KOZHIKODE - 673 585.

W.A. No.1602 of 2022 & con. cases 7

24 SEREENA K.

AGED 38 YEARS D/O. SAITHALIKUTTY, LPST (RETIREMENT VACANCY), NALLUR NARAYANA L P BASIC SCHOOL, FEROKE SUB DISTRICT (AEO), KOZHIKODE - 673 631. BY ADV U.BALAGANGADHARAN

RESPONDENTS/PETITIONERS 1 TO 5 & RESPONDENTS 1 TO 4 IN THE WRIT PETITION:

1 MUHAMMAD SUFIYAN V., S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O.,MALAPPURAM-676 122.

2 AMEER JINNA, S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585.

3 SARATH U.S, S/O UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU,NEYYATTINKARA P.O.THIRUVANANTHAPURAM-695 121.

4 SOORAJ M.S, S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O.,KAKKATTILVIA, CALICUT-673 507.

5 MAHIN C ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O.,MOOVATTUPUZHA, VELLORKUNNAM-686 673.

6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-PIN-695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001. 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN-695 014. 9 SECRETARY SOCIAL JUSTICE DEPT, SECRETARIAT, THIRUVANANTHAPURAM 695 601. BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) SHRI.T.B.HOOD, SPL.G.P. TO A.G W.A. No.1602 of 2022 & con. cases 8

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 9

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1514 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTY:

1 THE MANAGER, JOHN F. KENNEDY MEMORIAL VOCATION HIGHER SECONDARY SCHOOL, S.V. MARKET. P.O., KARUNAGAPPALLY,KOLLAM DISTRICT - 690 573.

2 MANAGER, ST. JOHN'S L.P. SCHOOL, UMMANNOOR, KOLLAM DISTRICT - 691 520.

3 MANAGER, KUNJURAN KUNJU VAIDHYAN'S U.P. SCHOOL, MUTTAKKAVU, NEDUMPANA.P.O. PIN - 691580.

4 MANAGER, M.G.U.P. SCHOOL, KUNNANALLOOR, PIN 691576.

5 MANAGER, LEKSHMI VILASAM U.P. SCHOOL, THODIYOOR.P.O., MUZHANGODI, KARUNAGAPPALLY - 690 523. BY ADVS.

KURIAN GEORGE KANNANTHANAM (SR.) TONY GEORGE KANNANTHANAM THOMAS GEORGE

RESPONDENTS/PETITIONERS & RESPONDENTS:

1 MUHAMMAD SUFIYAN V., S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD.P.O. MALAPPURAM - 676 122.

W.A. No.1602 of 2022 & con. cases 10

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUYZHA EAST.P.O., IDUKKI - 685 585.

3 SARATH.U.S., S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLIMMOODU, NEYYATTINKARA.P.O., THIRUVANANTHAPURAM - 695 121.

4 SOORAJ.M.S., S/O. MANIKANDAN, THOLERI HOUSE, AROOR.P.O., KAKKATTIL VIA, CALICUT 673 507.

5 MAHIN C. ASAD, S/O. ASAD, CHITTAYAM HOUSE, MARKET. P.O., MOOVATTUPUZHA, VELLORKUNNAM - 686 673.

6 THE STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM - 695001.

7 SECRETARY, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695001. 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY.P.O, THIRUVANANTHAPURAM, PIN - 595014. 9 SECRETARY SOCIAL JUSTICE DEPT., SECRETARIAT, THIRUVANANTHAPURAM - 695001. BY ADVS.

P.K.NANDINI SHRI.T.B.HOOD, SPL.G.P. TO A.G THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 11

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1530 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTY:

1 THE MANAGER, L.P.G. SCHOOL VELIYOM, KOTTARAKKARA- 691 540.

2 THE MANAGER, VIDYADHIRAJA MODEL L.P.S., SASTHAMCOTTA, KOLLAM DISTRICT - 690 521.

3 THE MANAGER, MALAYIL L.P. SCHOOL, KANJIRAMPARA MYLODE.P.O.,VELIYAM - 691 537.

4 THE MANAGER, S.P.S.S.U.P. SCHOOL, THODIYOOR SOUTH,KARUNAGAPALLY - 690 523.

BY ADVS.

TONY GEORGE KANNANTHANAM THOMAS GEORGE KURIAN GEORGE KANNANTHANAM (SR.)

RESPONDENTS/PETITIONER & RESPONDENTS:

1 JASEELA.P.

W/O. ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH.P.O., PANDIKKAD, MALAPPURAM DISTRICT - 676 521.

2 THE STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695001.

W.A. No.1602 of 2022 & con. cases 12

3 DIRECTOR OF PUBLIC INSTRUCTION, JAGATHY, THIRUVANANTHAPURAM, PIN - 595014. NOW, DIRECTOR OF GENERAL EDUCATION, JAGATHI P.O, THIRUVANANTHAPURAM -695014 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM 676

505. 5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM 676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, - 679 328.

7 THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT 679 328.

8 MANAGER, E.M.E.A.H.S.S.S, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY, MALAPPURAM DISTRICT - 673 638.

9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM 676505.

10 THE MANAGER, I.O.H.S.S.,EDAVANNA, MALAPPURAM DISTRICT - 676541.

11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT 679328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH(K/000875/2019) V.A.MUHAMMED AUGUSTINE JOSEPH SHRI.T.B.HOOD, SPL.G.P. TO A.G

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 13

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1546 OF 2022 AGAINST THE JUDGMENT IN WP(C) 19808/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/RESPONDENTS 88 AND 89:

1 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION STATE COMMITTEE, THIRUVANANTHAPURAM 695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O. OYUR(VIA), KOLLAM DISTRICT-691 510.

2 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT- 691 510.

BY ADV K.MOHANAKANNAN

RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 87 AND 90 TO 108:

1 K.J.VARGHESE S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OFTHE BLIND, VANCHIYOOR P.O, THIRUVANANTHAPURAM PIN-695635.

2 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001. 3 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT.SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S.SASIKUMAR, W.A. No.1602 of 2022 & con. cases 14

MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678687.

6 RAVEENDRAN.M.K.

S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT(AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA, D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE 673507,KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUPSCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LPSCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL 673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYR P.O., KAKKATTIL,KOZHIKODE-673507.

14 KALLIANI C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL,KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE-673507.

15 V.K.SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL,CHERAPURAM P.O., KAKKATTIL, KOZHIKODE- 673507.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LPSCHOOL, VATAYAM P.O., KAKKATTIL VIA,KOZHIKODE- W.A. No.1602 of 2022 & con. cases 15

673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LPSCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM,PULLMKUNNU P.O., MALAPPURAM673634.

19 SAIDALAVI M.M., S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M., S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL,KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH,KANNUR DISTRICT-670741.

22 DEVI AMMA E.,.

D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA,KANNUR DISTRICT-670673.

23 T.V.THANKAMANI, D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UPSCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA C.P., D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI, VILASAM L P SCHOOL, THAVAM P.O., KANNUR DISTRICT 670301, MADAYI VIA.

25 SIDDIQ P., S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH,KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V., S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142.

27 A.K.DINESH KUMAR, S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL,CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR-670593.

W.A. No.1602 of 2022 & con. cases 16

28 V.K.VASUDEVAN NAMBOODIRI, S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUPSCHOOL, PANNIYOOR P.O., KANNUR670142.

29 A.K.USHA, D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUPSCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UPSCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V., D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UPSCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU, S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UPSCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY, KANNUR-670650.

33 K.E.MEENAKSHI AMMA D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR-670611.

34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O., MATTANNUR,KANNUR-670702.

35 M.RAMACHANDRAN, S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDEDLP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR.

36 MOHANAN R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL,KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL,KEECHERY P.O., MTTANNUR, KANNUR 670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UPSCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O. NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL,NIDUVALOOR, CHUZHALI P.O., KANNUR-670142. W.A. No.1602 of 2022 & con. cases 17

41 K.K.ABDURAHIMAN HAJI, S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALPSCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALPSCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUPSCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UPSCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K.MEENAKSHI, W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUPSCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARY SCHOOL,IRUTHENPATHY-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKADDISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI,PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR-680001 54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, W.A. No.1602 of 2022 & con. cases 18

COYALMANNAM, PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL,ETTICHUVADU, RANNI-689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCADE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKADDISTRICT-680582.

59 P.H.ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM,PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL,KUZHALMANNAM-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O.,PIN- 678543.

62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM,PALAKKAD-679101.

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE,CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL,KAMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT-679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122.

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL,AZHIYANNUR, CHERPULASSERY, PALAKKAD- 678633..

W.A. No.1602 of 2022 & con. cases 19

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL,CHERPLASSERY, PALAKKAD-679503.

69 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O.AMBALAVATTAM, PIN-679522.

70 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JBSCHOOL, LAKKIDI, PALAKKAD 679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL,SREEKRISHNAPURAM, PALAKKAD679514.

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL,ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALPSCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679506.

75 ORASAD K.

S/O APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALPSCHOOL, OTTAPPALAM, PALAKKAD679502.

77 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD-679506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD KUTHIPPADATH HOUSE, KALAPPADAM, P.O.. KUMARAMPUTHUR-678583..

79 V. DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513. W.A. No.1602 of 2022 & con. cases 20

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL,KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI,CHERUPPLASSERY, PALAKKAD-679504.

82 JAYASRI P., ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503.

83 V.M.MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD,VELLAMUNDA, WAYANAD, PIN-670 731 84 V.V.JINARJAN MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591.

85 P.T.GEETHA MANAGER, VANHODE AUP SCHOOL, VANHODE P.O,MANANTHAWADY, WAYANAD DIST., PIN: 670 731.

86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHANBATHERY, WAYANAD, PIN: 673 595 87 K.P.DEVAKI AMMA, MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O,WAYANAD, PIN: 670731.

88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O,WAYANAD, PIN: 670 645.

89 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O,KOZHIKODE- 673 585 90 SOORAJ.M MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O,KOZHIKODE- 673 572.

91 RUGMINI.P.K, MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O,KOZHIKODE- 673 019.

92 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY,VATAKARA TALUK, KOZHIKODE 673 542.

93 GOPALAKRISHNAN.C MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERYP.O, VADAKARA, KOZHIKODE- 673 104. W.A. No.1602 of 2022 & con. cases 21

94 DEEPESH.M MANAGER, VENGERI U P SCHOOL, VENGERI P.O,KOZHIKODE- 673 572 95 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O,FEROKE, KOZHIKODE- 673 631.

96 SUSHEELA.M.V.

SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE-673 004.

97 K.P.SIVANANDAN MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM,KOZHIKODE-673 571.

98 P. NARAYANAN MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O, EDACHERI, KOZHIKODE- 673 502.

99 T.HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P:O,KOZHIKODE PIN: 673 601.

100 S.SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN- 673 104 .

101 T.K.SURESH MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O,KOZHIKODE: 673 024.

102 HELNA.V.R.

AGED 24 YEARS W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O, OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERYPUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA-680506.

103 SREEJITH C., AGED 35 YEARS, S/O LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 RESIDING AT ROHINI,BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT-695527.

104 NOBLE MATHEW AGED 40 YEARS, S/O MATHEW, HST(SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM DISTRICT, PIN 686 611.

105 JAINS C. KURIAN, W.A. No.1602 of 2022 & con. cases 22

HST(SOCIAL SCIENCE) ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI DISTRICT,PIN - 685 532.

106 ANJU THOMAS, UPST, ST.SEBASTIAN'S HSS, KADANAD,KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI DISTRICT, PIN - 685 587.

107 MANJU JOSEPH, HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA,KOTTAYAM DISTRICT, PIN- 686651.

108 GLANIS BABY, UPST, ST.MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING ATNADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT, PIN- 682316.

BY ADVS.

P.K.NANDINI SIJI ANTONY MANOJ GEORGE(K/000584/2009) A.P.JAYARAJ (ANJILIKKAL) DR.GEORGE ABRAHAM SMT.SHAMEENA SALAHUDHEEN SHRI.T.B.HOOD, SPL.G.P. TO A.G

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 23

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1558 OF 2022 AGAINST THE JUDGMENT IN WP(C) 19808/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA

APPELLANTS/NOT PARTIES IN THE WRIT PETITION:

     1      ANAGHA T. M.,
            AGED 31 YEARS

D/O. P.K.VIJAYAN, LPST (RETIREMENT VACANCY), MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT ANASWARA, THIRUVONAPURAM, PERAVOOR (PO), KANNUR - 670 673.

     2      VINEETHA. E,
            AGED 32 YEARS

D/O. VISWANATHAN, LPST (RETIREMENT VACANCY), MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT EDATHIL HOUSE, MURINGODI, MELEMURINGODI (PO), PERAVOOR, KANNUR - 670 673.

     3      RASNA.K,
            AGED 26 YEARS

D/O. RADHAKRISHNAN.C.V, FULL TIME HINDI TEACHER (RETIREMENT VACANCY), MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR, RESIDING AT EDATHIL HOUSE, MURINGODI, MELEMURINGODI (PO), PERAVOOR, KANNUR - 670 673. BY ADV U.BALAGANGADHARAN

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 109 IN THE WRIT PETITION:

W.A. No.1602 of 2022 & con. cases 24

1 K.J.VARGHESE., S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O, THIRUVANANTHAPURAM, 695635.

2 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM - 695001.

3 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT. SECRETARIAT, THIRUVANANTHAPURAM 695601.

5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT - 678687.

6 RAVEENDRAN.M.K.

S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT(AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA, D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUPSCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 K.V.PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDAL P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN, W.A. No.1602 of 2022 & con. cases 25

S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LPSCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL, KOZHIKODE-673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYRP.O., KAKKATTIL, KOZHIKODE673507.

14 KALLIANI C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE- 673507.

15 V.K.SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL,CHERAPURAM P.O., KAKKATTIL, KOZHIKODE 673507.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LPSCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LPSCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM 673634.

19 SAIDALAVI M.M., S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLPSCHOOL, PANTHEERANKAVUP.O., KOZHIKODE673019.

20 DAVOOD KHAN M., S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL,PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH KANNUR DISTRICT-670741.

22 DEVI AMMA E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA, KANNUR DISTRICT-670673.

23 T.V.THANKAMANI, D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR W.A. No.1602 of 2022 & con. cases 26

UPSCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA C.P., D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI VILASAMLP SCHOOL, THAVAM P.O., MADAYI VIA. KANNUR DISTRICT-670301.

25 SIDDIQ P., S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEMKHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V., S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALPSCHOOL, KOONAMPANNIYOORP.O., KANNUR 670142.

27 A.K.DINESH KUMAR, S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI, S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUPSCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA, D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUPSCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UPSCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V., D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UPSCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU, S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UPSCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY, KANNUR-670650.

33 K.E.MEENAKSHI AMMA, D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LPSCHOOL, ANJARAKANDY, MAMBAP.O.,KANNUR-670611.

34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O., MATTANNUR, KANNUR-670702.

35 M.RAMACHANDRAN, S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM W.A. No.1602 of 2022 & con. cases 27

AIDEDLP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR

- 670702.

36 MOHANAN R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UPSCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O. NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K.ABDURAHIMAN HAJI, S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNURP.O., KANNUR 670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALPSCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALPSCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUPSCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UPSCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K.MEENAKSHI, W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUPSCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR670593. W.A. No.1602 of 2022 & con. cases 28

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARY SCHOOL, IRUTHENPATHY, PALAKKAD-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-680001.

54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI, PATHANAMTHITTA-689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCADE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM, PALAKKAD-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAVASSERY P.O, PALAKKAD-678543.

62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD -679101. W.A. No.1602 of 2022 & con. cases 29

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL,CHERPLASSERY, PALAKKAD-679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122.

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL,AZHIYANNUR, CHERPULASSERY, PALAKKAD 678633.

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL,CHERPLASSERY, PALAKKAD-679503.

69 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O. AMBALAVATTAM, PALAKKAD, PIN-679522.

70 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JBSCHOOL, LAKKIDI, PALAKKAD-679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514.

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL,ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALPSCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679506.

75 PRASAD K., S/O.APPUEZHUTHACHAN, MANAGER,AUPSCHOOL, P W.A. No.1602 of 2022 & con. cases 30

ALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALPSCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERIHOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD- 679506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD, KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR-678583.

79 V. DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513.

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKKAD 679504.

82 JAYASRI P..

ALP SCHOOL POTHI, CHERPLASSERY,, PALAKKAD-679503.

83 V.M.MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN-670 731.

84 V.V.JINARJAN ., MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591.

85 P.T.GEETHA MANAGER, VANHODE AUP SCHOOL, VANHODE P.O,MANANTHAWADY, WAYANADDIST., PIN:670731.

86 KUNHIRAMAN , MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHANBATHERY, WAYANAD, PIN: 673 595.

87 K.P.DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM W.A. No.1602 of 2022 & con. cases 31

P.O,WAYANAD, PIN: 670731.

88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O,WAYANAD, PIN: 670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K. RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510.

90 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT-691 510.

91 USHA DEVI ., MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O,KOZHIKODE- 673 585.

92 SOORAJ.M., MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O,KOZHIKODE- 673 572.

93 RUGMINI.P.K., MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O,KOZHIKODE- 673 019.

94 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE- 673 542.

95 GOPALAKRISHNAN.C MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERYP.O, VADAKARA, KOZHIKODE-673 104.

96 DEEPESH M., MANAGER, VENGERI U P SCHOOL, VENGERI, P.O,KOZHIKODE- 673 572.

97 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O,FEROKE, KOZHIKODE- 673 631.

98 SUSHEELA.M.V ., SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE-673 004.

99 K.P.SIVANANDAN ., MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571.

100 P. NARAYANAN MANAGER, NARIKUNNU UP SCHOOL, EDACHERI W.A. No.1602 of 2022 & con. cases 32

P.O,EDACHERI, KOZHIKODE- 673 502.

101 T.HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O,KOZHIKODE, PIN: 673 601.

102 S.SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O,KOZHIKODE, PIN- 673 104.

103 T.K.SURESH ., MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O,KOZHIKODE: 673 024.

    104     HELNAV.R.,
            AGED 24 YEARS

W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O. OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY PUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA, THRISSUR - 680506.

    105     SREEJITH C.,
            AGED 35 YEARS

S/O LATE CHANDRAN, HSSTJUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT-695527.

    106     NOBLE MATHEW
            AGED 40 YEARS,

S/O MATHEW, HST(SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM DISTRICT, PIN - 686 611.

107 JAINS C. KURIAN, HST(SOCIAL SCIENCE) ST. SEBASTIAN'SHSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI DISTRICT,PIN - 685 532.

108 ANJU THOMAS, UPST, ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI DISTRICT, PIN - 685 587.

109 MANJU JOSEPH, HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE,KURUMANNUP.O, PALA, KOTTAYAM DISTRICT, PIN 686651.

W.A. No.1602 of 2022 & con. cases 33

110 GLANIS BABY, UPST, ST.MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING ATNADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT, PIN- 682316.

BY ADVS.

P.K.NANDINI JIJI THOMAS GEORGE ABRAHAM K MOHANAKANNAN SHAMEENA SALAHUDHEEN T.B.HOOD, SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 34

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1602 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/RESPONDENTS 4 TO 81:

     1      P.S.SASIKUMAR,
            AGED 50 YEARS

MANAGER, AIDED UP SCHOOL VADAKKEPOTTA PALAKKAD DISTRICT-678 687.

2 RAVEENDRAN M.K.

S/O. APPU MAOR K.P., MANAGER AUPS CHEEKKILODE CHEEKKILODE P.O, ATHOLI (VIA), BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT- 673 315.

3 P.P. KRISHNARABHA D/O. KRISHNAN P.V. MANAGER, PATHIRIPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL KOZHIKODE-673 507 KUNNUMMAL SUB DISTRICT (AEO) KOZHIKODE DISTRICT.

4 SHAMEENA P.

D/O. NARAYANAN P. MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM-P.O, KOZHIKODE-673 507.

5 SOUMEEDRAN T.K., S/O. KELAPPAN MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL-P.O, KOZHIKODE-673 613.

6 P.V. PRABHAKARAN NAIR , S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA-P.O, KOZHIKODE-673

613.

7 P. RAVEENDRAN , S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHIRIPATTA, KAKKATTIL, KOZHIKODE-673 W.A. No.1602 of 2022 & con. cases 35

507.

8 P. SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL -673 507 KOZHIKODE DISTRICT.

9 P.P. ARUNA, D/O. NANU.K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYANABBYR-P.O, KAKKATTIL, KOZHIKODE -673 507.

10 KALLIANI. C ., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL KAIVELI, CHEEKKONNU P.O, KAKKATTIL, KOZHIKODE-673

507.

11 V.K. SAROJINI AMMA , D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O, KAKKATTIL, KOZHIKODE-673 507.

12 V. KUNHIKELU NAMBIAR , S/O. CHATHU NAMBIAN MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O, KAKKATTIL (VIA), KOZHIKODE- 673 507.

13 K.K. KALYANIKUTTY , D/O. UNNI VAIDHYAR MANAGER, VATAYAM NORTH LP SCHOOL, VATAYAM P.O, KAKKATTIL (VIA). KOZHIKODE- 673 507.

14 AYISHA BEEVI. P.

W/O. ABDUL KADER MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O, MALAPPURAM-673 634.

15 SAIDALAVI. M.M.

S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O, KOZHIKODE- 673 019.

16 DAVOOD KHAN. M.

S/O. MEERAN MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O, KOZHIKODE- 673 655.

17 RAMAMANI. K.O ., C/O. KUTTYAPPA MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O, PINARAYI (VIA) THALASSERY NORTH, KANNUR DISTRICT-670 741.

18 DEVI AMMA. E.

D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O, IRITTY (VIA), KANNUR DISTRICT- 670 673.

19 T.V. THANKAMANI , W.A. No.1602 of 2022 & con. cases 36

D/O. P.M. NARAYANAN NAMBIAR MANAGER, UTTANNUR U.P SCHOOL, KOLLOAM, EDAYANNUR P.O, KANNUR- 670 595.

20 PRIYA C.P.

D/O. KRISHNAN P.V, MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O, MADAYI (VIA), KANNUR DISTRICT 670 301.

21 SIDDIQ P. , S/O. ABDURAHIMAN MANAGER, TALIPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, THALIPARMBA NORTH, KANNUR-670 141.

22 KUNHIKANNAN NAMBIAR. P.V.

S/O. CHINDAN NAMIBAR. P., MANAGER, KOONAM ALP SCHOOL, KOONAM PANNIYOOR P.O, KANNUR- 670 142.

23 A.K. DINESH KUMAR , S/O. A.V. KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR-670 593.

24 V.K. VASUDEVAN NAMBOODIRI , S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O, KANNUR - 670 142.

25 A.K. USHA, D/O. K.O. PADMANABHAN MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O, KANNUR- 670 142.

26 P.C. MADHAVI KUTTY , D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR- 670 741.

27 VASANTHI T.V, D/O. OTHENAPANIKKAR T.V, MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O, KANNUR- 670 050.

28 C.M. SHIBU ., S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O, IRITTY, KANNUR- 670 650.

29 K.E. MEENAKSHI AMMA , D/O. C.K. RAMAN NAMBIAR MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR- 670 611.

30 K. ASHOK KUMAR., S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KARA PERAVPPR P.O, MATTANNUR KANNUR - 670 702.

31 M. RAMACHANDRAN , W.A. No.1602 of 2022 & con. cases 37

S/O. KUNHAPPA NAMBIAR MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O, KANNUR- 670

702.

32 MOHANAN R.K.

S/O. MNHAMBU NAMBIAR MANAGER, KANAD LP SCHOOL, KANAD P.O, EDAYANNUR, KANNUR- 670 595.

33 P. MANIRAJ , S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O, MATTANNUR, KANNUR- 670 702.

34 P.M. NALINI , D/O. C.H. OTHENAN NAMBIAR MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR- 670 702.

35 K. BABY SYLAJA , D/O. N.P. RAGHAVAN MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O, KANNUR- 670 673.

36 CHANDRASEKHARAN P. , S/O. NARAYANAN P. MANAGER, NEDUVALOOR AUP SCHOOL, NEDUVALOOR, CHUZHALI P.O, KANNUR- 670 142.

37 K.K. ABDURAHIMAN HAJI , S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O, KANNUR- 670 702.

38 A. MUHAMMED KUNHI , S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR- P.O, KANNUR- 670 631.

39 K. ABDULLA ., S/O. EBRAHIM MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O, KANNUR- 670 703.

40 P. K. SHAMSUDHEEN , S/O. T.C. EBRAHIM, MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR- P.O, KANNUR- 670 593.

41 K.K. KADEESSA., D/O. M.N.MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI- P.O, KANNUR- 670 701.

42 K.T. DEVIDAS S/O. KUNHIKKAMMARAN MANAGER, KALLIAD AUP SCHOOL, KALLIAD-P.O, KANNUR- 670 503.

43 N.K. MEENAKSHI , W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPATTAM- P.O, KANNUR- 670 631.

44 P.P. SREEDHARAN , S/O. KRISHNAN MANAGER, CHEDICHERY ALP SCHOOL, W.A. No.1602 of 2022 & con. cases 38

PERUVALATHUPARAMBA- P.O, KANNUR- 670 593.

45 K.K. JAYARAJA MENON ., MANAGER, S.V.V HIGHER SECONDARY SCHOOL, IRUTHENPATHY - 678 555.

46 R. UMADEVI ., MANAGER, V.M. UP SCHOOL, KALLEKKAD- P.O, PALAKKAD DISTRICT- 678 006.

47 K. MADHAVAN MANAGER, KEM AIDED LP SCHOOL, KAZHANI- P.O, PALAKKAD DISTRICT 678 687.

48 K.K. PEETHAMBARAN , MANAGER, NARAYANA UP SCHOOL, MANAPPADAM- P.O, PALAKKAD- 678 687.

49 MURALI MOHAN ., MANAGER, HIGHER SECONDARY SCHOOL THIRUVALAYANNUR, THIRUVALAYANNUR- P.O, TRISSUR- 680 001.

50 K.O. RAPPAI ., MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM- P.O, PALAKKAD DISTRICT- 678 702.

51 GEORGE VARGHESE ., MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU- P.O, RANNI- 689 676.

52 K.A. SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY-P.O, ALATHUR, PALAKKAD-678 681.

53 M.K. ASHOK KUMAR , MANAGER, K.A. UP SCHOOL, MELARCODE- P.O, PALAKKAD- 678 703.

54 THOMAS MATHEW ., MANAGER, M.T.UP SCHOOL, VADAKKANCHERY, PALAKKAD DISTRICT-680 582.

55 P.H. ABDUL KADER ., MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM- P.O, PALAKKAD- 678 609.

56 N.P. SUNIL ., MANAGER, BM AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM- P.O, PALAKKAD-678702.

57 S. UMMAR FAROOQ MANAGER, NM UP SCHOOL, AKKARA, KAVASSERY- P.O, PALAKKAD- 678 543.

58 V.G. SATHEESH , W.A. No.1602 of 2022 & con. cases 39

S/O. GOPALAKRISHNAN MANAGER, ALP SCHOOL KARATTUKURSSI, OTTAPALAM, PALAKKAD DISTRICT-679

101.

59 SIVASANKARAN , S/O. PAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD -. 679 503.

60 C. NARAYANAN KUTTY ., S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT-679

357.

61 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679 122.

62 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKURSSY, SHORNUR, PALAKKAD-679 122.

63 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-679 503.

64 K.P. GOPALAKRISHNAN, S/O. K.P.K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679 503.

65 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, AMBALAVATTAM-P.O, OTTAPPALAM, PALAKKAD-679 522.

66 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE), MANAGER, THEKKUMANGALAM J.B. SCHOOL, LAKKIDI, PALAKKAD-679 301.

67 C. SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679 514.

68 ABHIJITH. C.S. , S/O. SUBRAMANIAN, MANAGER, S.R.J.A LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679 573.

69 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679 503.

70 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679 506.

71 PRASAD .K., W.A. No.1602 of 2022 & con. cases 40

S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD-679

501.

72 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679 502.

73 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, THEKKUMMURI-P.O, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKAD-679 506.

74 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANARKKAD, KUTHIPPADATH HOUSE, KALAPPADAM, KUMARAMPUTHUR- P.O, PALAKKAD DISTRICT-678 583.

75 V. DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, "JAYASREE" ATTASSERY-P.O, ATTASSERY, CHERPLASSERY, PALAKKAD-679 513.

76 GINESH P.B., S/O. BALARAJAN MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679 506.

77 MADHAVIKUTTY, MANAGER, AUP SCHOOL, KARUMANAM KURISSI, CHERPLASSERY, PALAKKAD-679 504.

78 JAYASRI. P, MANAGER, ALP SCHOOL, POTHI, CHERPLASSERY, PALAKKAD-679 503.

BY ADV GEORGE ABRAHAM RESPONDENTS/PETITIONER/ RESPONDENTS 1 TO 3 AND 82 TO 109:

1 K.J. VARGHESE., S/O. LATE K.L. JOSEPH, PRESIDENT, KERALA FEDERATION OF THE BLIND, VANCHIYOOR-P.O, THIRUVANANTHAPURAM-695 635.

2 THE STATE OF KERALA, REPRESENTED BY SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM-695 001 . 3 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM-695 014.

4 THE STATE OF KERALA, W.A. No.1602 of 2022 & con. cases 41

REPRESENTED BY SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695

601.

5 V.M. MURALEEDHARAN, MANAGER, VELLAMUNDA AUP SCHOOL, KATTAYAD-P.O, VELLAMUNDA, WAYANAD-670 731.

6 V.V. JINARAJAN , MANAGER, AUP SCHOOL, VARADOOR-P.O, VARADOOR, WAYANAD-673 591.

7 P.T. GEETHA, MANAGER, VANHODE AUP SCHOOL, VANHODE-P.O, MANANTHAWADY, WAYANAD DISTRICT -670 731.

8 KUNHIRAMAN , MANAGER, CHEERAL AUP SCHOOL, CHEERAL-P.O, SULTHANBATHERY, WAYANAD-673 595.

9 K.P. DEVAKI AMMA, MANAGER, KUNHOME AUP SCHOOL, MATTILAYAM-P.O, WAYANAD-670 731.

10 C.K. ANANDARAM, MANAGER, ANMUP SCHOOL, EDAVAKA, ELLUMANNAM-P.O, WAYANAD-670 645.

11 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION STATE COMMITTEE, THIRUVANANTHAPURAM-695 001 REPRESENTED BY ITS GENERAL SECRETARY, MONY. K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR-P.O, OYUR (VIA), KOLLAM DISTRICT-691 510.

12 MANAGER , KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT-691 510.

13 USHA DEVI , MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR-P.O, KOZHIKODE-673 572.

14 SOORAJ.M., MANAGER, AUP SCHOOL, MANIPURAM-P.O, MANIPURAM, KOZHIKODE-673 019.

15 RUGMINI. P.K. , MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA-P.O, KOZHIKODE-673 542.

16 KARUNAKARAKURUP., MANAGER, VILIAPPALLY U.P SCHOOL, VILIAPPALLY-P.O, W.A. No.1602 of 2022 & con. cases 42

VATAKARA TALUK, KOZHIKODE-673 542.

17 GOPALAKRISHNAN. C.

MANAGER, VAIKKILASSERY U.P SCHOOL, VAIKKILASSERY- P.O, VADAKARA, KOZHIKODE-673 104.

18 DEEPESH. M., MANAGER, VENGERI U.P SCHOOL, VENGERI-P.O, KOZHIKODE-673 572.

19 AJIN. M. SASI ., MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM-P.O, FEROKE, KOZHIKODE-673 631.

20 SUSHEELA. M.V. , SVAUP SCHOOL, CHELEMBRA, PUTHIYARA-P.O, KOZHIKODE-673 004.

21 K.P. SIVANANDAN , MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571.

22 P. NARAYANAN , MANAGER, NARIKUNNU U.P SCHOOL, EDACHERI-P.O, EDACHERI, KOZHIKODE-673 502.

23 T. HARIDASAN , MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA-P.O, KOZHIKODE-673 104.

24 S. SABIRA, MANAGER, KEEZHAL U.P SCHOOL, KEEZHAL-P.O, KOZHIKODE-673 104.

25 T.K. SURESH ., MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL-P.O, KOZHIKODE-673 024.

    26      HELNA. V.R.
            AGED 24 YEARS

W/O. NIDHEESH. K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER (HINDI) AT AUPS, MANNANNUR-P.O,OTTAPPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY, PUTHENPURAYIL HOUSE, PULAKODE- P.O, CHELAKKARA-680 506.

    27      SREEJITH. C.
            AGED 35 YEARS

S/O.LATE CHANDRAN, HSST JUNIOR (COMMERCE), MVHSS, ARUMANOOR, POOVAR-P.O,THIRUVANANTHAPURAM-690 525, RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT-695 527. W.A. No.1602 of 2022 & con. cases 43

28 NOBLE MATHEW, S/O. MATHEW, HST (SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY-P.O, MANVETTOM, KOTTAYAM DISTRICT- 686 611.

29 JAINS C. KURIAN, HST (SOCIAL SCIENCE) ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU-P.O, IDUKKI DISTRICT-685 532.

30 ANJU THOMAS, UPST, ST. SEBASTIAN'S HSS, KADANAD, KOTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM-P.O, IDUKKI DISTRICT-685 587.

31 MANJU JOSEPH, HST (MALAYALAM), ST. MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU-P.O, PALA, KOTTAYAM DISTRICT-686 651.

32 GLANIS BABY UPST, ST. MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU-P.O, KADATHY, ERNAKULAM DISTRICT-682 316.

BY ADVS.

P.K.NANDINI JIJI THOMAS K.MOHANAKANNAN T.R.JAGADEESH SIJI ANTONY T.B.HOOD,SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.66/2023, 1618/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 44

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1618 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTY:

     1      K.V.SOSHYA
            AGED 36 YEARS

H.S.S.T. (JR), BOTANY, M.R. RAMAN MEMORIAL HIGHER SECONDARY SCHOOL, CHAVAKKAD, TRICHUR DISTRICT, PIN - 680506 2 JEENA.C.P.

AGED 33 YEARS H.S.S.T. (JR), ZOOLOGY, M.R. RAMAN MEMORIAL HIGHER SECONDARY SCHOOL, CHAVAKKAD, TRICHUR DISTRICT, PIN - 680506 3 O.S.SREEKALA AGED 30 YEARS H.S.S.T. (JR), SANSKRIT, M.R. RAMAN MEMORIAL HIGHER SECONDARY SCHOOL, CHAVAKKAD, TRICHUR DISTRICT, PIN - 680506 4 K.B. JYOTHI AGED 35 YEARS H.S.S.T. (PHYSICS), M.R. RAMAN MEMORIAL HIGHER SECONDARY SCHOOL, CHAVAKKAD, TRICHUR DISTRICT, PIN - 680506 5 JISMY P. JOSE AGED 32 YEARS H.S.S.T. (CHEMISTRY), M.R. RAMAN MEMORIAL HIGHER SECONDARY SCHOOL, CHAVAKKAD, TRICHUR DISTRICT, PIN - 680506 6 P.J. NEENA W.A. No.1602 of 2022 & con. cases 45

AGED 39 YEARS H.S.S.T. (JR), ECONOMICS, ST. MARY'S HIGHER SECONDARY SCHOOL, KALLANODE, KOZHIKODE, PIN -

            673526
     7      DONA ABRAHAM
            AGED 32 YEARS

H.S.S.T. (JR), MATHS, ST. GEORGE H.S.S., KULATHUVAYAL, CHAKKITTAPPARA, CALICUT, PIN -

            673526
     8      JOSNA MARIA JOSE
            AGED 37 YEARS

H.S.S.T (JR), COMPUTER SCIENCE, ST. SEBASTIAN'S H.S.S., KOODARANHI, KOZHIKODE DISTRICT, PIN -

            674581
     9      JIJI JOSEPH
            AGED 40 YEARS

H.S.S.T (JR), BOTANY, HOLY FAMILY H.S.S., VENAPPARA, KOZHIKODE, PIN - 673582 10 JITHIN P. JOSE AGED 41 YEARS H.S.S.T. (JR), COMMERCE, HOLY FAMILY H.S.S., VENAPPARA, KOZHIKODE, PIN - 673582 11 SUMIYATH AMBIDANKANDIYIL AGED 41 YEARS H.S.S.T. (STATISTICS), KPES, HSS, KAYAKKODI, KOZHIKODE DISTRICT, PIN - 673508 12 SUMAYYA.A.K AGED 35 YEARS H.S.S.T. (JR), COMPUTER SCIENCE, KPES H.S.S., KAYAKKODI, KOZHIKODE DISTRICT, PIN - 673508 13 V.V. SAJEER AGED 33 YEARS H.S.S.T. (COMMERCE), K.P.E.S. H.S.S, KAYAKKODI, KOZHIKODE DISTRICT, PIN - 673508 14 P.K. THULASI AGED 46 YEARS H.S.S.T (ECONOMICS), KPES H.S.S., KAYAKKODI, KOZHIKODE DISTRICT, PIN - 673508 15 FATHIMATH NUSAIBA.V AGED 38 YEARS H.S.S.T. (JR), COMMERCE, K.P.E.S. H.S.S, KAYAKKODI, KOZHIKODE DISTRICT, PIN - 673508 W.A. No.1602 of 2022 & con. cases 46

16 NIDHU M. JOSEPH AGED 38 YEARS H.S.S.T. (COMPUTER SCIENCE), PROVIDENCE GIRLS H.S.S., KOZHIKODE, PIN - 673011 17 ANJALY KRISHNA AGED 34 YEARS H.S.S.T. SOCIOLOGY, KPMSM HIGHER SECONDARY SCHOOL, ARIKKULAM, KRALLOOR.P.O., KOZHIKODE, PIN

- 673620 18 ADITHYA.E.S AGED 38 YEARS H.S.S.T. (JR), BOTANY, SNM HIGHER SECONDARY SCHOOL, CHAZHUR.P.O., TRICHUR DISTRICT, PIN -

            680571
    19      HENA BABU
            AGED 36 YEARS

H.S.S.T. (JR), ZOOLOGY, SNM HIGHER SECONDARY SCHOOL, CHAZHUR.P.O., TRICHUR DISTRICT, PIN -

            680571
    20      K.V. PREELA
            AGED 33 YEARS

H.S.S.T. (JR), HINDI, SNM HIGHER SECONDARY SCHOOL, CHAZHUR.P.O., TRICHUR DISTRICT, PIN -

            680571
    21      HONEY K. NANDAKUMAR
            AGED 33 YEARS

H.S.S.T. (PHYSICS), SNM HIGHER SECONDARY SCHOOL, CHAZHUR.P.O., TRICHUR DISTRICT, PIN - 680571 22 C.G. NITHA AGED 34 YEARS H.S.S.T. (CHEMISTRY), SNM HIGHER SECONDARY SCHOOL, CHAZHUR.P.O., TRICHUR DISTRICT, PIN -

            680571
    23      E.A. SHINY
            AGED 41 YEARS

H.S.S.T. (MATHS), SNM HIGHER SECONDARY SCHOOL, CHAZHUR.P.O., TRICHUR DISTRICT, PIN - 680571 24 SHIKA MOHAN AGED 34 YEARS H.S.S.T. (PHYSICS), S.M.H.S.S.,CHERAI, ERNAKULAM DISTRICT, PIN - 683514 25 BLONDY XAVIER W.A. No.1602 of 2022 & con. cases 47

AGED 38 YEARS H.S.S.T. (COMPUTER SCIENCE), ST. MARY'S H.S.S, VALLARPADAM, ERNAKULAM DISTRICT, PIN - 682504 BY ADVS.

ALEX GEORGE (CHAMAPPARAYIL) KURIAN GEORGE KANNANTHANAM (SR.) THOMAS GEORGE TONY GEORGE KANNANTHANAM RESPONDENTS/PETITIONER & RESPONDENTS:

1 JASEELA.P., W/O. ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH.P.O., PANDIKKAD, MALAPPURAM DISTRICT, PIN - 676521 2 THE STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN

- 695001 3 DIRECTOR OF PUBLIC INSTRUCTION JAGATHY, THIRUVANANTHAPURAM, PIN-595014. NOW, DIRECTOR OF GENERAL EDUCATION, JAGATHI P.O TRIVANDRUM., PIN - 695014 4 DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676505 5 ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM - 676505.

6 ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM,, PIN - 679328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN - 679328 8 MANAGER E.M.E.A.H.S.S.S, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY, MALAPPURAM DISTRICT, PIN -

            673638
     9      THE MANAGER

M.S.P. HIGH SCHOOL, MALAPPURAM - 676505 10 THE MANAGER I.O.H.S.S., EDAVANNA, MAKLAPPURAM DISTRICT - W.A. No.1602 of 2022 & con. cases 48

676541.

11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT - 679328 BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH M.SAJJAD JOHN JOSEPH(K/000875/2019) T.B.HOOD, SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 49

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1619 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANT/NOT A PARTY IN WP(C):

P.S.SASIKUMAR AGED 50 YEARS, MANAGER, AIDED UP SCHOOL VADAKKEPOTTA PALAKKAD DISTRICT-678 684. BY ADVS.

GEORGE ABRAHAM JOSEPH GOPURAN JOBY D JOSEPH MARY CATHERINE PRIYANKA P.S. RESPONDENTS/PETITIONERS/RESPONDENTS:

1 MUHAMMAD SUFIAN.V S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD-P.O, MALAPPURAM-676 122.

2 AMEER JINNA S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST -P.O, IDUKKI - 685 585.

3 SARATH. U.S S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA-P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ. M.S S/O. MANIKANDAN, THOLERI HOUSE, ARROR-P.O, KAKKATTIL (VIA), CALICUT-673 507.

5 MAHIN C ASAD S/O. ASAD, CHITTAYAM HOUSE, MARKET-P.O, MOOVATTUPUZHA, VELLORKUNNAM, ERNAKULAM DISTRICT W.A. No.1602 of 2022 & con. cases 50

-686 673.

6 THE STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM-695 001. 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM- 695 014.

9 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) T.B.HOOD, SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 51

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1620 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN WP(C):

     1      SANDHYA K.S.
            AGED 36 YEARS

D/O. K.N. SUDHAKARAN, L.P.S.A, H.L.P. SCHOOL, MALESAMANGALAM, THIRUVILWAMALA-P.O, THRISSUR DISTRICT-680 588, KERALA.

     2      PRINSHA. K.S.,
            AGED 33 YEARS

D/O. SUDEVAN. M., L.P.S.A., B.M.A.J.B SCHOOL, CHITHALI-P.O, KUZHALMANNAM, PALAKKAD DISTRICT-678 702, KERALA.

     3      AKSHAY. U.,
            AGED 24 YEARS

S/O. V.M. UNNIKRISHNAN, OFFICE ASSISTANT, A.U.P. SCHOOL, MUTTIKULANGARA-P.O PALAKKAD DISTRICT-678 594, KERALA.

     4      TIFY GEORGE,
            AGED 27 YEARS

D/O. GEORGE JOSEPH, U.P.S.A, A.U.P. SCHOOL, VADAKKENCHERY-P.O, PALAKKAD-678 683, KERALA.

     5      SAUMYA. K.S.,
            AGED 32 YEARS,

D/O. SWAMINATHAN. K.P, U.P.S.A, K.A.U.P. SCHOOL, MELARCODE-P.O, PALAKKAD DISTRICT-678 703, KERALA.

     6      VINEETHA. N.,
            AGED 32 YEARS,

D/O. C. NARAYANAN, U.P.S.A, K.A.U.P. SCHOOL, W.A. No.1602 of 2022 & con. cases 52

MELARCODE-P.O, PALAKKAD DISTRICT-678 703, KERALA.

     7      PRAMADA.T.,
            AGED 32 YEARS,

D/O.C. THAMBU, L.P.S.A. K A.U.P SCHOOL, MELARCODE P.O., PALAKKAD DISTRICT 678 703, KERALA.

     8      SNIGDHA I.J.,
            AGED 30 YEARS

W/O. RAHUL. R. L.P.S.A, K.A.U.P. SCHOOL, MELARCODE-P.O, PALAKKAD DISTRICT-678 703, KERALA.

     9      SHANYA. R.,
            AGED 31 YEARS

W/O. PRAJEESH. P.R., L.P.S.A, K.A.U.P. SCHOOL, MELARCODE-P.O, PALAKKAD DISTRICT-678 703,KERALA.

    10      VINEETHA. V.,
            AGED 35 YEARS,

D/O. SEKHAR. T.P. OFFICE ATTENDANT, K.A.U.P. SCHOOL,MELARCODE-P.O, PALAKKAD DISTRICT-678 703, KERALA.

    11      VIJI.K.,
            AGED 26 YEARS

D/O. T.V. UNNIKRISHNAN NAIR, L.P.S.A, BHARATH L.P. SCHOOL, MARYAMANGALAM SOUTH-P.O, NELLAYA, PALAKKAD-679 335, KERALA.

    12      SREEJA. T.S.,
            AGED 30 YEARS

D/O. SREEDHARAN. T.K., JUNIOR LANGUAGE TEACHER HINDI, T.M.H.U.P. SCHOOL, MANJAPARA-P.O, PALAKKAD DISTRICT- 678 685, KERALA.

    13      MANISHA BEEGAM. A,
            AGED 25 YEARS

D/O. ABDUL MAJEED, L.P.S.A, N.U.P.SCHOOL, MANAPPADAM- P.O, PALAKKAD DISTRICT-678 687, KERALA.

    14      ANILA. C.,
            AGED 24 YEARS,

D/O. SUKUMARAN. P., L.P.S.A, N.U.P.SCHOOL, MANAPPADAM- P.O, PALAKKAD DISTRICT-678 687, KERALA.

    15      SHREEJA SUKUMARAN,
            AGED 32 YEARS

D/O. C.P. SUKUMARAN, L.P.S.A, N.U.P.SCHOOL, MANAPPADAM- P.O, PALAKKAD DISTRICT-678 687, W.A. No.1602 of 2022 & con. cases 53

KERALA.

    16      ASWATHY. K,
            AGED 36 YEARS

D/O. K. VIJAYAN, U.P.S.A, N.U.P.SCHOOL, MANAPPADAM- P.O, PALAKKAD DISTRICT-678 687, KERALA.

    17      NISHAD. N.,
            AGED 23 YEARS

S/O. NAZER. K.M., L.P.S.A, N.U.P.SCHOOL, MANAPPADAM- P.O, PALAKKAD DISTRICT-678 687, KERALA.

    18      ABHIJITH. T.,
            AGED 20 YEARS

S/O. NARAYANAN. T., L.P.S.A, A.B.U.P.SCHOOL, PARASSERY- P.O, PALAKKAD DISTRICT-678 631, KERALA.

    19      THARUN KUMAR. S.,
            AGED 30 YEARS

S/O. SURESH KUMAR. T., L.P.S.A, C.A.U.P.SCHOOL, MAMPAD-P.O, PALAKKAD DISTRICT-678 684, KERALA.

    20      VINOJ. V.,
            AGED 35 YEARS

S/O. VIJAYAN. V.A, OFFICE ATTENDANT, C.A.U.P.SCHOOL, MAMPAD-P.O, PALAKKAD DISTRICT-678 684, KERALA.

    21      NAVANEETH. E.V.
            AGED 29 YEARS

S/O. VIJAYAN. E, H.S.A, N.N.M.H.S.S., CHELEMBRA- P.O, MALAPPURAM DISTRICT-673 634, KERALA.

    22      AISWARYA. P.,
            AGED 26 YEARS

D/O. MANOHARAN. P, H.S.A, N.N.M.H.S.S., CHELEMBRA-P.O, MALAPPURAM DISTRICT-673 634, KERALA.

    23      ANJANA. P.,
            AGED 28 YEARS

D/O. E.K. VENUGOPAL, L.P.S.A, NEDUMANNUR L.P. SCHOOL, NEDUMANNUR-P.O, KUNNUMMAL, KOZHIKODE DISTRICT-673 506, KERALA.

    24      GANA. C.P.,
            AGED 28 YEARS

D/O. MOHANAN. C.P., L.P.S.A, NEDUMANNUR L.P. W.A. No.1602 of 2022 & con. cases 54

SCHOOL, NEDUMANNUR-P.O, KUNNUMMAL, KOZHIKODE DISTRICT-673 506, KERALA.

    25      MUHSINA. K.,
            AGED 30 YEARS

D/O. ABDUL LATHEEF. K., L.P.S.A, PUTHURMADAM A.M.U.P. SCHOOL, PANTHEERANKAVU-P.O, KOZHIKODE DISTRICT-673 019, KERALA.

    26      SRUTHY. P.S.,
            AGED 22 YEARS

D/O. A. SUNDARAN, L.P.S.A, P.K.M.A.U.P. SCHOOL, CHITTILAMCHERRY-P.O, PALAKKAD DISTRICT-678 704, KERALA.

    27      DALIA. V.,
            AGED 41 YEARS

D/O. VIJAYA KUMAR, U.P.S.A, N.M.U.P. SCHOOL, AKKARA, KAVASSERY-P.O,PALAKKAD DISTRICT-678 543, KERALA.

    28      SHIJI. V.,
            AGED 41 YEARS

D/O. VELAYUDHAN, U.P.S.A, N.M.U.P. SCHOOL, AKKARA, KAVASSERY-P.O,PALAKKAD DISTRICT-678 543, KERALA.

    29      SAJEENA. H,
            AGED 34 YEARS

D/O. ANVER SATHI U.P.S.A, N.M.U.P. SCHOOL, AKKARA, KAVASSERY-P.O,PALAKKAD DISTRICT-678 543, KERALA.

    30      HARITHA. R.K.,
            AGED 36 YEARS,

D/O. RADHAKRISHNAN, L.P.S.A, N.M.U.P. SCHOOL, AKKARA, KAVASSERY-P.O,PALAKKAD DISTRICT-678 543, KERALA.

    31      SAJITHA. P.R.,
            AGED 34 YEARS,

D/O. RAMACHANDRAN, L.P.S.A, E.M.A.M.L.P. SCHOOL, MUNNURKKDOE- P.O, PALAKKAD DISTRICT-679 502, KERALA.

    32      FARZEENA SHARIFF,
            AGED 28 YEARS

L.P.S.A, A.U.P. SCHOOL, THRIPPANNUR, THRIPPANNUR- P.O, PALAKKAD DISTRICT-678 682, KERALA.

33 SHANI. M., W.A. No.1602 of 2022 & con. cases 55

AGED 40 YEARS D/O. MADHAVAN, U.P.S.A, A.U.P. SCHOOL, THRIPPANNUR, THRIPPANNUR-P.O, PALAKKAD DISTRICT- 678 682, KERALA.

    34      ANUSHA H.,
            AGED 25 YEARS

D/O. HAMSAKUTTY. H, L.P.S.A, A.U.P. SCHOOL, THRIPPANNUR, THRIPPANNUR-P.O, PALAKKAD DISTRICT- 678 682, KERALA.

    35      SHIYAS. S.,
            AGED 25 YEARS

S/O. SHAMSUDEEN. M, L.P.S.A, P.K.M.A.U.P. SCHOOL, CHITTILAMCHERRY-P.O, PALAKKAD DISTRICT-678 704, KERALA.

    36      RAMSEENA. A.,
            AGED 26 YEARS

D/O. ABDUL RAHIMAN, L.P.S.A, S.R.U.P. SCHOOL, KUNISSERY-P.O, PALAKKAD DISTRICT-678 681, KERALA.

    37      RAGENDU. K.,
            AGED 31 YEARS

S/O. KRISHNANKUTTY, U.P.S.A, S.R.U.P. SCHOOL, KUNISSERY-P.O, PALAKKAD DISTRICT-678 681, KERALA.

    38      SAJITHA. S.,
            AGED 39 YEARS

D/O. A SETHUMADHAVAN U.P.S.A, S.R.U.P. SCHOOL, KUNISSERY-P.O, PALAKKAD DISTRICT-678 681, KERALA.

    39      VIGNESH. S.,
            AGED 26 YEARS

S/O. SOMASUNDARAN, OFFICE ATTENDANT, S.R.U.P. SCHOOL, KUNISSERY-P.O, PALAKKAD DISTRICT-678 681, KERALA.

    40      SHIJI. V.,
            AGED 31 YEARS

D/O. VIJAYAN. K, U.P.S.A, S.R.U.P. SCHOOL, KUNISSERY-P.O, PALAKKAD DISTRICT-678 681, KERALA.

    41      SAFEENA. M.,
            AGED 39 YEARS,

D/O. A.M.MUHAMMED, L.P.S.A, A.U.P. SCHOOL, KANNAMBRA-P.O, PALAKKAD DISTRICT-678 686, KERALA.

    42      SAJNA. J.P.,
            AGED 31 YEARS

JANARDHANAN. M,L.P.S.A, C.A.U.P. SCHOOL, MAMPAD- W.A. No.1602 of 2022 & con. cases 56

P.O, PALAKKAD DISTRICT-678 684, KERALA.

    43      NEENU SIMON,
            AGED 24 YEARS,

D/O. SIMON. N.J, L.P.S.A, C.A.U.P. SCHOOL, MAMPAD-P.O, PALAKKAD DISTRICT-678 684, KERALA.

    44      VAISHNAVI. M.B.,
            AGED 26 YEARS

S/O. BABURAJ. M.S., JUNIOR LANGUAGE TEACHER FULL TIME, C.A.U.P. SCHOOL, MAMPAD-P.O, PALAKKAD DISTRICT-678 684, KERALA.

    45      SHAMNA. R.,
            AGED 26 YEARS

D/O. RAZAK. P.K. U.P.S.A, C.A.U.P. SCHOOL, MAMPAD-P.O, PALAKKAD DISTRICT-678 684, KERALA.

    46      SREYA ANTONY,
            AGED 26 YEARS

D/O. P.J. ANTONY, U.P.S.A, MOTHER TERESA U.P. SCHOOL KORENCHIRA-P.O, KIZHAKKENCHERRY PALAKKAD DISTRICT-678 684, KERALA.

    47      ROSHNA. M.,
            AGED 27 YEARS,

D/O. K.S. MAKKI, U.P.S.A, MOTHER TERESA U.P. SCHOOL KORENCHIRA-P.O, KIZHAKKENCHERRY PALAKKAD DISTRICT-678 684, KERALA.

    48      SHANI. M.,
            AGED 34 YEARS

D/O. MOHAMMAD ABDUL KADHER, L.P.S.A, MOTHER TERESA U.P. SCHOOL KORENCHIRA-P.O, KIZHAKKENCHERRY PALAKKAD DISTRICT-678 684, KERALA.

    49      SAJNA. P.M.,
            AGED 30 YEARS

L.P.S.A, S.K.V.L.P. SCHOOL, POTTA, KUMBALACODE- P.O, THRISSUR DISTRICT-680 587, KERALA.

    50      SREEJITHA. T.U.,
            AGED 29 YEARS

S/O. SREEDAS. C.K.,L.P.S.A, S.K.V.L.P. SCHOOL, POTTA, KUMBALACODE-P.O, THRISSUR DISTRICT-680 587, KERALA.

    51      SHEENA. K.,
            AGED 38 YEARS

D/O. HARIDASAN. K., L.P.S.A, E.M.A.M. L.P. W.A. No.1602 of 2022 & con. cases 57

SCHOOL, MUNNURKODE-P.O, PALAKKAD DISTRICT-679 502, KERALA.

    52      PRIYA. U.,
            AGED 32 YEARS

D/O. UNNIKRISHNAN ,L.G. HINDI TEACHER, S.R.U.P. SCHOOL, KUNISSERY-P.O, PALAKKAD DISTRICT-678 681, KERALA.

    53      MANZOOR. C.A,
            AGED 36 YEARS

S/O. ABDUL MUTHALIF, H.S.A, ARABIC, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM-P.O, PALAKKAD DISTRICT-678 010, KERALA.

    54      MUHSIN. M.,
            AGED 23 YEARS

S/O. MUHAMMED IBRAHIM, L.P.S.A, A.L.P. SCHOOL, PAZHAMBALACODE-P.O, PALAKKAD DISTRICT-678 544, KERALA.

    55      SHAMNA. B.,
            AGED 25 YEARS

D/O. BASHEER. M. ARABIC TEACHER FULL TIME, A.L.P. SCHOOL, PAZHAMBALACODE-P.O, PALAKKAD DISTRICT-678 544, KERALA.

    56      NISHA. M.K.,
            AGED 42 YEARS

D/O. CHATHUKKUTTY M.K., U.P.S.A, C.H.M.K.U. U.P. SCHOOL, KUNDOOR-P.O, PALAKKAD DISTRICT-678 583, KERALA.

    57      ANU BABU. M,
            AGED 33 YEARS

D/O. BABU. M.J. L.P.S.A, A.M.L.P. SCHOOL, CHERAYI NORTH, ANDATHOOD-P.O, THRISSUR DISTRICT-679 564, KERALA. .

    58      ASWANI. S.,
            AGED 21 YEARS

D/O. SIVARAMAN. M.N. L.P.S.A, SARIGA PUBLIC SCHOOL, ANIKODE, KARIYAMKODE-P.O, KOTTAYI, PALAKKAD DISTRICT-678 572, KERALA. BY ADVS.

GEORGE ABRAHAM JOBY D JOSEPH JOSEPH GOPURAN MARY CATHERINE PRIYANKA P.S. W.A. No.1602 of 2022 & con. cases 58

RESPONDENTS/PETITIONER AND RESPONDENTS:

     1      JASEELA P.
            AGED 40 YEARS

W/O. ALI. K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH-P.O, PANDIKKAD, MALAPPURAM DISTRICT -676 521.

2 THE STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM-695 014. 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676

505. 5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM- 676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT- 679 328.

8 THE MANAGER E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT- 673 638.

9 THE MANAGER M.S.P. HIGH SCHOOL, MALAPPURAM- 676 505.

10 THE MANAGER I.O.H.S.S. EDVANNA, MALAPPURAM DISTRICT 676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT 679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH(K/000875/2019) V.A.MUHAMMED AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD,SPL.GP TO AG W.A. No.1602 of 2022 & con. cases 59

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 60

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1622 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/NOT A PARTY TO THE WRIT PETITION:

HASEEB O.P AGED 26 YEARS S/O. MAHAMOOD LPST, UMMATHUR MLPS, PARAKKADAV P.O, KOZHIKODE - 670675.

BY ADV R.K.MURALEEDHARAN

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 6 & ADDITIONAL RESPONDENTS 7 TO 10 IMPLEADED IN THE WRIT PETITION:

     1      JASEELA P,
            AGED 40 YEARS,

W/O. ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P.O, PANDIKKAD, MALAPPURAM DISTRICT 676 521.

2 STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS , (NOW DIRECTOR OF GENERAL EDUCATION) JAGATHY, THIRUVANANTHAPURAM, PIN- 695 014. 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676 505.

5 ASSISTANT EDUCATIONAL OFFICER W.A. No.1602 of 2022 & con. cases 61

MANJERI, UPHILL, MALAPPURAM, PIN- 676 505. 6 ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM, PIN- 679 328.

7 THE MANAGER, R.M HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN - 679 328 8 MANAGER, E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT, PIN-673638.

9 THE MANAGER, M.S.P HIGH SCHOOL, MALAPPURAM-676505.

10 THE MANAGER, I.O.H.S.S, EDAVANNA, MALAPPURAM DISTRICT, PIN- 676541.

11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT, PIN-679328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH(K/000875/2019) V.A.MUHAMMED AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD,SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 62

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1623 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN WRIT PETITION:

1 T.O BHASKAR, AGED 57 YEARS, S/O. KESAVAN NAIR, MANAGER, M.G.L.P. SCHOOL, M. PUDUR, GOVINDAPURAM-P.0, PALAKKAD DISTRICT-678 507, KERALA.

2 T.K. GOPINATHAN, AGED 63 YEARS, S/O. K.P. BHASKARA MENON, MANAGER, D.M.S.B. SCHOOL, KAKKAYUR-P.O, PALAKKAD DISTRICT- 678 512, KERALA.

3 M.S. SWAMINATHAN, 82 YEARS, S/O. A.M. SIVASANKARA MANNADIAR, MANAGER, M.M.S.B. SCHOOL, KODUVAYUR-P.O, PALAKKAD DISTRICT-678 501, KERALA.

4 M. RADHAKRISHNAN, AGED 59 YEARS, S/O. C.K. MANIKKEN, MANAGER, E.K.E.M.UP SCHOOL, THALOOR, PALLAVOOR-P.O, PALAKKAD DISTRICT-678 688, KERALA.

5 P. SUMANGALA MENON, AGED 66 YEARS, W/O. K. VIJAYAGOPAL, MANAGER, V.R.C.M.U.P. SCHOOL, VALLANGHY, NEMMARA-P.O, PALAKKAD DISTRICT-678 508, KERALA.

6 M. RAMANKUTTY, AGED 60 YEARS, S/O. MADHAVAN EZHUTHACHAN, MANAGER, V.M.G SCHOOL, KANIMANGALAM, NEMMARA-P.O, PALAKKAD DISTRICT-678 508, KERALA.

7 VIVEK. V., S/O. VENKITARAMAN MANAGER, V.A.L.P. SCHOOL, ALUVASSERY, NEMMARA-P.O, PALAKKAD DISTRICT-678 W.A. No.1602 of 2022 & con. cases 63

508, KERALA.

8 K.N. TYAGARAJAN, AGED 68 YEARS, S/O. NATARAJA IYER (LATE), MANAGER, P.K.D.U.P. SCHOOL, KOLLENGODE-P.O, PALAKKAD DISTRICT-678 506.

9 K. SETHUMADHAVAN, AGED 67 YEARS, S/O. M. KRISHNAN, MANAGER, A.L.P SCHOOL, NAGARPADAM, MEENKARADAM-P.O, PALAKKAD DISTRICT -678 507, KERALA.

10 V. VASUDEVAN, AGED 72 YEARS, S/O. VELAYDHAN, MANAGER, V.M.H.S.S.,VADAVANNUR, VADAVANNUR-P.O, PALAKKAD DISTRICT-678 504, KERALA.

11 U. SANTHAKUMAR, AGED 71 YEARS, S/O. UNNIKRISHNAN, MANAGER, A.L.P. SCHOOL, ETHANUR, ETHANUR- P.O, PALAKKAD DISTRICT- 678 502, KERALA.

12 A.V. ABDUL JALEEL, AGED 68 YEARS, S/O. VELLAPPA ROWTHER, MANAGER, MUSLIM HIGH SCHOOL, PUDUNAGARAM P.O, PALAKKAD DISTRICT- 678 503, KERALA.

13 N.N. SALEEM, S/O. N.J. NOORMOHAMED, MANAGER, C.H.M.K.S.M. U.P SCHOOL, NANDANKIZHAYA & A.L.P. SCHOOL, NENMENI, RESIDING AT N.J.MANZIL, NANDANKIZHAYA, ANAMARI- P.O, PALAKKAD DISTRICT-678 506, KERALA.

14 M.S. KRISHNAKUMARAN, S/O. A.M.S. MANNADIAR, MANAGER, J.B.S., VADAKKUMPADAM, KODUVAYUR-P.O, PALAKKAD DISTRICT- 678 501, KERALA.

15 K.V. KRISHNANKUTTY, AGED 78 YEARS, S/O. VISWANATHA MANNADIAR, MANAGER, V.G.M.J.B. SCHOOL, VETTUMPULLY-P.O, PALAKKAD DISTRICT- 678 501, KERALA.

16 P.V. MAHESH, AGED 45 YEARS, S/O. SIVASANKARAN, MANAGER, P.K.M.L.P SCHOOL, PALLASSANA-P.O, PALAKKAD DISTRICT-678 505, KERALA.

17 P. DEVIDAN, AGED 38 YEARS, S/O. SIVASANKARAN, MANAGER, A.L.P. SCHOOL, PALLASSANA- P.O, PALAKKAD DISTRICT-678 505, KERALA.

W.A. No.1602 of 2022 & con. cases 64

18 K. RAMACHANDRAN, AGED 63 YEARS, S/O. P. KESAVA MENON, MANAGER, S.L.L.P. SCHOOL, PILAPULLI, VADAVANNUR-P.O, PALAKKAD DISTRICT- 678 504, KERALA.

19 GEETH ANUP.

MANAGER, K.S.B. SCHOOL, KARIPODE- P.O, PALAKKAD DISTRICT-678 503, KERALA.

20 K. DIVAKARAN, AGED 53 YEARS, S/O. KASINATHAN, MANAGER, A.L.P. SCHOOL, MALAYAMPALLAM- P.O, PALAKKAD DISTRICT-678 504, KERALA.

21 P. GOPALAKRISHNAN, S/O. KESAVAN NAIR MANAGER, AIDED U.P. SCHOOL, VALLIKKODE-P.O, PALAKKAD DISTRICT-678 594, KERALA.

22 J. JAYA KRISHNAN, S/O. KESAVAN NAIR, MANAGER, AIDED U.P. SCHOOL, VALLIKKODE, PALAKKAD DISTRICT-678 594, KERALA.

23 M.G. RADHAKRISHNAN, S/O. M.K. GOPALA VAIDYAN, MANAGER, A.U.P. SCHOOL, MUTTIKULANGARA-P.O, PALAKKAD DISTRICT-678 594.

24 M. GOPAKUMAR, AGED 58 YEARS, S/O. A.V. MADHAVAN, MANAGER, A.K.V.M. L.P.SCHOOL, ERATTAKULAM-P.O, PALAKKAD DISTRICT-678 622, KERALA.

25 M. SIVASANKARAN, AGED 59 YEARS, S/O. C.P. MANIYAN, MANAGER, A.L.P. SCHOOL, MUDAPPALLUR SOUTH, MUDAPPALLUR-P.O, PALAKKAD DISTRICT-678 705, KERALA.

26 RAJALAKSHMI. N.K. , AGED 83 YEARS, D/O. K.V. SHANKUNNI, MANAGER, VANIVILASAM L.P. SCHOOL, THRIKKANNAPURAM, POOKKODE-P.O, KANNUR DISTRICT-670 691, KERALA.

27 PADMANABHAN. K.K., AGED 68 YEARS, S/O. KUNHIKANNAN, MANAGER, MEETHALE PUNNAD U.P. SCHOOL, PUNNAD-P.O, KANNUR DISTRICT- 670 703, KERALA.

28 BALAKRISHNAN. V., AGED 68 YEARS, S/O. OTHENAN VYDYAR. P.P., MANAGER, KODALLUR A.L.P. SCHOOL, KODALLUR P.O, KANNUR DISTRICT - 678 688.

29 GOURI. V.M., W.A. No.1602 of 2022 & con. cases 65

AGED 58 YEARS, D/O. NARAYANAN NAMBOODIRI, MANAGER, PULLANHIOD A.L.P. SCHOOL, KURUMATHUR- P.O.,KANNUR DISTRICT- 670 142, KERALA.

30 M. RAMACHANDRAN, AGED 67 YEARS, S/O. KUNHAPPA NAMBIAR, MANAGER, NARAYANA VILASAM L.P. SCHOOL, PERUMANNU- P.O, KANNUR DISTRICT-670 503, KERALA.

31 CHITRALEKHA. K., AGED 60 YEARS, D/O. KUNHIRAMAN NAIR, MANAGER, PILATHARA U.P. SCHOOL, PILATHARA- P.O, KANNUR DISTRICT- 670 501, KERALA.

32 SAJEEV. K., AGED 51 YEARS, S/O. RAMAKRISHNAN NAMBOODIRI, MANAGER, METTADI L.P. SCHOOL, PORORA- P.O, MATTANNUR, KANNUR DISTRICT-670 702, KERALA.

33 REMESHAN. A., AGED 56 YEARS, S/O. P.C. KUNHIRAMAN NAMBIAR, MANAGER, VENGAD L.P. SCHOOL, VENGAD-P.O, KANNUR DISTRICT-670 612.

34 RAVINDRAN. K.E., AGED 75 YEARS, S/O. GOPALAN NAMBIAR, MANAGER, PATHIRIYAD J.B. SCHOOL, SANKARANELLUR- P.O., KANNUR DISTRICT- 670 643, KERALA.

35 VINODAN AYILLIATH, AGED 65 YEARS, S/O. SUKUMARAN NAYANAR, MANAGER, KURIYOT L.P. SCHOOL, VENGAD-P.O, ANJARAKKANDY (VIA), KANNUR DISTRICT-670 612,KERALA.

36 T.K. SARASWATHY AMMAL, D/O. SIVARAM KRISHNAN, MANAGER, A.U.P SCHOOL, CHEMBRAKULAM, KOTTAYI-P.O, PALAKKAD DISTRICT- 678 572, KERALA.

37 M.C. RAJA GOPALAN, S/O. A.C. CHELLAN, MANAGER, C.A.U.P. SCHOOL, MAMPAD, KIZHAKKENCHERY-P.O, PALAKKAD DISTRICT-678 684, KERALA.

38 N. VALSALA, W/O. P. MURALEEDHARAN, MANAGER, P.K.M.A.U.P. SCHOOL, CHITTILANCHERY- P.O, PALAKKAD DISTRICT- 678 704, KERALA.

39 P.A. ABDUL RAZAK MUSLIYAR, MANAGER, A.U.P SCHOOL, KANNAMBRA-P.O, PALAKKAD DISTRICT-678 686, KERALA.

W.A. No.1602 of 2022 & con. cases 66

40 ABDURAHIMAN. M.K.

AGED 81 YEARS, S/O. IMBICHIMAMMAD, MANAGER, PUNNASSERY A.M.U.P SCHOOL, PUNNASSERY-P.O, NARIKKUNI (VIA), KOZCHIKODE DISTRICT-673 585, KERALA.

41 KAROL PRAKASH, AGED 61 YEARS, S/O. K. DAMODARAN, MANAGER, S.M.M.A.U.P. SCHOOL, SIVAPURAM-P.O, KOZHIKODE DISTRICT- 673 612, KERALA.

42 PATHUMMA. T.K., AGED 63 YEARS, D/O. MUHAMMED HAJI, MANAGER, NALLUR NARAYANA L.P BASIC SCHOOL, FEROKE-P.O, KOZHIKODE- 673 631, KERALA.

43 LATHIKA. T.V., AGED 50 YEARS, MANAGER, PODUVACHERY EAST U.P SCHOOL, PARAL- P.O, KANNUR DISTRICT-670 671, KERALA.

44 C.P. PATHMAVATHI AMMA, AGED 72 YEARS, D/O. K. GOPALAN NAMBIAR, MANAGER, KANHILERI A.L.P. SCHOOL, CHERIKKODE- P.O, KANNUR DISTRICT-670 631, KERALA.

45 ISMAIL, MANAGER, S.K.V.L.P SCHOOL, POTTA, KUMBALACODE- P.O, PAZHAYANNUR, THRISSUR DISTRICT - 680 587.

46 GEETHALAKSHMI. K, AGED 54 YEARS, D/O. GOVINDAN NAMBIAR, MANAGER, KALLAD L.P SCHOOL, KALLAD, ADUKKATH-P.O, KUTTIADI, KOZHIKODE DISTRICT- 673 508, KERALA.

47 ILYAS THACHARAKKAL, AGED 51 YEARS, S/O. KAMMU KUTTY MOULAVI, MANAGER, C.H.M.K.M.U.P. SCHOOL, KUNDOOR, NANNAMBRA-P.O, MALAPPURAM DISTRICT 676 320, KERALA. BY ADVS.

GEORGE ABRAHAM JOSEPH GOPURAN JOBY D JOSEPH MARY CATHERINE PRIYANKA P.S. RESPONDENTS/PETITIONERS/RESPONDENTS:

1 MUHAMMAD SUFIAN. V., S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD-P.O, MALAPPURAM-676 122.

W.A. No.1602 of 2022 & con. cases 67

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST -P.O, IDUKKI - 685 585.

3 SARATH. U.S., S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA-P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ. M.S., S/O. MANIKANDAN, THOLERI HOUSE, ARROR-P.O, KAKKATTIL (VIA), CALICUT-673 507.

5 MAHIN C ASAD, S/O. ASAD, CHITTAYAM HOUSE, MARKET-P.O, MOOVATTUPUZHA, VELLORKUNNAM, ERNAKULAM DISTRICT

-686 673.

6 THE STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM- 695 014. 9 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI T.B.HOOD,SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 68

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1624 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2023 OF HIGH COURT OF KERALA APPELLANT/NOT PARTY TO THE WRIT PETITION:

DEEPAK R AGED 37 YEARS S/O. RAVEENDRAN NAIR M. M., HSST, BOTANY, MMM HSS KUTTAYI, TIRUR, MALAPPURAM - 676562.

BY ADV R.K.MURALEEDHARAN

RESPONDENTS/PETITIONERS & RESPONDENTS IN THE WRIT PETITION:

1 MUHAMMAD SUFIYAN V S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM-676 122.

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585.

3 SARATH U.S.

S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ M.S, S/O. MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTIL, VIA, CALICUT-673 507.

5 MAHIN C ASAD, S/O. ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM-686 673 .

6 STATE OF KERALA W.A. No.1602 of 2022 & con. cases 69

REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-PIN-695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001. 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN-695 014. 9 SECRETARY SOCIAL JUSTICE DEPT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI T.B.HOOD,SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 70

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1625 OF 2022 AGAINST THE JUDGMENT IN WP(C) 19808/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

     1      DEEPAK R.
            AGED 37 YEARS

S/O. RAVEENDRAN NAIR M. M, HSST, BOTANY, MMM HSS KUTTAYI, TIRUR, MALAPPURAM - 676562.

     2      SREEKANTH K.K,
            AGED 34 YEARS,

S/O. BALAKRISHNAN, HSST CHEMISTRY, PAVANDOOR HIGHER SECONDARY SCHOOL, PAVANDOOR, KOZHIKODE - 673613.

     3      DR. MANJUSHA HARIHARAN,
            AGED 42 YEARS

HSST CHEMISTRY, SNV SKT HSS, NANTHIATTUKUNNAM, NORTH PARAVOOR, ERNAKULAM - 683513.

     4      ARUN KUMAR V. K,
            AGED 29 YEARS

S/O. DAMODARAN. V.K, HSST MALAYALAM, PAVANDOOR HIGHER SECONDARY SCHOOL, PAVANDOOR, KOZHIKODE - 673613.

     5      REMYA B,
            AGED 36 YEARS

HSST MATHEMATICS (JR) SNV SKT HSS, NANTHIATTUKUNNAM, NORTH PARAVOOR, ERNAKULAM - 683513.

     6      ASWATHY E. B,
            AGED 37 YEARS,

HSST MALAYALAM (JR),SNV SKT HSS, W.A. No.1602 of 2022 & con. cases 71

NANTHIATTUKUNNAM, NORTH PARAVOOR, ERNAKULAM - 683513.

     7      DILEEP S.D,
            AGED 30 YEARS,

S/O. DAMODARN T. P, HSST PSYCHOLOGY, VALANCHERY GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM - 676552.

     8      CERIN C. GEORGE,
            AGED 39 YEARS

HSST MATHEMATICS TT HSS, KAVUMKARA, MUVATTUPUZHA, ERNAKULAM - 686673.

     9      JAMSHEER K. K
            AGED 33 YEARS

S/O. ASSAIN K. K, HSST HISTORY, VMHM HSS, ANAYAMKUNNU MUKKAM, KOZHIKODE - 673602.

    10      BIPIN DAS V. K,
            AGED 31 YEARS

S/O. VELAYUDHAN V. K, HSST SOCIOLOGY, A. R NAGAR HSS, CHENDAPPURAYA, MALAPPURAM - 676305.

    11      RENUKA JYOTHI K. S,
            AGED 39 YEARS

D/O. VENUGOPALAN V, HSST (JR.) MALAYALAM, HSS THIRUVALAYANNUR, THIRUVALAYANNUR HIGHER SECONDARY SCHOOL, VADEKKEKADU, THRISSUR - 679562.

12 SUMA E. R, HSST (JR) MATHEMATICS, HSS PANANGAD, PANANGAD, KODUNGALLUR, THRISSUR - 680665.

13 SAMAH K, HSST (JR) ARABIC, HSS PANANGAD, PANANGAD, KODUNGALLUR, THRISSUR-680665.

    14      SRUTHY K LINZY,
            AGED 25 YEARS,

D/O. K. K LINZY, HSST (JR.) ZOOLOGY, ST. GEORGE'S HSS PUTHENPALLY, VARAPPUZHA, ERNAKULAM-683517.

    15      LAKSHMI K. S
            AGED 42 YEARS

W/O. VINOD, HSST (JR) COMMERCE, VALANCHERY GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY MALAPPURAM - 676552.

    16      SANKARANKUTTY V,
            AGED 39 YEARS

S/O. SANKUNNI V, HSST, POLITICAL SCIENCE HDPS HSS W.A. No.1602 of 2022 & con. cases 72

EDATHIRINJI, IRINJALAKKUDA, THRISSUR - 680122.

    17      NOUSHAD K,
            AGED 30 YEARS

S/O. MOIDEEN V. A, HSST CHEMISTRY, IQBAL HSS AJANUR, KANHANGAD, KASARGODE - 671531.

    18      JIJO P SEBASTIAN,
            AGED 41 YEARS

HSST (JR) PHYSICS, SANTHOME HSS KOLAKKAD, KOLAKKAD, KANNUR DISTRICT - 670673.

    19      ASWATHI P,
            AGED 27 YEARS

HSST ZOOLOGY, IQBAL HSS AJANUR, KANHANGAD, KASARGODE - 671531.

    20      MUHAMMED YASIR P.V,
            AGED 34 YEARS

S/O. ABDURAHMAN, HSST PHYSICS, IQBAL HSS AJANUR, KANHANGAD, KASARGODE - 671531.

    21      GEETHU M. R,
            AGED 36 YEARS

W/O. ABHILASH P, HSST (JR) CHEMISTRY), NAVAMUKUNDA HSS, THIRUNAVAYA KUTTIPPURAM, MALAPPURAM DISTRICT - 676301.

    22      SINDHYA A,
            AGED 36 YEARS

D/O. ASHOKAN, HSST(JR) PHYSICS,NAVAMKUNDA HSS, THIRUNNAVAYA, KUTTIPPURAM, MALAPPURAM DISTRICT - 676301.

    23      ARCHANA K.,
            AGED 34 YEARS

D/O. K. C DAMUMANOHARAN, HSST (JR) CHEMISTRY, MS NSS HSS CHAKKALAKUTH, NILAMBUR, MALAPPURAM - 679329.

    24      SOUMYA K,
            AGED 40 YEARS,

D/O. K RAMAKRISHNAN, HSST (JR) PHYSICS, MS NSS HSS CHAKKALAKUTH, NILAMBUR, MALAPPURAM - 679329.

    25      SIBA A,
            AGED 35 YEARS

D/O. V BALACHANDRAN, HSST (JR) COMPUTER SCIENCE, MS NSS HSS CHAKKALAKUTH, NILAMBUR, MALAPPURAM -

            679329
    26      SAJULA E. V,

W.A. No.1602 of 2022 & con. cases 73

AGED 41 YEARS, D/O. VIJAYAKUMAR K, HSST (JR) MATHEMATICS, MS NSS HSS CHAKKALAKUTH, NILAMBUR, MALAPPURAM - 679329.

    27      DEEPA P. K,
            AGED 39 YEARS

W/O. AJAY BALASUBRAMANYAN, HSST (JR) MATHEMATICS NAVAMUKUNDA HSS, THIRUNAVAYA, KUTTIPPURAM, MALAPPURAM DISTRICT - 676301.

    28      SAJITHA P,
            AGED 36 YEARS

D/O. K KANNAN (LATE), HSST (SR) BOTANY, NAVAMUKUNDA HSS, THIRUNAVAYA, KUTTIPPURAM, MALAPPURAM DISTRICT - 676301.

    29      KAVITHA P,
            AGED 34 YEARS

D/O. C. P GOPINATHAN, HSST(JR) COMMERCE), NAVAMUKUNDA HSS, THIRUNAVAYA KUTTIPPURAM, MALAPPURAM DISTRICT - 676301.

    30      RAKHI RAVI,
            AGED 30 YEARS

D/O. RAVEENDRAKUMAR M, HSST ENGLISH VALANCHERY GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM - 676522.

    31      BHAGYALAKSHMY A,
            AGED 37 YEARS

D/O. ASOKA KUMAR K, HSST (JR) CHEMISTRY, SMM HSS RAYIRIMANGALAM, TANUR P.O, MALAPPURAM - 676302.

    32      PRASOB C. S,
            AGED 38 YEARS

S/O. SIVADASAN C, HSST (JR) PHYSICS SMM HSS RAYIRIMANGALAM, TANUR P.O, MALAPPURAM - 676302.

    33      ANISH CHANDRAN,
            AGED 38 YEARS

S/O. JAYACHANDRAN, HSST (JR) COMPUTER SCIENCE, SMM HSS RAYIRIMANGALAM, TANUR P.O, MALAPPURAM - 676302.

    34      JAMSHID KALANGODAN,
            AGED 36 YEARS

S/O. MOHAMMED KUTTY, HSST GEOGRAPHY, P.TMY HSS, EDAPPALAM, VILAYUR EDAPPALAM P.O, PALAKKAD DISTRICT - 679309.

35 AFSAL V. K, W.A. No.1602 of 2022 & con. cases 74

AGED 28 YEARS S/O. RAYINKUTTY V. K. HSST (JR) GEOGRAPHY,P.TM Y HSS, EDAPPALAM, VILAYUR EDAPPALAM P.O, PALAKKAD DISTRICT - 679309.

    36      ASHID V,
            AGED 26 YEARS

D/O. NASAR M. V, HSST (JR) ARABIC,CB HSS VALLIKKUNNU, MALAPPURAM - 676523.

    37      SIKHA T,
            AGED 27 YEARS

D/O. BALAKRISHNAN T, HSST ECONOMICS (JR), VALANCHERY GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM - 676522.

    38      KARTHIKA SURENDRAN M. K,
            AGED 32 YEARS

HSST ECONOMICS (JR), VALANCHERY GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM-676522.

    39      SHILPA P,
            AGED 30 YEARS

W/O. SARATH, HSST (JR) COMMERCE, MMM HSS KUTTAYI, KUTTAY P.O, TIRUR, MALAPURAM - 676562.

    40      SREELAKSHMI M,
            AGED 27 YEARS

D/O. SADASIVAN M, HSST (SR) ZOOLOGY, MMM HSS KUTTAYI, KUTTAY P.O, TIRUR, MALAPURAM - 676562.

    41      GREESHMA K.K,
            AGED 40 YEARS

D/O. PRABHAKARAN K.K, HSST (JR) MALAYALAM, MMM HSS KUTTAYI, KUTTAY P.O. TIRUR, MALAPURAM - 676562.

    42      NAEEM GAFOOR N.K.,
            AGED 30 YEARS

S/O ABDUL GAFOOR N K., HSST(JR) CHEMISTRY , MMM HSS KUTTAYI, KUTTAY P.O., TIRUR MALAPURAM 676

562.

    43      SIJU.V.S.,
            AGED 40 YEARS

S/O.V. SUKUMARAN HSST (JR) PORLITICAL SCIENCE, VHSS VALANCHERY, VALANCHERY PO MALAPPURAM 676552.

    44      SIRAJUDHEEN.M.,
            AGED 33 YEARS

S/O. MOOSA HAJI NVT IN COMMERCE BYK VHSS W.A. No.1602 of 2022 & con. cases 75

VALAVANNUR VALAVANNUR P.O. MALAPPURAM - 676551.

    45      RATHEESH K.R.,
            AGED 34 YEARS

S/O. K S RAJU, HSST MALAYALAM, VHSS VALANCHERY, VALANCHERY PO MALAPPURAM-676552.

    46      ANUMOL MATHEW.
            AGED 26 YEARS

D/O. SIBI ,NVT IN BOLOGY, PMSA VHSS CHAPPANANGADI (VHSE) CHAPPANANGADI, MALAPPURAM 676503.

    47      SHAMNA V.P.,
            AGED 36 YEARS

HSST (JR) COMMERCE, VALANCHERY HIGHER SECONDARY SCHOOL VALANCHERY PO, MALAPPURAM - 676552.

    48      ARDRA.K.,
            AGED 35 YEARS

HSST (JR) COMPUTER SCIENCE VALANCHERY HIGHER SECONDARY SCHOOL VALANCHERY PO, MALAPPURAM- 676552.

49 SREEBIN O, HSST SOCIOLOGY, M.V HIGHER SECONDARY SCHOOL, ARIYALLUR, MALAPPURAM DISTRICT - 676312.

50 JANCY K.I, HSST (JR) ECONOMICS, M.V HIGHER SECONDARY SCHOOL, ARIYALLUR, MALAPPURAM DISTRICT -676312.

51 SEETHA LAKSHMI C, HSST BOTANY, M.V HIGHER SECONDARY SCHOOL, ARIYALLUR, MALAPPURAM DISTRICT -676312.

    52      IRSHAD K,
            AGED 29 YEARS

S/O. HAMZA K, HSST (JR) COMMERCE, AM HSS VENGOOR, VENGOOR, MALAPPURAM - 679325.

    53      ROOPASREE P.V,
            AGED 29 YEARS

D/O. PAVITHRAN K.P, HSST (JR) PHYSICS, NNM HSS CHELEMBRA, PALLIPARAMBA P.O, MALAPPURAM - 673634.

    54      SHEENA P.A,
            AGED 39 YEARS

D/O. P ACHUTHAN NAIR, HSST (JR) CHEMISTRY NNM HSS CHELEMBRA, PALLIPARAMBA P.O, MALAPPURAM - 673634.

    55      KIRAN M.S,
            AGED 27 YEARS

S/O. SUDHAKARAN E, HSST (JR) ENGLISH,NNM HSS W.A. No.1602 of 2022 & con. cases 76

CHELEMBRA, PALLIPARAMBA P.O, MALAPPURAM - 673634 56 AKHILESH N., AGED 34 YEARS S/O. SREEDHARAN N., HSST COMMERCE, NNM HSS CHELEMBRA, PALLIPARAMBA P.O., MALAPPURAM 673 634 57 VIJAYALAKSHMI V.

HSST (JR) HINDI, SVHSS, ALOOR, MALA, MUKUNDAPURAM. THRISSUR -680683.

58 KRISHNA PRIYA S.

HSST (JR) BOTANY, SVHSS, ALOOR, MALA MUKUNDAPURAM, THRISSUR-680683.

59 MANJU MANOHARAN, HSST (JR) CHEMISTRY, SVHSS. ALOOR, MALA, MUKUNDAPURAM, THRISSUR -680683.

60 REMYA K CHANDRAN, HSST (JR) MATHEMATICS, SVHSS. ALOOR, MALA, MUKUNDAPURAM, THRISSUR - 680683.

61 NIMISHA K.S.

HSST (JR) ZOOLOGY, SVHSS, ALOOR, MALA, MUKUNDAPURAM, THRISSUR - 680683.

62 PRASEETHA C.N HSST (SR) ECONOMICS, VCSHSS PUTHENVELIKKARA ELENTHIKKARA, CHENDAMANGALAM, ERNAKULAM - 683594.

    63      SWETHA P.S
            AGED 30 YEARS

HSST (JR) COMMERCE, VCSHSS PUTHENVELIKKARA ELENTHIKKARA, CHENDAMANGALAM, ERNAKULAM 683 594.

    64      HANNA M SHAJI,
            AGED 29 YEARS

HSST (JR) HINDI, ST. JOSEPH'S KIZHAKKAMBALAM, KIZHAKKAMBALAM, ERNAKULAM 683 562.

65 NIYATHA ALEXANDER, HSST (JR) ECONOMICS, ST. JOSEPH'S HSS MELOOR, THRISSUR DISTRICT - 680311.

66 PREETHI A.M, HSST ZOOLOGY, ST. MARY'S HSS THALACODE THALACODE- CHOTTANIKARA, ERNAKULAM - 682314.

    67      SAILAL N.V,
            AGED 32 YEARS

HSST ENGLISH, SABTM HSS, THAYINERI PAYYANNUR, KANNUR DISTRICT - 670307.

W.A. No.1602 of 2022 & con. cases 77

68 SWATHI BHARATHAN, AGED 31 YEARS HSST (JR) BOTANY, SABTM HSS, THAYINERI PAYYANNUR, KANNUR DISTRICT - 670307.

    69      SREELAKSHMI BABU,
            AGED 26 YEARS

HSST MATHEMATICS, SABTM HSS, THAYINERI PAYYANNUR, KANNUR DISTRICT - 670307.

    70      BIGINA T. M,
            AGED 37 YEARS

W/O. SNEJU C. M, HSST HINDI(JR), MAMBARAM HIGHER SECONDARY SCHOOL, MAMBARAM, KANNUR DISTRICT - 670641.

    71      SEENA M V,
            AGED 42 YEARS

W/O. SANTHOSH KUMAR P, HSST ZOOLOGY (JR), KUTHUPARAMBA HIGHER SECONDARY SCHOOL, THALASSERY

- COORG HWY, KUTHUPARAMBA, KANNUR DISTRICT -

            670643
    72      RASHMI M,
            AGED 41 YEARS

W/O. NANDAKUMAR M HSST MATHEMATICS, SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    73      DEEPAK M,
            AGED 41 YEARS

HSST PHYSICS, SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

74 SHYJU V.V, HSST ZOOLOGY (JR) SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    75      AMBILY V. K,
            AGED 41 YEARS

HSST CHEMISTRY SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    76      SHEENA T. V,
            AGED 42 YEARS

HSST MALAYALAM (JR), SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    77      REMYA K,
            AGED 32 YEARS

HSST BOTANY (JR) SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

W.A. No.1602 of 2022 & con. cases 78

78 SACHIN SURENDRAN, AGED 31 YEARS, HSST COMMERCE (JR), SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    79      PRATHEESH.T.,
            AGED 40 YEARS

HSST COMMERCE, SAT HSS, MANJESHWARA,HASABETTU KASARGODE - 671323.

    80      SINI.M.,
            AGED 34 YEARS

W/O PRASANTHAKUMAR HSST COMPUTER APPLICATION, SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    81      SHANTHARAMA S
            AGED 42 YEARS

HSST ECONOMICS, SAT HSS, MANJESHWARA, HASABETTU, KASARGODE - 671323.

    82      JOMISH THOMAS ,
            AGED 40 YEARS

HSST COMMERCE (JR). ST. THOMAS HSS, KILIYANTHARA, KANNUR DISTRICT-670706.

    83      BAIJU JOSEPH C,
            AGED 43 YEARS

HSST COMPUTER APPLICATION (JR), ST. THOMAS HSS, KILIYANTHARA, KANNUR DISTRICT - 670706.

    84      SHIJINA K,
            AGED 32 YEARS

HSST (JR.) HINDI, SACRED HEART HIGHER SECONDARY SCHOOL, ANGADIKADAVU, ANGADIKADAVI P.O. KANNUR DISTRICT - 670706.

    85      RAJAN T. N.
            AGED 39 YEARS

HSST (JR) ECONOMICS, SACRED HEART HIGHER SECONDARY SCHOOL, ANGADIKADAVU, ANGADIKADAVI P.O. KANNUR DISTRICT - 670706.

    86      BINESH K.V. ,
            AGED 35 YEARS

S/O. KAYANI NARAYANAN, HSST ECONOMICS, VK PKHM MRVHSS PADNE, PADNE P.O, KASARGODE - 671312.

    87      SUDHEESH P,
            AGED 41 YEARS

HSST SOCIOLOGY, VK PKHM MRVHSS PADNE, PADNE P.O, KASARGODE - 671312.

W.A. No.1602 of 2022 & con. cases 79

88 ANITHA K. P, AGED 44 YEARS HSST (JR) MALAYALAM, VK PKHM MRVHSS PADNE, PADNE P.O, KASARGODE - 671312.

    89      VINEETH T,
            AGED 34 YEARS

S/O. BALAKRISHNAN M.P, HSST POLITICAL SCIENCE VK PKHM MRVHSS PADNE, PADNE P.O, KASARGODE - 671312.

    90      SHIJO ANTONY,
            AGED 33 YEARS

HSST (JR) ECONOMICS, NIRMALA HSS, CHEMPERI, CHEMPERI P.O, KANNUR - 670632.

    91      REMYA P.V,
            AGED 35 YEARS

HSST POLITICAL SCEINCE CHEMBILODE HSS THALAVIL, PODUVANCHERY P.O, KANNUR - 670621.

    92      DHANEESHA K.K,
            AGED 36 YEARS

W/O. VINESH P, HSST (JR) CHEMISTRY, KPC HSS PATTANNUR, PATTANNUR PO, KANNUR - 670602.

    93      AMBILY THOMAS,
            AGED 40 YEARS

W/O. DILEEP T JOSEPH, HSST(JR) PHYSICS, ST. JUDE'S HSS VELLARIKUNDU, VELLARIKKUNDU P.O, KASARAGOD - 671533.

    94      JOMY JOSEPH V,
            AGED 39 YEARS

W/O. JOSEPH N.T. HSST (JR) HINDI, ST. JOHN'S HSS PALAVAYAL, PALAVAYAL P.O. KASARAGOD DISTRICT - 670511.

    95      JASMINE THOMAS
            AGED 38 YEARS

W/O. NYGIL THOMAS, HSST(JR) CHEMISTRY. ST. JOSEPH'S HSS VAYATTUPARAMBA, VAYATTUPARAMBA P.O. KANNUR - 670582.

    96      JIBI BOSE,
            AGED 33 YEARS

HSST (JR) MATHEMATICS, ST. JOSEPH'S HSS VAYATTUPARAMBA, VAYATTUPARAMBA P.O, KANNUR - 670582.

    97      DEEPTHI P. JOSEPH,
            AGED 33 YEARS

W.A. No.1602 of 2022 & con. cases 80

HSST (JR) CHEMISTRY, ST. THOMAS HSS KILIYATHARA, KILIYATHARA P.O, KANNUR - 670706.

    98      ROBIN T,
            AGED 43 YEARS

HSST (JR) COMMERCE, ST. THOMAS HSS KILIYATHARA, KILIYATHARA P.O, KANNUR - 670706.

99 VANAJA C. K HSST (JR) HINDI, ST. THOMAS HSS KILIYATHARA, KILIYATHARA P.O, KANNUR - 670706.

100 NOBLE PHILIP, HSST (JR) MATHEMATICS ST. THOMAS HSS KILIYATHARA, KILIYATHARA P.O, KANNUR - 670706.

    101     ANJANA P.V,
            AGED 34 YEARS

D/O. V RAJAN, HSST (JR) BOTANY, KOOTHUPARAMBA HSS, THALASSERY - COORG HWY, KUTHUPARAMBA, KANNUR

- 670643.

    102     RASITHA V,
            AGED 48 YEARS

D/O. RAGHAVAN, HSST(JR) HINDI, KOOTHUPARAMBA HSS, THALASSERY - COORG HWY, KUTHUPARAMBA, KANNUR - 670643.

    103     VIJINA V,
            AGED 35 YEARS

D/O. P.K VIJAYAN, HSST PHYSICS KOOTHUPARAMBA HSS, KUTHUPARAMBA, KANNUR - 670643.

    104     AKSHAYA VINOD,
            AGED 26 YEARS

D/O. N VINODAN, HSST MATHEMATICS, KOOTHUPARAMBA HSS, KUTHUPARAMBA, KANNUR - 670643.

    105     BABY JISHA K.P,
            AGED 42 YEARS

D/O. C. BHASKARAN, HSST SOCIOLOGY, KOOTHUPARAMBA HSS, KUTHUPARAMBA, KANNUR - 670643.

    106     NAVYA CHANDRAN,
            AGED 40 YEARS

D/O. N. CHANDRAN, HSST CHEMISTRY, KOOTHUPARAMBA HSS. KUTHUPARAMBA, KANNUR - 670643.

    107     AINES GEORGE,
            AGED 31 YEARS

W/O. SUBIN P.C. HSST MATHEMATICS,ST. JOHN'S HSS, PALAVAYAL, PALAVAYAL PO KASARAGOD-670511. W.A. No.1602 of 2022 & con. cases 81

108 JISMA JAMES, AGED 38 YEARS HSST (JR) ZOOLOGY. ST. THOMAS HSS MANIKKADAVE, MANIKKADAVE PO, KANNUR-670705.

    109     RESHMA ROBERT,
            AGED 32 YEARS

HSST (JR) BOTANY, ST. THOMAS HSS MANIKKADAVE, MANIKKADAVE P.O, KANNUR - 670705.

    110     KAVITHA V. V.
            AGED 31 YEARS

HSST HINDI (JR). ST. THOMAS HSS MANIKKADAVE, MANIKKADAVE PO, KANNUR - 670705.

    111     SUDHISH K.R.
            AGED 44 YEARS

HSST MALAYALAM (JR), ST. THOMAS HSS MANIKKADAVE, MANIKKADAVE PO, KANNUR - 670705.

    112     JERIN JOSE,
            AGED 31 YEARS

HSST HISTORY, NIRMALA HSS CHEMPERI,,CHEMPERI P O. KANNUR - 670632.

    113     TINI P JOSE,
            AGED 35 YEARS

HSST (JR) CHEMISTRY,NIRMALA HSS CHEMPERI, CHEMPERI P.O., KANNUR 670 632.

    114     SHANA P.V.
            AGED 34 YEARS

D/O PRASADAN K. HSST HINDI, SARVODAYA HIGHER SECONDARY SCHOOL, EACHOME PO, PANAMARAM, WAYANAD

- 670721 115 NABEELA BEEGAM K.T. , AGED 30 YEARS D/O. SAIDALAVI K.T. HSST HINDI, FAROOK HIGHER SECONDARY SCHOOL, FAROOK COLLEGE P.O, KOZHIKODE - 673632.

    116     HABEEBA K.V. ,
            AGED 29 YEARS

D/O. MOOSSA K.V. HSST (JR) PHYSICS, SI HSS UMMATHUR, P.O PARAKKADAVU, KOZHIKODE DISTRICT - 673509.

    117     SANDRA BABY,
            AGED 34 YEARS

W/O. JUBIN, HSST PHYSICS, ST. JOSEPH'S HSS W.A. No.1602 of 2022 & con. cases 82

KODENCHERI, KOZHIKODE DISTRICT - 673582.

    118     TREESA MARIA CHACKO,
            AGED 29 YEARS

W/O. SHINU K THANKACHAN, HSST ENGLISH, HOLY FAMILY HSS VENAPPARA, VENAPPARA P.O, KOZHIKODE - 673582.

    119     ARYA RAJAN K.M,
            AGED 29 YEARS

D/O. RAJAN K.M HSST MALAYALAM, VELOM HIGHER SECONDARY SCHOOL, CHERAPURAM P.O, KOZHIKODE - 673507.

    120     AMRUTHA S,
            AGED 31 YEARS

D/O. SASIDHARAN K, HSST CHEMISTRY, THIRUVANGOOR HIGHER SECONDARY SCHOOL, CHEMANCHERI P.O, KOZHIKODE DISTRICT 673304.

    121     SHEEN P JOCOB,
            AGED 35 YEARS

S/O. BABY JACOB, HSST CHEMISTRY, ST. JOSEPH'S HIGHER SECONDARY SCHOOL, KODANCHERY, KODANCHERY P.O, KOZHIKODE DISTRICT - 673580.

    122     AKHIL TOM MATHEW,
            AGED 32 YEARS

S/O. MATHEW GEROGE, HSST ENGLISH, ST. JOSEPH'S HIGHER SECONDARY SCHOOL, KODANCHERY, KODANCHERY P.O, KOZHIKODE DISTRICT - 673580.

    123     RILEENA A.S,
            AGED 43 YEARS

W/O. KRISHNADAS, HSST HINDI PERAMBRA HIGHER SECONDARY SCHOOL, PERAMBRA, KOZHIKODE - 673515. 124 CHINMAYAKRISHNAN V.R., AGED 27 YEARS S/O. RAMAKRISHNAN A, HSST (JR) COMMERCE, KC PHSS KAVASSERY, PAZHAYANNUR ROAD, KAVASSERI, PALAKKAD DISTRICT - 678543.

    125     SHEENA K.B,
            AGED 45 YEARS

D/O. K BALACHANDRAN, HSST POLITICAL SCIENCE, HSS PERINGODE, PERINGODE P.O, PALAKKAD - 679535.

    126     ATHULYA N.S,
            AGED 42 YEARS

D/O. N. N SADASIVAN, HSST SOCIOLOGY HSS W.A. No.1602 of 2022 & con. cases 83

PERINGODE, PERINGODE P.O, PALAKKAD - 679535.

    127     SOUMYA VARRIAR M,
            AGED 36 YEARS

D/O V MURALEEDHARAN, HSST HISTORY HSS PERINGODE, PERINGODE P.O. PALAKKAD - 679535.

    128     SHYNI C.
            AGED 36 YEARS

D/O THAMBI C. K. HSST (JR) ECONOMICS HSS PERINGODE, PERINGODE P.O. PALAKKAD - 679535, 129 ANJU J.

AGED 36 YEARS D/O. P. V JAYAPRAKASH. HSST (JR) MATHS, KK MHSS, VANDITHAVALAM CHITTUR, PALAKKAD- 678534.

    130     NEETHU M.G,
            AGED 37 YEARS

S/O. MANOMOHANAN P.M. HSST (JR) CHEMISTRY, PULIYAMPARAMB HIGHER SECONDARY SCHOOL. KODUNTHIRAPULLY, PALAKKAD -678006.

    131     PRAVIJA V NAIR,
            AGED 30 YEARS

D/O. VIJAYAN C. J. HSST BOTANY, MAR ELIAS HSS, KOTTAPPADY KOTTAPPADY, ERNAKULAM - 686692.

    132     NISHA T.S,
            AGED 30 YEARS

D/O. T. G SASI, HSST ECONOMICS, SREE NARAYANA HIGHER SECONDARY SCHOOL, OKKAL, OKKAL, ERNAKULAM

- 683550.

    133     NIRMALA JOSEPH K,
            AGED 34 YEARS

W/O. SUNNY KURIAN, HSST (JR) COMMERCE. ST. JOSEPH'S HSS PERVAOOR THONDIYIL, KANNUR - 670673.

    134     FAZIL P.
            AGED 35 YEARS

S/O. UNNI MOHAMMED, HSST POLITICAL SCIENCE. CALICUT HIGHER SECONDARY SCHOOL FOR THE HANDICAPPED KOLATHARA, KOZHIKODE DISTRICT

-673055.

    135     NAILY GEORGE
            AGED 39 YEARS

D/O. GEORGE KUTTY C, HSST ZOOLOGY, ST. GREGORIOUS, HIGHER SECONDARY SCHOOL, ST. GREGORIOUS MOUT, PULAMON P.O, KOTTARAKKARA, W.A. No.1602 of 2022 & con. cases 84

KOLLAM-691531.

    136     JEBIN C ALEX MUTHALY,
            AGED 42 YEARS

S/O. LATE A C ALEXANDER MUTHALY, HSST(JR) COMPUTER APPLICATION, ST. GREGORIOUS, HIGHER SECONDARY SCHOOL, ST. GREGORIOUS MOUT, PULAMON P.O, KOTTARAKKARA, KOLLAM-691531.

    137     SHEENA PHILIP,
            AGED 32 YEARS

D/O. PHILIP D, HSST COMMERCE, ST. GREGORIOUS, HIGHER SECONDARY SCHOOL, ST. GREGORIOUS MOUT, PULAMON P.O, KOTTARAKKARA, KOLLAM-691531.

    138     MERIN ABRAHAM,
            AGED 34 YEARS

D/O. ABRAHAM O, HSST SYRIAC, ST. GREGORIOUS, HIGHER SECONDARY SCHOOL, ST. GREGORIOUS MOUT, PULAMON P.O, KOTTARAKKARA, KOLLAM-691531.

    139     VILCY THOMAS
            AGED 40 YEARS,

D/O. A. K THOMAS, HSST ECONOMICS (JR), ST. GREGORIOUS, HIGHER SECONDARY SCHOOL, ST. GREGORIOUS MOUT, PULAMON P.O, KOTTARAKKARA, KOLLAM-691531.

    140     SHAJU THAMPY,
            AGED 33 YEARS

HSST (JR) COMMERCE, DR. C.T EAPEN MEMORIAL HSS, MUTHUPILAKKAD P.O, SASTHAMCOTTA, KOLLAM-690521.

    141     ASHA BREZHENI M,
            AGED 39 YEARS

D/O. A MANI, HSST PHYSICS, ST. GREGORIOUS, HIGHER SECONDARY SCHOOL, ST. GREGORIOUS MOUT, PULAMON P.O. KOTTARAKKARA, KOLLAM-691531.

    142     IVY LUKE MATHEWS,
            AGED 43 YEARS

D/O. L. MATHEW, HSST CHEMISTRY, MAM HSS CHENGAMANDU, CHENGAMANDU, KOLLAM DISTRICT - 691557.

    143     JAYA JOHN,
            AGED 47 YEARS

D/O. JOHN DANCEL, HSST ZOOLOGY, MAM HSS CHENGAMANDU, CHENGAMANDU, KOLLAM DISTRICT-691557.

144 BINCY T, W.A. No.1602 of 2022 & con. cases 85

AGED 37 YEARS HSST (JR) BOTANY, MAM HSS CHENGAMANDU, CHENGAMANDU, KOLLAM DISTRICT - 691557.

    145     NISHA THANKACHAN,
            AGED 41 YEARS

HSST MATHEMATICS MAM HSS CHENGAMANDU, CHENGAMANDU, KOLLAM DISTRICT - 691557.

    146     REEBA RACHEL MATHEW,
            AGED 40 YEARS

HSST(JR) COMMERCE, MAM HSS CHENGAMANDU, CHENGAMANDU, KOLLAM DISTRICT - 691557.

    147     SILPA B NAVAMATH,
            AGED 29 YEARS

D/O. BABU RAJ P.K, HSST ZOOLOGY,K.K V M PHSS, PANOOR, KANNUR 670 692.

    148     PRASEETHA P,
            AGED 36 YEARS

HSST ZOOLOGY, P.RM HSS, PANOOR, KANNUR - 670692.

    149     RENUKA DEVI K. K
            AGED 37 YEARS

W/O. SAJI K.K, HSST (JR) IN ECONOMICS KPMSM HS ARIKKULAM, URALLOOR P.O, KOZYILANDY, KOZHIKODE DISTRICT -673620.

    150     BINDU C,
            AGED 33 YEARS

W/O. RAJESH, HSST (MATHS), CHALAVARA HSS, P.O CHALAVARA, PALAKKAD DISTRICT - 679505. BY ADV R.K.MURALEEDHARAN

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 & ADDITIONAL RESPONDENTS 4 TO 109 IMPLEADED IN THE WRIT PETITION:

1 K.J.VARGHESE., S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O, THIRUVANANTHAPURAM, PIN - 695635.

2 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001. 3 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014. W.A. No.1602 of 2022 & con. cases 86

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT. SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678687.

6 RAVEENDRAN M K S/O. APPU MAOR KP, MANAGER, AUPS CHEEKKILODE, CHEEKKILOE PO, ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT 673315 .

7 P.P. KRISHNARABHA, D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., D/O. NARAYANAN P., MANAGER PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O., KOZHIKODE 673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR, S/O, GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE 673507.

12 P.SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL 673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL BUDYNABBYR PO, KAKKATTIL KOZHIKODE 673507 14 KALLIANI C D/O KOMAPAN, MANAGER, CHEEKKONNU UP SCHOLL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE 673 507.

15 V.K.SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507. W.A. No.1602 of 2022 & con. cases 87

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM- 673634.

19 SAIDALAVI M.M., S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M., S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH, KANNUR DISTRICT-670741.

22 DEVI AMMA E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA, KANNUR DISTRICT-670673 23 T.V.THANKAMANI, D/O P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP2022 SCHOOL, KOLOLAM, EDAYANNUR P.O. KANNUR 670

595.

24 PRIYA C.P ., D/O.KRISHNAN P.V. MANAGER, THAVATH DEVI VILASAM LP SCHOOL THAVAM P.O. KANNUR DISTRICT-670301, MADAYI VIA.

25 SIDDIQ.P., S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL TALPARAMBA NORTH, KANNUR 670 141.

26 KUNHIKANNAN NAMBIAR P V.

S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142.

27 A.K DINESH KUMAR, W.A. No.1602 of 2022 & con. cases 88

S/O. A.V.KUNHAPPA MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI.

S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA.

D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI. KANNUR-670741.

31 VASANTHI T.V. , D/O OTHENAPANIKKAR T.V., MANAGER, PANIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU ., S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI. NEDUMPOYIL P. O. IRITTY.

            KANNUR-670650
    33      K.E.MEENAKSHI AMMA,

D/O. C.K RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL ANJARAKANDY, MAMBA PO, KANNUR-670611.

34 K ASHOK KUMAR, SO CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR PO, MATTANNUR KANNUR-670702 .

35 M RAMACHANDRAN, S/O KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR 670702.

36 MOHANAN R.K., S/O MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, W.A. No.1602 of 2022 & con. cases 89

THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K ABDURAHIMAN HAJI, S/O PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A. MUHAMMED KUNHI, S/O SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K. MEENAKSHI, W/O.K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARY SCHOOL, IRUTHENPATHY-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

53 MURALI MOHAN, W.A. No.1602 of 2022 & con. cases 90

MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR-680001.

54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI-689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCADE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O., PIN-678543.

62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD-679101.

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O.P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122. W.A. No.1602 of 2022 & con. cases 91

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-678633.

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

69 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O., AMBALAVATTAM, PIN-679522.

70 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD-679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514.

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD 679 506.

75 ORASAD K., S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD-679506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD- KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR-678583.

79 V. DURGAVATHI, W.A. No.1602 of 2022 & con. cases 92

D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513.

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKKAD-679504 82 JAYASRI P., ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503.

83 V.M.MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN-670 731.

84 V.V.JINARJAN MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591 85 P.T. GEETHA, MANAGER, VANHODE AUP SCHOOL, VANHODE P.O. MANANTHAWADY, WAYANAD DIST., PIN: 670 731.

86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN: 673 595.

87 K.P.DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, WAYANAD, PIN: 670731.

88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN: 670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510 90 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT-691 510.

91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O,KOZHIKODE- 673 585.

92 SOORAJ M W.A. No.1602 of 2022 & con. cases 93

MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE- 673 572.

93 RUGMINI.P.K MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O, KOZHIKODE- 673 019.

94 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE- 673 542.

95 GOPALAKRISHNAN C., MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERY P.O. VADAKARA, KOZHIKODE- 673 104.

96 DEEPESH.M MANAGER, VENGERI UP SCHOOL, VENGERI P.O, KOZHIKODE-673 572.

97 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE- 673 631.

98 SUSHEELA.M.V SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE

-673 004.

99 K.P.SIVANANDAN ., MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571.

100 P. NARAYANAN MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O, EDACHERI, KOZHIKODE- 673 502.

101 T.HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O, KOZHIKODE PIN: 673 601.

102 S.SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN- 673 104.

103 T.K.SURESH MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE: 673 024.

104 HELNA V.R.

AGED 24 YEARS, W/O NIDHEESH.K.ELIAS., PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER (HINDI), AT AUPS MANNANNUR .P.O., OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY, PUTHENPURARYIL HOUSE, PULAKODE P.O., CHELAKKARA 680 506. W.A. No.1602 of 2022 & con. cases 94

105 SREEJITH C., AGED 35 YEARS S/O. LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT-695527.

    106      NOBLE MATHEW
             AGED 40 YEARS

S/O. MATHEW, HST(SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM DISTRICT, PIN - 686 611.

107 JAINS C. KURIAN, HST(SOCIAL SCIENCE) ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI DISTRICT, PIN 685 532.

108 ANJU THOMAS, UPST, ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI DISTRICT, PIN - 685 587.

109 MANJU JOSEPH, HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA, KOTTAYAM DISTRICT, PIN- 686651.

110 GLANIS BABY, UPST, ST. MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT - 682316.

BY ADVS.

P.K.NANDINI GEORGE ABRAHAM T.R.JAGADEESH SIJI ANTONY SHAMEENA SALAHUDHEEN K.MOHANAKANNAN T.B.HOOD, SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 95

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1626 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/NOT PARTY TO THE WRIT PETITION:

ABDU NNAZEER V.K AGED 59 YEARS S/O. KUNHAMMAD, MANAGER, KPES HSS, KAYAKKODI, P.O. KAYAKKODI, KOZHIKKODE DISTRICT. BY ADVS.

T.T.MUHAMOOD A.RENJITH V.E.ABDUL GAFOOR A.MOHAMMED SAVAD NAZEER HUZAIN.H T.R.VISHNU

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 6 & ADDITIONAL RESPONDENTS 7 TO 10 IMPLEADED IN THE WRIT PETITION:

     1      JASEELA P.
            AGED 40 YEARS

W/O. ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P.O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS W.A. No.1602 of 2022 & con. cases 96

(NOW DIRECTOR OF GENERAL EDUCATION) JAGATHY, THIRUVANANTHAPURAM, PIN- 695 014 4 DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676 505 5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM, PIN- 676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN- 679 328.

7 THE MANAGER R.M HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN - 679 328.

8 MANAGER E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT, PIN-673638.

9 THE MANAGER M.S.P HIGH SCHOOL, MALAPPURAM-676505.

10 THE MANAGER I.O.H.S.S, EDAVANNA, MALAPPURAM DISTRICT, PIN- 676541.

11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT, PIN-679328. BY ADVS.

JAYASREE.K.P JOHN JOSEPH(K/000875/2019) V.A.MUHAMMED AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD,SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 97

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1627 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/NOT PARTY TO THE WRIT PETITION:

DEEPAK R.

AGED 37 YEARS S/O. RAVEENDRAN NAIR M. M, HSST, BOTANY, MMM HSS KUTTAYI, TIRUR, MALAPPURAM - 676562.

BY ADV R.K.MURALEEDHARAN

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 6 & ADDITIONAL RESPONDENTS 7 TO 10 IMPLEADED IN THE WRIT PETITION:

     1      JASEELA P.
            AGED 40 YEARS

W/O. ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P.O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS, (NOW DIRECTOR OF GENERAL EDUCATION) JAGATHY, THIRUVANANTHAPURAM, PIN- 695 014. 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE,UPHILL, MALAPPURAM, PIN

- 676 505 5 ASSISTANT EDUCATIONAL OFFICER, W.A. No.1602 of 2022 & con. cases 98

MANJERI, UPHILL, MALAPPURAM, PIN-676505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN- 679 328 7 THE MANAGER, R.M HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN-679 328 8 THE MANAGER, E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT, PIN-673638.

9 THE MANAGER, M.S.P HIGH SCHOOL, MALAPPURAM-676505.

10 THE MANAGER, I.O.H.S.S, EDAVANNA, MALAPPURAM DISTRICT, PIN- 676541 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT, PIN-679328 BY ADVS.

JAYASREE.K.P JOHN JOSEPH(K/000875/2019) V.A.MUHAMMED AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD,SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 99

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1629 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTY:

1 VISHNU.K.M AGED 26 YEARS, LAB ASSISTANT, MRRM HSS, CHAVAKKAD, THRISSUR DISTRICT, PIN - 680506 2 PREETHAKUMARI AGED 44 YEARS LAB ASSISTANT, MRRM HSS, CHAVAKKAD, THRISSUR DISTRICT, PIN - 680506 3 NITHYA.G.

AGED 30 YEARS LAB ASSISTANT, CFD HSS, MATHOOR, PALAKKAD

-678571, PIN - 678571 4 ANITHA.G.

AGED 36 YEARS LAB ASSISTANT, CFD HSS, MATHOOR, PALAKKAD, PIN -

            678571
     5      BITHU PRAKASAN.P,
            AGED 37 YEARS

LAB ASSISTANT, SNGS HSS, KARAMUKKU, TRISSUR DISTRICT, PIN - 680613 6 NIJIN K. THOLATH AGED 31 YEARS LAB ASSISTANT, ST. GEORGE HSS, THOZHIYOOR, TRISSUR DISTRICT, PIN - 680613 7 SIGHY K. VARGHESE AGED 38 YEARS LAB ASSISTANT, ST. GEORGE H.S.S, THOZHIYOOR, W.A. No.1602 of 2022 & con. cases 100

TRISSUR DISTRICT, PIN - 680613 8 ALLEN ANTONY AGED 29 YEARS LAB ASSISTANT, HOLY FAMILY HSS, VENAPPARA, KOZHIKODE, PIN - 673582 9 DIKSON AUGUSTINE AGED 32 YEARS LAB ASSISTANT, HOLY FAMILY H.S.S, VENAPPARA, KOZHIKODE, PIN - 673582 10 SOBIN JOY AGED 34 YEARS LAB ASSISTANT, ST. THOMAS H.S.S. THOTTUMUKKAM, KOZHIKODE, PIN - 673639 11 ABHIROOP.A.S AGED 25 YEARS LAB ASSISTANT, SNM H.S.S., CHAZHOOR, TRICHUR, PIN

- 680571 BY ADVS.

ALEX GEORGE (CHAMAPPARAYIL) KURIAN GEORGE KANNANTHANAM (SR.) TONY GEORGE KANNANTHANAM THOMAS GEORGE

RESPONDENTS/PETITIONERS & RESPONDENTS:

1 MUHAMMAD SUFIYAN.V.

S/O.HAMZA, VADAKKANGARA HOUSE, PAYYANAD.P.O.

MALAPPURAM, PIN - 676122 2 AMEER JINNA S/O.MUHAMMED ALI JINNA PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST.P.O., IDUKKI, PIN - 685585 3 SARATH.U.X S/O.UNNIKRISHNAN NAIR SHIRDHI, MOONNUKALLIMMOODU, NEYYATTINKARA.P.O., THIRUVANANTHAPURAM, PIN - 695121 4 SOORAJ.M.S S/O.MANIKANDAN THOLERI HOUSE, AROOR.P.O., KAKKATTIL VIA.

CALICUT, PIN - 673507 5 MAHIN C. ASAD W.A. No.1602 of 2022 & con. cases 101

S/O.ASAD CHITTAYAM HOUSE, MARKET.P.O., MOOVATTUPUZHA, VELLORKUNNAM, PIN - 686673 6 THE STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 7 SECRETARY GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014 9 SECRETARY SOCIAL JUSTICE DEPT.

SECRETARIAT, THIRUVANANTHAPURAM - 695001 BY ADVS.

A.P.JAYARAJ (ANJILIKKAL) P.K.NANDINI T.B.HOOD,SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 102

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1630 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/THIRD PARTIES:

1 C.B.M. H.S, NOORANAD, NOORANAD P O ALAPPUZHA - 690504, REPRESENTED BY ITS MANAGER.

2 S.K.V.U.P.SCHOOL, AROOR P O, EVOOR P.O, EVOOR NORTH, CHEPPAD, HARIPAD, ALAPPUZHA, REPRESENTED BY ITS MANAGER

3 MOOLASSERIL DEVASWOM LPS, KEERIKADU SOUTH, KAYAMKULAM, AMBALAPPUZHA, ALAPPUZHA, REPRESENTED BY ITS MANAGER

4 SNVTTI, KAKKAZHOM, ALAPPUZHA-689622, REPRESENTED BY ITS MANAGER

5 NAIR SAMAJAM SCHOOL, MANNAR, ALAPPUZHA - 689622, REPRESENTED BY ITS MANAGER

6 NADUVATTOM VOCATIONAL HIGHER SECONDARY SCHOOL, NADUVATTOM P O, PALLIPPAD, ALAPPUZHA 690512, REPRESENTED BY ITS MANAGER

7 T.M.VARGHESE MEMORIAL HIGH SCHOOL, VETTIYAR P O, MAVELIKKARA, ALAPPUZHA - 690588, REPRESENTED BY ITS MANAGER

8 MANNARASSALA U.P.SCHOOL, MANNARASSALA P.O., W.A. No.1602 of 2022 & con. cases 103

HARIPPAD, ALAPPUZHA - 690514, REPRESENTED BY ITS MANAGER

9 S.N.D.P SANSKRIT HIGH SCHOOL, VALLIKUNNAM P.O, ALAPPUZHA - 690501, REPRESENTED BY ITS MANAGER

10 N.S.S. HIGH SCHOOL, PULLIKKANAKKU P.O, KAYAMKULAM, ALAPPUZHA-690537, REPRESENTED BY ITS MANAGER

11 KERALA KALIDASA KERALA VARMA MEMORIAL HIGHER SECONDARY SCHOOL, POTHAPPALLY, KUMARAPURAM, ALAPPUZHA - 690548, REPRESENTED BY ITS MANAGER

12 K.A.M.L.P & U.P.SCHOOL, MUTHUKULAM SOUTH P.O, ALAPPUZHA - 690506, REPRESENTED BY ITS MANAGER

13 S.N.D.S.Y.U.P SCHOOL, PANAVALLY, SREEKANDESWARAM, POOCHAKKAL P O, CHERTHALA, ALAPPUZHA - 688526, REPRESENTED BY ITS MANAGER

14 R.V.S.H.M.HIGHER SECONDARY SCHOOL, PRAYAR, OACHIRA, KOLLAM - 690547, REPRESENTED BY ITS MANAGER

15 S.N.M.U.P.SCHOOL, MUTHUKULAM, ALAPPUZHA-690537, REPRESENTED BY ITS MANAGER

16 V.V.HIGHER SECONDARY SCHOOO, THAMARAKULAM, CHARUMMOOD, ALAPPUZHA - 690505, REPRESENTED BY ITS MANAGER

17 V.H.S.S.KALLISSERY, KALLISSERY P.O,CHENGANNUR, ALAPPUZHA-689124, REPRESENTED BY ITS MANAGER

18 SREE NARAYANA MEMORIAL HIGHER SECONDARY SCHOOL, PURAKKAD, AMBALAPUZHA, REPRESENTED BY ITS MANAGER

19 V.H.S.S.CHATHIYARA, THAMARAKULAM P.O, ALAPPUZHA-

690530, REPRESENTED BY ITS MANAGER W.A. No.1602 of 2022 & con. cases 104

20 ST.MARY'S L.P.S, CHERUTHANA, AYAPARAMBU P.O, VIA.KARUVATTA, ALAPPUZHA-690517, REPRESENTED BY ITS MANAGER

21 P.J.U.P SCHOOL, KALAVOOR P.O, ALAPPUZHA-688527, REPRESENTED BY ITS MANAGER

BY ADVS.

M.R.ANISON V.BHARGAVI (PANANGAD) P.A.RINUSA A.MEENAKSHI

RESPONDENTS/PETITIONERS 1 TO 5 & RESPONDENTS:

1 MUHAMMAD SUFIYAN V S/O.HAMZA, VADAKKANGARA HOUSE, PAYYANAD P O, MALAPPURAM - 676122

2 AMEER JINNA, S/O.MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O, IDUKKI - 685 585

3 SARATH U.S. S/O.UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA, P.O.THIRUVANANTHAPURAM - 695121

4 SOORAJ M.S, S/O.MANIKANDAN, THOLERI HOUSE, AROOR P.O, KAKKATTIL VIA, CALICUT-673507

5 MAHIN C ASAD, S/O.ASAD, CHITTAYAM HOUSE, MARKET P.O, MOOVATTUPUZHA, VELLORKUNNAM - 686673

6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695001

7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695001

8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM - 695014 W.A. No.1602 of 2022 & con. cases 105

9 SECRETARY SOCIAL JUSTICE DEPT, SECRETARIAT, THIRUVANANTHAPURAM - 695601

BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) T.B.HOOD, SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 106

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1631 OF 2022 AGAINST THE JUDGMENT IN WP(C) 19808/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTY:

     1      GENCY MATHEW
            AGED 42 YEARS

H.S.S.T. (JR) BOTANY, ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT - 673639 2 APARNA M. NAIR AGED 39 YEARS H.S.S.T. PHYSICS, ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 3 ADORIS LUKOSE AGED 34 YEARS H.S.S.T. CHEMISTRY, ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT - 673 639.

     4      ANITHA P. THOMAS
            AGED 38 YEARS

H.S.S.T. (MATHS), ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 5 ROSE MARY K. BABY AGED 38 YEARS H.S.S.T. (JR), ZOOLOGY, ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 6 LEENA CHANDY AGED 41 YEARS H.S.S.T. COMPUTER APPLICATION, ST. GEORGE H.S.S., THOZHIYOOR, THRISSUR DISTRICT, PIN - 680520 7 LEESHMA.K.K AGED 4 YEARS W.A. No.1602 of 2022 & con. cases 107

H.S.S.T. (ENGLISH), ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT -673639 (*CORRECTED) 8 FEMY FRANCIS AGED 34 YEARS H.S.S.T. (PHYSICS), ST.THOMAS H.S.S., THOTTUMUKKAM KOZHIKODE DISTRICT - 673639 (*CORRECTED) 9 JINCE JOSE.P AGED 32 YEARS H.S.S.T. 9MATHS), ST.THOMAS H.S.S., THOTTUMUKKAM KOZHIKODE DISTRICT - 673639(*CORRECTED) 10 MERIN JOSE.C AGED 28 YEARS H.S.S.T. (COMMERCE), ST.THOMAS H.S.S., THOTTUMUKKAM KOZHIKODE DISTRICT - 673639 (*CORRECTED) 11 JISHI C. GEORGE, AGED 34 YEARS H.S.S.T. (ECONOMICS), ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 (*CORRECTED - THE ADDRESSES OF APPELLANTS 7 TO 11 IS CORRECTED AS "ST.GEORGE H.S.S,THOZHIYOOR,TRICHUR DISTRICT-680520" IN THE PLACE OF "ST.THOMAS H.S.S,THOTTUMUKKAM,KOZHIKODE DISTRICT-673639" AS PER ORDER DATED 13/12/2022 IN I.A.NO.4/2022 IN W.A.NO.1631/2022.) 12 SOUMYA JOSE.P AGED 40 YEARS H.S.S.T. (JR), ZOOLOGY, ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 13 MARY SRUTHY WILSON AGED 36 YEARS H.S.S.T. (JR), ZOOLOGY, ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 14 DIVIA.K.S AGED 36 YEARS H.S.S.T. (CHEMISTRY), ST.THOMAS H.S.S., THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 15 LIBI THOMAS.K AGED 38 YEARS H.S.S.T. (JR), BOTANY, ST.THOMAS H.S.S., W.A. No.1602 of 2022 & con. cases 108

THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639 16 DIVYA.J.S.

AGED 36 YEARS H.S.S.T (JR) BOTANY, CFD H.S.S., MATHUR, PALAKKAD DISTRICT, PIN - 678571 17 ANJANA.A.M AGED 37 YEARS H.S.S.T. (JR), ZOOLOGY, CFD H.S.S., MATHUR, PALAKKAD DISTRICT, PIN - 678571 18 ISHACK.S AGED 37 YEARS H.S.S.T. (PHYSICS), CFD H.S.S., MATHUR, PALAKKAD DISTRICT, PIN - 678571 19 SREEDHI.R AGED 33 YEARS H.S.S.T. (MATHS), CFD H.S.S., MATHUR, PALAKKAD DISTRICT, PIN - 678571 20 SREEREKHA.P.R AGED 34 YEARS H.S.S.T. (MATHS), CFD H.S.S., MATHUR, PALAKKAD DISTRICT, PIN - 678571 21 SOWMYA DEVASSY AGED 38 YEARS H.S.S.T. (PHYSICS), S.N.G.S H.S.S; KARAMUCK, KANDASANKADAVU.P.O., TRICHUR DISTRICT, PIN -

            680613
    22      SANDHYA CHANDRAN K.
            AGED 35 YEARS

H.S.S.T. (CHEMISTRY), S.N.G.S H.S.S; KARAMUCK, KANDASANKADAVU.P.O., TRICHUR DISTRICT, PIN -

            680613
    23      RISHI.V.P
            AGED 43 YEARS

H.S.S.T. (MATHS), S.N.G.S H.S.S; KARAMUCK, KANDASANKADAVU.P.O., TRICHUR DISTRICT, PIN -

            680613
    24      SHEEJA.M.K
            AGED 44 YEARS

H.S.S.T. (JR), HINDI, S.N.G.S H.S.S; KARAMUCK, KANDASANKADAVU.P.O., TRICHUR DISTRICT, PIN -

            680613
    25      DEEPA.V

W.A. No.1602 of 2022 & con. cases 109

AGED 39 YEARS H.S.S.T. (JR), COMPUTER SCIENCE, S.N.G.S H.S.S; KARAMUCK, KANDASANKADAVU.P.O., TRICHUR DISTRICT, PIN - 680613 26 ASHA MOHANLAL.C AGED 38 YEARS H.S.S.T. (JR), COMMERCE, ST. JOSEPH H.S.S., KODANCHERRY, CALICUT, PIN - 673582 27 LINTA THOMAS AGED 35 YEARS H.S.S.T. (JR), CHEMISTRY, SACRED HEART H.S.S., THIRUVAMPADY, CALICUT - 673603, PIN - 673603 28 ANU JOHN AGED 38 YEARS H.S.S.T (JR) PHYSICS, SACRET HEART H.S.S., THIRUVAMPADY, CALICUT, PIN - 673603 BY ADVS.

ALEX GEORGE (CHAMAPPARAYIL) TONY GEORGE KANNANTHANAM THOMAS GEORGE

RESPONDENTS/PETITIONER & RESPONDENTS:

     1      K.J. VARGHESE
            S/O.K.L.JOSEPH

PRESIDENT - KERALA FEDERATION OF THE BLIND, VANCHIYOOR.P.O., THIRUVANANTHAPURAM, PIN - 695635 2 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THRIUVANANTHAPURAM, PIN - 695001 3 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 4 STATE OF KERALA REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN

- 695601 5 P.S. SASIKUMAR MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT, PIN - 678687 6 RAVEENDRAN.M.K S/O.APPU MAOR K.P W.A. No.1602 of 2022 & con. cases 110

MANAGER, AUPS CHEEKKILODE, CHEEKKILODE.P.O, ATHOLI VIA. BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT - 673315, PIN - 673315 7 P.P.KRISHNAPRABHA D/O.KRISHNAN P.V.

MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE - 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT., PIN - 673505 8 SHAMEENA.P D/O.NARAYANAN P MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL.P.O., KOZHIKODE, PIN - 673613 9 SOUMEENDRAN.T.K S/O.KELAPPAN, MANAGER GNANAPRADAYABNI ALP SCHOOL, NANMINDAL.P.O.

KOZHIKODE, PIN - 673613 10 P.V. PRABHAKARAN NAIR S/O.GOVINDAN KUTTY KIDAVU, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA.P.O. KOZHIKODE., PIN - 673613 11 P.RAVEENDRAN, S/O.KUNHIKANNAN MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE - 673 507. 12 P.SADASIVAN, S/O.T.K.KUNHIRAMAN NAIR MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL, PIN - 673507 13 P.P. ARUNA, D/O.NANU K MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYR.P.O. KAKKATTIL, KOZHIKODE, PIN - 673507 14 KALLIANI.C, D/O.KOMAPPAN MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU.P.O., KAKKATTIL, KOZHIKODE, PIN -

            673507
    15      V.K. SAROJINI AMMA
            D/O.RYRY KURUP,

MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM.P.O, KAKKATTIL, KOZHIKODE, PIN - 673507 16 V.KUNHIKELU NAMBIAR S/O.CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH L.P. SCHOOL, VATAYAM.P.O. KAKKATTIL VIA., KOZHIKODE, PIN - 673507 17 K.K.KALYANIKUTTY, S/O.UNNI VAIDHYAR, W.A. No.1602 of 2022 & con. cases 111

MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O.

KOZHIKODE, PIN - 673507 18 AYISHA BEEVI.P W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU.P.O., MALAPPURAM, PIN

- 673634 19 SAIDALAVI.M.M, S/O.MOHAMMED KUTTY MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU.P.O., KOZHIKODE, PIN - 673019 20 DAVOOD KHAN M, S/O.MEERAN MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD.P.O. PINARAYI VIA. THALASSERY NORTH, KANNUR DISTRICT, PIN - 670673 21 RAMAMANI.K.O C/O. KUTTYAPPA, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR.P.O., IRITTY VIA. KANNUR DISTRICT, PIN - 670741 22 DEVI AMMA.E, D/O.KUNHIKRISHNAN NAIR, MANAGER, MANATHANA, PERAVOOR UP SCHOOL, PERAVOOR.P.O., IRITTY VIZ. KANNUR DISTRICT, PIN - 670673 23 T.V.THANKAMANI, D/O.P.M.NARAYANAN NAMBIAR MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANUR.P.O. KANNUR, PIN - 670595 24 PRIYA.C.P, D/O.KRISHNAN P.V, MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM.P.O., KANNUR DISTRICT - 670301, VIA. MADAYI.

25 SIDDIQ.P, S/O.ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, THALIPARAMBA NORTH, KANNUR, PIN - 670141 26 KUNHIKANNAN NAMBIAR.P.V, S/O.CHINDAN NAMBIAR P, MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR.P.O., KANNUR, PIN - 670142 27 A.K. DINESH KUMAR,S/O.A.V.KUNHAPPA MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERYU, PERUVALATHUPARAMBA, IRIKKUR, KANNUR, PIN - 670593 28 V.K. VASUDEVAN NAMBOODIRI, S/O.NARAYANAN NAMBOODIRI MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR.P.O., KANNUR, PIN - 670142 W.A. No.1602 of 2022 & con. cases 112

29 A.K. USHA, D/O.K.O.PADMANABHAN MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM.P.O, KANNUR, PIN - 670142 30 P.C.MADHAVI KUTTY, D/O. KELU NAIR MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR, PIN - 670741 31 VASANTHI.T.V MANAGER, PARIYARAM U.P. SCHOOL, PERUMTHODI, NEDUMPOYIL.P.O., IRITTY, KANNUR, PIN - 670650 32 C.M. SHIBU, S/O.C.K.MATHAI MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL.P.O. IRITTY, KANNUR, PIN - 670650 33 K.E.MEENAKSHI AMMA MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA.P.O. KANNUR, PIN - 670611 34 K.ASHOK KUMAR MANAGER, SREE RAMA VILASAM ALO SCHOOL, KERAL PERAVOOR.P.O., MATTANNUR, KANNUR, PIN - 670702 35 M.RAMACHANDRAN MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL.P.O. KANNUR, PIN - 670795 36 MOHANAN.R.K MANAGER, KANAD LP SCHOOL, KEECHERY.P.O. MATTANNUR, KANNUR, PIN - 670702 37 P.MANIRAJ MANAGER, KANAD LP SCHOOL, KANAD.P.O., EDAYANNUR, KANNUR, PIN - 670595 38 P.M.NALINI MANAGER, PORORA UPSCHOOL, PORARA.P.O., KANNUR, PIN - 670673 39 K.BABY SYLAJA MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA.P.O.

KANNUR, PIN - 670673 40 CHANDRASEKHARAN.P.

MANAGER, NIDUVALOOR AUP SCHGOOL, NIDUVALOOR, CHUZHALI.P.O., KANNUR, PIN - 670142 41 K.K.ABDURAHIMAN HAJI MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR.P.O., KANNUR, PIN - 670702 42 A.MUHAMMED KUNHI MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, W.A. No.1602 of 2022 & con. cases 113

IRIKKLUR, KANNUR, PIN - 670631 43 K.ABDULLA MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI.P.O., KANNUR, PIN - 670703 44 P.K.SHAMSUDHEEN MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR.P.O., KANNUR, PIN - 670593 45 K.K. KADEESSA MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI.P.O., KANNUR, PIN - 670701 46 K.T.DEVIDAS MANAGER, KALLAIAD AUP SCHOOL, KALLIAD.P.O., KANNUR, PIN - 670503 47 N.K.MEENAKSHI MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM.P.O., KANNUR, PIN - 670631 48 P.P. SREEDHARAN MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPRAMBA.P.O. KANNUR, PIN - 670593 49 K.K.JAYARAJA MENON MANAGER, SVV HIGHER SECODNARY SCHOOL, IRUTHENPATHY, PIN - 678555 50 R. UMADEVI MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT, PIN - 678006 51 K.MADHAVAN MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD, PIN - 678543 52 K.K. PEETHAMBARAN MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD, PIN - 678768 53 MURALI MOHAN MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR - THIRUVALAYANUR, PIN -

            680001
    54      K.O. RAPPAI

MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT, PIN - 678702 55 GEORGE VARGHESE MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI, PIN - 689676 W.A. No.1602 of 2022 & con. cases 114

56 K.A.SEETHARAMAN MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD, PIN - 678681 57 M.K.ASHOK KUMAR , MANAGER, KA UP SCHOOL, MELARCADE, PIN - 678703 58 THOMAS MATHEW MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT, PIN - 680582 59 P.H. ABDUL KADER MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELKAVAMPADAM, PALAKKAD - 678 702.

60 N.P. SUNIL MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM, PIN - 678702 61 S.UMMAR FAROOQ MANAGER, NM UP SCHOOL, AKKARA, KAASSERY.P.O.,, PIN - 678543 62 V.G.SATHEESH MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD, PIN - 679101 63 SIVASANKARAN S/O RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD, PIN - 679503 64 C.NARAYANAN KUTTY MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT, PIN - 679537 65 RAGHU.K.P.

MANAGER, AMLP SCHOOL , CHERPLASSERY, PALAKKAD, PIN - 679503 66 V.M. ABOOBACKER MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD, PIN - 679122 67 C. GOPINATHAN MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD, PIN - 678633 68 K.P. GOPALAKRISHNAN MANAGER, ADLP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALKKAD, PIN - 678633 69 P.K.BHARATHI MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O.AMBALAVATTAM,, PIN - 679522 W.A. No.1602 of 2022 & con. cases 115

70 V.VENUGOPALAN MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD, PIN - 679301 71 C.SUBRAMANIAN MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD, PIN - 679514 72 ABHIJITH.C MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD, PIN - 679573 73 VIJAYASANKAR.V MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 74 MADALA MUHAMMED ALI MANAGER, ALP SCHOOL, TYHEKKUMMURI, PALAKKAD, PIN

- 679506 75 ORASAD.K MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD, PIN - 679501 76 P. MOIDUKUTTY HAJI S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD, PIN - 679502 77 P.N. HARISANKARAN PARASSERI HOUSE.P.O., THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD, PIN - 679506 78 M. SULOCHANA MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD - KUTHIPPADATH HOUSE, KALAPPADAM.P.O. KUMARAMPUTHUR, PIN - 678583 79 V. DURGAVATHI MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY.P.O., CHERPLASSERY, PALAKKAD, PIN - 678513 80 GINESH.P.B MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD, PIN - 679506 81 MADHAVKUTTY MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKAD, PIN - 679504 82 JAYASRI.P ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD, PIN - 679503 W.A. No.1602 of 2022 & con. cases 116

83 V.M. MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P. SCHOOL, P.O. KATTAYAD, VELLAMUNDA, MAYANAD, PIN - 670731 84 V.V. JINARJAN MANAGER, AUP SCHOOL, VARADOOR, WAYANAD , PIN -

            673591
    85      P.T. GEETHA

MANAGER, VANHODE AUP SCHOOL, VANHODE.P.O., MANANTHAWADY, WAYANAD DISTRICT, PIN - 670731 86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN - 673595 87 K.P. DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM.P.O., WAYANAD, PIN - 670731 88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM.P.O., WAYANAD, PIN - 670645 89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM - 695001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR.P.O., OYUR (VIA), KOLLAM DISTRICT, PIN - 691510 90 MANAGER KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT, PIN - 691510 91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR.P.O.,KOZHIKODE, PIN - 673585 92 SOORAJ.M MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM.P.O., KOZHIKODE, PIN - 673572 93 RUGMINI.P.K MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA.P.O, KOZHIKODE, PIN - 673019 94 KARUNAKARA KURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE, PIN - 673542 95 GOPALAKRISHNAN.C MANAGER, VAIKKILASSERY UP SCHOOL, W.A. No.1602 of 2022 & con. cases 117

VAIKKILASSERY.P.O., VADAKARA, KOZHIKODE, PIN -

            673104
    96      DEEPESH.M

MANAGER, VENGERI UP SCHOOL, VENGERI.P.O., KOZHIKODE, PIN - 673572 97 AJIN M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM.P.O., FEROKE, KOZHIKODE, PIN - 673631 98 SUSHEELA.M.V SVAUP SCHOOL, CHELEMBRA, PUTHIYARA.P.O., KOZHIKODE, PIN - 673004 99 K.P. SIVANANDAN MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE, PIN - 673571 100 P.NARAYANAN, MANAGER, NARIKUNNU U.P. SCHOOL, EDACHERI.P.O., KOZHIKODE, PIN - 673502 101 T.HARIDASAN MANAGER, MALAYAMMA A.U.P. SCHOOL, MALAYAMMA.P.O., KOZHIKODE, PIN - 673601 102 S.SABIRA MANAGER, KEEZHAL UP SCHOOL, KEEZHAL.P.O., KOZHIKODE, PIN - 673104 103 T.K. SURESH MANAGER, KAYALAM A.L.P. SCHOOL, PERUVAYAL.P.O., KOZHIKODE, PIN - 673024 104 HELNA.V.R PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER (HINDI), AT AUPS MANNANNUR.P.O., OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY, PUTHENPURAYIL HOUSE, PULAKODE.P.O., CHELAKKARA, PIN - 680506 105 SREEJITH.C HSST JUNIOR (COMMERCE), MVHSS, ARUMANOOR, POOVAR.P.O., THIRUVANANTHAPURAM - 695 525., RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT 695525 106 NOBLE MATHEW S/O. MATHEW, HST (SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY.P.O., MANVETTOM, KOTTAYAM DISTRICT, PIN - 686611 W.A. No.1602 of 2022 & con. cases 118

107 JAINS C. KURIAN HST (SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVUY.P.O., IDUKKI DISTRICT, PIN - 685532 108 ANJU THOMAS UPST, ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM.P.O., IDUKKI DISTRICT, PIN - 685587 109 MANJU JOSEPH HST (MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAUYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU.P.O., PALA, KOTTAYAM DISTRICT, PIN -

             686651
    110      GLANIS BABY

UPST, ST.MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEMMADAMPU.P.O., KADATHY, ERNAKULAM DISTRICT, PIN - 682316 BY ADVS.

P.K.NANDINI S.MANU GEORGE ABRAHAM JIJI THOMAS ELVIN PETER P.J.

GOURI BALAGOPAL SREELEKSHMI A.S.

ANU JOSEPH ABHIJITH.K.ANIRUDHAN K.R.GANESH T.B.HOOD,SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 119

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1632 OF 2022 AGAINST THE JUDGMENT IN WP(C) 19808/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

      1      ADARSH P.,
             AGED 25 YEARS

S/O. VINODAN P.V, LPST, PALAD LP SCHOOL, KODOLIPRAM, PATTANNUR P.O, KANNUR -670595.

2 RASHMI N.S.

AGED 25 YEARS, W/O. SREERAMPRASAD K, LPST, SRI GOPALAKRISHNNA HIGH SCHOOL, KUDLU, RAMDAS NAGAR, KASARGODE -671124.

3 DONNA C. C, AGED 25 YEARS, D/O. JOHN CHACKO, HST, MATHEMATICS, ST. CONELIUS HSS, KOLAYAD, KOLAYAD P.O, KANNUR - 670650.

4 NUSRATH K.K, AGED 26 YEARS, D/O. MOHAMMED, LPST, AM UPS PARAKKAL KANMANAM THEKKUMURI P.O, MALAPPURAM - 676551.

5 HABEEBA V. K, AGED 25 YEARS, D/O. MOHAMMED MUBARAK V, UPST, AMUPS PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM - 676551.

6 ABDUL RAZAQ T., AGED 31 YEARS, S/O. MUHAMMAD MUSLIYAR, LPSA ARABIC, ALPS PATHIRAMANNA, PAZHAKKATTRI P.O, MALAPPURAM - 679321.

7 FARSANA PARVEEN CHOORAPPULAKKAL, AGED 34 YEARS, D/O. MOHAMED C. H, UPST, AUPS PARAPPUR, PARAPPUR P.O, KOTTAKKAL, MALAPPURAM - 676503.

8 ISMAYIL K.P., AGED 38 YEARS, S/O. MOHAMED K.P., UPST, AUMPS PARAKKAL W.A. No.1602 of 2022 & con. cases 120

KANMANAM, THEKKUMURI P.O MALAPPURAM-676551 9 NOUFIYA K., AGED 31 YEARS, D/O. MUHAMMADALI K LPST, AMLPS TRIKKULAM, CHEMMAD, TIRURANGADI P.O,MALAPPURAM-670306 10 PRAJILA P., AGED 31 YEARS, W/O. SUDHEESH P P HST BIOLOGY, PARASSINIKADAVU HSS PARASSINIKADAVU P.O, KANNUR - 670563.

11 SRUTHI S., AGED 30 YEARS, D/O. SUBRAMANIAN UPST, KVMMUPS VADAVANNUR, VADAVANNUR P.O, PALAKKAD - 678504 12 ANOOP.C., S/O. RAVEENDRAN.C FTM, AZHIKODE HSS VANKULATHVAYAL, AZHIKODE, KANNUR - 670009.

13 MIDHUN T.V., AGED 26 YEAR, S/O. MURALEEDHARAN TV HST (DRAWING), PARASSINIKADAVU HSS, PARASSINIKADAVU (P.O), KANNUR -

             670563
     14      DILSHA K.P.,

AGED 30 YEARS, D/O. RAVINDRAN K HST MATHEMATICS, PARASSINIKADAVU HSS, PARASSINIKADAVU P.O, KANNUR -

             670563
     15      HARIKRISHNAN P.V.,

AGED 28 YEARS, S/O. RAJAGOPALAN K.P LPST, PARAMBATH BHAGAVATHI KSHETRAM LP SCHOOL KUNIYAN, KARIVELLUR P.O, KANNUR DISTRICT -670521 16 SUBIN M., AGED 31 YEARS, S/O. CHANDRAN MATTAPPADAN HST MATHEMATICS, VH MHSS MORAYUR. MORAYUR P.O, MALAPPURAM - 673642.

17 MOHAMMED HANEEFA C.T., AGED 26 YEARS, S/O. MUHAMMED C T UPST, VHMHSS MORAYUR, MORAYUR P.O, MALAPPURAM - 673642 18 MOHAMED NUSHAN K., AGED 25 YEAR'S, S/O. ABDUL MAJEED K JUNIOR LANGUAGE TEACHER FULL TIME IN ARABIC TTKMA LPS, THEKKEKULAMBA, PARAPPUR P.O, KOTTAKKAL, MALAPPURAM - 676503 19 ZAINUL ABID M., AGED 28 YEARS, S/O. ABDU RAHMAN KOYA THANGAL M P, UPST ARABIC, VP AUPS VENDALLOOR P.O, MALAPPURAM - 679572.

20 YAKKOOB P. , W.A. No.1602 of 2022 & con. cases 121

AGED 29 YEARS, S/O ABOO P JUNIOR ARABIC TEACHER UMMATHUR MLP SCHOOL, PARAKKADAVU P.O, KOZHIKODE - 673509.

21 MANOJ K. V., UPST NERUVAMBRAM UP SCHOOL PAYANGADI, KANNUR - 670303.

22 RUKSANA THASNI T., AGED 22 YEARS, D/O. KUNHABDULLA LPSA (ARABIC), AZHIYOOR EAST UPS, AZHIYOOR (PO), KOZHIKODE- 673309.

23 MUHAMMED RAFEEK R., S/O. M RAHIM LPST, MSM LPS, KAYAMKULAM PO, ALAPPUZHA - 690502.

24 SAFEERA KTK, LPST, VEVAM L.P SCHOOL, PARAKKADAVU P,O NADAPURAM, KOZHIKODE - 673509 25 SHERIN R.V, D/O. MOHAMMED ALI LPST, SALP SCHOOL, MANATHALA BABY ROAD CHAVAKKAD P.O, THRISSUR, 680506.

26 MUHAMED AJMAL. E.M., S/O. E. K MOOSA JUNIOR ARABIC TEACHER S.A.L.P SCHOOL MANATHALA BABY ROAD, CHAVAKKAD, CHAVAKKAD P.O, THRISSUR

- 680506 27 NIKHITHA CHANDRAN, AGED 33 YEARS, D/O. CHANDRAN K K LPST, MITAVILODE LP SCHOOL KAVINMOOLA, MAMBA P.O, KANNUR - 670611.

28 ADITHYA. P. K, AGED 25 YEARS, D/O. P. K. PURUSHOTHAMAN LPST, MITAVILODE LP SCHOOL KAVINMOOLA, MAMBA P.O KANNUR -

             670611
     29      ANJALI S NARAYANAN,

AGED 25 YEARS, W/O. KIRANLAL. K UPST, AUPS MANIPURAM, MANIPURAM P.O, KODUVALLY, KOZHIKODE: 673572.

30 SOORAJ M., AGED 28 YEARS, S/O. VALSAN P UPST, KOLAVALLOOR UPS, THUVAKKUNNU POKANNUR, KANNUR - 670693.

31 ANUSREE RAJEEVAN, AGED 24 YEARS, D/O. RAJEEVAN.P LPST, KADAMBOOR SOUTH L.P SCHOOL, KADAMBOOR, P.O EDAKKAD, KANNUR - 670663 32 JASNA C.C., AGED 21 YEARS, D/O.SREENIVASAN K, LPST, MULLAKKODI MOPILA A.LP.SCHOOL, MULLAKKODI P.O, KANNUR - 670602 33 AMAL DEV P P, W.A. No.1602 of 2022 & con. cases 122

AGED 28 YEARS, S/O. JAYADEVAN P P LPST, BAVODE EAST UPS, BAVODE, BAVODE P.O, KANNUR - 670622 34 MEGHA P.M., AGED 38 YEARS, W/O. SHIJITH T UPST, KOTT AMUP SCHOOL, TIRUR, MALAPPURAM-676101 35 DAISY M., AGED 29 YEARS, W/O. SANDEEP. T UPST, KOTT AMUP SCHOOL, TIRUR, MALAPPURAM-676101.

36 ATHUL V.C., AGED 25 YEARS, S/O. VINODAN M K LPST, THATTOLIKKARA. U. P SCHOOL, THATTOLIKKARA CHOMBALA P.O, VATAKARA (VIA) KOZHIKODE DISTRICT - 673308.

37 SRUTHI K.P., AGED 30 YEARS, D/O. RAJAN P, UPST, AZHIKODE SOUT UP SCHOOL, POOTHAPPARA, KANNUR - 670009 38 KUBERAN BHATTATHIRIPPAD N.A., AGED 24 YEARS, S/O.RAMAN BHATTATHIRIPPAD, OFFICE ATTENDANT, AUPS PULASSERIKKARA, MARUTHUR P.O., PATTAMBI, PALAKKAD - 679 306. BY ADVS.

K.B.GANGESH SMITHA CHATHANARAMBATH ATHIRA A.MENON AMAL S KUMAR

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 & ADDITIONAL RESPONDENTS 4 TO 109 IMPLEADED IN THE WRIT PETITION:

1 K.J.VARGHESE, S/O.K.L.JOSEPH, PRESIDENT-KERALA FEDERATION OF THE BLIND, VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695635.

2 THE STATE OF KERALA, REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001. 3 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT., SECRETARIAT, THIRUVANANTHAPURAM-695601. W.A. No.1602 of 2022 & con. cases 123

5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678687.

6 RAVEENDRAN M.K.

S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL-673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYANABBYR P.O., KAKKATTIL, KOZHIKODE-673507.

14 KALLIANI C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE- 673507.

15 V.K.SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- W.A. No.1602 of 2022 & con. cases 124

673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, ALPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM-673634.

19 SAIDALAVI M.M., S/O. UHAMMED KUTTY, MANAGER, KALLAMADAM AMLP SHCOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M., S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH, KANNUR DISTRICT-670741.

22 DEVI AMMA E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA, KANNUR DISTRICT-670673.

23 T.V.THANKAMANI, D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA C.P., D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O., KANNUR DISTRICT-670301, MADAYI VIA.

25 SIDDIQ P., S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V., S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142.

27 A.K.DINESH KUMAR S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI, W.A. No.1602 of 2022 & con. cases 125

S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA, D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V.

D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.N.SHIBU, S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY, KANNUR-670650.

33 K.E.MEENAKSHI AMMA, D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR-670611.

34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O., MATTANNUR, KANNUR-670702.

35 M.RAMACHANDRAN, S/O. KUHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR.

36 MOHANAN R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O. ANANADAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O. NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K.ABDURAHIMAN HAJI, W.A. No.1602 of 2022 & con. cases 126

S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K.MEENAKSHI, W/O. K.P. VIJAYAN, MANGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARYS CHOOL, IRUTHENPATHY-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR-680001.

54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT-678702. W.A. No.1602 of 2022 & con. cases 127

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI-689676.

56 K.K. SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCODE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O., PIN-678543. (ADDITIONAL R4 TO R60 ARE IMPLEADED AS PER ORDER DATED 13/12/2021 IN IA 1/2021 IN WPC 19808/2021) 62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURISSI, OTTAPALAM, PALAKKAD-679101.

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, KANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KUMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

66 V.M.ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122.

67 C.GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-678633. W.A. No.1602 of 2022 & con. cases 128

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

69 P.K.BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O. AMBALAVATTAM, PIN-679522.

70 V.VENUGOPALAN, S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD-679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514.

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679506.

75 ORASAD K., S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N. HARISANAKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD-679506.

78 M.SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD- KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR-678583.

79 V.DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513. W.A. No.1602 of 2022 & con. cases 129

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERPLASSERY, PALAKKAD-679504.

82 JAYASRI P., ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503.

83 V.M.MURALEEDHARAN, MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN-670 731 84 V.V.JINARJAN, MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591 85 P.T.GEETHA, MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591 86 KUMHIRAMAN, MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN: 673 595 87 K.P. DEVAKI AMMA, MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, WAYANAD, PIN: 670731.

88 C.K.ANANDARAM, MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN: 670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510.

90 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT- 691 510.

91 USHA DEVI, MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O, KOZHIKODE- 673 585.

92 SOORAJ M., MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE- 673 572 93 RUGMINI P.K., W.A. No.1602 of 2022 & con. cases 130

MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O, KOZHIKODE- 673 019 94 KARUNAKARAKURUP, MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE- 673 542.

95 GOPALAKRISHNAN C., MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERY P.O, VADAKARA, KOZHIKODE- 673 104.

96 DEEPESH M., MANAGER, VENGERI U P SCHOOL, VENGERI P.O, VADAKARA, KOZHIKODE- 673 572.

97 AJIN M. SASI, MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE- 673 631.

98 SUSHEELA M.V., SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE- 673 004.

99 K.P.SIVANANDAN, MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571.

100 P.NARAYANAN, MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O, EDACHERI, KOZHIKODE- 673 502.

101 T.HARIDASAN, MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O, KOZHIKODE PIN: 673 601.

102 S.SABIRA, MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN- 673 104.

103 T.K.SURESH, MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE: 673 024.

104 HELNA V.R., W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O, OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY PUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA- 680506.

105 SREEJITH C., AGED 35 YEARS, S/O. LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 W.A. No.1602 of 2022 & con. cases 131

RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT-695527.

106 NOBLE MATHEW, AGED 40 YEARS, S/O. MATHEW, HST(SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM DISTRICT, PIN - 686 611.

107 JAINS C. KURIAN, HST(SOCIAL SCIENCE) ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI DISTRICT, PIN-685 532 108 ANJU THOMAS, UPST, ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI DISTRICT, PIN - 685 587 109 MANJU JOSEPH, HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA, KOTTAYAM DISTRICT, PIN-

             686651
    110      GLANIS BABY,

UPST, ST.MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT - 682316.

BY ADVS.

SIJI ANTONY GEORGE ABRAHAM P.K.NANDINI JIJI THOMAS T.R.JAGADEESH K.MOHANAKANNAN SHAMEENA SALAHUDEEN T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 132

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1636 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/6TH RESPONDENT IN THE WPC:

THE MANAGER R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679328.

BY ADVS.

AUGUSTINE JOSEPH K.S.ROCKEY TONY AUGUSTINE GEORGE RENOY RESPONDENTS/PETITIONER & RESPONDENTS IN THE WP (c):

     1      JASEELA P.
            AGED 40 YEARS

W/O.ALI.K, KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P.O, PANDIKKAD, MALAPPURAM- 676521.

2 STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM-695014. 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM- 676505.

5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676505. W.A. No.1602 of 2022 & con. cases 133

6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679328.

7 THE MANAGER, E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM-673638.

8 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM-676505.

9 THE MANAGER, I.O.H.S.S. EDAVANNA, MALAPPURAM DISTRICT-676 541 10 DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328 BY ADVS.

JAYASREE V.A.MUHAMMED MUHAMMED SHAFI T.B.HOOD SPL GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 134

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1644 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

     1      HASEEB O.P.,
            AGED 26 YEARS

S/O. MAHAMOOD LPST, UMMATHUR MLPS, PARAKKADAV P.O, KOZHIKODE - 670675.

2 VIDYA.M, W/O ARUN.K.P JUNIOR LANGUAGE TEACHER (SANSKRIT) AZHIKODE SOUTH UP SCHOOL, AZHIKODE, KANNUR - 670009.

3 SUDHEESH.P.P , S/O A.CHANDRAN, UPST, ERUVATTY UP SCHOOL, KOTTAYAM POIL(PO), KANNUR - 670691.

4 ATHULYA P, D/O. RAMESHAN P UPST, ERUVATTY UPS KOTTAYAM POIL P.O, KANNUR -670691.

5 SREESHA RAVI K, D/O RAVI K UPST, IVERKULAM GPI-JPS MUNDALUR PO, KANNUR-670622.

     6      HARSHITHA S,
            AGED 25 YEARS

W/O. PURUSHOTHAMAN M, LPST SRI. GOPALA KRISHNA , HIGH SCHOOL, KUDLU, RAMDAS NAGAR P.O, KASARAGOD 671 124.

     7      SUBINA RAJ S B,
            AGED 37 YEARS

D/O BABURAJAN LPST,CHORODE LP SCHOOL CHORODE EAST PO KOZHIKIODE-6731069.

W.A. No.1602 of 2022 & con. cases 135

8 DIVYA SHREE D, AGED 30 YEARS W/O. MANESH UPST, SGKH SCHOOL KUDLU, RAMDAS NAGAR PO KASARGODE-671124.

     9      UNAIS T Y,
            AGED 24 YEARS

S/O. YOONUS T A JUNIOR LANGUAGE TEACHER (ARABIC), MMLPS, PANAYAPPILLY PO ERNAKULAM-682002.

10 FOUSIYA.A.S W/O NAJEEB LPST, ALPS KOTTARASSERY, THEKKEPOTTA, PUTHUCODE PO, PALAKKAD- 678687.

    11      SURAJA K,
            AGED 36 YEARS

W/O. DEEPESH P LPST, AUPS MANIPURAM, MANIPURAM PO KOZHIKODE-673572.

    12      MANJU C M,
            AGED 30 YEARS

W/O. ARUN KK LPST, TAJBS PARALI, PARALI PO, PALAKKAD- 678612.

    13      ABHINAV P ANAND,
            AGED 21 YEARS

S/O. PREMANANDAN N V LPST, CHELERI AL-JPS CHELERI PO, KANNUR-670604.

    14      REMYA NARAYANAN,
            AGED 36 YEARS

D/O. NARAYANAN T UPST, MANANTHERI UPS,MANANTHERI PO, KANNUR- 670643.

15 PRATHYUSHA V NAIR, D/O. VASUDEVAN M.C LPST, AUPS MANIPURAM, MANIPURAM PO, KODUVALLY, KOZHIKODE-673572.

    16      PRABEESH N,
            AGED 41 YEARS

S/O. BALAKRISHNAN UPST, PMSAPTHSS, KAKKOVE, VAZHAYOOR PO MALAPPURAM-673633.

    17      SAFVANA P,
            AGED 26 YEARS

D/O. ABOOBACKER HST MALAYALAM IUHSS PARAPPUR, PARAPPUR PO MALAPPURAM-676503.

    18      NOUFAL K M,
            AGED 37 YEARS

S/O. MUHAMMED HANEEFA, JUNIOR LANGUAGE TEACHER (ARABIC), ST. THOMAS UPS MULLANKOLLY PO, WAYANAD- W.A. No.1602 of 2022 & con. cases 136

673579.

19 ANWAR SALIM M P, S/O. ABDUL KHADER JUNIOR LANGUAGE TEACHER (ARABIC), AL-JPS MANIPURAM, MANIPURAM PO, KOZHIKODE- 673572.

    20      RAHIM K,
            AGED 41 YEARS

S/O. MUHAMMMED, HST URDU HIGH SCHOOL KATAMPAZHIPURAM PALAKKAD 678633.

    21      MISHAL GONSALVES,
            AGED 28 YEARS

S/O. SIPSON GEORGE HST NATURAL SCIENCE, STHSS KOLAYAD, KOLAYAD P.O KANNUR- 670650.

22 NAMITHA K K, D/O. NARAYANAN K K, HST MALAYALAM, ST CORNELIUS HSS KOLAYAD, KOLAYAD PO KANNUR- 670650.

    23      DIVYA K V,
            AGED 31 YEARS

D/O. K.V BALAKRISHNAN LPST, KARAMEL ALPS, ANNUR P.O, KANNUR- 670307.

    24      SHAMSA T,
            AGED 33 YEARS

D/O. ABDUL JABBAR T UPST, AMUPS PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM - 676551.

    25      SHABNA P.
            AGED 32 YEARS

D/O. MUSTHAFA P LPST, AMI-JPS PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM - 676551.

    26      DEEPA P,
            AGED 37 YEARS

D/O. NARAYANAN NAIR HST MATHS, AR NH S S CHENDAPPURAYA, ABDURAHIMAN NAGAR PO MALAPPURAM- 676305.

    27      AMEEN IHSAN K C,
            AGED 22 YEARS

S/O. ABDUL LATHEEF K.C JUNIOR LANGUAGE TEACHER (ARABIC), MADRASATHUL MANAR LP SCHOOL, CHALIYAM P.O, KOZHIKODE- 673301.

    28      RASHA MARIYAM A.T.,
            AGED 27 YEARS

D/O KAMARUDHEEN, LPST, MADRASATHUL MANAR L P SCHOOL, CHALIYAM PO KOZHIKODE- 673301. W.A. No.1602 of 2022 & con. cases 137

29 MANSOOR THAYYIL, AGED 36 YEARS S/O.KUNHIMOIDEEN, UPST, AMUPS KANMANAM, KANMANAM PO KALPAKANCHERY, MALAPPURAM-676551.

    30      ABDUL GAFOOR K U,
            AGED 35 YEARS

S/O. YOUSUF, HST URUDU, ST JOSEPH'S HSS MATHILAKAM, MATHILAKAM PO THRISSUR-680685.

    31      SREEBHA P.
            AGED 36 YEARS

W/O V M BIBIL, GEETHANJALI HOUSE UPST, AUPS AZHINHILAM, AZHINHILAM P.O, MALAPPURAM-673632.

32 ASHITHA ANAND, D/O. ANAND KUMAR K LPST, PATHIRIYAD WEST LP SCHOOL PATHIRIYAD P.O, KUZIYIL PEEDIKA, KANNUR - 670741.

    33      SHYNI K,
            AGED 43 YEARS

D/O. KANNAN, NHATTOTHIN UPST, AR NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O, MALAPPURAM

-676305.

    34      JINISHA K.K,
            AGED 37 YEARS

D/O. UNNIKRISHNAN K UPST, AR NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O, MALAPPURAM 676 305.

    35      DIVYA P R,
            AGED 39 YEARS

D/O. PADMANABHA PILLAI MATHS, AR NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O, MALAPPURAM

-676305.

    36      FUAD V,
            AGED 28 YEARS

S/O. UMMAR V JUNIOR LANGUAGE TEACHER (ARABIC), AUPS PARAPPUR PARAPPUR P.O KOTTAKKAL - 676503.

    37      AVINASH K,
            AGED 34 YEARS

S/O. K. KRISHNAN NAIR, UPST, AUPS, MANIPURAM, MANIPURAM PO KOZHIKODE-673572.

    38      HRIDYA RAJAN,
            AGED 32 YEARS

W/O. UMESH P, UPST, AZHIKODE SOUTH UPS, W.A. No.1602 of 2022 & con. cases 138

POOTHAPPANAM, AZHIKODE PO, KANNUR- 670009.

    39      DEEPA C,
            AGED 41 YEARS

D/O. BALAKRISHNAN C UPST, AZHIKODE SOUTH UPS, POOTHAPPANAM, AZHIKODE PO, KANNUR- 670009.

    40      VINSHI V,
            AGED 40 YEARS

D/O. VIJAYAN V,, HST- MALAYALAM, IUHSS PARAPPUR, PARAPPUR PO MALAPPURAM-676503.

    41      DIVYAA V,
            AGED 37 YEARS

D/O. P.K BHASKARAN NAMBIAR UPST, AZHIKODE HSS, VANKULATH VAYAL, AZHIKODE SOUTH P.O, KANNUR - 670009.

    42      SREELEKHA T. V,
            AGED 42 YEARS

W/O. SASIKUMAR, JUNIOR LANGUAGE TEACHER (HINDI) AMUPS, KUTTITHARAMMAL, IRINGALLUR P.O, MALAPPURAM

- 676304.

    43      MUHAMMAD ALI A K,
            AGED 21 YEARS

S/O. ABDUL BASHEER P, LPST, KALLACHIMMAL MLPS, KALLACHI P.O, KOZHIKODE- 673506.

    44      ABHILASH R,
            AGED 28 YEARS

S/O. RAGHAVAN T K, LPST, CHENGINIPPADY UP SCHOOL KANNUR PO, KANNUR - 670002.

    45      ATHIRA K,
            AGED 23 YEARS

D/O. LEENA P,, LPST, AZHINHILAM AL-JP SCHOOL, AZHINHILAM P.O MALAPPURAM-673632.

    46      IRSHADALI. K.C,
            AGED 33 YEARS

S/O. HASSAN KUTTY, UPST, VHMHSS MORAYUR, MORAYUR P.O, MALAPPURAM-673642.

    47      AFSAL E.S,
            AGED 32 YEARS

S/O. SADIQUE, HST URUDU, PART TIME CMMHSS THALAKKULATHUR THALAKKULATHUR P.O, KOZHIKODE- 673317.

    48      VISHNUPRIYA P S,
            AGED 25 YEARS

W.A. No.1602 of 2022 & con. cases 139

D/O. PAVITHRAN K, LPST, ALP SCHOOL PALLIPPURAM, THAMARASSERY, THACHAMPOYIL P.O, KOZHIKODE-673573.

    49      VIDYA C,
            AGED 34 YEARS

D/O. CHANDRA SEKHARA KURUP, LPST, AMI-JPS VETATHUR, VETATHUR PO MALAPPURAM-679326.

    50      LINTA P,
            AGED 29 YEARS

D/O. ASOKAN P, UPST, KOLAVALLOOR UP SCHOOL THUVAKKUNNU (PO), KUNNOTHUPARAMBA, KANNUR 670693.

    51      AMALDEV P P,
            AGED 24 YEARS

S/O. ACHUTHAN P P. JUNIOR LANGUAGE TEACHER (HINDI), KOLAVALLOOR UPS, THUVAKKUNNU P.O, KANNUR

- 670693.

    52      MINUDAS M.N,
            AGED 33 YEARS

D/O. E.N MADHAVADAS, UPST, KOLVALLOOR U.P SCHOOL THUVAKKUNNU(PO) KUNNOTHUPARAMBA, KANNUR- 670693.

    53      ANU KRISHNA.C,
            AGED 28 YEARS

D/O. CHANDRAN.C.H UPST, KOLAVALLOOR UP SCHOOL THUVAKKUNNU (PO) KUNNOTHUPARAMBA, KANNUR - 670693.

    54      SHERJEL M A,
            AGED 36 YEARS

S/O. M ABOOBACKER,, UPST, FAROOK HIGHER SECONDARY SCHOOL. FAROOK COLLEGE PO KOZHIKODE-673632.

    55      SHAMSHER P.V,
            AGED 41 YEARS

S/O. ABDURAHMAN, HST MALAYALAM, EMJAY VHSS, VILLIAPPALLY PO KOZHIKODE- 673542.

    56      AKHILJITH M P,
            AGED 22 YEARS

S/O. MUKUNDAN M P, LPST, MUTHALATH ALPS, VATTOLIPPARAMB, MANASSERY P.O, KOZHIKODE- 673602.

    57      MUHAMMED HARIS A,
            AGED 25 YEARS

S/O. AKBAR JUNIOR LANGUAGE TEACHER (ARABIC), PKMHMUP SCHOOL, VATTEKAD P.O, THRISSUR- 678506.

    58      RASHIDA N N,
            AGED 26 YEARS

W.A. No.1602 of 2022 & con. cases 140

D/O. ABDUL RAZAK N N UPST, AL-JPS PARAPPUR, PARAPPUR P.O, MALAPPURAM-676503.

    59      THEZNEEM P.M,
            AGED 34 YEARS

S/O. MUHAMMED ISMAYIL, LPST, POONATH NELLISSERY AUPS, POONATH PO KOZHIKODE-673614.

    60      ASMA C P,
            AGED 23 YEARS

D/O. MUHAMMED C.P, UPST, AUPS PARAPPUR, PARAPPUR PO, MALAPPURAM- 676503.

61 AFSEERAP, D/O. ASHRAF PANGAT, JUNIOR LANGUAGE TEACHER (HINDI), AUPS PARAPPUR, PARAPPUR PO MALAPPURAM- 676503.

    62      NEETHU T T,
            AGED 30 YEARS

D/O. CHANDRAN UPST, KOLAVALLOOR U P SCHOOL THUVAKKUNNU PO, KANNUR - 670693.

    63      RINCY. K,
            AGED 30 YEARS

D/O. PAVANAN. UPST, KOLAVALLOOR UP SCHOOL, THOOVAKKUNNU PO, KANNUR 670693.

    64      DIVYA K,
            AGED 36 YEARS

UPST, CHENGINIPPADI UP SCHOOL, KANNUR- 670002.

    65      REMISHA N P,
            AGED 33 YEARS

W/O. SUBEESH K P, JUNIOR LANGUAGE TEACHER (HINDI), VALLIAYI UPS VALLIAYI, MUTHIYANGA P.O, KANNUR- 670691.

    66      FATHIMATH SHASIYA.K,
            AGED 28 YEARS

D/O. KUNHIMOOSA, UPST, KOLAVALLOOR U P SCHOOL THUVAKKUNNU(PO), KANNUR - 670693.

    67      VIGNESWAR P S,
            AGED 31 YEARS

S/O. PAVITHRAN V K, LPST, PANOOR UP SCHOOL, PANOOR P.O, KANNUR- 670692.

    68      DARSANA R P,
            AGED 40 YEARS

D/O. POKKER P.K HST - MALAYALAM FAROOK HIGHER SECONDARY SCHOOL, FAROOK COLLEGE P.O, KOZHIKODE- W.A. No.1602 of 2022 & con. cases 141

673632.

    69      RUBEENA K M,
            AGED 35 YEARS

D/O. BEERANKUTTY K M, UPST, POONATH NELLISSERI AUPS, POONATH P.O, KOZHIKODE- 673614.

    70      MUHAMMED KABEER P K,
            AGED 70 YEARS

S/O. CHEKKUNHI, UPST, FMHSS KOOMBARA, KOOMBARA P. O, KOZHIKODE-673604.

    71      SHAMNA P,
            AGED 31 YEARS

D/O. MAMMED P, UPST, FMHSS KOOMBARA, KOOMBARA P,O, KOZHIKODE- 673604.

    72      AKSHAYA.R
            AGED 24 YEARS

D/O. V.K RAJAN JUNIOR LANGUAGE TEACHER (HINDI), KOLAVALLOOR UP SCHOOL THUVAKKUNNU(PO), KUNNOTHUPARAMBA, KANNUR 670693.

    73      JASEERA K P.,
            AGED 37 YEARS

D/O. SAIDALAVI K P, HST HINDI, ARNHSS CHENDAPPURAYA ABDURAHIMAN NAGAR P.O, MALAPPURAM

-676305.

    74      JAZA NOWRIN,
            AGED 25 YEARS

UPST, FARPOOK HIGHER SECONDARY SCHOOL, FAROOK COLLGE P.O, KOZHIKODE- 673632.

    75      SOUDA EDAKKANDAN,
            AGED 36 YEARS

D/O. HUSSAIN E.K, UPST, AR NAGAR HSS CHENDAPPURAYA, AR NAGAR P.O, MALAPPURAM-676305.

76 NIDHIN N K, S/O. PADMANABHAN N K,, LPST, EAST KADIRUR UP SCHOOL, EAST KADIRUR P.O, KANNUR- 670642.

77 NASREENA P.P, D/O. ABDUL RADER, HST PHYSICAL SCIENCE NAM HIGH SCHOOL, PERINGATHUR P.O KANNUR - 670675.

    78      SHAMEENA.A,
            AGED 34 YEARS

HST SOCIAL SCIENCE,, NAM HSS PERINGATHUR P.O KANNUR - 670675.

79 AMAL RAJ K, W.A. No.1602 of 2022 & con. cases 142

AGED 27 YEARS S/O. M P RAJAN, LPST, KOONHANCODE UP SCHOOL, MAMBA P.O, KANNUR- 670611.

    80      SHABNA V,
            AGED 30 YEARS

D/O. SURESHAN, LPST, KOONHANCODE UP SCHOOL, MAMBA P.O, KANNUR- 670611.

    81      SHUBHA V,
            AGED 32 YEARS

D/O. BHASKARAN, LPST, KOONHANCODE UP SCHOOL, MAMBA P.O, KANNUR- 670611.

    82      MEENU M S,
            AGED 36 YEARS

D/O. MOHANAN PILLAI G,, UPST, ARN HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O, MALAPPURAM

-676305.

    83      ANEES K,
            AGED 28 YEARS

S/O. MUHAMMED M.K, JUNIOR LANGUAGE TEACHER (ARABIC), PATHIRIYAD WEST LP SCHOOL PATHIRIYAD P.O, KANNUR 670741.

    84      MUHAMMAD FASIL K C
            AGED 26 YEARS

S/O. EBRAHIM, LPST, KATAMERI MUP SCHOOL KATAMERI POST KOZHIKODE - 673542.

85 HASEERA CHEROOMPRATH , D/O. KUNHABDULLA LPST, KATAMERI MUP SCHOOL KATAMERI POST, KOZHIKODE - 673542.

    86      FARHANA P,
            AGED 22 YEARS

D/O. AMMAD, LPST, KATAMERI MUP SCHOOL KATAMERI POST KOZHIKODE -673542.

    87      SONY THOMAS,
            AGED 34 YEARS

S/O. THOMAS THOMAS, HST-MATHS, ST. CORNELIUS HSS, KOLAYAD P.O, KANNUR-670650.

    88      SANDHYA K G,
            AGED 34 YEARS

W/O. ANTONY SHAJU, HST MATHS, ST. CORNELIUS HSS KOLAYAD P.O, KANNUR - 670650.

    89      THUSHARA.T.P.,
            AGED 42 YEARS

W.A. No.1602 of 2022 & con. cases 143

W/O. AJAYAKUMAR .T.K, LPST, S.P SABHA L.P.S.,EDAVANAKAD PO, ERNAKULAM-682502.

    90      ATHUL RAJ,
            AGED 24 YEARS

S/O. RAJAN C.R., LPST, ST. MARY'S H.S.S. THALACODE, THALACODE P.O., MULANTHURUTHY (VIA), ERNAKULAM - 682314.

    91      NASITHA C,
            AGED 30 YEARS

D/O. NOOR MOHAMMED. C, HST- URUDU, TMVHSS PERUMPILAVU KADAVALLUR P. O, PERUMPILAVU, THRISSUR 680543 92 SESHI C SELVIN, AGED 28 YEARS D/O. SELVIN C C, UPST, TMVHSS PERUMPILAVU KADAVALLUR P.O, THRISSUR -680543.

93 TEENAANTONY, D/O. C E ANTONY, LPST, HIBHS VARAPUZHA LANDING P. O, VARAPUZHA, EDAMPAADAM, ERNAKULAM -683517.

    94      JEBU JOSEPH.
            AGED 31 YEARS

S/O. E. J JOSEPH, HST (SOCIAL SCIENCE) MSHSS RANNI P O RANNI, PATHANAMTHITTA-689672.

    95      MUHAMMAD ASHIM P M,
            AGED 30 YEARS

S/O. ASHRAF, UPST, CHETTIATH UP SCHOOL, PUDUPPANAM P.O,KOZHIKODE - 673105.

    96      GOKUL P.G
            AGED 27 YEARS

S/O. PRABHAKARAN M, LPST, CHETTIATH UP SCHOOL PUDUPPANAM PO, KOZHIKODE -673105.

    97      SARATH V P,
            AGED 30 YEARS

S/O. RAJAN V P UPST, CHETTIATH U P SCHOOL PUTHUPPANAM POST, VATAKARA KOZHIKODE - 673105.

    98      SRUTHI K,
            AGED 36 YEARS

D/O. N KUTTYKRISHNAN HST MATHEMATICS VP ORIENTAL HIGH SCHOOL, CHOKLI, CHOKLI P.O,KANNUR- 670672.

    99      ANAND M,
            AGED 25 YEARS

S/O. G S MONY LPST, JAWAHAR LPS, KURAKKODU, W.A. No.1602 of 2022 & con. cases 144

KOLLAYIL P.O CHITHARA, KOLLAM-691559. BY ADV R.K.MURALEEDHARAN RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 AND ADDITIONAL RESPONDENTS 4 TO 109 IMPLEADED IN THE WRIT PETITION:

1 K.J.VARGHESE., S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O, THIRUVANANTHAPURAM, PIN - 695635.

2 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001. 3 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT. SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678687.

6 RAVEENDRAN.M.K. , S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA, D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN, W.A. No.1602 of 2022 & con. cases 145

S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL-673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYR P.O., KAKKATTIL, KOZHIKODE-673507.

14 KALLIANI C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE- 673507.

15 V.K. SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O., KAKKATTIL, KOZHIKODE- 673507.70595.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM- 673634.

19 SAIDALAVI M.M., S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M., S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH, KANNUR DISTRICT-670741.

22 DEVI AMMA E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA, W.A. No.1602 of 2022 & con. cases 146

KANNUR DISTRICT-670673.

23 T.V.THANKAMANI, D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA. C.P., D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O., KANNUR DISTRICT-670301, MADAYI VIA.

25 SIDDIQ P., S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V., S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142.

27 A.K.DINESH KUMAR, S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI, S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA, D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V., D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU, S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY, KANNUR-670650.

33 K.E.MEENAKSHI AMMA, D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR-670611.

34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O., W.A. No.1602 of 2022 & con. cases 147

MATTANNUR, KANNUR-670702.

35 M.RAMACHANDRAN, S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR 670702.

36 MOHANAN R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O. NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K.ABDURAHIMAN HAJI, S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K.MEENAKSHI, W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O., KANNUR-670631. W.A. No.1602 of 2022 & con. cases 148

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL,PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARY SCHOOL, IRUTHENPATHY-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR-680001.

54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI-689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCADE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O., PIN-678543.

W.A. No.1602 of 2022 & con. cases 149

62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD-679101.

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122.

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-678633.

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

69 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O., AMBALAVATTAM, PIN-679522.

70 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD-679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514.

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679506.

75 ORASAD K., W.A. No.1602 of 2022 & con. cases 150

S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL,PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD-679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD-679506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD- KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR-678583.

79 V. DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513.

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKKAD-679504.

82 JAYASRI P., ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503.

83 V.M.MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN-670 731.

84 V.V.JINARJAN MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591.

85 P.T.GEETHA., MANAGER, VANHODE AUP SCHOOL, VANHODE P.O, MANANTHAWADY, WAYANAD DIST., PIN: 670 731.

86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN: 673 595.

87 K.P.DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, W.A. No.1602 of 2022 & con. cases 151

WAYANAD, PIN: 670731.

88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN: 670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510.

90 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT-691 510.

91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O,KOZHIKODE-673 585.

92 SOORAJ M MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE-673 572.

93 RUGMINI.P.K MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O. KOZHIKODE-673 019.

94 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE-673 542.

95 GOPALAKRISHNAN.C MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERY P.O, VADAKARA, KOZHIKODE- 673 104.

96 DEEPESH.M MANAGER, VENGERI UP SCHOOL, VENGERI P.O, KOZHIKODE- 673 572.

97 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE-673 631.

98 SUSHEELA. M.V SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE

-673 004.

99 K.P.SIVANANDAN MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571.

100 P. NARAYANAN MANAGER, NARIKUNNU UP SCHOOL, EDACHERI P.O, W.A. No.1602 of 2022 & con. cases 152

EDACHERI, KOZHIKODE- 673 502.

101 T.HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O, KOZHIKODE PIN: 673 601.

102 S.SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN- 673 104.

103 T.K.SURESH MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE: 673 024.

    104     HELNA V.R.
            AGED 24 YEARS

W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O,OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY PUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA-680506.

    105     SREEJITH C.,
            AGED 35 YEARS

S/O. LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT-695527.

    106     NOBLE MATHEW
            AGED 40 YEARS

S/O. MATHEW, HST(SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM DISTRICT, PIN - 686 611.

107 JAINS C. KURIAN, HST(SOCIAL SCIENCE) ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI DISTRICT, PIN 685 532 108 ANJU THOMAS, UPST, ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI DISTRICT, PIN - 685 587.

109 MANJU JOSEPH, HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA, KOTTAYAM DISTRICT, PIN- 686651.

W.A. No.1602 of 2022 & con. cases 153

110 GLANIS BABY, UPST, ST. MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT - 682316.

BY ADVS.

SIJI ANTONY GEORGE ABRAHAM P.K.NANDINI JIJI THOMAS T.R.JAGADEESH K.MOHANAKANNAN SHAMEENA SALAHUDEEN T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 154

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1667 OF 2022 AGAINST THE JUDGMENT DATED 31.08.2022 IN WP(C) 8090/2022 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN WP(C):

     1      R.SANGEETHA,
            AGED 38 YEARS

D/O. P. THULASEEDHARAN HSST (HISTORY), AVM HIGHER SECONDARY SCHOOL., CHUNANGAD-P.O, OTTAPPALAM (VIA), PALAKKAD DISTRICT-679 511.

2 C.K. KAVITHA., D/O. C.M. KRISHNAN HSST (MALAYALAM) APSMS HIGHER SECONDARY SCHOOL, VARODE-P.O, OTTAPPALAM, PALAKKAD DISTRICT- 679 102.

BY ADVS.

GEORGE ABRAHAM JOBY D JOSEPH JOSEPH GOPURAN MARY CATHERINE PRIYANKA P.S. RESPONDENTS/PETITIONERS & RESPONDENTS:

     1      HARIKRISHNAN.M.K.,
            AGED 27 YEARS

S/O. VIJAYAKUMAR M.K., MANAKANDIYIL HOUSE, VELLIPARMBA-P.O, KOZHIKODE DISTRICT-673 008.

2 KABBAB BEERAN T.K.

S/O. ABDURAHMAN, THAVARAM KUNNATHU HOUSE, VENGALOOR -P.O, MALAPPURAM DISTRICT-676 102.

3 FATHIMATH MUSFIRA. V.

D/O. UMMER,VAZHANGODAN HOUSE, KARIKKIDAMKUNNU- P.O, PALAKKAD DISTRICT-678 601. W.A. No.1602 of 2022 & con. cases 155

4 YASER YASEEN. P.

S/O. KUNHIMUHAMMED, POOLAKUNNAN HOUSE, THRIKKALANGODE-P.O, MALAPPURAM DISTRICT-676 123.

5 RAHIYANATH. E., D/O. MOOSA, ELAYAD HOUSE, CHANDAKUNNU-P.O, NILAMBUR, MALAPPURAM DISTRICT - 679 329.

6 THE STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695

001. 7 DIRECTOR OF GENERAL EDUCATION , HIGHER SECONDARY EDUCATION, HOUSING BOARD BUILDING, SANTHI NAGAR, THIRUVANANTHAPURAM-695

001. 8 REGIONAL DEPUTY DIRECTION, THIRUVANANTHAPURAM, HIGHER SECONDARY EDUCATION, UNIVERSITY OF KERALA SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM-695 033. 9 REGIONAL DEPUTY DIRECTOR CHENGANNUR, HIGHER SECONDARY EDUCATION, CHENGANNUR-689 121. 10 REGIONAL DEPUTY DIRECTOR, KOTTAYAM, HIGHER SECONDARY EDUCATION, KOTTAYAM- 686 001.

11 REGIONAL DEPUTY DIRECTOR ERNAKULAM, HIGHER SECONDARY EDUCATION, EDAPPALLY RAGHAVAN PILLAI ROAD, DEVANKULANGARA, ERNAKULAM-682 024. 12 REGIONAL DEPUTY DIRECTOR MALAPPURAM, HIGHER SECONDARY EDUCATION, MALAPPURAM-676 505. 13 REGIONAL DEPUTY DIRECTOR KOZHIKODE, HIGHER SECONDARY EDUCATION, KOZHIKODE-673 001. 14 REGIONAL DEPUTY DIRECTOR KANNUR, HIGHER SECONDARY EDUCATION, PAYYAMBALAM, KANNUR-670 002.

15 STATE OF KERALA REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT., SECRETARIAT, THIRUVANANTHAPURAM-695 001.

16 STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM 695 001. BY ADV.

P.K.NANDINI W.A. No.1602 of 2022 & con. cases 156

T.B.HOOD SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 157

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1668 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTY TO TEH WRIT PETITION:

     1      JYSHA O P.,
            AGED 35 YEARS

D/O KRISHNAN K V, LPST, MUYYAM A U P SCHOOL, THALIPARAMBA, KANNUR DISTRICT (RESIDING AT PANCHAMI, KARIMBAM (PO), THALIPARAMBA, KANNUR (DT), PIN- 670142).

     2      HAINAMOL M P,
            AGED 42 YEARS

D/O. PRAKASH K N, LPST, MUYYAM A UP SCHOOL, THALIPARAMBA,KANNUR DISTRICT (RESIDING AT HAREEMA, MALAPPATTAM (PO), KANNUR DIST-670631.

     3      VYSHNAV K.K.,
            AGED 22 YEARS

S/O. MUTHURAJAN M V., L P S T. KOONAM A L P SCHOOL, THALIPARAMBU NORTH, KANNUR DISTRICT, (RESIDING AT MOOPPIL VEEDU, PERINKUNNU, CHENGALAVYI (PO), KANNUR, 670 631.

     4      ATHIRA.R
            AGED 34 YEARS

D/O RAJAN.P C, LPST. CHEEKKILODE A.U.P SCHOOL CHEEKKILODE.P.O,BALUSSERY KOZHIKKODE DISTRICT (RESIDING AT PUTHIYEDATH CHEEKKILODE.P.O, ATHOLY VIA KOZHIKKODE -673 315.

     5      RESHMA T.,
            AGED 27 YEARS

D/O. NARAYANANKUTTY, L.P.S.T A.M.L.P.S. W.A. No.1602 of 2022 & con. cases 158

KADUVALLUR, TANUR MALAPPURAM DISTRICT (RESIDING AT NADUVEETTIL HOUSE, THEYYALINGAL PO,VELLIYAMPURAM, MALAPPURAR RAM (DT), 676320.

     6      AQUIB JAVID T P.,
            AGED 25 YEARS

S/O. JALEEL T P, L.P.S.T, VISHNUVILASAM U.P. SCHOOL, PULLOOKKARA CHOCKLI SUB DISTRICT KANNUR DISTRICT, (RESIDING AT T P HOUSE, PERINGATHUR (PO), KANNUR(DT), PIN-670675.

     7      JYOTHISHA V,
            AGED 34 YEARS

D/O. M KUNHIKRISHNAN, LPST, MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT,KANNUR DISTRICT (RESIDING AT PADMASREE, THIRUVONAPURAM,THONDAYIL (PO), PERAVOOR, KANNUR- 670673).

     8      ARUN .V.NAIR
            AGED 29 YEARS

S/O VASU NAIR, LPST CHEEKKILODE A.U.P SCHOOL CHEEKKILODE.P.O, BALUSSERY SUB DISTRICT KOZHIKKODE DISTRICT (RESIDING AT THOTTAKANDI, NANMINDA.P.O KOZHIKKODE-673613.

     9      PRADEEPA M V,
            AGED 40 YEARS

D/O. VENUGOPAL, LPST, N M U P SCHOOL, AKKARA, KAVASSERI, 678 543, ALATHUR SUB DISTRICT, PALAKKADU, (RESIDING AT ATTALATH (H) KOTTEKAD).

    10      MRIDUL RAVINDRAN,
            AGED 25 YEARS

S/O RAVINDRANATHAN, LPST,CHEEKKILODE AUP SCHOOL, CHEEKKILODE BALUSSERY SUB DISTRICT, KOZHIKKODE (RESIDING AT SUDHARMA, KONGANNUR.P.O ATHOLI VIA, KOZHIKKODE).

    11      SHABANA JASMIN P.,
            AGED 28 YEARS

D/O IDRU P, L.P.S.T A.L.P.SCHOOL KOTTOPPADAM EAST MANNARKKAD SUB DISTRICT PALAKKAD DISTRICT (RESIDING AT PULASSERI(H), PADINHATTUMURI(PO), MALAPPURAM, 676506).

    12      ABDUL HADI,
            AGED 21 YEARS

LPST, THIRUVAL U P SCHOOL, PANOOR, PANOOR SUB W.A. No.1602 of 2022 & con. cases 159

DISTRICT (RESIDING AT THAYYULLATHIL (H), PARAD, PUTHUR (PO), PANOOR(VIA), KANNUR (DT), 670693).

    13      ASHIK.AHAMMED.K.N.,
            AGED 22 YEARS

S/O ABDURAZAK, LPST,PUTHURMADAM AMUP SCHOOL KOZHIKKODE RURAL SUB DISTRICT KOZHIKKODE (RESIDING AT KIZHAKKE NAIARKULANGARA (H) VELLIPARAMBA, MAYANAD.P.O, KOZHIKKODE-673 008).

    14      ARAVIND N,
            AGED 39 YEARS

S/O. BALAKRISHNAN NAIR P K, U.P.S.T GANAPATH A.U.P.S KIZHISHERI AREACODE KIZHISSERI MALAPPURAM DISTRICT (RESIDING AT KRISHNA VILLAS, PALAPETTA, PANNIAPARA (PO) EDAVANNA (VIA), MALAPPURAM (DT), 676541).

15 SUMA K, AGED 39 YEARS, D/O K K BHASKARAN, UPST VAZHUNNAVARS, U P SCHOOL, IRITTY SUB DISTRICT, KANNUR DISTRICT (RESIDING AT KUNJUMPIDUKKA (H), PARIKKALAM(PO), ULIKKAL, KANNUR- 670705).

16 ANISHA M, AGED 34 YEARS, D/O PRABHAKARAN C V, U P S T, MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT, KANNUR (RESIDING AT PARVATHY NILAYAM, MURINGODI, MELMURUNGODI (PO), KANNUR, 670673).

17 MAJAR K V, AGED 40 YEARS, S/O BALAKRISHNAN K V, U P S T, DESAMITHRAM U P SCHOOL, CHEDICHERY, IRIKKUR SUB DISTRICT, KANNUR DISTRICT (RESIDING AT KELOTH VEETTIL, KURUMATHUR (PO), KARIMBAM(VIA), KANNUR (DT), 670142).

18 JIJI MOHAN K, AGED 31 YEARS, D/O V V MOHANAN, U P S T, MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT, KANNUR DISTRICT (RESIDING AT THAYYULLATHIL (H), PERAVOOR (PO), KANNUR (DT),670673).

19 SRUTHI C K ., AGED 27 YEARS, D/O. SREEDHARAN M P, HST MALAYALAM, CRESCENT HSS VANIMEL VATAKARA EDUCATIONAL DISTRICT KOZHIKODE (DT), (RESIDING AT W.A. No.1602 of 2022 & con. cases 160

CHEMBUKUZHIYIL(H), KALLIKKANDY(PO), KANNUR- 670693).

20 VYSHNAV. P V, AGED 27 YEARS,S/O SASINDRAN K, H SA HINDI, ST MICHAEL'S ANGLO-INDIAN HSS, KANNUR, (RESIDING AT VISMAYA NR. PUTHIYA KAVU, PAPPINISSRI WEST (PO) KANNUR, 670561).

21 SARJUNA K P, AGED 29 YEARS, D/O. KHALID, H S T(PS), T I M GIRLS HSS, NADAPURAM, VADAKARA EDUCATIONAL DISTRICT, KOZHIKKODE (RESIDING AT ERANHOLI THAZHE KUNIYIL (H), IRINGANNUR (PO), TUNERI(VIA), KOZHIKODE DISTRICT, 673505).

22 ARSHAD C K, AGED 28 YEARS, S/O. P A ASSU, FULL TIME ARABIC TEACHER-L P, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR, IRITTY SUB DISTRICT, KANNUR DISTRICT (RESIDING AT KOLATTIL, PARAMBAYI (PO), MAMBARAM,KANNUR- 670741).

    23      ARUN KUMAR E,
            AGED 36 YEARS

S/O. BALAN C K, OFFICE ATTENDANT, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR, IRITTY SUB DISTRICT, KANNUR DISTIRCT (RESIDING AT PARVATHY NILAYAM, MURINGODI, MELMURUNGODI (PO), KANNUR, 670673).

    24      MITHUN T P,
            AGED 23 YEARS

S/O MOHANAN M C, L P S T, KAMBIL A L P SCHOOL, THALIPRAMBU SOUTH SUB DISTRICT, (RESIDING AT MINI NIVAS, KAMBIL, NR CHERUKUNNU L P SCHOOL, KOLENCHERY, KANNUR DISTRICT.

    25      JULLA. M C,
            AGED 23 YEARS

D/O. PHALGUNAN, L P S T, THILLENKERY U P SCHOOL, IRITTY SUB DISTRICT ,KANNUR (RESIDING AT MADHAVI NIVAS, THILLENKERY, KANNUR- 670643). BY ADVS.

T.T.MUHAMOOD V.E.ABDUL GAFOOR A.MOHAMMED SAVAD T.R.VISHNU W.A. No.1602 of 2022 & con. cases 161

RESPONDENTS/PETITIONERS 1 TO 5 AND RESPONDENTS 1 TO 4 IN THE WRIT PETITION:

     1       MUHAMMAD SUFIYAN .V.,
             AGED 26 YEARS

S/O.HAMZA VADAKKANGARA HOUSE, PAYYANAD PO,MALAPPURAM DISTRICT-676 122.

2 AMEER JINNA, S/O.MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O, IDUKKI-685 585.

3 SARATH U S, S/O. UNNIKRISHNAN NAIR SHIRDHI,MOONNUKALLINMOODU,NEYYATTINKARA P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ M S, S/O.MANIKANDAN THOLERI HOUSE, AROOR P.O, KAKKATTIL VIA,CALICUT-673 507.

5 MAHIN C. ASAD, S/O.ASAD, CHITTAYAM HOUSE, MARKET P O, MOOVATTUPUZHA, VELLORKUNNAM-686 673.

6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001.

7 SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001. 8 DIRECTOR OF GENERAL EDUCATION, THIRUVANANTHAPURAM, JAGATHY, PIN-695 014.

9 SECRETARY TO GOVERNMENT, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 601. BY ADV.

P.K.NANDINI T.B.HOOD SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 162

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1669 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN W.P(C):

P.S.SASIKUMAR, AGED 50 YEARS MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678 684.

BY ADVS.

GEORGE ABRAHAM JOSEPH GOPURAN JOBY D JOSEPH MARY CATHERINE PRIYANKA P.S.

RESPONDENTS/PETITIONER/RESPONDENTS:

1 JASEELA P., AGED 40 YEARS W/O.ALI,KAREKKADAN HOUSE,THAMPANANGADI,VALLUVANANGAD SOUTH P.O.,PANDIKKAD,MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT,GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM-695 001. 3 DIRECTOR OF GENERAL EDUCATION, JAGATHY,THIRUVANANTHAPURAM-695 014. 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE,UPHILL,MALAPPURAM-676

505. 5 ASSISTANT EDUCATIONAL OFFICER, W.A. No.1602 of 2022 & con. cases 163

MANJERI,UPHILL,MALAPPURAM-676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR,MALAPPURAM-679 328.

7 THE MANAGER, R.M.HIGH SCHOOL,MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST,KONDOTTY,MALAPPURAM DISTRICT-673 638.

9 THE MANAGER, M.S.P. HIGH SCHOOL,MALAPPURAM-676 505.

10 THE MANAGER, I.O.H.S.S. EDAVANNA,MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

V.A.MUHAMMED AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD, SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 164

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1679 OF 2022 AGAINST THE JUDGMENT IN WP(C) 8090/2022 DATED 31.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

     1      DEEPAK R
            AGED 37 YEARS
            S/O.RAVEENDRAN NAIR M M,

HSST, BOTANY, MMM HSS KUTTAYI, TIRUR, MALAPPURAM - 676562 2 HABEEB RAHMAN AGED 30 YEARS, S/O.SHARAFUDHEEN P V HSST HISTORY, DARUL ULOOM HIGHER SECONDARY SCHOOL MALAPPURAM 676519 3 ANEESH N B AGED 33 YEARS, S/O.BEERAN (LATE) HSST ARABIC (JR) MAR THOMAS HSS, CHUNGATHARA PO NILAMBURM, MALAPPURAM DISTRICT - 679334 4 CHRISTEENA T GEORGE AGED 35 YEARS, W/O. LIJO C GEORGE HSST BOTANY (JR) AR HIGHER SECONDARY SCHOOL FOR GIRLS PAVITTAPURAM OTHALUR PO, MALAPPURAM - 679591 5 SHIJU MATHEW, AGED 41 YEARS, S/O. MATHEW (LATE) HSST COMMERCE (JR) MAR THOMA HSS, CHUNGATHARA P O NILAMBURM, MALAPPURAM DISTRICT 679334 6 ASHA PAUL AGED 36 YEARS, W/O.SHYMJITH M W.A. No.1602 of 2022 & con. cases 165

HSST MATHEMATICS (JR) BEM HSS, PARAPPANANGADI MALAPPURAM - 676303 7 ANS SREE S AGED 30 YEARS, D/O.SURESH T C NON VOCATIONAL TEACHER IN CHEMISTRY VOCATIONAL HIGHER SECONDARY SCHOOL KALLISSERY KALLISSERY, CHENGANNUR, ALAPPUZHA 689124 8 VINDYA RAMESH AGED 38 YEARS. D/O.A RAMESH HSST CHEMISTRY (JR) BEM HSS, PARAPPANANGADI, MALAPPURAM 676303 9 PRATHYUSH DS AGED 32 YEARS, S/O.DIVAKARAN K V HSST COMMERCE BEM HSS PARAPPANANGADI, NEAR RAILWAY STATION PARAPPANANGADI P O, MALAPPURAM 676303 10 RASMI A G AGED 41 YEARS, W/O. BIJU GOPINATH HSST PHYSICS, CKHSS MANIMOOLY MANIMOOLY, VAZHIKKADAVU, MALAPPURAM 679333 11 LITTY VARGHESE AGED 35 YEARS, W/O.JOBY FRANCIS HSST BOTANY, CKHSS MANIMOOLY MANIMOOLY, VAZHIKKADAVU, MALAPPURAM 679333 12 TREESA ASSUMPTA, AGED 37 YEARS, W/O.JAYAN ANTONY HSST ZOOLOGY, CKHSS MANIMOOLY MANIMOOLY, VAZHIKKADAVU, MALAPPURAM - 679333 13 DAINY K GEORGE AGED 42 YEARS, W/O.JAYAN ANTONY HSST MATHEMATICS, CKHSS MANIMOOLY MANIMOOLY, VAZHIKKADAVU MALAPPURAM 679333 14 SUBHASH ABEL K AGED 40 YEARS, S/O. MANOHARAN HSST MALAYALAM, BEMHSS PARAPPANANGADI MALAPPURAM 676303 15 MARY GLADYS K S AGED 36 YEARS, W/O.VARGHESE M A HSST (JR) COMMERCE, ST FRANCIS FOR GIRLS HSS, ALUVA, ERNAKULAM DISTRICT 683101 16 TEENA JOSE W.A. No.1602 of 2022 & con. cases 166

AGED 39 YEARS, W/O.BINOJ PHILIP HSST, MATHEMATICS, CARDINAL HSS, THRIKKAKARA ERNAKULAM DISTRICT 682021 17 PRADEEP K AGED 35 YEARS, S/O.KRISHNANKUTTY, HSST CHEMISTRY, SN HSS OKKAL, ERNAKULAM DISTRICT 683550 18 JISHINA K K AGED 42 YEARS, D/O.MOOSAKKUTTY HSST ECONOMICS (JR) RAC HSS KATAMERI KOZHIKODE 673542 19 EBIN JAMES AGED 38 YEARS, S/O.JAMES N T HSST POLITICAL SCIENCE, SJHSS VAYATTUPARAMBA VAYATTUPARAMBA P O, KANNUR 670582 20 FAZEELA MUTHU T C AGED 33 YEARS, W/O.SHIYAS T P HSST PHYSICS, JDT ISLAM VHSS, KOZHIKODE 673012 BY ADV R.K.MURALEEDHARAN RESPONDENTS/PETITIONERS & RESPONDENTS IN THE WRIT PETITION:

1 HARIKRISHNAN.M.K., AGED 27 YEARS, S/O. VIJAYAKUMAR M.K., MANAKANDIYIL HOUSE, VELLIPARAMBA P.O., KOZHIKODE 673 008.

2 KABBAB BEERAN, T.K., S/O. ABDURAHMAN, THAVARAM KUNNATHU HOUSE, VENGALOOR P.O., MALAPPURAM 676 102.

3 FATHIMATH MUSFIRA V., D/O. UMMER, VAZHANGODAN HOUSE, KARIKKIDAMKUNNU P.O., PALAKKAD 678 601.

4 YASER YASEEN .P., S/O. KUNHIMUHAMMED, POOLAKUNNAN HOUSE, TRIKKALANGODE P.O., MALAPPURAM 676 123.

5 RAHIYANATH.E, D/O. MOOSA, ELAYAD HOUSE, CHANDAKUNNU P.O., NILAMBUR 679 329.

6 THE STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT, W.A. No.1602 of 2022 & con. cases 167

SECRETARIAT, THIRUVANANTHAPURAM 695 001. 7 DIRECTOR OF GENERAL EDUCATION, HIGHER SECONDARY EDUCATION), HOUSING BOARD BUILDING, SANTHI NAGAR, THIRUVANANTHAPURAM 695 001. 8 REGIONAL DEPUTY DIRECTOR, THIRUVANANTHAPURAM, HIGHER SECONDARY EDUCATION, UNIVERSITY OF KERALA SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM 695 033. 9 REGIONAL DEPUTY DIRECTOR CHENGANNUR, HIGHER SECONDARY EDUCATION, CHENGANNUR 689 121.

10 REGIONAL DEPUTY DIRECTOR KOTTAYAM.

HIGHER SECONDARY EDUCATION, KOTTAYAM 686 001.

11 REGIONAL DEPUTY DIRECTOR ERNAKULAM, HIGHER SECONDARY EDUCATION, EDAPPALLY RAGHAVAN PILLAI ROAD, DEVANKULANGARA, ERNAKULAM 682 024. 12 REGIONAL DEPUTY DIRECTOR MALAPPURAM, HIGHER SECONDARY EDUCATION, MALAPPURAM 676 505.

13 REGIONAL DEPUTY DIRECTOR KOZHIKODE, HIGHER SECONDARY EDUCATION, KOZHIKODE 673 001.

14 REGIONAL DEPUTY DIRECTOR KANNUR, HIGHER SECONDARY EDUCATION, PAYYAMBALAM, KANNUR 670 002.

15 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT. SECRETARIAT, THIRUVANANTHAPURAM 695 001.

16 STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM 695 001. BY ADVS.

P.K.NANDINI T.B.HOOD,SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 168

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1680 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN WP(C):

     1      E.P.SHAMSUDHEEN,
            AGED 55 YEARS

S/O. UMMER , MANAGER, NISLP SCHOOL PALOTTUPALLY, MATTANNUR-P.O, KANNUR DISTRICT-670 702.

2 K. KASIM, S/O. KUNHAMU HAJI, MANAGER, KEECHERY LP SCHOOL, KEECHERY-P.O, KANNUR DISTRICT- 670 702.

3 ABDUL MAJEED K.M. , S/O. AHAMMED HAJI, MANAGER, PKKM A.M.L.P. SCHOOL, CHAVASSERY-P.O, KANNUR DISTRICT-670 702.

4 K.M. SANTHAMMA, D/O. SHANKARAN ADIYODI, MANAGER, ARUR MLP SCHOOL, ARUR-P.O, KAKKATIL (VIA), KOZHIKODE DISTRICT-673

507.

5 P.M. NARAYANAN KUTTY , S/O. RAMUNNI MENON, MANAGER, S.V.A.L.P. SCHOOL, KARIKKAD-P.O, MALAPPURAM DISTRICT-676 123.

6 AKHILA. P.P., D/O. PREMASEKHARAN. P.K. UPSA, D.P.M.U.P. SCHOOL, CHAKKAMPARAMBU KOTTAMURRY-P.O, THRUSSUR DISTRICT- 680 665.

7 APARNA K MANOJ , D/O. MANOJ. K.K., UPSA, D.P.M.U.P. SCHOOL, CHAKKAMPARAMBU, KOTTAMURRY-P.O, THRUSSUR DISTRICT-680 665.

8 ANU MOHAN. K. , W.A. No.1602 of 2022 & con. cases 169

D/O. K.N. MOHANAN, LPSA, ST. GEORGE'S MIXED L.P. SCHOOL, PANAGAD -P.O, THRISSUR DISTRICT-680 665.

9 REMYA J PANICKER, D/O. K. JANARDANAN, LPSA, ST. GEORGE'S MIXED L.P. SCHOOL, PANAGAD -P.O, THRISSUR DISTRICT-680 665.

10 JAYALAKSHMI. P.S., W/O. SYAM. A.S. LPSA, ST. GEORGE'S MIXED L.P. SCHOOL, PANAGAD -P.O, THRISSUR DISTRICT-680 665.

11 GOKUL. N.V. , S/O. VISWANATHAN. N.K., JUNIOR LANGUAGE TEACHER, A.M.U.P. SCHOOL, KOOLIMUTTAM- P.O, THRISSUR DISTRICT-680 691.

12 SUMAYYA N.M. , D/O. MOIDEEN N.M., LPSA, A.M.U.P. SCHOOL, KOOLIMUTTAM- P.O, THRISSUR DISTRICT-680 691.

13 RAKENDU. K.R., D/O. RAMACHANDRAN. K.K., UPSA, A.M.U.P. SCHOOL, KOOLIMUTTAM- P.O, THRISSUR DISTRICT-680 691.

14 DHANYA. P.M., D/O. P.K. MANILAL, JUNIOR LANGUAGE HINDI TEACHER, A.M.U.P. SCHOOL, KOOLIMUTTAM- P.O, THRISSUR DISTRICT-680 691.

15 SILVY THOMAS D/O. THOMAS ANTONY, UPSA, ST. ALOYSIUS H.S. SCHOOL, ATHIRAMPUZHA-P.O, KOTTAYAM DISTRICT-686

562.

16 CHIPPY TOM , D/O. TOMY JOSEPH, UPSA, ST. ALOYSIUS H.S. SCHOOL, ATHIRAMPUZHA-P.O, KOTTAYAM DISTRICT-686 562.

17 GIGI GEORGE, D/O. GEORGE KUTTY KAREPARAMPIL, UPSA, ST. ALOYSIUS H.S. SCHOOL, ATHIRAMPUZHA-P.O, KOTTAYAM DISTRICT-686 562.

18 JISHA. T., D/O. THOMAS, HAS (HINDI), ST. ALOYSIUS H.S. SCHOOL, ATHIRAMPUZHA-P.O, KOTTAYAM DISTRICT-686

562.

19 MERLIN BRIJIT BENNY, D/O. BENNYMON M.P., UPSA, ST. ALOYSIUS H.S. SCHOOL, ATHIRAMPUZHA-P.O, KOTTAYAM DISTRICT-686

562. W.A. No.1602 of 2022 & con. cases 170

20 JIM JOSEPH , S/O. M.C. JOSEPH, UPSA, ST. ALOYSIUS H.S. SCHOOL, ATHIRAMPUZHA-P.O, KOTTAYAM DISTRICT-686 562.

21 BIBY P PAUL , S/O. BABY T PALATHRA, HSA (MATHEMATICS), ST. PETERS H.S. SCHOOL, KURUMPANADOM, PERUMPANACHY- P.O, KOTTAYAM DISTRICT-686 536.

22 ASWATHY. S., D/O. PRAKASHAN, HSA (MALAYALAM), S.M.S.N.H SCHOOL, VAIKOM-P.O, KOTTAYAM DISTRICT-686 141.

23 JENSU ANN JAMES , D/O. OUSEPH JAMES, P.T. LG HINDI, S.H.U.P. SCHOOL, KARIMPANAKULAM, MANIMALA-P.O, KOTTAYAM DISTRICT-686 543.

24 JEENA JAMES , D/O. JAMES M.V., UPSA, HOLY FAMILY HIGH SCHOOL, PARAMPUZHA, PERUMBAIKADU-P.O, KOTTAYAM DISTRICT- 686 016.

25 JISHNU MADHU K.V. , S/O. MADHUSOODANAN. M.V. , LPSA, THALORA A.L.P. SCHOOL, KUTTIYERI-P.O, KANNUR DISTRICT-670 142.

26 RAJIL A.K. , S/O. RAVEENDRAN K. LPSA, PERUMACHERI A.U.P SCHOOL, PERUMACHERI-P.O, KANNUR DISTRICT- 670

594.

27 SHYAMKRISHNA RAGHAVAN, S/O. RAGHAVAN K.T., LPSA, NIDUVALLOOR A.U.P SCHOOL, CHUZHALI- P.O, KANNUR DISTRICT- 670 142.

28 PRANAV KRISHNAN. M. , S/O. M. KRISHNAN, LPSA, NIDUVALLOOR A.U.P SCHOOL, CHUZHALI- P.O, KANNUR DISTRICT- 670 142.

29 SAJITH. K., S/O. SARASAN. C, LPSA, NIDUVALLOOR A.U.P SCHOOL, CHUZHALI- P.O, KANNUR DISTRICT- 670 142.

30 LIJINA. M., W/O. SHANIL. V. LPSA, NIDUVALLOOR A.U.P SCHOOL, CHUZHALI- P.O, KANNUR DISTRICT- 670 142.

31 MUHAMMED SHAKIR T.K., S/O. ABDUL MAJEED. K., L.P. ARABIC TEACHER (FULL TIME) VANIVILASAM L.P.SCHOOL, THILLANKERY-P.O, KANNUR DISTRICT- 673 574.

W.A. No.1602 of 2022 & con. cases 171

32 TINTUMOL MATHEW, D/O. ISAC MATHEW, LPSA, HOLY FAMILY HIGH SCHOOL, PARAMPUZHA, PERUMBAIKADU-P.O, KOTTAYAM DISTRICT

-686 016.

BY ADVS.

GEORGE ABRAHAM JOBY D JOSEPH JOSEPH GOPURAN MARY CATHERINE PRIYANKA P.S.

RESPONDENTS/PETITIONER/RESPONDENTS:

1 MUHAMMAD SUFIAN.V., S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD-P.O, MALAPPURAM-676 122.

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST -P.O, IDUKKI 685 585.

3 SARATH. U.S., S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA-P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ. M.S. , S/O. MANIKANDAN, THOLERI HOUSE, ARROR-P.O, KAKKATTIL (VIA), CALICUT-673 507.

5 MAHIN C ASAD, S/O. ASAD, CHITTAYAM HOUSE, MARKET-P.O, MOOVATTUPUZHA, VELLORKUNNAM, ERNAKULAM DISTRICT

-686 673 6 THE STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 8 DIRECTOR OF GENERAL EDUCATION , JAGATHY, THIRUVANANTHAPURAM-695 014. 9 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI T.B.HOOD, SPL. GP TO AG W.A. No.1602 of 2022 & con. cases 172

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 173

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1681 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE CORPORATE MANAGER CORPORATE EDUCATIONAL AGENCY, DIOCESE OF MANANTHAVADY, WAYANAD DISTRICT-670

645. BY ADVS.

V.A.MUHAMMED M.SAJJAD

RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA.P AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014 4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676

5 THE ASSISTANT EDUCATIONAL OFFICER, W.A. No.1602 of 2022 & con. cases 174

MANJERI, UPHILL, MALAPPURAM-676 505 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DSITRICT- 679 328.

8 THE MANAGER EMEAHS SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER MSP HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676

11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD, SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 175

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1682 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

1 THE MANAGER VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT - 671312.

2 FARHANA MUHAMMEDALI P.V., HIGH SCHOOL TEACHER (CHEMISTRY), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT

- 671312.

3 PREENA P., HIGH SCHOOL TEACHER (SOCIAL SCIENCE), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT

- 671312.

4 FAHANAS A.M., PART TIME HIGH SCHOOL TEACHER (URDU), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT

- 671312.

5 MANU K, HIGH SCHOOL TEACHER (MALAYALAM), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT

- 671312.

BY ADVS.

GEORGE POONTHOTTAM (SR.) W.A. No.1602 of 2022 & con. cases 176

NISHA GEORGE A.L.NAVANEETH KRISHNAN RESPONDENTS/RESPONDENTS & PETITIONERS IN W.P.(C):

1 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001. 2 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001. 3 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.

4 SECRETARY SOCIAL JUSTICE DEPT., SECRETARIAT, THIRUVANANTHAPURAM - 695 601.

5 MUHAMMAD SUFIYAN V., S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM - 676 122.

6 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI - 685 585.

7 SARATH U.S.

S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM - 695 121.

8 SOORAJ M.S., S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTIL VIA, CALICUT - 673 507.

9 MAHIN C. ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM - 686 673, ERNAKULAM DISTRICT.

BY ADVS.

P.K.NANDINI T.B.HOOD, SPL.GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 177

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1703 OF 2022 AGAINST THE JUDGMENT IN WP(C) 19808/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/ADDL RESPONDENT 82-87, ADDL RESPONDENT 90-102:

1 V M MURALEEDHARAN, AGED 60 YEARS, MANAGER, VELLAMUNDA AUP SCHOOL P.O. KATTAYAD VELLAMUNDA, WAYANAD - 670 731.

2 V.V. JINARJAN, MANAGER, AUP SCHOOL, VARADOOR, WAYANAD - 673 591.

3 P.T. GEETHA, MANAGER, VANHODE AUP SCHOOL, VANHODE.P.O., MANANTHAWADY, WAYANAD DISTRICT - 670 731.

4 KUNHIRAMAN, MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD - 673 595.

5 K.P. DEVAKI AMMA, MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM.P.O., WAYANAD - 670731.

6 C.K.ANANDARAM, MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM.P.O., WAYANAD - 670 645.

7 USHA DEVI, MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR.P.O., KOZHIKODE - 673 585.

8 SOORAJ.M., MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM.P.O., KOZHIKODE - 673 572.

9 RUGMINI.P.K., MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA.P.O, KOZHIKODE - 673 019.

W.A. No.1602 of 2022 & con. cases 178

10 KARUNAKARA KURUP, MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE - 673 542.

11 GOPALAKRISHNAN.C., MANAGER, VAIKKILASSERY UP SCHOOL, VAIKKILASSERY.P.O., VADAKARA, KOZHIKODE - 673 104.

12 DEEPESH.M., MANAGER, VENGERI UP SCHOOL, VENGERI.P.O., KOZHIKODE - 673 572.

13 AJIN M.SASI, MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM.P.O., FEROKE, KOZHIKODE - 673 631.

14 SUSHEELA.M.V., SVAUP SCHOOL, CHELEMBRA, PUTHIYARA.P.O., KOZHIKODE 673 004.

15 K.P. SIVANANDAN, MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE 673 571.

16 P.NARAYANAN, MANAGER, NARIKUNNU U.P. SCHOOL, EDACHERI.P.O., KOZHIKODE - 673 502.

17 T.HARIDASAN, MANAGER, MALAYAMMA A.U.P. SCHOOL, MALAYAMMA.P.O., KOZHIKODE - 673 601.

18 S.SABIRA, MANAGER, KEEZHAL UP SCHOOL, KEEZHAL.P.O., KOZHIKODE - 673 104.

19 T.K. SURESH, MANAGER, KAYALAM A.L.P. SCHOOL, PERUVAYAL.P.O., KOZHIKODE - 673 024.

BY ADVS.

JIJI THOMAS SMITHA MATHEW RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 81,88,89 & 103 TO 109:

1 K.J.VARGHESE, S/O. K.L. JOSEPH, PRESIDENT, KERALA FEDERATION OF THE BLIND, VANCHIYOOR.P.O., THIRUVANANTHAPURAM - W.A. No.1602 of 2022 & con. cases 179

695 635.

2 THE STATE OF KERALA, REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THRIUVANANTHAPURAM - 695001. 3 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN 695014.

4 STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S. SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT - 678687.

6 RAVEENDRAN. M.K., S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILODE.P.OATHOLI VIA. BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT - 673315.

7 P.P.KRISHNAPRABHA, D/O. KRISHNAN.P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE - 673507, KUNNUMMAL SUB DISTRICT (AEO) KOZHIKODE DISTRICT.

8 SHAMEENA.P., D/O. NARAYANAN.P., MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL.P.O., KOZHIKODE - 673 613.

9 SOUMEENDRAN.T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYABNI ALP SCHOOL, NANMINDAL.P.O. KOZHIKODE - 673613.

10 P.V. PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAVU, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA.P.O. KOZHIKODE - 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE - 673

507.

12 P.SADASIVAN, S/O. T.K. KJUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL - 673507.

13 P.P. ARUNA, D/O., NANU.K., MANAGER, NIDUMANNUR LP SCHOOL, W.A. No.1602 of 2022 & con. cases 180

BUDYNABBYR.P.O. KAKKATTIL, KOZHIKODE - 673507, 14 KALLIANI.C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU.P.O., KAKKATTIL, KOZHIKODE - 673507.

15 V.K. SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM.P.O, KAKKATTIL, KOZHIKODE - 673507.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH L.P. SCHOOL, VATAYAM.P.O. KAKKATTIL VIA., KOZHIKODE - 673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O. KOZHIKODE 673507.

18 AYISHA BEEVI.P., W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU.P.O., MALAPPURAM 673634.

19 SAIDALAVI.M.M., S/O. MOHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU.P.O., KOZHIKODE - 673019.

20 DAVOOD KHAN.M, S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O.,KOZHIKODE - 673655.

21 RAMAMANI.K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH, KANNUR DISTRICT - 670741.

22 DEVI AMMA. E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA, PERAVOOR UP SCHOOL, PERAVOOR.P.O., IRITTY VIZ. KANNUR DISTRICT 670 673.

23 T.V.THANKAMANI, D/O. P.M.NARAYAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANUR.P.O. KANNUR - 670595.

24 PRIYA.C.P., D/O. KRISHNAN.P.V., MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM.P.O., KANNUR DISTRICT - 670301, VIA. MADAYI.

25 SIDDIQ.P., W.A. No.1602 of 2022 & con. cases 181

S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL,THALIPARAMBA NORTH, KANNUR - 670 141.

26 KUNHIKANNAN NAMBIAR.P.V., S/O. CHINDAN NAMBIAR.P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR.P.O., KANNUR - 670 142.

27 A.K. DINESH KUMAR, S/O.A.V.KUHNAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERYU, PERUVALATHUPARAMBA, IRIKKUR, KANNUR

- 670593.

28 V.K. VASUDEVAN NAMBOODIRI, S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR.P.O., KANNUR - 670142.

29 A.K. USHA, D/O. K.O. PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM.P.O, KANNUR - 670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR - 670741.

31 VASANTHI.T.V., D/O. OTHENAPANIKKAR.T.V., MANAGER, PARIYARAM U.P. SCHOOL, PERUMTHODI, NEDUMPOYIL.P.O., IRITTY, KANNUR -670 650.

32 C.M. SHIBU, S/O.C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL.P.O. IRITTY, KANNUR - 670650.

33 K.E.MEENAKSHI AMMA, D/O. C.K. RAMAN NAMBIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA.P.OKANNUR - 670611.

34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALO SCHOOL, KERALA PERAVOOR.P.O., MATTANNUR, KANNUR - 670 702.

35 M.RAMACHANDRAN, S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL.P.O. KANNUR - 670795.

36 MOHANAN.R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KEECHERY.P.O. MATTANNUR, KANNUR - 670702. W.A. No.1602 of 2022 & con. cases 182

37 P.MANIRAJ, S/O. ANANDAKURUP, MANAGER, KANAD LP SCHOOL, KANAD.P.O., EDAYANNUR, KANNUR - 670595.

38 P.M.NALINI, D/O.C.H. OTHENAN NAMBIAR, MANAGER, PORORA UPSCHOOL, PORARA.P.O., KANNUR - 670673.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA.P.O. KANNUR - 670673.

40 CHANDRASEKHARAN.P., S/O. NARAYANAN.P., MANAGER, NIDUVALOOR AUP SCHGOOL, NIDUVALOOR, CHUZHALI.P.O., KANNUR - 670142.

41 K.K.ABDURAHIMAN HAJI, S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR.P.O., KANNUR - 670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKLUR, KANNUR - 670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI.P.O., KANNUR - 670 703.

44 P.K.SHAMSUDHEEN, S/O., T.C. EBRAHIM, MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR.P.O., KANNUR 670593.

45 K.K. KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI.P.O., KANNUR - 670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD.P.O., KANNUR - 670 503.

47 N.K. MEENAKSHI, W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM.P.O., KANNUR - 670631.

48 P.P. SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPRAMBA.P.O. KANNUR 670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECODNARY SCHOOL, IRUTHENPATHY - 678555.

50 R. UMADEVI, W.A. No.1602 of 2022 & con. cases 183

MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT 678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD 678543.

52 K.K. PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD 678687.

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR - THIRUVALAYANUR - 680001.

54 K.O. RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT - 678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI - 689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD 678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCADE 678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT -680582.

59 P.H. ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELKAVAMPADAM, PALAKKAD-678684.

60 N.P. SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM 678 702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY.P.O., PIN

- 678543.

62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD - 679101.

63 SIVASANKARAN, S/O. RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD - 679503. W.A. No.1602 of 2022 & con. cases 184

64 C.NARAYANAN KUTTY, S/O. P.C.NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, UN MALAPPURAM DISTRICT

- 679 357.

65 RAGHU.K.P., S/O. K.P. KUNHAN,CCOM MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD -679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679 122.

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD 678 633.

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALKKAD - 679503.

69 P.K.BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O.AMBALAVATTAM, PIN - 679522.

70 V.VENUGOPALAN, S/O. LATE RAVUNNI NAIR, MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD - 679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD - 679514.

72 ABHIJITH.C., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD - 679573.

73 VIJAYASANKAR. V, S/O.V.NARAYANAN EXHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD 679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, TYHEKKUMMURI, PALAKKAD - 679506.

75 ORASAD.K., S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD - 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD - 679 502. W.A. No.1602 of 2022 & con. cases 185

77 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE.P.O., THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD - 679 506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD - KUTHIPPADATH HOUSE, KALAPPADAM.P.O. KUMARAMPUTHUR

- 678583.

79 V. DURGAVATHI , D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY.P.O., CHERPLASSERY, PALAKKAD

- 678513.

80 GINESH.P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD - 679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKAD -679 504.

82 JAYASRI.P., ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD 679503. 83 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM - 695001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA,CHERIYAVELINALLOOR.P.O., OYUR (VIA), KOLLAM DISTRICT - 691 510.

84 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT 691 510.

85 HELNA.V.R., W/O. NIDHEESH K. ELIAS, PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER (HINDI), AT AUPS MANNANNUR.P.O., OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY, PUTHENPURAYIL HOUSE, PULAKODE.P.O., CHELAKKARA - 680 506.

86 SREEJITH.C., S/O. LATE CHANDRAN, HSST JUNIOR (COMMERCE), MVHSS, ARUMANOOR, POOVAR. P.O., THIRUVANANTHAPURAM - 695 525., RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT - 695 527.

87 NOBLE MATHEW, W.A. No.1602 of 2022 & con. cases 186

S/O. MATHEW, HST (SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY.P.O., MANVETTOM, KOTTAYAM DISTRICT - 686611.

88 JAINS C. KURIAN, HST (SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU .P.O., IDUKKI DISTRICT - 685 532.

89 ANJU THOMAS, UPST, ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM.P.O., IDUKKI DISTRICT - 685 587.

90 MANJU JOSEPH, HST (MALAYALAM), ST. MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU.P.O., PALA, KOTTAYAM DISTRICT - 686651.

91 GLANIS BABY, UPST, ST. MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEMMADAMPU.P.O., KADATHY, ERNAKULAM DISTRICT - 682316.

BY ADVS.

SIJI ANTONY GEORGE ABRAHAM P.K.NANDINI JIJI THOMAS K.MOHANAKANNAN SHAMEENA SALAHUDEEN T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 187

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1711 OF 2022 AGAINST THE JUDGMENT IN WP(C) 11673/2022 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN WP(C)

1 BABY RAJAN, AGED 62 YEARS MANAGER, AUP SCHOOL PANAMBAD, POST PURANG, MALAPPURAM DISTRICT-679 584.

2 HUMAYOON KABEER.E.T., MANAGER, MUMLP SCHOOL, MARANCHERY P.O., MALAPPURAM DISTRICT-679 581.

3 T.V.PADMINI, MANAGER, AMLP SCHOOL, PALLAPURAM P.O., MALAPPURAM DISTRICT-679 577.

4 V.V.KOUSALLYA, MANAGER, PNUP SCHOOL, KANHIRAMKUKKU P.O., MALAPPURAM DISTRICT-679 584.

5 R.EASWARAN, MANAGER, NEW LP SCHOOL, PONNANI P.O., MALAPPURAM DISTRICT-679 577.

6 RAJESH.V., MANAGER, AMLP SCHOOL, KARUKATHIRUTHY, PONNANI P.O., MALAPPURAM DISTRICT-679 577.

7 SURESH KARAT, MANAGER, KEALP SCHOOL, EASWARAMANGALAM P.O., MALAPPURAM DISTRICT-676 102.

8 C.MUHAMMEDUNNI ENUDEEN, MANAGER, AMLP SCHOOL, VADAMUKKU, MARANCHERY P.O., MALAPPURAM DISTRICT-679 581.

9 FATHIMA ABDUL AZIZ, W.A. No.1602 of 2022 & con. cases 188

MANAGER, AMLP SCHOOL, WEST PANAMPAD, PURANG P.O., MRANCHERY, MALAPPURAM DISTRICT-679 584.

10 BEEVATHUTTY.B.P., MANAGER, CMMUP SCHOOL, ERAMANGALAM, MALAPPURAM- 679 587.

11 BEEVATHUTTY.B.P., MANAGER, UMMUP SCHOOL, ERAMANGALAM, MALAPPURAM- 679 587.

12 M.KRISHNA DAS, MANAGER, AMLP SCHOOL, CHERUVALLOOR SOUTH P.O., VIA NANNAMMUKKU, MALAPPURAM DISTRICT-679 575. 13 MUHAMMED KAMARUDDIN.T.P., MANAGER, AMLUP SCHOOL, CHERUPUTHUR, OLAMATHIL P.O., MALAPPURAM DISTRICT-673 642.

14 ABDU SAMED.C., MANAGER, AMLP SCHOOL, THARAYITTAL, KARIPPUR P.O., KONDOTTY, MALAPPURAM DISTRICT-673 638.

15 P.T.ABDUL AZEEZ, MANAGER, NALLALAM AUP SCHOOL, SIYAMKANDAM, PULIKKAL P.O., MALAPPURAM DISTRICT-673 637.

16 P.T.ABDUL AZEEZ, MANAGER, AUP SCHOOL CHERUKAVU, SIYAMKANDAM, PULIKKAL P.O., MALAPPURAM DISTRICT-673 637.

17 RABIYA KALLIYATH, MANAGER, NALLALAM ALP SCHOOL, SIYAMKANDAM, PULIKKAL P.O., MALAPPURAM DISTRICT-673 637. BY ADVS.

GEORGE ABRAHAM JOSEPH GOPURAN JOBY D JOSEPH MARY CATHERINE PRIYANKA P.S.

RESPONDENTS/PETITIONER/RESPONDENTS:

1 MUHAMMAD SUFIAN.V., S/O.HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM DISTRICT-676 122.

2 AMEER JINNA, S/O.MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585.

3 SARATH.U.S., W.A. No.1602 of 2022 & con. cases 189

S/O.UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM-695 121.

4 SOORAJ.M.S., S/O.MANIKANDAN, THOLERI HOUSE, ARROR P.O., KAKKATTIL (VIA), CALICUT-673 507.

5 MAHIN C.ASAD.

S/O.ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM, ERNAKULAM DISTRICTY- 686 673.

6 THE STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM-695 014. 9 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 001. BY ADVS.

P.K.NANDINI T.B.HOOD,SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 190

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1720 OF 2022 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES IN THE WRIT PETITION:

     1      ANAGHA T.M.,
            AGED 31 YEARS

D/O. P.K.VIJAYAN, LPST (RETIREMENT VACANCY), MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT ANASWARA, THIRUVONAPURAM, PERAVOOR (PO), KANNUR - 670 673.

2 VINEETHA.E, AGED 32 YEARS, D/O. VISWANATHAN, LPST (RETIREMENT VACANCY), MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT EDATHIL HOUSE, MURINGODI, MELEMURINGODI (PO), PERAVOOR, KANNUR - 670 673.

3 RASNA.K, AGED 26 YEARS, D/O. RADHAKRISHNAN.C.V, FULL TIME HINDI TEACHER (RETIREMENT VACANCY), MANATHANA PERAVOOR U P SCHOOL, PERAVOOR, IRITTY SUB DISTRICT (AEO), KANNUR RESIDING AT EDATHIL HOUSE, MURINGODI, MELEMURINGODI (PO), PERAVOOR, KANNUR - 670 673 BY ADV U.BALAGANGADHARAN

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 10 IN THE WRIT PETITION:

1 JASEELA P., W.A. No.1602 of 2022 & con. cases 191

AGED 40 YEARS W/O. ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P.O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS , JAGATHY, THIRUVANANTHAPURAM, PIN- 695 014. 4 DISTRICT EDUCATIONAL OFFICER , DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN 676 505.

5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM, PIN- 676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN- 679 328. 7 THE MANAGER , R.M HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT,PIN - 679 328.

8 MANAGER, E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST,KONDOTTY), MALAPPURAM DISTRICT, PIN-673638. 9 THE MANAGER M.S.P HIGH SCHOOL, MALAPPURAM-676505.

10 THE MANAGER I.O.H.S.S, EDAVANNA, MALAPPURAM DISTRICT,PIN-676541. 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT, PIN-679328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH(K/000875/2019) V.A.MUHAMMED AUGUSTINE JOSEPH MUHAMMED SHAFI M T.B.HOOD,SPL GP TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 192

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1721 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

1 SUJITH N P., AGED 36 YEARS, MS/O.SURENDRAN,JUNIOR LANGUAGE TEACHER-URDU,KALPATHUR AUP SCHOOL,KALPATHUR P.O.,KOZHIKODE-673524.

2 ANUNAD M, AGED 31 YEARS, MS/O.MURALEEDHARAN M.V.,HST SOCIAL SCIENCE,MOOTHEDATH HSS,TALIPARAMBA,TALIPARAMBA P.O.,.KANNUR-670141.

3 RESHMA V.V., AGED 37 YEARS,W/O.SAJITH K.LPST E.P.K.N.S. A.L.P.SCHOOL,KOLACHERY,KOLACHERY P.O.,KANNUR- 670601.

4 SIKHA K., AGED 34 YEARS,W/O.SHAJU K.P.,LPST,EPKNS ALPS,KOLACHERY,KOLACHERY P.O.,KANNUR-6670601.

5 SHIBISHA KARATHADI, AGED 30 YEARS,D/O.ACHUTHAN P.M.,UPST,MOORIYAD CENTRAL UPS,MOORIUYAD P.O.,.KANNUIR-670643.

6 JITHIN C., AGED 21 YEARS,S/O.MANOJ KUMAR T.,,UPST,MOORIYAD CENTRAL UPS,MOORIUYAD P.O.,.KANNUIR-670643.

7 JISHNURAJ K.P., AGED 24 YEARS,S/O.RAJEEVAN K.P.,,UPST,MOORIYAD CENTRAL UPS,MOORIUYAD P.O.,.KANNUIR-670643.

8 ABHIJITH P.A., ,UPST,MOORIYAD CENTRAL UPS, MOORIUYAD W.A. No.1602 of 2022 & con. cases 193

P.O.,.KANNUIR-670643, AGED 23 YEARS, S/O.RAGHUNATH A., 9 SRUTHI C.M., AGED 35 YEARS,D/O.C.BHASKARAN,HST MALAYALAM,MOOTHEDATH HSS,TALIPARAMBA,TALIPARAMBA P.O.,KANNUR-670141.

10 RASEENA V.K., AGED 33 YEARSMW/O.ABDULSATHAR M.A.,LPST,WO U[S MUTTIL,MUTTIL P.O.,WAYANAD-673122.

11 AMINA P., AGED 31 YEARS,W/O.SEMEERUDDEEN O.K.,LPST,WO LPS PARALIKKUNNU,MADAKKIMALA P.O.,WAYANAD-673122.

12 BINDHU K.K., AGED 34 YEARS,D/O.R.BALAN NAIR,UPST,THILLENKERY U P SCHOO ,P.O.THILANKERY,KANNUR-670702.

13 RAHUL P., AGED 26 YEARS,S/O.RADHAKRISHNAN,LPST,SVALP SCHOOL,KULIKKILIYAD,KOTTAPPURAM P.O.,PALAKKAD- 679513.

14 LIMSHA N.P., AGED 39 YEARSM,D/O.PURUSHOTHAMAN P.P.,UPST,MANGATTIDAM UPS,MANGATTIDAM P.O.,KANNUR-670 643.

15 SHAMSHEER M., AGED 27 YEARS,S/O.SHAMSUDHEEN K.T.,HST ARABIC,CHMHSS ELAYAVOOR,P O VARAM,KANNUR 670594.

16 ABDUL VAHID O.P., AGED 31 YEARS,S/O.ISMAIL O.P.,UPST,MARKAZ HASS KARANTHUR,KARANTHUR P.O.,KUNNAMANGALAM,KOZHIKODE- 673571.

17 MYMOONA T., AGED 36 YEARS,W/O,HASSAN,UPST,WO UP SHCOOL MUTTIL,MANDAD P.O.,WAYANAD-673 122.

18 RUPESH M.K., AGED 39 YEARS,S/O.GOVINDAN M.K.,UPST,CHEMANCHERY EAST UP SCHOOL,CHEMANCHERY P.O.,KOZHIKODE-673304.

19 ASWIN B., AGED 30 YEARS,S/O.BABURAJ,HST NATURAL SCIENCE,BTM HSS THURAYUR,PAYYOLI ANGADI P.O.KOZHIKODE-673523.

20 MUHAMMED ASLAM, AGED 33 YEARS,S/O.AHAMMED KUTTY,UPST,WO UP SHCOOL W.A. No.1602 of 2022 & con. cases 194

MUTTIL,MANDAD P.O.,WAYANAD-673 122.

21 MUHAMMED ALI, AGED 35 YEARS,S/O.ABDULLA,UPST,WO UP SHCOOL MUTTIL,MANDAD P.O.,WAYANAD-673 122.

22 BINITHA JAMES, AGED 34 YEARS,W/O.VIBIN JOSEPH,UPST,ST.GEORGE'S HSS,VELAMCODE P.O.,KOZHIKODE-673580.

23 MUHAMMED MUBASHIR T.P., AGED 28 YEARSMS/O.ABDULLA,JUNIOR LANGAUAGE TEACHER ARABIC,AMLPS PARAMBATHU SAVE,KODUVALLY P.O.,KOZHIKODE 673572.

24 NAJISHA K., AGED 27 YEARS,D/O.ABDUL MAJEED,LPST,AMLPS PARAMABTHUKAVE,KODUVALLY P.O.,KOZHIKODE 673572.

25 ATHUL P.G., AGED 26 YEARS,S/O.GOPI K.V.C.,UPST,AYANIKKAD WEST UP SCHOOLAYANIKKAD P.O.,KOZHIIKODE-673522.

26 AHMED AMEEN C., AGED 27 YEARS,S/O.ABDUL RAZAK C.,JUNIOR LANGUAGE TEACHER ARABIC,FMHSS KOOMBARA,KOOMBARA P.O.,KOZHIKODE-673604.

27 ARUNRAJ L.R., AGED 25 YEARS,S/O.RAJAN K.K.,JUNIOR LANGUAGE TEACHER HINID,KALPATHUR AUP SCHOOL,KALPATHUR P.O.,KOZHIKODE-673524.

28 ABHISHEK KRISHNAN R., AGED 27 YEARS,S/O.RADHAKRISHNA KURUP T.R.,LPST,KVMUPS VADAVANNUR,VADAVANNUR P.O.,PALAKKAD-678504.

29 SINDHU M, AGED 33 YEARS,D/O.MANICKAN,UPST,KVMMUPS VADAVANNUR,VADAVANNUR P.O.,PALAKKAD-678504.

30 SHEEBA K., AGED 25 YEARS,W/O.SYAM C.,LPST,KALPS ALANALLUR,ALANALLUR P.O.,PALAKKAD-67860.

31 SHIFA K.I., AGED 24 YEARS,D/O.IBRAHIMSHA K.M.,JUNIOR LANGAUAGE TEACHER ARABIC,ALPS KOTTARASSERI,THEKKEPOTTA,PUTHUCODE P.O.,PALAKKAD- 676 687.

32 AKHILA K., W.A. No.1602 of 2022 & con. cases 195

AGED 30 YEAR,W/O.SUDHEESH V.,UPST,AUPS MANEENGODE,MANNANGODE P.O..KOPPAM.PALAKKAD- 679307.

33 SREEJITHA E., AGED 31 YEARS,W/O.V.VIPIN,UPST,MMHSS,TEMPLE GATE,P.O.THALASSERY,KANNUR-670102.

34 SHAMNA CHANDRAN P.

AGED 39 YEARS,W/O.SAJITH GOPALAN,UPST,MMHSS,TEMPLE GATE,P.O.THALASSERY,KANNUR-670102.

35 SOURABH S., AGED 25 YEARS,L0ST,MRUP SCHOOL MATTUL,MATTUL SOUTH P.O..KANNUR DISTRICT-670302.

36 SOUMYA T.V., AGED 37 YEARS,D/O.V.V.RAMACHANDRAN,UPST,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

37 MUHSINA B., AGED 27 YEARS,D/O.ABDUL RAHMAN B.,LPST,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

38 SAMSEERA K., AGED 28 YEARS,D/O.ABDURAHMAN C.P.,LPST,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

39 RASHIDA P.

AGED 23 YEARS,D/O.NOUSHAD T.P.,,LPST,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

40 ABDUL SAMAD K., AGED 29 YEARS,S/O.ABOOBACKER N.P.,UPST,,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

41 AFNAS K.P., AGED 25 YEARS,S/O.HAMSA C.M.,,LPST,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

42 SANEER P.M., AGED 29 YEARS,S/O.MEMI N.V.,,UPST,KAMALIYA MADRASSA AUP SCHOOL,IRIKKUR P.O.,KANNUR-670593.

43 NAIR SUSHMA RAGHAVAN, AGED 40 YEARS,D/O.RAGHAVAN,UPST,AZHIKODE HSS,AZHIKODE P.O.,KANNUR-670009.

44 SRUTHIRAJ O.K., AGED 30 YEARS,W/O.LIJIN T.,LPST,AZHIKODE SOUTH UP SCHOOL,AZHIKODE ,KANNUR-670009.

45 VARSHA C., W.A. No.1602 of 2022 & con. cases 196

AGED 32 YEARS,W/O.PRIYESH P.,UPST,AZHIKODE SOUTH UP SCHOOL.AZHIKODE P.O.,.KANNUR-670009.

46 THUSHARA T.V., AGED 31 YEARS,W/O.SHABIN K.P.,UPST,AZHIKODE SOUTH UPS,POOTHAPPARA,AZHIKODE P.O.,KANNUR-670009.

47 RAHINA P., AGED 26 YEARS,D/O.O.V.PADMANABHAN,UPST,AZHIKODE SOUTH UP SCHOOL,AZHIKODE P.O.,KANNUR-670009.

48 JABIR K., S/O.ABDULKABER C.M.,LPST,VARAM MOPLA LP SCHOOL,KADANKODE,P.O.VARAM,KANNUR-670594.

49 DHANYA C.V., AGED 40 YEARS,W/O.JAGADEESH E.P.,UPST AZHIKODE SOUTH UP SCHOOL,AZHIKODE P.O.KANNUR-670009.

50 MUHAMMED SHAFI K.

AGED 35 YEARS,S/O.MUSTHAFA,FTM,AZHIKODE HSS,VANKULATHVAYAL,AZHIKODE P.O.,KANNUR-670009.

51 SHIJI KANNAN, AGED 40 YEARS,D/O.K.KANNAN,UPST,AZHIKODE HSS,VANKULATHVAYAL,AZHIKODE P.O.,KANNUR-670009.

52 KISHAN C.H, AGED 27 YEARS,S/O.SHALINI C.H.,JUNIOR LANGUAGE TEACHER HINDI,AZHIKODE HSS,VANKULATHVAYAL,AZHIKODE P.O.,KANNUR-670009.

53 DHANNYA K., AGED 35,W/O.DILEEP V.,UPST AZHIKODE HSS,VANKULATHVAYAL,AZHIKODE P.O.,KANNUR-670009.

54 SREEKUMAR P.V., AGED 42 YEARS,S/O.KUNHIIKKANNAN P.V.,UPST,FAROOK HIGHER SECONDARY SCHOOL,FAROOK COLLEGE P.O.,KOZHIKODE-673632.

55 RAJANIP V., AGED 39 YEARS,W/O.ROOPESH KUMAR,HST MALAYALAM,CHEMANAD JAMA-ATH-HIGHER SECONDARY SCHOOL,CHEMANAD P.O.,KASARAGOD-671317.

56 AMJAD P.K, AGED 33 YEARS,S/O.ABDUSSAMAD P.K.,UPST ARABIC,AR NAGAR HSS,CHENDAPURAYA,AR NAGAR POST,MALAPPURAM- 676 305.

57 ASHARUDHEEN M., AGED 28 YEARS,S/O.NAZAR MAYAKARA,UPST,AR NAGAR W.A. No.1602 of 2022 & con. cases 197

HSS,CHENDAPURAYA,AR NAGAR PO,MALAPPURAM-676305.

58 RASHMI P.R., AGED 36 YEAARS,UPST,AR NAGAR HSS,CHENDAPURAYA,AR NAGAR PO,MALAPPURAM-676305.

59 RASEENA M., AGED 38 YEARS,W/O.NAZEEB K.K.,UPST,AMUPS PARAKKAL.KANMANAM,THEKKUMURI P.O.,MALAPPURAM- 676551.

60 ANJANA K., AGED 26 YEARS,D/O.KRISHNAN K.,UPST,MSM HSS KALLINGALPARABA,KALPAKANCHERI P.O.,MALAPPURAM-676

551.

61 HADIYA HUSNA PALLIYATH, AGED 29 YEARS,D/O.HUSSAIN P.,UPST,MSM HSS KALLINGALPARABA,KALPAKANCHERI P.O.,MALAPPURAM-676

551.

62 JYOTHILAKSHMI G.R., AGED 29 YEARS,D/O.RAJAN M.V.,UPST,MSM HSS KALLINGALPARABA,KALPAKANCHERI P.O.,MALAPPURAM-676

551.

63 JASEERA K., AGED 32 YEARS,D/O.VEERAN K.,JUNIOR LANGUAGE TEACHER-HINDI,,MSM HSS KALLINGALPARABA,KALPAKANCHERI P.O.,MALAPPURAM-676

551.

64 MUHAMMED ASHIQUE P., AGEC 29 YEARS,S/O.ABDUL HAMEED P.,UPST,MSM HSS KALLINGALPARABA,KALPAKANCHERI P.O.,MALAPPURAM-676

551.

65 THAHA UNAIS V., AGED 29 YEARS,S/O.MOHAMMEDALI,JUNIOR LANGUAGE TEACHER-URDU,MSM HSS KALLINGALPARABA,KALPAKANCHERI P.O.,MALAPPURAM-676

551.

66 ABDULLAH MASHBOON M.K., AGED 27 YEARS,S/O.MUHAMMED ALI M.K.,UPST,VHMHSS MORAYUR,MORAYUR P.O.,MALAPPURAM-673642.

67 SANDEEP K.N., AGED 28 YEARS,S/O.RAMAKRISHNAN,,UPST,VHMHSS MORAYUR,MORAYUR P.O.,MALAPPURAM-673642.

68 YAHYA M.P., AGED 31 YEARS,S/O.AMINA K.V.,HST PHYSICAL W.A. No.1602 of 2022 & con. cases 198

SCIENCE,VHMHSS MORAYUR,MORAYUR P.O.,MALAPPURAM- 673642.

69 MOHAMMED JASIL P.K., AGED 29 YEARS,S/O.MOHAMMED,,UPST,VHMHSS MORAYUR,MORAYUR P.O.,MALAPPURAM-673642.

70 STEPHIN THANKACHAN, AGED 28 YEARS,S/O.THANKACHAN K.C.,HST PHYSICAL SCIENCE,VHMHSS MORAYUR,MORAYUR P.O.,MALAPPURAM- 673642.

71 RIYAS A.P., AGED 40 YEARS,S/O.ABOOBACKER,UPST,PTM AUPS MULLAKKURUSSI,PATTIKKAD P.O.,MALAPPURAM-679 325.

72 NOUFEENA K., AGED 32 YEARS,D/O.K.MOHAMMED,UPST,PTM AUPS MULLAKKURUSSI,PATTIKKAD P.O.,MALAPPURAM-679 325. 73 THABSHEERUDDEEN SHARQUI, AGED 30 YEARSM,S/O.MUHAMMEDALI SHARQUI,UPST,PTM AUP SCHOOL,MULLIAKKURSSI,PATTIKKAD P.O.,MALAPPURAM-679325.

74 MANSOORALI V.A., AGED 39 YEARS,S/O.ABDUL GAFOOR V.,UPST,PTM AUP SCHOOL,MULLIAKKURSSI,PATTIKKAD P.O.,MALAPPURAM- 679325.

75 MOHAMMED SALIH C., AGED 31 YEARS,S/O.SOOPI MUSLIYAR,HST SOCIAL SCIENCE,PPTMY HSS CHERUR,CHERUR POST,VENGARA,MALAPPURAM-676303.

76 AJMAL C.A., AGED 29 YEARS,S/O.C.V.ALIYAR,JUNIOR LANGUAGE TEACHER ARABIC,AISUP SCHOOL MANJALY,MANNAM P.O.,ERNAKULAM-683520.

77 MARIYA JACOB, AGED 32 YEARS,D/O.JACOB,UPST,ST.CATHERINE'S HIGER SECONDARY SCHOOL,PAYYAMPALLY,P.O.PAYYAMPALLY ,WAYANAD-670646.

78 MUHAMMED FASIL K., AGED 28 YEARS,S/O.KUNHIMOIDEEN K.P.,LPST,KANNAMKULAM ALP SCHOOL,PAYYOLI P.O.,KOZHIKODE-673522.

79 ADWAITH P.B., AGED 22 YEARS,S/O.PRAKASH,LPST,AYANIKKAD WEST U P SCHOOL,AYANIKKAD P.O.,KOZHIKODE-673521, W.A. No.1602 of 2022 & con. cases 199

*80 NASEEM, AGED 27 YEARS,W/O.SULFIKAR,MARHABA MANZIL,P.O.KOZHIKODE-680666.

*81 FASIYA P.S., AGED 39 YEARS,THANTHPARAMBIL,P.O. MADAVANA,KODUNGALOOR,THRISSUR-680666.

82 ARUN SASI, AGED 35 YEARS,S/O.K.K.SASI,CLERK,.SNHSS OKKAL,.OKKAL P.O.,ERNAKULAM-683550.

83 ABDUL HASEEB T.P., AGED 35 YEARSMS/O.ABDUL RAHIMAN K.P.,O.A. KAMALIYA MADRASSA AUP SCHOOL,IRIKUR,KANNUR- 670593.

BY ADV R.K.MURALEEDHARAN RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 AND ADDITIONAL RESPONDENTS 4 TO 109 IMPLEADED IN THE WRIT PETITION :

1 K.J.VARGHESE, S/O.K.L.JOSEPH,PRESIDENT-KERALA FEDERATION OF THE BLIND,VACHIYOOR P.O.,THIRUVANANTHAPURAM-695635.

2 THE STATE OF KERALA, REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM,PIN-695001. 3 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT. SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-378687.

6 RAVEENDRAN.M.K.

S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA, D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., W.A. No.1602 of 2022 & con. cases 200

D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL-673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYANABBYR P.O., KAKKATTIL, KOZHIKODE-673507.

14 KALLIANI C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE- 673507.

15 V.K.SAROJINI AMMA, D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

17 K.K.KALYANIKUTTY, D/O. UNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, ALPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM-673634.

19 SAIDALAVI M.M., S/O. UHAMMED KUTTY, MANAGER, KALLAMADAM AMLP SHCOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M., W.A. No.1602 of 2022 & con. cases 201

S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH, KANNUR DISTRICT-670741.

22 DEVI AMMA E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA, KANNUR DISTRICT-670673.

23 T.V.THANKAMANI, D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA C.P., D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O., KANNUR DISTRICT-670301, MADAYI VIA.

25 SIDDIQ P., S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V., S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142.

27 A.K.DINESH KUMAR, S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI, S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA, D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V., D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU, W.A. No.1602 of 2022 & con. cases 202

S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY, KANNUR-670650.

33 K.E.MEENAKSHI AMMA, D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR-670611.

34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O., MATTANNUR, KANNUR-670702.

35 M.RAMACHANDRAN, S/O. KUHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR.

36 MOHANAN R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O. ANANADAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O. NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K.ABDURAHIMAN HAJI, S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, W.A. No.1602 of 2022 & con. cases 203

D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K.MEENAKSHI, W/O. K.P. VIJAYAN, MANGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARYS CHOOL, IRUTHENPATHY-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR-680001.

54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI-689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCODE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER, W.A. No.1602 of 2022 & con. cases 204

MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O., PIN-678543. (ADDITIONAL R4 TO R60 ARE IMPLEADED AS PER ORDER DATED 13/12/2021 IN IA 1/2021 IN WPC 19808/2021) 62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURISSI, OTTAPALAM, PALAKKAD-679101.

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, KANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KUMBURAM, PERUNTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122.

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-678633.

68 K.P. GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

69 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O. AMBALAVATTAM, PIN-679522.

70 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD-679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514. W.A. No.1602 of 2022 & con. cases 205

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679506.

75 ORASAD K., S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N. HARISANAKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD-679506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD- KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR-678583.

79 V. DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513.

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, D/O. KUTTAN EZHUTHACHAN, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERPLASSERY, PALAKKAD-679504.

82 JAYASRI P., D/O. LATE V. GONDANKUTTY MENON, MANAGER, ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503. (ADDITIONAL R61 TO R81 ARE IMPLEADED AS PER ORDER DATED 13/12/2021 IN IA 2/2021.) 83 V.M.MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, W.A. No.1602 of 2022 & con. cases 206

VELLAMUNDA, WAYANAD, PIN-670 731 84 V.V.JINARJAN MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591 85 P.T.GEETHA MANAGER, VANHODE AUP SCHOOL, VANHODE P.O, MANANTHAWADY, WAYANAD DIST., PIN: 670 731 86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN: 673 595 87 K.P.DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, WAYANAD, PIN: 670731 88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN: 670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510 90 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT- 691 510.

91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O, KOZHIKODE- 673 585 92 SOORAJ.M MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE- 673 572 93 RUGMINI.P.K MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O, KOZHIKODE- 673 019 94 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE- 673 542 95 GOPALAKRISHNAN.C MANAGER, VAIKKILASSERY UP SCHOOL, VAIKKILASSERY P.O, VADAKARA, KOZHIKODE- 673 104 96 DEEPESH.M MANAGER, VENGERI U P SCHOOL, VENGERI P.O, W.A. No.1602 of 2022 & con. cases 207

VADAKARA, KOZHIKODE- 673 572 97 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE- 673 631 98 SUSHEELA.M.V SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE- 673 004.

99 K.P.SIVANANDAN MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571 100 P. NARAYANAN MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O, EDACHERI, KOZHIKODE- 673 502 101 L.T.HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O, KOZHIKODE PIN: 673 601 102 S.SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN- 673 104 103 T.K.SURESH MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE: 673 024.

104 HELNA V.R.

AGED 24 YEARS,W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O, OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY PUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA-680506.

105 SREEJITH C., AGED 35 YEARS,S/O.LATE CHANDRAN,HSST JUNIOR (COMMERCE),MVHSS,ARUMANOOR,POOVAR P.O.,THIRUVANANTHAPURAM-6905525. RESIDING AT ROHINI,BEACH ROAD,KOVALAM,THIRUVANANTHAPURAM DISTRICT-695527.

106 NOBLE MATHEW, AGED 40 YEARS,S/O.MATHEW,HST (SOCIAL SCIENCE),ST.SEBASTIAN'S HSS,KADANAD,KOTTAYAM DISTRICT,RESIDING AT POLACHIRAKUNNUMPURAM,MEMURY P.O.,MANVETTOM,KOTTAYAM DISTRICT,PIN-686 611.

107 JAINS C.KURIAN, HST(SOCIAL SCIENCE) ST.SEBASTIAN'S HSS,KADANAD,KOTTAYAM DISTRICT,RESIDING AT W.A. No.1602 of 2022 & con. cases 208

VALLOCHERIL HOUSE,PALOORKAVU P.O.,IDUKKI DISTRICT,PIN-685 532.

108 ANJU THOMAS UPST,ST.SEBASTIAN'S HSS,KADANAD,KOTTAYAM DISTRICT,RESIDING AT ANJILITHOTTIYIL HOUSE,MUTTOM P.O.,IDUKKI DISTRICT,PIN-685 587.

109 MANJU JOSEPH, HST (MALAYALAM),ST.MARY'S GHSS,PALA,KOTTAYAM DISTRICT,RESIDING AT THEKKUMKATTIL HOUSE,KURUMANNU P.O.,PALA,KOTTAYAM DISTRICT,PIN- 686651.

    110      GLANIS BABY,
             UPST,ST,MARY'S

HS,POTHANICAD,KOTHAMANGALAM,ERNAKULAM DISTRICT,RESIDING AT NADUKKATTIL HOUSE,MEKKADAMPU P.O.,KADATHY,ERNAKULAM DISTRICT-682316.

*80. NASEEM SALI, HST(MATHS), SSM HSS, AZHIKODE, AZHIKODE P.O., KODUNGALLUR, THRISSUR-680 666. *81.FASIYA P.S., HST(MATHS), SSM HSS, AZHIKODE, AZHIKODE P.O., KODUNGALLUR, THRISSUR- 680 666. ARE CORRECTED AS PER ORDER DATED 13.03.2023 ON I.A.NO.2 OF 2022

BY ADVS.

SIJI ANTONY GEORGE ABRAHAM P.K.NANDINI JIJI THOMAS T.R.JAGADEESH K.MOHANAKANNAN V.A.MUHAMMED SHAMEENA SALAHUDEEN T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 209

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1722 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

1 THE MANAGER VKPKHM MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT - 671312.

2 RAHUL.A.V, HIGHER SECONDARY SCHOOL TEACHER (HISTORY), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE, KASARGOD DISTRICT - 671312.

BY ADVS.

GEORGE POONTHOTTAM (SR.) NISHA GEORGE A.L.NAVANEETH KRISHNAN RESPONDENTS/RESPONDENTS & PETITIONERS IN THE WRIT PETITION:

1 STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 2 THE DIRECTOR OF PUBLIC INSTRUCTIONS, (NOW RE-NAMED AS THE DIRECTOR OF GENERAL EDUCATION) JAGATHY, THYCAUD, THIRUVANANTHAPURAM- 695 014.

3 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676 505.

W.A. No.1602 of 2022 & con. cases 210

4 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM, PIN - 676 505. 5 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN - 679 328.

6 THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN - 679 328.

7 MANAGER, E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY)MALAPPURAM DISTRICT, PIN - 673 638.

8 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM - 676 505.

9 THE MANAGER, I.O.H.S.S., EDAVANNA, MALAPPURAM DISTRICT, PIN - 676 541. 10 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT, PIN - 679 328.

11 JASEELA P., AGED 40 YEARS, W/O. ALIK., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT - 676 521. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH MUHAMMED SHAFI V.A.MUHAMMED T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 211

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1723 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANT/NOT A PARTY TO THE WRIT PETITION:

ANUNAD M., AGED 31 YEARS, S/O. MURALEEDHARAN .M.V. HST SOCIAL SCIENCE, MOOTHEDATH HSS, TALIPARAMBA, TALIPARAMBA P.O, KANNUR-670 141.

BY ADVS.

R.K.MURALEEDHARAN ATHIRA A.MENON RESPONDENTS/PETITIONERS & RESPONDENTS IN THE WRIT PETITION:

1 MUHAMMAD SUFIYAN V., S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD.P.O, MALAPPURAM-676 122.

2 AMEER JINNA S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST.P.O, IDUKKI-685 585.

3 SARATH.U.S S/O ,UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA.P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ.M.S, S/O. MANIKANDAN, THOLERI HOUSE, AROOR.P.O, KAKKATTIL, VIA CALICUT-673 507 5 MAHIN C. ASAD, S/O.ASAD, CHITTAYAM HOUSE, MARKET.P.O, MOOVATTUPUZHA, VELLORKUNNAM-686 673 W.A. No.1602 of 2022 & con. cases 212

6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-PIN- 695 001 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN-695 014 9 SECRETARY SOCIAL JUSTICE DEPT.

SECRETARIAT, THIRUVANANTHAPURAM -695 601 BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 213

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1725 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/THIRD PARTIES TO WP(C):

1 ARUN S AISWARYA, PERYAM, UMAYANALLOOR P.O., KOLLAM, PIN - 691 589.

2 MUHAMMED SUHAIL O.P., S/O.MOIDEEN KUNHI, PANOL HOUSE, KADAVATHUR P.O., KANNUR, PIN - 670 676.

3 CHINCHU LIZEN BABU NEDIYAVILA PUTHEN VEEDU, THRIPPILAZHIKOM P.O., KUZHIMATHICADU, KOLLAM, PIN - 691 509. 4 ABOOBAKER SIDHIQUE KAITHAVALAPPIL, S/O.ALASSAN HAJI KAITHAVALAPPIL, KAITHAVALAPPIL HOUSE, MEMATTUPARA, KANNAMANGALAM P.O., PIN - 676

309.

5 DIVYA LAKSHMI T., CHAITHNAYA HOUSE MOKERI P.O., VIA KAKKATTIL - 673 507.

6 AIDED HIGHER SECONDARY TEACHERS' ASSOCIATION, (AHSTA), REG.NO.166/2002, REP: BY GENERAL SECRETARY S.MANOJ, AHSTA STATE COMMITTEE OFFICE, TC 14/2178(6), EBENEZER, MARKET ROAD, PALAYAM, THIRUVANANTHAPURAM - 695 034. BY ADVS.

M.K.MEHRUNISHA BASIMA REJI MATHEW.M MATHEW VARGHESE W.A. No.1602 of 2022 & con. cases 214

RESPONDENTS/RESPONDENTS & PETITIONERS:

1 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001 2 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001 3 THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.

4 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.

5 MUHAMMED SUFIYAN V., S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM-676 122.

6 AMEER JINNA, S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585 7 SARATH U.S., S/O UNNIKRISHNAN NAIR, SHIRDHI , MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM-695 121.

8 SOORAJ M.S., S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTIL VIA, CALICUT-673 507.

9 MAHIN C ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM-686 673. BY ADVS.

P.K.NANDINI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 215

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1726 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES IN THE WRIT PETITION:

1 BIJO JOSEPH, HSST (JUNIOR) (ECONOMICS), ST. MARY'S HSS, CHAMPAKKULAM, ALAPPUZHA DISTRICT, PIN - 688505 2 AMBILI P.K, UPSA, SVHS PALEMAD, PALEMAD P.O., EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 3 GAYATHRI P, LPSA, SVHS PALEMAD, PALEMAD P.O., EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 4 SHADIYA NAVAL C, JUNIOR LANGUAGE TEACHER (ARABIC), SVHS PALEMAD, PALEMAD P.O., EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 5 LAILA P, JUNIOR LANGUAGE TEACHER (ARABIC), SVHS PALEMAD, PALEMAD P.O., EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 6 SAYANTH S, MUSIC TEACHER, SVHS PALEMAD, PALEMAD P.O., EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 BY ADV JESTIN MATHEW RESPONDENTS/PETITIONER & RESPONDENTS IN TEH WRIT PETITION:

1 JASEELA P AGED 40 YEARS, W/O ALI K, KAREKKADAN HOUSE, W.A. No.1602 of 2022 & con. cases 216

THAMPANANGADI, VALLUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT, PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANATHAPURAM, PIN - 695001 3 DIRECTOR OF PUBLIC INSTRUCTIONS, NOW DIRECTOR OF GENERAL EDUCATION DIRECTORATE OF PUBLIC INSTRUCTION, FXWX+7GP, VAZHUTHACAUD POOJAPPURA ROAD, JUNCTION DPI, JAGATHY, THIRUVANATHAPURAM, PIN - 695014 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676505 5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM, PIN - 676505 6 ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM, PIN - 679328 7 THE MANAGER R M HIGH SCHOOL, MALATTOOR, MALAPPURAM DISTRICT, PIN - 679328 8 MANAGER E.M.E.A.H.S.S(UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM, DISTRICT, PIN - 673638 9 THE MANAGER M.S.P HIGH SCHOOL, MALAPPURAM, PIN - 676505 10 THE MANAGER I.O.H.S.S, EDAVANNA, MALAPPURAM DISTRICT, PIN - 676541 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT, PIN - 679328 BY ADVS.

JAYASREE K.P.

JOHN JOSEPH V.A.MUHAMMED AUGUSTINE JOSEPH T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 217

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1727 OF 2022 AGAINST THE ORDER/JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES IN THE WRIT PETITION:

1 SHEEJA E.A, HSST (CHEMISTRY), SVHSS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 2 ARCHANA M, HSST( MALYALAM), SVHSS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 3 VIJAYASREE P, HSST( GEOGRAPHY), SVHSS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 4 RESHMI T.K, HSA (SOCIAL STUDIES), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 5 SUPRABHA C, HSA (SOCIAL STUDIES), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 6 ANU K.P, HSA (SOCIAL STUDIES), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 7 ASWATHI DAS P, HSA (NATURAL SCIENCE), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 8 SALINI P HSA (PHYSICAL SCIENCE), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 9 KEERTHI R NAIR HSA (MATHEMATICS), SVHS PALEMAD, PALEMAD P.O, W.A. No.1602 of 2022 & con. cases 218

EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 10 DIVYA DAS HSA (MATHEMATICS), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 11 JWALA MURALI HSA (MATHEMATICS), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 12 GIRIJA GIREESH M.G, HSA (ENGLISH)), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 13 GOPIKA T, UPSA , SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 14 ANJANA KRISHNAN P.U, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 15 ANUSREE K, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 16 NEETHU K, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 17 DHANYA M.N, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 18 DURGA K.I, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 19 SURYA B, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 20 REMYA K.V UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 21 AMURTHA K.P, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT,, PIN - 679331 22 ROSHITHA K.C, UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 23 ARAVIND M.P, W.A. No.1602 of 2022 & con. cases 219

UPSA, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT,, PIN - 679331 24 DIVYA T.K, JLT(HINDI) SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 25 NASEEHA C.K, JLT(ARBIC), SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM DISTRICT, PIN - 679331 26 NISAMUDEEN A, PHYSICAL EDUCATION TEACHER, SVHS PALEMAD, PALEMAD P.O, EDAKKARA, MALAPPURAM, PIN - 679331 BY ADV JESTIN MATHEW RESPONDENTS/PETITIONER & RESPONDENTS IN THE WRIT PETITION:

1 JASEELA P, AGED 40 YEARS, W/O ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT, PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANATHAPURAM, PIN - 695001 3 DIRECTOR OF PUBLIC INSTRUCTIONS, NOW DIRECTOR OF GENERAL EDUCATION DIRECTORATE OF PUBLIC INSTRUCTION, FXWX+7GP, VAZHUTHACAUD POOJAPPURA ROAD, JUNCTION DPI, JAGATHY,THIRUVANATHAPURAM, PIN - 695014 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676505 5 ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM, PIN - 676505 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN - 679328 7 THE MANAGER, R M HIGH SCHOOL, MALATTOOR, MALAPPURAM DISTRICT - 679328 8 MANAGER, E.M.E.A.H.S.S(UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM, DISTRICT, PIN - 673638 9 THE MANAGER W.A. No.1602 of 2022 & con. cases 220

M.S.P HIGH SCHOOL, MALAPPURAM, PIN - 676505 10 THE MANAGER I.O.H.S.S, EDAVANNA, MALAPPURAM DISTRICT,, PIN - 676541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT, PIN - 679328 BY ADVS.

JAYASREE K.P.

JOHN JOSEPH V.A.MUHAMMED AUGUSTINE JOSEPH T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 221

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1728 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/NOT A PARTY TO TEH WRIT PETITION:

ANUNAD M, AGED 31 YEARS, S/O.MURALEEDHARAN M.V., HST SOCIAL SCIENCE, MOOTHEDATH HSS, TALIPARAMBA, TALIPARAMBA P.O., KANNUR 670 141.

BY ADV R.K.MURALEEDHARAN RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 6 & ADDITIONAL RESPONDENTS 7 TO 10 IMPLEADED IN THE WRIT PETITION:

1 JASEELA P AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT - 676 521.

2 STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS, (NOW DIRECTOR OF GENERAL EDUCATION), JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014. 4 DISTRICT EDUCATION OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM - 676 505. 5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM, PIN - 676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN - 679 328. W.A. No.1602 of 2022 & con. cases 222

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN - 679 328.

8 MANAGER E M E A H S S, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT, PIN - 673 638.

     9       THE MANAGER
             M S P HIGH SCHOOL,

MALAPPURAM DISTRICT - 676 505.

10 THE MANAGER I.O.H.S.S., EDAVANNA, MALAPPURAM DISTRICT, PIN - 676 541. 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT, PIN - 679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH V.A.MUHAMMED MUHAMMED SHAFI AUGUSTINE JOSEPH T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 223

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1729 OF 2022 AGAINST THE ORDER/JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

1 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510.

2 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT- 691 510.

BY ADVS.

K.MOHANAKANNAN H.PRAVEEN (KOTTARAKARA) RESPONDENTS/PETTIONERS AND RESPONDENTS 1 TO 4:

1 MUHAMMAD SUFIYAN.V S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM-676 122.

2 AMEER JINNA, S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585.

3 SARATH U.S, S/O UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM-695 121 4 SOORAJ M.S, S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTILVIA, CALICUT-673 507. W.A. No.1602 of 2022 & con. cases 224

5 MAHIN C ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM-686 673 6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-PIN-695 001 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001 8 DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN-695 014. 9 SECRETARY, SOCIAL JUSTICE DEPT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 225

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1737 OF 2022 AGAINST THE ORDER/JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

1 JILILMON.T., AGED 28 YEARS, S/O. JINACHANDRAN.V.N., UPST, CHOVVA HSS, CHOVVA, KANNUR - 670 006, RESIDING AT `JIJIL NIVAS', ULIYIL P.O., KANNUR, PIN - 670702 2 ASHOK.K.P AGED 37 YEARS S/O. KUMARAN.K.P., HST DRAWING TEACHER, CHOVVA HSS, CHOVVA.P.O., KANNUR-670 006, RESIDING AT KIZHAKKINIPURAYIL HOUSE, VALIACHAL, KANKOL.P.O., KANNUR, PIN - 670307 3 NAMITHA MADHUSOODANAN AGED 28 YEARS W/O. JIJU.A.K., LOWER GRADE-HINDI, CHOVVA HSS, CHOVVA.P.O., KANNUR -670 006, RESIDING AT `NAVANEETHAM', CHATTUKAPPARA.P.O, KANNUR, PIN - 670592 4 ABDUL MANAF CHALIYAMPURATH, AGED 28 YEARS, S/O. MAHAMOOD.P.K., HST ARABIC, CHOVVA HSS, CHOVVA.P.O., KANNUR-670 006, RESIDING AT `HAJARAS', KODAPARAMBA, THANNA.P.O., KANNUR, PIN - 670012 5 ATHIRA RAJITH AGED 28 YEARS, D/O. RAJITH KUMAR, UPST, CHOVVA HSS, CHOVVA.P.O., KANNUR-670 006, RESIDING AT `ATHULYA', THOTTADA.P.O., KANNUR-670 007. W.A. No.1602 of 2022 & con. cases 226

6 MITHUN.A.K AGED 31 YEARS S/O. VIJAYAN.K., HSA PHYSICAL SCIENCE, CHOVVA HSS, CHOVVA.P.O., KANNUR-670 006, RESIDING AT `VIJITHA BHAVAN', P.O. THOLAMBRA, KANNUR, PIN -

            670673
     7      MUHSIN.N
            AGED 30 YEARS

S/O. P.P.K. MUHAMMEDALI, HST ARABIC, CHOVVA HSS, CHOVVA.P.O., KANNUR-670 006, RESIDING AT DARUNNIAMA HOUSE, KOORARI, P.O. IRIKKUR, KANNUR, PIN - 670593 8 RAHEES.I.V AGED 26 YEARS S/O. LAMEER.K,P., LPST, BTM ALP SCHOOL, CHUZHALI.P.O., KANNUR-670 602, RESIDING AT ILLATH VALAPPIL HOUSE, KANDAKKAI.P.O., KANNUR, PIN -

            670602
     9      SAFEERA.M.K.

AGED 39 YEARS, D/O. ANDRU.M.K., HST PHYSICAL SCIENCE, PRM KOLAVALLOOR HSS, THUVAKKUNNU.P.O., KANNUR-670 693, RESIDING AT PARAMBATH HOUSE, KALLIKKANDY.P.O., KANNUR.

10 ANUSREE.K.V.

AGED 28 YEARS, D/O. RAJAN.K.V., HST MALAYALAM, PARASSINIKKADAVU HIGHER SECONDARY SCHOOL, PARASSINIKKADAVU, RESIDING AT KUNDILE VALAPPIL HOUSE, HENRY ROAD, PAPPINISSERY.P.O., KANNUR, PIN

- 670561 11 NADEER.R.P.

AGED 42 YEARS S/O. IBRAHIM, HST MALAYALAM, PMSAPT HSS, KAKKOVE, VAZHAYUR.P.O., MALAPPURAM-673 633, RESIDING AT RAYAROTH PARAMBATH HOUSE, VELOM.P.O., KOZHIKODE, PIN - 673508 12 RAJEESH.V.P.

AGED 33 YEARS S/O. GOPI.K., UPST, ETTUKUDUKKA A U P SCHOOL, ETTUKUDUKKA.P.O., KARIVELLUR, KANNUR-670 521, RESIDING AT KODOOR HOUSE, NELLIYOL, OIAYAMBADI.P.O., MATHAMANGALAM, KANNUR, PIN - 670306 W.A. No.1602 of 2022 & con. cases 227

13 REKHA.P.M.

AGED 34 YEARS, W/O. AJEESH.T., UPST, A.U.P.S. ETTUKUDUKKA, ETTUKUDUKKA.P.O., KANNUR -670 521, RESIDING AT THEKKATAVAN HOUSE, EDAT.P.O., KANNUR - 670327 14 SIJI.P.V.

AGED 37 YEARS, W/O. PRAMOD.M.V., LPST, A.U.P.S. ETTUKUDUKKA, ETTUKUDUKKA.P.O., KANNUR-670 521 RESIDING AT `TAPASYA', KUNNACHERRI, KARIVELLUR (VIA), ETTUKUDUKKA.P.O., KANNUR PIN - 670521 15 ANUSREE.M.

AGED 28 YEARS D/O. MADHUSOODANAN.K.V., UPST, VENGAD SOUTH U.P.SCHOOL, VENGAD.P.O., KANNUR-670 612, RESIDING AT `NANDANAM', SANKARANELLUR.P.O., KUTHUPARAMBA, KANNUR, PIN - 670643 16 MUBARAK.M.T.

AGED 28 YEARS, S/O. MUHAMMED ASHRAF, HST ARABIC (PART TIME), VALLIYODAN KELUNAIR SMARAKA HIGHER SECONDARY SCHOOL, VARAKKAD, KOTTAMALA.P.O., KASARAGOD -671314, RESIDING AT MUNDANTHODI HOUSE, VATTALLURE POST, MALAPPRUAM, PIN - 676507 17 SMITHA THOMAS AGED 37 YEARS D/O. K.M. THOMAS, HST MALAYALAM, VALLIYODAN KELUNAIR SMARAKA HIGHER SECONDARY SCHOOL, VARAKKADU, KOTTAMALA.P.O., KASARAGOD-671314, RESIDING AT `GRACE HOME', PARAL.P.O., MAHE, PIN -

            673310
    18      AKHILA ALAKKANDY
            AGED 33 YEARS

W/O. MADHUSADAN.A., UPST, MURINGERI AIDED U.P.SCHOOL, MURINGERI.P.O., ANJARAKKANDY, KANNUR

-670 612, RESIDING AT `KRISHNALEELA', MURINGERI.P.O., ANJARAKKANDY, KANNUR, PIN -

            670612
    19      HRIDYA.A.
            AGED 26 YEARS

D/O. REENA. A., UPST, MURINGERI AIDED U.P.SCHOOL, MURINGERI.P.O., KANNUR-670 612, RESIDING AT KOORMA HOUSE, VENGAD.P.O., KANNUR, PIN - 670612 20 AKARSH.K.

W.A. No.1602 of 2022 & con. cases 228

AGED 27 YEARS, S/O. P.C. GANGADHARAN, LPST, MURINGERI AIDED U.P.SCHOOL, MURINGERI.P.O., KANNUR-670 612, RESIDING AT `LALITHAM', KOYILODE, SANKARANELLUR.P.O., KANNUR, PIN - 670643 21 FASNA.K.

AGED 30 YEARS D/O. MUHAMMED. C.H., LPST, BTM ALP SCHOOL, CHUZHALI.P.O., KANNUR-670 602, RESIDING AT CHERIYANDI HOUSE, SREEKANDAPURAM.P.O., KANANUR, PIN - 670631 22 MEERA EALIAS, AGED 28 YEARS D/O. EALIAS.P.K., HST PHYSICAL SCIENCE, ST. MARY'S HIGH SCHOOL, POTHANICAD, POTHANICAD.P.O., ERNAKULAM-686 671, RESIDING AT PADAYATTIL HOUSE, MURAMPATHY.P.O., KODANCHERY (VIA), KOZHIKODE DISTRICT, PIN - 673580 BY ADVS.

ELVIN PETER P.J.

K.R.GANESH GOURI BALAGOPAL ABHIJITH.K.ANIRUDHAN SREELEKSHMI A.S.

ANU JOSEPH RESPONDENTS/PETITIONER & RESPONDENTS IN THE WRIT PETITION:

1 JASEELA.P.

AGED 40 YEARS, W/O. ALI.K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGADSOUTH.P.O., PANDIKKAD, MALAPPURAM DISTRICT, PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 682031 3 THE DIRECTOR OF PUBLIC INSTRUCTIONS, (NOW THE DIRECTOR OF GENERAL EDUCATION), JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM - 676505 5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM, PIN - 676505 W.A. No.1602 of 2022 & con. cases 229

6 THE ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM, PIN - 679328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT - 679328 8 THE MANAGER E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673638 9 THE MANAGER M.S.P. HIGH SCHOOL, MALAPPURAM 676 505 10 THE MANAGER I.O.H.S.S., EDAVANNA, MALAPPURAM DISTRICT - 676541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT, PIN - 679328 BY ADVS.

JAYASREE K.P.

JOHN JOSEPH V.A.MUHAMMED AUGUSTINE JOSEPH T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 230

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1738 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE P M M UPPER PRIMARY SCHOOL, THALIPPADAM, P.O.NAMBOORIPOTTY-679 33. REPRESENTED BY ITS MANAGER RAMLATH P. BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA P., AGED 40 YEARS,WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 231

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E.M.E.A.H.S.SCHOOL,(UNDER SEETHI HAJI MEMORIAL TRUST)KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER, M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH MUHAMMED SHAFI M TONY AUGUSTINE T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 232

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1739 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

KNOWNWELL PRIVATE SCHOOL (AIDED) MANAGERS ASSOCIATION, DISTRICT COMMITTEE - THIRUVANANTHAPURAM, REPRESENTED BY THE PRESIDENT, K.S. BAIJU, KPSMA STATE COMMITTEE OFFICE, M.G. RADHAKRISHNAN ROAD, THYCAUD, THIRUVANANTHAPURAM, KERALA-695 014.

BY ADV REKHA VASUDEVAN RESPONDENTS/PETITIONER AND RESPONDNETS 1 TO 10 IN WRIT PETITION:

     1      JASEELA P,
            AGED 40 YEARS

WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE-TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 W.A. No.1602 of 2022 & con. cases 233

505. 5 THE ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673638.

9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM-676 505.

10 THE MANAGER, I.O.H.S.S. EDAVANNA, MALAPPURAM-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH MUHAMMED SHAFI M V.A.MUHAMMED T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 234

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1740 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTY:

1 THE MANAGER, PKMM HIGHER SECONDARY SCHOOL, EDARICODE P.O, MALAPPURAM DIST PIN: 676 501.

2 FASLA N, D/O KUNJIKOYA HAJI NADUTHODI, KOTTAKKAL MALAPPURAM DIST (HIGH SCHOOL TEACHER (PHYSICAL SCIENCE)) PKMM HIGHER SECONDARY SCHOOL, EDARICODE P.O, MALAPPURAM DIST PIN: 676 501.

3 ASWATHY K S, D/O SUBRAMANYAN K, KARUMATHIL HOUSE, PUZHAMPRAM, BIYYAMPURAM PO., HIGH SCHOOL TEACHER (ENGLISH), PKMM HIGHER SECONDARY SCHOOL, EDARICODE PIN: 676

501.

4 RETNA PRIYA, D/O RAMAKRISHNAN A, ANAKUZHIYIL, CHETHALLUR PO PALAKKAD HIGH SCHOOL TEACHER (MALAYALAM), PKMM HIGHER SECONDARY SCHOOL EDARICODE PIN: 676 501.

5 SREEJESH M, S/O BHASKARAN NAMBIAR MANATHANATH, PALERI TOWN PO, CLERK, PKMM HIGHER SECONDARY SCHOOL, EDARICODE PIN: 676 501.

6 JIGIL. O, S/O JINSON O, MAILADUMPARA, POKKUNNNU PO (FTM), PKMM HIGHER SECONDARY SCHOOL, EDARICODE PIN: 676 501.

7 AKHIL M. K W.A. No.1602 of 2022 & con. cases 235

S/O ASKOKAN M K, MANATHAMKANDI HOUSE, PUNNASSERY (FTM) PKMM HIGHER SECONDARY SCHOOL EDARICODE PIN: 676 501.

8 SMT. SHAMEEMA D/O MUHAMMAD ALI K, KURUNIYAM, POOKKUTTUR, PUOOKKUTTUR PO MALAPPURAM. HIGH SCHOOL TEACHER (PHYSICAL SCIENCE) PKMM HIGHER SECONDARY SCHOOL EDARICODE PIN: 676 501.

9 SANDHYA SADANANDAN E D/O SADANANDAN E, EDOLI, EDAKKAD PO, KOZHIKODE HIGH SCHOOL TEACHER (MATHEMATICS) PKMM HIGHER SECONDARY SCHOOL, EDARICODE PIN: 676 501.

10 PRIYA BHASKARAN K P, D/O K.K BHASKARAN, SURYA GHAYATRI, CHETTIPPADI, KAVILAKAM ROAD PARAPPANAGADI, MALAPPURAM HIGH SCHOOL TEACHER (NATURAL SCIENCE) PKMM HIGHER SECONDARY SCHOOL EDARICODE PIN: 676 501.

11 VANDANA B, D/O BABUNARAYANAN G.K, SUVARNA, ELAMBULASSERY P.O, PALAKKAD PIN:678 752 PKMM HIGHER SECONDARY SCHOOL EDARICODE PIN: 676 501.

12 THE MANAGER , SANTHINIKETANAM MODEL HIGHER SECONDARY SCHOOL, PATHARAM-690567.

13 NEETHULEKSMI. S., D/O SASEENDRAN PILLAI. KAROOR HOUSE, PV EAST THAZHAVA P.O KARUNAGAPALLY PIN: 690 523 HIGH SCHOOL TEACHER IN MATHEMATICS SANTHINIKETANAM MODEL HIGHER SECONDARY SCHOOL, PATHARAM-690567.

14 SREEJA R.S D/O SREEKUMAR S, SREEDHARA VILASOM, NADUVILAKKARA WEST KALLADA P.O PIN: 690 500 HIGH SCHOOL TEACHER IN HINDI SANTHINIKETANAM MODEL HIGHER SECONDARY SCHOOL, PATHARAM-690567.

15 AMMU J PRASAD, D/O JAYAPRASAD T 'SILPA' IRAVICHERA NADUVIL, PATHARAM P.O PIN: 690 522 HIGH SCHOOL TEACHER IN PHYSICAL SCIENCE SANTHINIKETANAM MODEL HIGHER SECONDARY SCHOOL, PATHARAM-690567.

16 THE MANAGER VELUTHAMPI MEMORIAL HIGH SCHOOL KOTTARAKKARA ETC PO, AMPALAPPURAM, KOTTARAKARA EDUCATIONAL W.A. No.1602 of 2022 & con. cases 236

DISTRICT, KOLLAM DISTRICT PIN:691 531.

17 DEVI S R, D/O SURESH KUMAR N PERAYATHU PUTHENVEDU KUDAVATOOR P.O KOTTARAKKARA, KOLLAM DISTRICT PIN: 691 512 HIGH SCHOOL TEACHER IN SOCIAL SCIENCE VELUTHAMPI MEMORIAL HIGH SCHOOL KOTTARAKARA ETC PO,AMPALAPPURAM, KOTTARAKARA EDUCATIONAL DISTRICT, KOLLAM DISTRICT.

18 GEETHU G, D/O DHARMARAJAN, SHOBHALAYAM, PANAPETTI, PORUVAZHI P.O SASTHAMKOTTA VELUTHAMPI MEMORIAL HIGH SCHOOL KOTTARAKKARA ETC PO, AMPALAPPURAM, KOTTARAKARA EDUCATIONAL DISTRICT, KOLLAM DISTRICT.

19 MANAGER N SREEKANTAN NAIR SHASTI POORTHI MEMORIAL UPPER PRIMARY SCHOOL, PATHARAM, KAKKAKUNNU P.O, SOORANAD SOUTH, KOLLAM DISTRICT. PIN 690522. BY ADVS.

JOHN JOSEPH VETTIKAD C.JOSEPH JOHNY SAMSON MATHEW SAM RESPONDENTS/RESPNDENTS & PETITIONER IN W.P.(C) :

1 MUHAMMAD SUFIYAN V.

S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM - 676 122.

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI - 685 585.

3 SARATH. U.S.

S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P:O., THIRUVANANTHAPURAM - 695 121.

4 SOORAJ. M.S., S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTIL VIA, CALICUT - 673 507.

5 MAHIN C.ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM - 686 673, ERNAKULAM DISTRICT.

W.A. No.1602 of 2022 & con. cases 237

6 STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN

- 695 001.

7 THE SECRETARY TO GENERAL EDUCATION (J) DEPARTMENT GOVT. SECRETARIAT ANNEX II, THIRUVANANTHAPURAM, PIN -695 001. 8 THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014. 9 THE SECRETARY TO GOVT. SOCIAL JUSTICE (D) DEPT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695

601. ADV. T.B.HOOD SPL.GP. TO AG ADV.P.K.NANDINI THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 238

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1746 OF 2022 AGAINST THE JUDGMENT DATED 31.08.2022 IN WP(C) 8090/2022 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

1 ROOPESH RAJ R V AGED 38 YEARS, S/O RAJASEKHARAN NAIR, HSST (MAL)(JR), SNDP HSS NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683 574 2 DEEPA JOY AGED 40 YEARS, D/O K.V. JOY, HSST CHEMISTRY, SNDP HSS, NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683

574.

3 SANTHI P.R.

AGED 39 YEARS, D/O P.P. RAJAN, HSST PHYSICS, SNDP HSS NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683

4 LANIJA M.R.

AGED 40 YEARS, D/O M.V. RAVI, HSST ZOOLOGY (JR), SNDP HSS NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683 574 5 PRIYANKA K.P.

AGED 36 YEARS, D/O K.R. PANKAJAKSHAN, HSST MATHEMATICS, SNDP HSS NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683 574 6 SURAMYA RAJAN AGED 30 YEARS, D/O A.R. RAJAN, HSST BOTANY (JR), SNDP HSS NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683 574 7 DIVYA M.S.

AGED 40 YEARS, D/O SUNDRESAN M.A., LAB ASSISTANT, W.A. No.1602 of 2022 & con. cases 239

SNDP HSS NEELESWARAM, P.O. NEELESWARAM, ERNAKULAM-683 574.

BY ADVS.

R.K.MURALEEDHARAN ATHIRA A.MENON AMAL S KUMAR RESPONDENTS/PETITIONERS & RESPONDENTS IN THE WRIT PETITION:

1 HARIKRISHNAN M K AGED 27 YEARS, S/O VIJAYAKUMAR M.K., MANAKANDIYIL HOUSE, VELLIPARAMBA P.O., KOZHIKODE-673 008 2 KABBAB BEERAN T.K.

S/O ABDURAHMAN, THAVARAM KUNNATHU HOUSE, VENGALOOR P.O., MALAPPURAM-676 102.

3 FATHIMATH MUSFIRA V.

D/O UMMER, VAZHANGODAN HOUSE, KARIKKIDAMKUNNU P.O., PALAKKAD-678 601.

4 YASER YASEEN P.

S/O KUNHIMUHAMMED, POOLAKUNNAN HOUSE, TRIKKALANGODE P.O., MALAPPURAM-676 123.

5 RAHIYANATH E., D/O MOOSA, ELAYAD HOUSE, CHANDAKUNNU P.O., NILAMBUR-679 329.

6 THE STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 7 DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY EDUCATION), HOUSING BOARD BUILDING, SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.

8 REGIONAL DEPUTY DIRECTOR THIRUVANANTHAPURAM, HIGHER SECONDARY EDUCATION, UNIVERSITY OF KERALA SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM-695 033. 9 REGIONAL DEPUTY DIRECTOR CHENGANNUR, HIGHER SECONDARY EDUCATION, CHENGANNUR-689 121. 10 REGIONAL DEPUTY DIRECTOR KOTTAYAM HIGHER SECONDARY EDUCATION, KOTTAYAM-686 001. 11 REGIONAL DEPUTY DIRECTOR ERNAKULAM HIGHER SECONDARY EDUCATION, EDAPPALLY RAGHAVAN W.A. No.1602 of 2022 & con. cases 240

PILLAI ROAD, DEVANKULANGARA, ERNAKULAM-682 024. 12 REGIONAL DEPUTY DIRECTOR MALAPPURAM HIGHER SECONDARY EDUCATION, MALAPPURAM-676 505. 13 REGIONAL DEPUTY DIRECTOR KOZHIKODE HIGHER SECONDARY EDUCATION, KOZHIKODE-673 001. 14 REGIONAL DEPUTY DIRECTOR KANNUR HIGHER SECONDARY EDUCATION, PAYYAMBALAM, KANNUR- 670 002.

15 THE STATE OF KERALA REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 601.

16 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001. ADV. T.B.HOOD SPL.GP. TO AG ADV.P.K.NANDINI THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 241

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1747 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/NOT A PARTY IN W.P.(C):

1 FATHIMA BEEVI C.V., MANAGER, AMLP SCHOOL KAIMALASSERY, P.O.TRIPRANGODE, MALAPPURAM DISTRICT-676561.

2 M.BADARUDHEEN, MANAGER,KOTT AMUP SCHOOL AND AMLPS KAITHAVALAPPA, TIRUR.P.O, MALAPPURAM DISTRICT- 676101.

3 SREEJA.V, MANAGER,V.V.L.P. SCHOOL ALATHIYUR, ALATHIYUR.P.O, MALAPPURAM DISTRICT-676 102.

4 ABDUNNASEER, MANAGER, SHMUP SCHOOL KOOTTAYI, KOOTTAYI.P.O, MALAPPURAM DISTRICT-676 562.

5 SAJITHA,V.E.A, MANAGER, A.M.L.P. SCHOOL PARIYAPURAM, PACHATTIRI.P.O, TIRUR, MALAPPURAM DISTRICT-676105.

6 ABDUL KHADER.

MANAGER,AMLP SCHOOL THIRUNAVAYA, THIRUNAVAYA.P.O, MALAPPURAM DISTRICT-676301.

7 KARTHYAYANI, MANAGER, KUTTYIL AUP SCHOOL, VEETAM-PADIYAM, VETTAM.P.O, TIRUR, MALAPPURAM DISTRICT-676 102.

8 DR.P.S.SUKUMARAN, MANAGER P.A.N.M.S.A.U.P SCHOOL, PACHATTIRI, PACHATTIRI.P.O, MALAPPURAM DISTRICT-676 105.

9 V.P.HUSSAIN, W.A. No.1602 of 2022 & con. cases 242

MANAGER AMUP. SCHOOL, EDAKKULAM, THIRUNAVAYA.P.O, MALAPPURAM DISTRICT-676301.

10 SHAHED BILAL.

MANAGER, KHMHSS ALATHIYUR, P.O.ALATHIYUR, MALAPPURAM- 676102.

11 MOHAMMED GURUKKAL.

MANAGER, CHANGAMPALLI AMLP SCHOOL, EDAKKULAM WEST,P.O.THIRUNAVAYA MALAPPURAM-676 301.

12 ALAVIKUTTY.T, MANAGER, AMLP SCHOOL, THEKKANKUTTOOR, VENGALUR.P.O, MALAPPURAM DISTRICT-676102.

13 PADMANABHAN.P., MANAGER, NMHSS AND PPNMUPS, MLODERN PHARMACEUTICAL PVT LTD TIRUR, TIRUR.P.O, MALAPPURAM DISTRICT-676101.

14 U.MUHAMMED A/S BAVA, MANAGER, ALP. SCHOOL KALOOR, PUDUPPALLI.P.O, MALAPPURAM DISTRICT-676102.

15 HAMZA HAJI, MANAGER, AMLP SCHOOL KONNALLUR, ANANTHAVOOR.P.O, MALAPPURAM DISTRICT-676301.

16 M.ABDUL LATHHEF, MANAGER, AMUP SCHOOL CHEMBRA, MEENADATHOOR.P.O, VIA THANALUR, MALAPPURAM DISTRICT-676 607.

17 MUHAMMED KUTTY.M.P, MANAGER, AMUP SCHOOL, VAIRANKODE, VAIRANKODE.P.O, MALAPPURAM DISTRICT-676301.

18 K.SAIDU, MANAGER, M.D.P.S.U.P SCHOOL, EZHUR-TIRUR, TIRUR.P.O, MALAPPURAM-676 101.

19 ABDUL RIYAS.N, MANAGER, AMUP SCHOOL, KANHIRAKOLE, THEKKANKUTTUR.P.O, MALAPPURAM DISTRICT- 676 551.

20 K.HUSSAIN, MANAGER AMLP SCHOOL ANNARA, TIRUR.P.O, MALAPPURAM DISTRICT- 676 101.

21 RAJESH.K, MANAGER, AMLP SCHOOL CHERIYAPARAPPUR, P.O.CODACAL, MALAPPURAM DISTRICT- 676 108.

22 P.MOHAMMED KUTTY, W.A. No.1602 of 2022 & con. cases 243

MANAGER, SASTHA ALP SCHOOL, P.O.PUDUPALLY, TIRUR, MALAPPURAM DISTRICT- 676 102.

23 YOOSAF, MANAGER, AMLP SCHOOL PULLUR, P.O.THEKKANKUTTUR, MALAPPURAM DISTRICT- 676 551. 24 K.R.RAMANUNNI NAMBOODIRI, MANAGER, SASTHA A.U.P SCHOOL CHUMRAVATTOM, CHUMRAVATTOM.P.O, MALAPPURAM DISTRICT- 676 102.

25 ABDURAHMAN.P, MANAGER, R.J.M.A.L.P.SCHOOL KOTT, TIRUR.P.O, MALAPPURAM DISTRICT- 676 101.

26 P.YAHU, MANAGER, PKUMLP SCHOOL THEVALAPPURAM, VENGALUR.P.O, KATTACHIRA, MALAPPURAM DISTRICT-676 102.

27 HAMZA.C, MANAGER, M.I.EDUCATIONAL INSTITUTIONS, PONNANI, PONNANI.P.O, MALAPPURAM DISTRICT- 679 583. BY ADVS.

GEORGE ABRAHAM JOSEPH GOPURAN JOBY D JOSEPH MARY CATHERINE PRIYANKA P.S. RESPONDENTS/PETITIONERS/RESPONDENTS:

1 MUHAMMAD SUFIAN V.

S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD-P.O, MALAPPURAM-676 122.

2 AMEER JINNA S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST-P.O, IDUKKI - 685 585.

3 SARATH. U.S.

S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA-P.O, THIRUVANANTHAPURAM-695 121.

4 SOORAJ. M.S.

S/O. MANIKANDAN, THOLERI HOUSE, ARROR-P.O, KAKKATTIL (VIA), CALICUT-673 507.

5 MAHIN C ASAD S/O. ASAD, CHITTAYAM HOUSE, MARKET-P.O, MOOVATTUPUZHA, VELLORKUNNAM, W.A. No.1602 of 2022 & con. cases 244

ERNAKULAM DISTRICT -686 673.

6 THE STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM-695 001. 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM-695 014.

9 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695 601. ADV. T.B.HOOD SPL.GP. TO AG ADV.P.K.NANDINI THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 245

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1758 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER, UPPER PRIMARY SCHOOL, PUNNAPRA, ALAPPUZHA - 688 004 (PADMAKUMAR V) BY ADVS.

V.A.MUHAMMED V.RAJASEKHARAN NAIR RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA P.

AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT - 676 521.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM - 695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM - 676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM - 676 505. W.A. No.1602 of 2022 & con. cases 246

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM - 679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT

- 679 328.

8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673 638.

9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT 676 505.

10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT - 676 541. 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT - 679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH MUHAMMED SHAFI M TONY AUGUSTINE T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 247

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1759 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

1 THE MANAGER, DR. C.T EAPEN MEMORIAL RESIDENTIAL HIGHER SECONDARY SCHOOL, MUTHUPILAKKAD P.O., SASTHAMKOTTA KOTTARAKKARA EDUCATIONAL DIST, KOLLAM PIN: 690520.

2 SHAJU THAMPI, S/O A O THAMPY ANGEL HOUSE, PADINJATTAKARA, THEVALAKKARA PO KOLLAM (HIGHER SECONDARY SCHOOL TEACHER(JUNIOR) IN COMMERCE) REV.DR C T EAPEN MEMORIAL RESIDENTIAL HIGHER SECONDARY SCHOOL MUTHUPILAKKAD P.O SASTHAMKOTTA.

3 THE MANAGER, REV. DR. C.T EAPEN MEMORIAL ST: THOMAS VOCATIONAL HIGHER SECONDARY SCHOOL, PANNIVIZHA, ANANDAPPALLY P.O. PATHANAMTHITTA PIN: 691 523.

4 THE MANAGER, C.V KUNJIRAMAN MEMORIAL HIGHER SECONDARY SCHOOL, EAST KALLADA, KOLLAM PIN: 691502.

5 NIDHIN B., S/O BALACHANDRAN P. THEKKE CHARUVILA, EDAKKADAM PO KOLLAM PIN 691505 (HST IN SANSKRIT, C.V KUNJIRAMAN MEMORIAL HIGHER SECONDARY SCHOOL EAST KALLADA).

6 VARSHA ROSE MARY, D/O ABRAHAM SAMUEL THATTACKATTU THARAYIL, EAST KALLADA PO KOLLAM PIN 691502 (HST IN SOCIAL W.A. No.1602 of 2022 & con. cases 248

SCIENCE C.V KUNJIRAMAN MEMORIAL HIGHER SECONDARY SCHOOL EASTKALLADA) 7 KIRANLAL.K., S/O KALADHARAN PILLAI. G KARUVALLIL THEKKATHIL, AITHOTTUVA, WEST KALLADA KOLLAM DISTRICT (UPST, C.V KUNJIRAMAN MEMORIAL HIGHER SECONDARY SCHOOL EAST KALLADA).

8 ARATHY.V. RAJ D/O VIMALARAJAN T.T. ANASWARA, EZHUKONE PO KOLLAM DISTRICT PIN 691505 (UPST C.V KUNJIRAMAN MEMORIAL HIGHER SECONDARY SCHOOL EAST KALLADA).

9 SAJITHA A., D/O AJAYAKUMAR KUZHIVILA KIZHAKKATHIL, THEKKEMURI EAST KALLADA P.O PIN 691502 (UPSTC.V KUNJIRAMAN MEMORIAL HIGHER SECONDARY SCHOOL EAST KALLADA).

10 THE MANAGER, SREE CHITHRA DHARMA UPPER PRIMARY SCHOOL, KOTTAMKARA, CHANDANATHOPPU P.O KOLLAM PIN: 691 014.

11 ANJALI L R, D/O RAVEENDRAN PILLAI KUZHIYATHU VADAKKEDATHU VEEDU NEDUMPANA PO, KOLLAM PIN 691576 (UPST SREE CHITHRA DHARMA UPPER PRIMARY SCHOOL, KOTTAMKARA).

12 GEETHISREE P.

D/O PARAMESWARALYER PRASANTHI BHAVAN,KUZHIYAM CHANDANATHOPE PO, KOLLAM (UPST SREE CHITHRA DHARMA UPPER PRIMARY SCHOOL, KOTTAMKARA,KOLLAM .

13 THE MANAGER, KOVOOR UPPER PRIMARY SCHOOL, ARINELLOOR PO CHAVARA EDUCATIONAL SUB DISTRICT OF KOLLAM DISTRICT PIN: 690 538.

14 MIDHUN S S/O N SURENDRAN NAIR MIDHILA, MANAKKARA, SASTHAMCOTTAH PO, KOLLAM DISTRICT PIN 690521 (UPSTKOVOOR UPPER PRIMARY SCHOOL, ARINELLOOR P.O KOLLAM DISTRICT).

15 THE MANAGER, GANAPAT AIDED UPPER PRIMARY BOYS SCHOOL RAMANATTUKARA, KOZHIKODE PIN: 673 633.

16 ABITHA P, D/O APPU P NAVAJYOTHI HOUSE, AZHINHILAM P.O MALLAPURAM DISTRICT PIN: 673 632 (UPST, GANAPAT W.A. No.1602 of 2022 & con. cases 249

AIDED UPPER PRIMARY BOYS SCHOOL, RAMANATTUKARA, KOZHIKODE).

17 THE MANAGER, PARAMMAL AIDED LOWER PRIMARY BOYS SCHOOL AZHINHILAM P.O MALAPPURAM DISTRICT PIN: 673 632.

18 DEEPIKA P, D/O KRISHNAN P SHOBHA NIVAS, KARUVANTHIRUTHY P.O KOZHIKODE PIN: 673 301 (LPST, PARAMMAL AIDED LOWER PRIMARY BOYS SCHOOL, AZHINHILAM). BY ADVS.

JOHN JOSEPH VETTIKAD C.JOSEPH JOHNY SAMSON MATHEW SAM RESPONDENTS/RESPONDENTS & PETITIONERS IN WP(C):

1 MUHAMMAD SUFIYAN V.

S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANADP.O., MALAPPURAM - 676 122.

2 AMEER JINNA, S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI - 685 585.

3 SARATH. U.S., S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM-695 121.

4 SOORAJ M.S., S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTILVIA, CALICUT-673 507.

5 MAHIN C.ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM - 686 673, ERNAKULAM DISTRICT.

6 STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001.

7 SECRETARY TO GOVERNMENT GENERAL EDUCATION (J) DEPARTMENT GOVT. SECRETARIAT ANNEX II, THIRUVANANTHAPURAM, PIN-695 001.

8 THE DIRECTOR OF GENERAL EDUCATION, W.A. No.1602 of 2022 & con. cases 250

JAGATHY, THIRUVANANTHAPURAM, PIN-695 014.

9 THE SECRETARY TO GOVT.

SOCIAL JUSTICE (D) DEPT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 601. ADV. T.B.HOOD SPL.GP. TO AG ADV.P.K.NANDINI THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 251

IN THE HIGH COURT OF KERALA AT ERNAKULAM

PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1760 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

1 S.RADHAKRISHNAN AGED 67 YEARS, S/O. M.GOVINDANKUTTY KURUP, PRESIDENT, PRIVATE (AIDED) SCHOOL MANAGERS ASSOCIATION (REGISTRATION NO. KLM/TC/474/2019), PALAKKAD DISTRICT, MANAGER, A.U.P. SCHOOL, CHALAVARA, SHORNUR SUB DISTRICT, PALAKKAD, NOW RESIDING AT RAMANILAYAM, CHALAVARA P.O. -679505.

2 T.O.BHASKAR, AGED 57 YEARS, SON OF K.KESAVAN NAIR, SECRETARY, PRIVATE (AIDED) SCHOOL MANAGERS ASSOCIATION (REGISTRATION NO. KLM/TC/474/2019), PALAKKAD DISTRICT, MANAGER, M.G.L.P. SCHOOL, M.PUDUR, KOLLENGODE SUB DISTRICT, PALAKKAD DISTRICT, NOW RESIDING AT SOWBHAGYAM, M.PUDUR, GOVINDAPURAM P.O., PALAKKAD DISTRICT.

3 S.RADHAKRISHNAN AGED 67 YEARS, S/O. M.GOVINDANKUTTY KURUP, MANAGER, A.U.P. SCHOOL, CHALAVARA, SHORNUR SUB DISTRICT, PALAKKAD, NOW RESIDING AT RAMANILAYAM, CHALAVARA P.O., PIN-679505. BY ADVS.

K.RAMAKUMAR (SR.) T.RAMPRASAD UNNI S.M.PRASANTH ASWINI SANKAR R.S.

T.H.ARAVIND W.A. No.1602 of 2022 & con. cases 252

RESPONDENTS/PETITIONER & RESPONDENTS:

     1      K.J. VARGHESE
            AGED 63 YEARS

S/O. LATE K.L. JOSEPH, PRESIDENT, KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O., THIRUVANANTHAPURAM - 695635.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM - 695001. 3 THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM - 695014.

4 THE STATE OF KERALA REPRESENTED BY SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S.SASIKUMAR MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678687.

6 RAVEENDRAN M.K.

S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P.

D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEEDRAN T.K.

S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP W.A. No.1602 of 2022 & con. cases 253

SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL-673507, KOZHIKODE DISTRICT.

13 P.P.ARUA D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYANABBYR P.O., KAKKATTIL, KOZHIKODE-673507.

14 KALLIANI C.

D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE- 673507.

15 V.K.SAROJINI AMMA D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507.

16 V.KUNHIKELU NAMBIAR S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL (VIA), KOZHIKODE- 673507.

17 KALYANIKUTTY D/O. UNI VAIDHYAR, MANAGER, VATAYAM NORTH LP SCHOOL, VATAYAM P.O., KAKKATTIL (VIA), KOZHIKODE- 673507.

18 AYISHA BEEVI P.

W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM- 673634.

19 SAIDALAVI M.M.

S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SHCOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M.

S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 REMAMANI C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI (VIA), THALASSERY NORTH, KANNUR DISTRICT-670741.

22 DEVI AMMA D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY (VIA), KANNUR DISTRICT-670673.

W.A. No.1602 of 2022 & con. cases 254

23 T.V.THANKAMANI D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA C.P.

D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O., MADAYI (VIA), KANNUR DISTRICT-670301.

25 SIDDIQ P.

S/O. ABDURAHIMAN, MANAGER, TALIPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V.

S/O. CHINDAN NAMBIAR P., MANAGER, KOONAM ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142.

27 A.K.DINESH KUMAR S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V.

D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY, KANNUR-670650.

33 K.E.MEENAKSHI AMMA D/O. C.K. RAMAN NAMBIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR-670611.

34 K.ASHOK KUMAR S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KARA PERAVPPR P.O., MATTANNUR, KANNUR-670702.

W.A. No.1602 of 2022 & con. cases 255

35 M.RAMACHANDRAN S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR- 670702.

36 MOHANAN R.K.

S/O. KUNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P.

S/O. NARAYANAN P., MANAGER, NEDUVALOOR AUP SCHOOL, NEDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K.ABDURAHIMAN HAJI S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A.MUHAMMED KUNHI S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN S/O. T.C. EBRAHIM, MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA D/O. M.N.MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS S/O. KUNHIKKAMMARAN, MANAGER, KALLIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K.MEENAKSHI W/O. K.P. VIJAYAN, MANGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN W.A. No.1602 of 2022 & con. cases 256

S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON MANAGER, S.V.V. HIGHER SECONDARY SCHOOL, IRUTHENPATHY-678555.

50 R.UMADEVI MANAGER, V.M. UP SCHOOL, KALLEKKAD P.O., PALAKKAD DISTRICT-678006.

51 K.MADHAVAN MANAGER, KEM AIDED LP SCHOOL, KAZHANI P.O., PALAKKAD DISTRICT-678543.

52 K.K.PEETHAMBARAN MANAGER, NARAYANA UP SCHOOL, MANAPPADAM P.O., PALAKKAD-678687.

53 MURALI MOHAN MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THIRUVALAYANNUR P.O., THRISSUR-- 680001.

54 K.O.RAPPAI MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM P.O., PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU P.O., RANNI-689676.

56 K.A.SEETHARAMAN MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR MANAGER, K.A. UP SCHOOL, MELARCODE P.O., PALAKKAD-678703.

58 THOMAS MATHEW MANAGER, M.T. UP SCHOOL, VADAKKANCHERY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM P.O., PALAKKAD-678609.

60 N.P.SUNIL MANAGER, BM AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM P.O., PALAKKAD-678702.

61 S.UMMAR FAROOQ MANAGER, NM UP SCHOOL, AKKARA, KAVASSERY P.O., W.A. No.1602 of 2022 & con. cases 257

PALAKKAD-678543.

62 V.G.SATHEESH S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD DISTRICT- 679101.

63 SIVASANKARAN S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C.NARAYANAN KUTTY S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERINTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P.

S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679122.

66 V.M.ABOOBACKER S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURSSY, SHORNUR, PALAKKAD-679122.

67 C.GOPINATHAN S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-678503.

68 K.P.GOPALAKRISHNAN S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

69 P.K.BHARATHI MANAGER, PANAMANNA UP SCHOOL, AMBALAVATTAM P.O. , OTTAPPALAM, PALAKKAD-679522.

70 V.VENUGOPALAN S/O. RAVUNNI NAIR (LATE), MANAGER, THEKKUMANGALAM J.B. SCHOOL, LAKKIDI, PALAKKAD-679301.

71 SUBRAMANIAN S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514.

72 ABHIJITH C.S.

S/O. SUBRAMANIAN, MANAGER, S.R.J.A. LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V.

S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, W.A. No.1602 of 2022 & con. cases 258

PALAKKAD-679506.

75 PRASAD K.

S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P.MOIDUKUTTY HAJI S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N.HARISANKARAN S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI P.O., MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD- 679506.

78 M.SULOCHANA W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD, KUTHIPPADATH HOUSE, KALAPPADAM, KUMARAMPUTHUR P.O., PALAKKAD DISRTRICT-678583.

79 V.DURGAVATHI D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, "JAYASREE", ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-679513.

80 GINESH P.B.

S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVIKUTTY MANAGER, AUP SCHOOL, KARUMANAMKURISSI, CHERPLASSERY, PALAKKAD-679504.

82 JAYASRI P.

MANAGER, ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503.

83 V.M.MURALEEDHARAN MANAGER, VELLAMUNDA AUP SCHOOL, KATTAYAD P.O., VELLAMUNDA, WAYANAD-670 731.

84 V.V.JINARAJAN MANAGER, AUP SCHOOL, VARADOOR P.O., VARADOOR, WAYANAD-673 591.

85 P.T.GEETHA MANAGER, VANHODE AUP SCHOOL, VANHODE P.O., MANANTHAWADY, WAYANAD DISTRICT-670731.

86 KUNHIRAMAN W.A. No.1602 of 2022 & con. cases 259

MANAGER, CHEERAL AUP SCHOOL, CHEERAL P.O., SULTHAN BATHERY, WAYANAD - 673 595.

87 K.P.DEVAKI AMMA MANAGER, KUNHOME AUP SCHOOL, MATTILAYAM P.O., WAYANAD- 670731.

88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL, EDAVAKA, ELLUMANNAM P.O., WAYANAD-670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY K., RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O., OYUR (VIA), KOLLAM DISTRICT-691 510.

90 MANAGER KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT- 691 510.

91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O., KOZHIKODE- 673 572.

92 SOORAJ M.

MANAGER, AUP SCHOOL, , MANIPURAM P.O., MANIPURAM, KOZHIKODE- 673019.

93 RUGMINI P.K.

MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O., KOZHIKODE- 673542.

94 KARUNAKARAKURUP MANAGER, VILIAPPALLY U.P. SCHOOL, VILIAPPALLY P.O., VATAKARA TALUK, KOZHIKODE- 673 542.

95 GOPALAKRISHNAN C.

MANAGER, VAIKKILASSERY U.P. SCHOOL, VAIKKILASSERY P.O., VADAKARA, KOZHIKODE- 673 104.

96 DEEPESH M.

MANAGER, VENGERI U.P. SCHOOL, VENGERI P.O, KOZHIKODE- 673 572.

97 AJIN M. SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O., FEROKE, KOZHIKODE- 673 631.

98 SUSHEELA M.V.

SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O., KOZHIKODE- 673 004.

99 K.P.SIVANANDAN W.A. No.1602 of 2022 & con. cases 260

MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673 571.

100 P.NARAYANAN MANAGER, NARIKUNNU U.P. SCHOOL, EDACHERI P.O., EDACHERI, KOZHIKODE- 673 502.

101 T.HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O., KOZHIKODE-673104.

102 S.SABIRA MANAGER, KEEZHAL U.P. SCHOOL, KEEZHAL P.O., KOZHIKODE, PIN- 673 104.

103 T.K.SURESH MANAGER, KAYALAM A.L.P. SCHOOL, PERUVAYAL P.O., KOZHIKODE- 673 024.

104 HELNA V.R.

AGED 24 YEARS, W/O. NIDHEESH K.ELIAS, PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER (HINDI) AT AUPS, MANNANNUR P.O., OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY, PUTHENPURAYIL HOUSE, PULAKODE P.O., CHELAKKARA-680506.

105 SREEJITH C.

AGED 35 YEARS S/O. LATE CHANDRAN, HSST JUNIOR (COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O., THIRUVANANTHAPURAM-690525, RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT- 695527.

106 NOBLE MATHEW AGED 40 YEARS, S/O. MATHEW, HST (SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O., MANVETTOM, KOTTAYAM DISTRICT-686611.

107 JAINS C.KURIAN HST (SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O., IDUKKI DISTRICT-685532.

108 ANJU THOMAS UPST, ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O., IDUKKI DISTRICT-685587.

109 MANJU JOSEPH HST (MALAYALAM), ST. MARY'S GHSS, PALA, KOTTAYAM W.A. No.1602 of 2022 & con. cases 261

DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O., PALA, KOTTAYAM DISTRICT-686651.

110 GLANIS BABY UPST, ST.MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O., KADATHY, ERANAKULAM DISTRICT-682316.

BY ADVS.

SIJI ANTONY GEORGE ABRAHAM P.K.NANDINI JIJI THOMAS T.R.JAGADEESH K.MOHANAKANNAN SHAMEENA SALAHUDEEN T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 262

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1761 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES TO THE WPC 1 TO 6:

1 HONEY CHRISTOPHER, AGED 41 YEARS,D/O.C.G.CHRISTOPHER, WORKING AT H.S.S.T (JR) (ZOOLOGY),ST.MARY'S H.S.S. MARYKULAM, IDUKKI 685507, NOW RESIDING AT PUTHEN BUNGLOW, ASRAMOM GARDENS NO.43, ASRAMOM, KOLLAM 691002.

2 ALPHONSA SEBASTIAN, AGED 34 YEARS, W/O.JINS MATHEW, H.S.S.T (JR) (COMMERCE), ST.MARY'S H.S.S. MARYKULAM, IDUKKI 685507, NOW RESIDING AT VECHUR CHERUVIL (H), EZHUKUMVAYAL, ERATTAYAR, IDUKKI 685514.

3 TONY BABY, AGED 32 YEARS, S/O.BABY JOSEPH, H.S.S.T. (JR) (COMMERCE), ST.JOSEPH HSS, PERUVANTHANAM, PERUVANTHANAM SCHOOL ROAD, PERUVANTHANAM, 685532, NOW RESIDING AT POOTHAKUZHIYIL (H), CHATHANTHARA P.O., PATHANAMTHITTA 686 510.

4 VIDHYA JOLLY, AGED 32 YEARS, D/O.JOLLY JOSEPH, H.S.S.T. (JR) (COMMERCE) ST.THOMAS STATE HIGHWAY 44, ERUMELI, KERALA 686509 NOW RESIDING AT MANNATHU (H), NARIYANANI, THACHAPUZHA, PONKUNNAM, 686 506.

5 SINCHU SEBASTIAN, AGED 34 YEARS, D/O.C.M.SEBASTIAN, H.S.S.T. (JR) (COMMERCE), ST.PHILOMINAS HSS, UPPUTHARA, IDUKKI 685505, NOW RESIDING AT CHETHIPUZHA (H), W.A. No.1602 of 2022 & con. cases 263

UPPUTHARA, IDUKKI (DT) 685505 6 MALLU JACOB, AGED 33 YEARS,D/O.CHACKO VARGHESE,H.S.S.T. (JR) (ECONOMICS),ST.DOMINICS HSS, KANJIRAPPALLY, 686 507, NOW RESIDING AT PANTHALANICKAL (H), KOOVAPPALLY (P.O.), KOOVAPPALLY, KOTTAYAM-686

518.

7 MARIA AUGUSTINE, AGED 29 YEARS, D/O.K.A.AUGUSTINE, H.S.S.T. (JR) (MATHEMATICS),ST.PHILOMINAS HSS, UPPUTHARA, IDUKKI 685505, NOW RESIDING AT KUMPLANKAL HOUSE, ANTHINAD, KOTTAYAM 686651.

BY ADVS.

C.UNNIKRISHNAN (KOLLAM) ANANDA PADMANABHAN UTHARA A.S VIJAYKRISHNAN S. MENON VIVEK NAIR P.

RESPONDENTS/PETITIONER & RESPONDENTS IN WPC 2 TO 11:

1 JASEELA P., AGED 40 YEARS,W/O.ALI K.,KAREKKADAN HOUSE, THAMPANANGADI,VALLUVANANGAD SOUTH P.O., PANDIKKAD,MALAPPURAM DISTRICT-676 521.

2 STATE OF KERALA.

REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNEMTN SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM,PIN-695 014. 4 DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM,PIN-676 505.

5 ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM,PIN-676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM ,PIN-679 328.

7 THE MANAGER, R M HISH SCHOOL, MELATTOR, MALAPPURAM DISTRICT,PIN-679328.

8 MANAGER, W.A. No.1602 of 2022 & con. cases 264

E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, CONDOTTY), MALAPPURAM DISTRICT -673638.

9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM-676505.

10 THE MANAGER, I.O.H.S.S. EDAVANNA, MALAPPURAM DISTRICT 676541 11 THE DISTRICT EDUCATIONAL OFFICER, WANOOR, MALAPPURAM DISTRICT, PIN-679328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH MUHAMMED SHAFI M V.A.MUHAMMED T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 265

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1762 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER (ALEX KURIAKOSE), ST.MARY'S HIGHER SECONDARY SCHOOL, THALACODE P.O., ERNAKULAM DISTRICT-682 314. BY ADVS.

V.A.MUHAMMED V.RAJASEKHARAN NAIR RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA P., AGED 40 YEARS, WIFE OF ALI K.KAREKKADAN HOUSE, THAMPANANGADI,VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 266

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR,MALAPPURAM-679 328.

7 THE MANAGER.

R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

     8       THE MANAGER,
             E.M.E.A.H.S. SCHOOL,                       (UNDER

SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 688.

9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM -676 505.

10 THE MANAGER, I.O.H.S.SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676

541. 11 THE DISTRICT EDUCATIONAL OFFOCER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH MUHAMMED SHAFI M V.A.MUHAMMED T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 267

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1763 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/NOT PARTIES TO THE WRIT PETITION:

1 TINTUMOL THOMAS, AGED 35 YEARS, D/O.THOMAS, VATTOTHU, MUKKULAM EAST P.O., IDUKKI-686 514, HST (HINDI), ST.JOSEPH'S HS, PAIPPAD.

2 JOSMY JOHN, AGED 25 YEARS, D/O.JOHN.V.C., VELLOOR (H), VILLOONNI P.O., ARPOOKARA, KOTTAYAM-686 008, UPST, ST.MARY'S UPS, KUDAMALOOR, KUDAMALOOR P.O., KOTTAYAM-686 017.

3 ROSEMARY JOSEPH, AGED 26 YEARS, D/O.JOSEPH.J., METHIKKALAM HOUSE, ERAVUCHIRA P.O., THOTTAKADU, KOTTAYAM-686 539, LG (SANSKRIT(PT), ST.MARY'S UPS, KUDAMALOOR, KOTTAYAM-686 017.

     4      JULIA MARY,
            AGED 33 YEARS

D/O.C.J.PATHROSE, CHIRAYIL HOUSE, PALLOM P.O., KOTTAYAM-686 007, UPST, CMS HS PALLOM, KOTTAYAM- 686 007.

     5      ROSE JAMES,
            AGED 31 YEARS

D/O.JAMES P.ANTONY, PRAKUZHY HOUSE, MADAPALLY P.O., KOTTAYAM-686 536, UPST, ST.JOSEPH'S HS, PAIPPAD, NALUKODY, KOTTAYAM-686 546.

6 THERESE JOSE, AGED 42 YEARS, W/O.SHAJI CHOORAPUZHAYIL MANI, W.A. No.1602 of 2022 & con. cases 268

VECHOOR HOUSE, ELUKULAM P.O., KOTTAYAM-686 577, UPST, ST.SEBASTIANS HSS, AYARKUNNAM, KOTTAYAM-686 564.

7 RESHMA.S., AGED 32 YEARS, D/O.K.G.RAVEENDRAN NAIR, SREENILAYAM HOUSE, SN PURAM P.O., PAMPADY, KOTTAYAM-686 502, HST, NSS HS, KOTHALA P.O., PAMPADY, KOTTAYAM-686 502.

8 JENCY.T.J., AGED 39 YEARS, D/O.JOHN KURIAN, CHAKARIPPADAM HOUSE, RIT JUNCTION, VELLOOT P.O., PAMPADY, KOTTAYAM-686 501, UPST, VJOM UP SHCOOL, PUTHUPPALLY, KOTTAYAM-686 011.

     9      JISHAMOL VARGHESE,
            AGED 31 YEARS

W/O.SAJAN JOSEPH, KOLLARUKUNNEL HOUSE, PERUMPANACHY P.O., CHANGANACHERRY, KOTTAYAM-686 536, LG (HINDI) PT ST.MARY'S UPS, KUDAMALOOR, KOTTAYAM-686 017.

    10      ANBY GRACE BOBY,
            AGED 28 YEARS

D/O. BOBY JACOB, KOTTAYIL PANANTHATTAM, KOORACHUNDU P.O, KOZHIKODE - 673 527, HST (HINDI), ST. TERESA'S H.S, VAZHAPPALLY, CHANGANACHERRY - 686 103.

11 RANI VARGHESE, AGED 41 YEARS, D/O. VARKEY VARGHESE, PUTHUVEETTIKALAM, PUNNAKKUNNAM P.O, PULINCUNNOO, ALAPPUZHA 688 504, UPST, ST. GEORGE'S HSS, MUTTAR, ALAPPUZHA - 689 574.

12 LINCY THOMAS, AGED 31 YEARS, D/O. THOMAS PHILIPOSE, VETTIYOLIL, ERATHUVADAKARA P.O, MANIMALA - 686 543, UPST, ST. JOSEPH'S HS, KULATHOOR P.O, PATHANAMTHITTA-689

588.

13 JESTY JOSEPH, AGED 42, W/O. ROY K, ALAPURAKEL (H), KARIMKUNNAM P.O, THODUPUZHA, 685 586, UPST, ST. SEBASTIAN'S U.P. SCHOOL, MAMMOOD P.O, CHANGANACHERRY - 686

536.

14 BEENA C, AGED 36 YEARS, D/O. BENCHAMIN F, B.N. HOUSE, W.A. No.1602 of 2022 & con. cases 269

THOLADY, CHERUVALOOR P.O, KANYAKUMARI DISTRICT - 629 852, UPST, ST. ANNE'S GHS, CHANGANACHERRY - 686 101.

15 GEORGE VARGHESE, AGED 31 YEARS, S/O. VARGHESE K. ANTONY, KUNNUMPURATHU (H), KOOTHRAPPALLY P.O, KARUKACHAL

- 686 540, UPST, ANNE'S GHS, CHANGANACHERRY - 686

101.

16 NIKLAVOSE JOPSON A.V. , AGED 35 YEARS, S/O. VARGHESE JOSEPH, ALUMKAL, VAKATHANAM P.O, KOTTAYAM - 686 539, UPST, ST. ANN'S GHS, CHANGANACHERRY - 686 101.

17 MANJU THOMAS, AGED 39 YEARS, D/O. THOMAS JOSEPH, MADATHILPARAMBIL (H), KAPPADU P.O, PIN - 686 508, UPST, ST. ANN'S GHS, CHANGANACHERRY - 686 101.

18 BINITHA THOMAS, AGED 39 YEARS, W/O. JOSHY ISSAC, ARACKEL, ERATHUVADAKARA P.O., PIN-686 543, LG (HINDI) (FULL TIME), ST. ANNE'S GHSCHANGANACHERRY - 686 101, KOTTAYAM.

19 SHYLAMMA VARGHESE, AGED 39 YEARS, D/O. P.V. VARGHESE, PORIYENVELI (H), KAINAKARY EAST P.O, PIN 688 501, UPST. ST. PHILOMINA'S GHS, ARPOOKKARA, KOTTAYAM - 686 008.

20 RITTUMOL K. SIBY, AGED 33 YEARS, D/O. SIBY THOMAS, KAPPLINGATTE (H), GANDHINAGAR P.O, KOTTAYAM, UPST, ST. PHILOMINA'S GHS, ARPOOKKARA, KOTTAYAM - 686 101.

21 SOUMYA ABRAHAM, AGED 38 YEARS, D/O. K.S. ABRAHAM, KANDAMPARAMPIL (H), THRICKODITHANAM P.O, CHANGANACHERRY - 686 105, UPST, ST. PHILOMINA'S GHS, ARPOOKARA KOTTAYAM - 686 008.

22 ANU ANTONY, AGED 42 YEARS, W/O. ABHILASH KORAH, EZHUTHUPALLICKAL (H), PERUMPANACHY P.O, PIN 686 536, UPST, ST. PETER'S HSS, KURUMPANADOM, PERUMPANACHY - 686 536.

23 JEENA P. VARGHESE, AGED 37 YEARS, D/O. P.S. VARGHESE, CHUZHIKODIL (H), KOOROPPADA P.O, KOTTAYAM - 686 502, PHYSICAL W.A. No.1602 of 2022 & con. cases 270

EDUCATION TEACHER (PET), MGM HIGH SCHOOL, PAMPADY, KOTTAYAM PIN- 686 502.

24 BLESSYMOL SEBASTIAN, AGED 29 YEARS, PALLICHIRA (H), EDATHUA P.O, ALAPPUZHA 689573, LPST, B.T.K. LP SCHOOL, FATHIMAPURAM PO, CHANGANACHERRY - 686 102.

25 NEETHU PRASANNAN, AGED 32 YEARS, D/O. PRASANNA KUMAR, OMALLOOPARAMBIL (H), SOUTH PAMPADY P.O, KOTTAYAM

- 686 521, LSPT, THALAPPADY L.P.S, RUBBER BOARD P.O, KOTTAYAM - 686 009.

26 MINTU THOMAS, AGED 28 YEARS, D/O. THOMAS CHERIAN, MULAMATOM, I.E. NAGAR P.O, CHANGANACHERRY - 686 106, LPST, ST. JOHN'S UPS, KUMARAKAM P.O, KOTTAYAM - 686

563.

27 DIVYAMOL VARGHESE, AGED 37 YEARS, D/O. M.T. VARGHESE, MARAPPADU HOUSE, PONGA P.O, ALAPPUZHA - 688 503, HST (HINDI), ST. GEORGE HS, MANIMALA P.O, KOTTAYAM - 686 543.

28 JERIN THOMAS, AGED 34 YEARS, S/O. P.C. THOMAS, PULICHUMAVIL (H), KULATHUR P.O, PATHANAMTHITTA, PIN 689 588, UPST, ST. GEORGE H.S, MANIMALA, MANIMALA P.O, KOTTAYAM - 686 543.

29 ANJALI MOL K.J, AGED 27 YEARS, D/O. JOHN M.C, KODIMATTAM, ANICKADU WEST P.O, KOTTAYAM, PIN 686 503, UPST, ST. JOHN'S UPS, KUMARAKOM P.O, KOTTAYAM - 686

563.

30 MARIAMMA BIJU, AGED 25 YEARS, D/O. BIJU JOHN, THYPARAMBIL JOMA NIVAS, THATHAMPALLY P.O, ALAPPUZHA - 688 013, L.G. (HINDI), ST. JOHN'S UPS, KUMARAKOM P.O, KOTTAYAM - 686 563.

31 RAJALAKSHMI R, AGED 33 YEARS, D/O. RADHAKRISHNAN V.K, VALIAKALATHIL KALAPPURACKAL, MOOLAVATTOM P.O, KOTTAYAM - 686 012, LPST, D.V.L.P.S, KUMARANALLOOR P.O, KOTTAYAM - 686 016.

32 BABITHA BABU A, W.A. No.1602 of 2022 & con. cases 271

AGED 36 YEARS, D/O. BABU PETER, KUNJUVEETTIL, KOLLAD P.O, KADUVAKKULAM, KOTTRAYAM 686 004, LG (HINDI) (FULL TIME), ST. GEORGE H.S.S. MUTTAR 689

574.

33 JENIN JOSEPH, AGED 25 YEARS, S/O. JOSEPH K.J, KARUTHEDAM, MUTTAR, ALAPPUZHA - 689 574, FULL TIME MENIAL, ST. GEORGE H.S.S. MUTTAR PIN -689 574.

34 THRESIAMMA DEVASIA, AGED 27 YEARS, D/O. DEVASIA JOSEPH, PARATHARA VALIYAVEEDU (H), VEG. MARKET, CHANGANACHERRY - 686 101, HST (HINDI), ST. GEORGE H.S.S, MUTTAR- 689 574.

35 BABITHA BABU, AGED 30 YEARS, D/O. BABU M.C, MUPPATHINCHIRA, CHENNAMKARY P.O, ALAPPUZHA 688 501, LPST, SHUPS KARIMPANAKULAM, PONTHENPUZHA P.O, KARIMPANAKULAM

- 686 544.

36 MINTU JOSE, AGED 25 YEARS, D/O. JOSE, THATTARADIYIL, ARYANKAVU P.O, KOLLAM-691 309, LG (SANSKRIT), SH UPS KARIMPANAKULAM, PONTHENPUZHA P.O, KARIMPANAKULAM - 686 544.

37 SINTAMOL JOSEPH AGED 35 YEARS, D/O. JOSEPH, KALLUPURACKAL, KURISUMMOOD P.O, CHANGANACHERRY - 686 104, ST. THOMAS LPS, KARIKKATTOOR P.O, KARIKKATTOOR - 686

544.

38 ASHLY K. ABRAHAM, AGED 30 YEARS, D/O. ABRAHAM, KODIVEETTIL, KANJIRAMCHIRA P.O, ALAPPUZHA - 688 007, LPST, SHLPS, KADAYANICKADU P.O, KADAYINICKADU - 686

542.

39 TINTU MATHEW, AGED 35 YEARS, D/O. MATHEW, PULLUKATTUPARAMPIL, VEGETABLE MARKET P.O, CHANGANACHERRY, KOTTAYAM - 686 101, LPST, SHLPS, KADAYANICKADU P.O, KADAYANICKADU - 686 542.

40 JINTU ALPHONS JOSEPH, AGED 36 YEARS, D/O. P.D. JOSEPH, PULLOLIL, ARUVIKUZHY P.O, KOTTAYAM - 686 503, UPST, SACRED HEART H.S, PANGADA P.O, PAMPADY - 686 502. W.A. No.1602 of 2022 & con. cases 272

41 NIMMI JOSEPHIN, AGED 31 YEARS, D/O. JOSEPHIN J.T, THOTTIL HOUSE, VILLOONNI P.O, KOTTAYAM - 686 008, UPST, S.B. H.S, CHANGANACHERRY - 686 101.

42 ELSA MARIYA THOMAS, AGED 22 YEARS, D/O. THOMAS THOMAS, EDAYADIL (H), VEROOR P.O, ITHITHANAM - 686 104, LPST, JMLP SCHOOL, PAREL CHANGANACHERRY - 686 104.

43 ANJANA SEBASTIAN, AGED 31 YEARS, D/O. SEBASTIAN FRANCIS, VALLAVANTHARA HOUSE, FATHIMAPURAM P.O, CHANGANACHERRY - 686 102, LPST, ST. JOSEPH'S L.P. SCHOOL, CHANGANACHERRY.

44 SOFI MATHEW, AGED 42 YEARS, D/O. M. MATHEW, MELUKKUNNIL HOUSE, CHERUKULAM P.O, ANCHAL (VIA) - 691 306, LPST, ST. JOSEPH'S L.P. SCHOOL, CHANGANACHERRY - 686 101.

45 SONU BABU, AGED 31 YEARS, D/O. K.C. BABU, KULATHINKAL VEEDU, PANKKADU, PANTHA P.O, 695 572, LPST, ST. BERCHMAN'S HS, CHANGANACHERRY - 686 101.

46 DEENA BINSON, AGED 28 YEARS, W/O. BINSON T. KURIAN, THENGAPARAMPIL (H), KUMARAKOM P.O, KOTTAYAM - 686 563, HST (MATHS), S.B. HSS, CHANGANACHERRY.

47 SR. BINCY JOSEPH, AGED 40 YEARS, D/O. JOSEPH C.T, SAVINA CONVENT, THRICKODITHANAM P.O, CHANGANACHERRY. UPST, S.B. HS, CHANGANACHERRY-686101.

48 SONIYA KURIAN, AGED 28 YEARS, D/O. KURIAN J, THONNOORINCHIRA (H), THEKKEKARA P.O, ONNAMKARA (MCB), ALAPPUZHA - 688 503, UPST, SBHSS, CHANGANACHERRY P.O - 686101.

49 NIBU S. THOMAS, AGED 34 YEARS, S/O. THOMAS VARGHESE, VALLATHARAYIL NIBU NIVAS, PACHA, CHEKKIDIKADU P.O

- 689 573, UPST, ST. MARY'S GHS, EDATHUA, EDATHUA P.O, ALAPPUZHA - 689 573.

50 ALBIN MATHEW, AGED 31 YEARS, S/O. K.J. MATHEW, KALLALAYIL (H), KANAKKARY P.O, KOTTAYAM 686 632, UPST, SACRED W.A. No.1602 of 2022 & con. cases 273

HEART HIGH SCHOOL PANGADA.

51 AKHIL CHERIAN, AGED 28 YEARS, S/O. CHERIAN JOSEPH, KUNNUMPURATHU (H), THRIKKODITHANAM P.O, KOTTAYAM - 686 105, UPST,SH HS, PANGADA, PAMPADY P.O, KOTTAYAM - 686

502.

52 SHEBIN JOSEPH, AGED 33 YEARS, S/O. JOSEPH CHACKO, VETTITHANAM (H), KURUMPANADOM P.O, CHANGANACHERRY-686536, UPST, SB HS, CHANGANACHERRY - 686 101.

53 LEO PHILIP, AGED 29 YEARS, S/O. SIBY PHILIP, AKKARAKADUPPIL (H), EDAYIRIKAPUZHA P.O, KANGAZHA, KOTTAYAM - 686 541, UPST, SB HSS, CHANGANACHERRY P.O, KOTTAYAM DISTRICT.

54 SHINE PETER, AGED 31 YEARS, S/O. PETER U.K, UMMAPARAMBIL (H), NEAR RAILWAY STATION, CHANGANACHERRY - 686 101, UPST, SB HSS, CHANGANACHERRY - 686101.

55 JOMON A.J, AGED 37 YEARS, S/O. JOY A.J, PUTHIYAVEETIL (H), RUBBER BOARD P.O, PUTHUPPALLY, KOTTAYAM - 686 009, UPST, S.B. HSS, CHANGANACHERRY - 686 101.

56 JIBIN K. XAVIER, AGED 29 YEARS, S/O. K.S. XAVIER, KUZHIMANNIL (H), DEVAGIRI P.O, KANGAZHA - 686 555, UPST, S.B. HSS, CHANGANACHERRY - 686 101.

57 JOBIN P. JACOB, AGED 36 YEARS, S/O. CHACKO VARGHESE, PUTHEN PURACKAL (H), SANTHIPURAM P.O, KOTTAYAM - 686 545, UPST, S.B. HS, CHANGANACHERRY - 686 101.

58 DON JOSE, AGED 31 YEARS, S/O. JOSE T.K, THUMPEPARAMBIL (H), ATHIRAMPUZHA P.O, KOTTAYAM - 686 562, UPST, ST. PHILOMINA'S GHS, ARPOOKARA - 686 008.

59 ABY TOM SIBY, AGED 33 YEARS, S/O. SIBY JOSEPH, ANGAMALY (H), RAMANKARY P.O, MAMPUZHAKARY, ALAPPUZHA - 689 595, UPST, S.B. HS, CHANGANACHERRY - 686 101.

60 JOSEPH P. OUSEPH, AGED 34 YEARS, S/O. P.T. OUSEPH, PARATHANAM (H), MADAPPALLY P.O, LPST, J.M. LPS, PAREL, W.A. No.1602 of 2022 & con. cases 274

KURISUMMOODU P.O, CHANGANACHERRY - 686 104.

61 THOMAS GEORGE, AGED 31 YEARS, S/O. K.T. GEORGE, VIZHALAPARAMPIL (H), CHINGAVANAM P.O, KOTTAYAM - 686 531, UPST, S.B. HS, CHANGANACHERRY - 686 101.

62 SAM JOSEPH, AGED 37 YEARS, S/O. P.S. JOSEPH, PUTHENVEEDU, GOVINDAMUTTOM P.O, KAYAMKULAM-690 527, UPST, C.M.S. HS, OLASSA, AYMANAM P.O, 686 014.

63 ANOOP JOSEPH, AGED 33 YEARS, S/O. SUNNY JOSEPH, MURICKAL (H), MANNANAM P.O 686 561, UPST, ST. MARY'S GHS, ATHIRAMPUZHA P.O, KOTTAYAM - 686 562.

64 MUHAMMED ASIM T.M, AGED 31 YEARS, S/O. MUHAMMED THAHA, THATTAMPARAMBIL (H), NADACKAL P.O, ERATTUPETTA - 686 121, M.M.M. U.M. UP SCHOOL, KARAKKAD, ERATTUPETTA - 686 121.

65 ANSA M MUHAMMED, D/O. MUHAMMED, MOOLECHALIL (H), NADACKAL P.O, ERATTUPETTA - 686 121, M.M.M.U.M UP SCHOOL, KARAKKAD - 686 121.

66 LIN THOMAS, AGED 28 YEARS, S/O. THOMAS K.M, AMBALKANDATHIL (H), KALAVOOR P.O, ALAPPUZHA 688522, UPST, ST. MICHAEL'S H.S. THATHAMPALLY P.O, ALAPPUZHA - 688

013.

67 ANUJA BABY, AGED 31 YEARS, D/O. BABY JOSE, PUNNAVELIL HOUSE, GANDINAGAR P.O, KOTTAYAM 686 008, PT LG (HINDI), ST. THERESA'S HSS, VAZHAPPALLY.

68 SAJOMON THOMAS, AGED 36 YEARS, S/O. THOMAS V.T, PUZHPAMANGALAM, VELIYANADU P.O, ALAPPUZHA - 689 590, HST (PHYSICAL SCIENCE) DEVAMATHA H.S, CHEMNNAMKARY P.O, ALAPPUZHA - 688 501.

69 JESVIN THOMAS, AGED 28 YEARS, S/O. THOMAS P. JOSEPH, PUTHUKULANGARA (H), PANGADA P.O, PAMPADY, KOTTAYAM - 686 502 UPST, ST. JOSEPH'S H.S, PAIPPAD, CHANGANACHERRY - 686 548.

70 EVIN ANTONY W.A. No.1602 of 2022 & con. cases 275

AGED 25 YEARS, S/O. ANTONY JOSEPH, PULICKAL (H), KUNNUMMA (E), KAVALAM P.O, ALAPPUZHA 688 506, LG (SANSKRIT), DEVAMATHA HS, CHENNAMKARY P.O, ALAPPUZHA - 688 501.

71 JUSTIN ANTONY, AGED 23 YEARS, S/O. RAJU, PATTATHIL CHIRA, PULINCUNNOO P.O, ALAPPUZHA 688 504, FULL TIME MENNIAL, DEVAMATHA HS, CHENNAMKARY P.O, ALAPPUZHA

- 688 501.

72 SANITHAMOL SCARIA, AGED 37 YEARS, D/O. CHACKO SCARIA, KOIPALLY, PONGA P.O, ALAPPUZHA - 688 503, HST (MATHS), DEVAMATHA H.S, CHENNAMKARY P.O, ALAPPUZHA - 688

501.

73 VENKITESH VARMA P.R, AGED 28 YEARS, S/O. MOHANA VARMA P.R, CHIRAKKARA HOUSE, PALLOM P.O, KOTTAYAM - 686 007, UPST, SMVHSS, POONJAR P.O, KOTTAYAM - 686 581.

74 ARAVIND P, AGED 31 YEARS, S/O. PURUSHOTHAMAN NAIR, THEKKETHUNDATHIL, T.P. PURAM P.O, VAZHOOR - 686 505, UPST, SMVHSS, POONJAR P.O, KOTTAYAMN - 686

501.

75 NIMA SOMAN, AGED 33 YEARS, D/O. SOMAN K.G, ODANATTU HOUSE, KADANAD P.O - 686 653, UPST, SMVHSS, POONJAR P.O, KOTTAYAM-686581.

76 JESSI M, AGED 36 YEARS, D/O. LEKSHMANAN, PULLACHALKONAM, ERATHUVILAPUTHENVEEDU, EDAVAL, OTTASEKHARAMANGALAM P.O, THIRUVANANTHAPURAM - 695 125, LPST, ST. PHILOMINAS LPS, ARPOOKARA, VILLOONNI P.O - 686 008.

77 ASWATHY M.V, AGED 35 YEARS, D/O. MANIKANDAN P.N, MALAMCHERY MUNDAPILAVILA VEEDU, THIRUPURAM P.O, LPST, ST. PHILOMINAS LPS, ARPOOKARA, VILLOONNI P.O, KOTTAYAM DISTRICRT - 686 008.

78 ROSE MARY JOSE, AGED 38 YEARS, D/O. JOSE K.K, KURISUMMOOTTIL (H), KAPPUMTHALA P.O, KOTTAYAM - 686 613, HST (MATHS), ST. MARY'S GHS, ATHIRAMPUZHA P.O, KOTTAYAM - 686 W.A. No.1602 of 2022 & con. cases 276

562.

79 ALPHONSA SKARIA, AGED 41 YEARS, D/O. SKARIA, PULIYIKKUMMUKALEL (H), COMPAYAR P.O, IDUKKI - 685 552, UPST, ST. MARY'S GHS, ATHIRAMPUZHA P.O, KOTTAYAM - 686 562.

80 SIJO JOSEPH, AGED 43 YEARS, S/O. JOSEPH CHACKO, THATTANTHARA (H), MANGALAM, WADAKANCHERY, THRISSUR - 680 623, LG (HINDI), PART TIME, ST. JOSEPH'S UPS, CHAMPAKARA, KARUKACHAL P.O, KOTTAYAM - 686 542.

81 LEENAMOL VARGHESE, AGED 42 YEARS, W/O. JOBY VARGHESE, CHERRADIYIL (H), CHATHANTHARA P.O, PATHANAMTHITTA - 686 510, LG (HINDI), ST. MARY'S GHS, ATHIRAMPUZHA P.O, KOTTAYAM - 686 542.

82 THERESA KURUVILLA, AGED 39, D/O. P.T. KURUVILA, PUTHEN PURACKAL, PUNNAPRA P.O, ALAPPUZHA 688 004, HSST (JUNIOR) COMPUTER, ST. PETERS HSS, KURUMPANADOM, PERUMPANACHY P.O, KURUMPANADOM-686 536. 83 JERALDIN J VENADAMPALLY, AGED 27 YEARS, S/O. V.P. JOSEPH, VEDAMPALLY, KANNADY P.O, PULINCUNNOO - 688 504, UPST, HOLY FAMILY GHS, KAINAKARY P.O, ALAPPUZHA - 688 501.

84 NITHA JOSE, AGED 41 YEARS, D/O. JOSE THOMAS, PALLIPURATHU HOUSE, MAYAM P.O, 695 505, LG (HINDI), HOLY FAMILY GHS, KAINAKARY, KAINAKARY P.O, ALAPPUZHA - 688 501.

85 ANCY P. ANTONY, AGED 35 YEARS, D/O. P.L. ANTONY, PAYYAPPALLIL, KAYYANNAI P.O, PERAMBRA - 673 526, UPST, HOLY FAMILY GHS, KAINAKARY P.O, ALAPPUZHA - 688 501.

86 SUNUMOL APHREM, AGED 30 YEARS, D/O. APHREM DEVASIA, ALACKALATHU (H), PONTHENPUZHA P.O, KOTTAYAM - 686 544, UPST, HOLY FAMILY GHS, KAINAKARY P.O, ALAPPUZHA - 688

501.

87 GISHA GEORGE, AGED 39 YEARS, D/O. P.J. GEORGE, PUTHENANGADY (H), MUNDAKAYAM P.O, KOTTAYAM 686 513, UPST, ST. TERESA'S GHS, NEDUMKUNNAM P.O, KARUKACHAL - 686 W.A. No.1602 of 2022 & con. cases 277

542.

88 PRATHEEKSHA JOSE, AGED 38 YEARS, JOSE VARGHESE, OLIAPURAM (H), KOTHAMANGALAM, NADUKANI P.O, ERNAKULAM - 686 691, UPST, ST. JOSEPH'S GHS, CHANGANACHERRY P.O, KOTTAYAM DISTRICT - 686 101.

89 TILLY ABRAHAM, AGED 50 YEARS, D/O. P.T. ABRAHAM, PALLATHRA HOUSE, KURICHY P.O, KOTTAYAM - 686 532, UPST, ST. M.M.G.H. SCHOOL, S. PURAM P.O, KURICHY - 686 537.

90 BABITHA K, AGED 36 YEARS, D/O. BABY K. ISAC, KALAYIL HOUSE, PUTHENCHANTHA P.O, VAKATHANAM, KOTTAYAM - 686 538, UPST, ST. JOSEPH'S GHS, CHANGANACHERRY P.O, KOTTAYAM - 686 101.

91 TINCY MATHEW, AGED 37 YEARS, D/O. T.M. MATHEW, THAKIDIYEL HOUSE, UMBIDI P.O, THOTTACKADU, KOTTAYAM-686 539, UPST, ST. JOSEPH'S GHS, CHANGANACHERRY P.O, KOTTAYAM - 686 101.

92 LINTA JOSE, AGED 36 YEARS, D/O. M.J. JOSEPH, CHENNIKKARA (H), EDAYARIKAPUZHA P.O, KOTTAYAM - 686 541, UPST, ST. JOSEPH'S GHS, CHANGANACHERRY P.O, KOTTAYAM - 686

101.

93 DEEPTHI P. JOSEPH, AGED 23 YEARS, D/O. P.S. JOSEPH, PALUVELIL HOUSE, CHAMPAKARA P.O, KARUKACHAL, KOTTAYAM 686 540, LPST, ST. THOMAS LPS, KARIKKATTOOR CENTRE P.O, MANIMALA, KOTTAYAM - 686 544.

94 DIVYA THOMAS, AGED 30 YEARS, D/O. C.T. THOMAS, CHIRATHALACKAL (H), CHEERANCHIRA P.O, CHANGANACHERRY - 686 106, LPST, ST. THOMAS LPS, KARIKKATTOOR CENTRE P.O, MANIMALA, KOTTAYAM - 686 544.

95 ANJU SEBASTIAN, AGED 28 YEARS, D/O. SIBY SEBASTIAN, ATTUMALY HOUSE, KAVALAM P.O, ALAPPUZHA - 688 506, LPST, ST. THOMAS LPS,KARIKKATTOOR CENTRE P.O, MANIMALA, KOTTAYAM - 686 544.

96 VEENA PHILIP, AGED 27 YEARS, D/O. P.J. PHILIP, PUTHENPARAMPIL W.A. No.1602 of 2022 & con. cases 278

(H), PONGAMTHANAM P.O, KOTTAYAM - 686 538, LPST, ST. THOMAS LPS, CHINGAVANAM P.O, KOTTAYAM - 686

531.

97 VICHITHRA V, AGED 27 YEARS, D/O. PAULOSE T, KRUPA NILAYAM, KURUNGAZHA P.O, PULLAD, 689 548, LPST, KOCHUMATTOM LPS, PAYYAPPADY P.O, PUTHUPPALLY, KOTTAYAM-686034.

98 ROSMY CATHERAIN JOSHY, AGED 23 YEARS, D/O. JOSHY JOSEPH, VESHNAL VALIAPARAMBIL (H), THRICKODITHANAM P.O, CHANGANACHERRY - 686 105, LPST, ST. MARY'S LPS, ATHIRAMPUZHA P.O, KOTTAYAM - 686 562.

99 RESHMA JOSE AGED 23 YEARS, D.O. JOSE CHACKO, MANGALASSERY HOUSE, MAYAM P.O, THIRUVANANTHAPURAM - 695 505, LPST, ST. MARY'S LPS, ATHIRAMPUZHA P.O - 686 562.

100 JOHNS BINU, AGED 25 YEARS, S/O. BINU JOY, MANKUZHY HOUSE, KUNNAMPALLI, MOOLAVATTAM P.O, PANACHIKKAD, KOTTAYAM, 686 012, ST. ALOYSIUS LPS, ATHIRAMPUZHA P.O, KOTTAYAM - 686 562.

101 RESHMA REGHUNATHAN, AGED 30 YEARS, D/O. REGHUNATHAN P.G, PLACKICHIRA (H), PUTHENANGADY, KOTTAYAM - 686 001, UPST, SNDP HSS, KILIROOR, KANJIRAM P.O, KOTTAYAM - 686 030.

102 ANUPAMA S, AGED 40 YEARS, D/O. SURENDRAN D, VARAVASSERIL, THAZHATHUVADAKKU P.O, ENATHU (VIA), PATTAZHY - 691526, UPST, SNDP HSS, KILIROOR, KANJIRAM P.O - 686 030.

103 SOWMYA SASI, AGED 38 YEARS, D/O. N.R. SASIDHARAN, PATHILCHIRA HOUSE, PALLIKKUTTUMMA, VEZHAPRA P.O - 689 595, HST (HINDI), SNDP HSS, KILIROOR, KANJIRAM P.O.

104 SILPA PRASANNAN, AGED 34 YEARS, D/O. K.P. PRASANNAN, SARATH BHAVAN, THOTTAKOM P.O, VAIKOM, LPST, SNDP HSS, KILIROOR, KANJIRAM P.O - 686 030.

105 JENSU ANN JAMES, AGED 37 YEARS, D/O. OUSEPH JAMES, POOPPALLICHIRA P.O, ALAPPUZHA - 688 503, LG (HINDI), SH UPS, W.A. No.1602 of 2022 & con. cases 279

KARIMPANAKULAM, MANIMALA - 686 543.

106 SAMEERA NATH, AGED 30 YEARS, D/O. REGHUNATH, KUNNATH (H), PARIPPU P.O, KOTTAYAM-686 514, LPST, PARIPPU LPS, KOTTAYAM - 686 514.

107 RINCY JOSEPH E, AGED 40 YEARS,D/O. JOSEPH, EATTANIEL (H), IRITTY P.O, KANNUR DISTRICT UPST, SACRED HEART H.S, PANGADA, PANGADA P.O, PAMPADY - 686 502.

108 BEENA VARGHESE, AGED 41 YEARS, D/O. VARGHESE, KADAGALKADOTTU (H), ATHIKKADAVU, BALAL P.O, KASARGOD DISTRICT, HST (MALAYALAM), LITTLE FLOWER GIRLS H.S, PULIMCUNNU, KUTTANADU, ALAPPUZHA - 688 504.

109 MINI G, AGED 41 YEARS, D/O.P.S. GOPALAKRISHNAN, SAISRUTHI (H), TEMPLEROAD, THODUPUZHA P.O, 686 584, HST (SOCIAL SCIENCE), SVGVP HS, KILIROOR, KOTTAYAM WEST - 686 020.

110 SREENA S. NAIR, AGED 32 YEARS, D/O. RAMAN NAIR P.K, ARATHI, ARICKAD P.O, KOTTAYAM - 686 503, HST (HINDI), SVGVP HS, KILOROOR, KOTTAYAM WEST - 686 020.

111 JOSMY JOSE, AGED 36 YEARS, D/O. JOSE, KADAPLACKAL (H), VELLOOR P.O, PAMPADY, KOTTAYAM - 686 501, LG (HINDI), S.H.U.P. SCHOOL, KANNADY, ALAPPUZHA- 688504.

112 JIBY V.J, AGED 26 YEARS, D/O. JOSE V.P, VALIYAVEETTIL (H), PUTHENPALLY, VARAPPUZHA P.O, ERNAKULAM - 683 517, ST. LOUIS U.P. SCHOOL, VAIKOM - 686 606.

113 JYOTHI JOSE, AGED 39 YEARS, D/O. C. KUTTAPPAN, KALATHIL (H), PUNNAPRA P.O, ALAPPUZHA-688 004, ST. LOUIS U.P. SCHOOL, VAIKOM - 686 606.

114 JINCY M.J, AGED 36 YEARS, D/O. M.A. JOSEPH, MALIAKKAL HOUSE, POOVATHUR P.O, - 680 508, ST. LOUIS U.P. SCHOOL, VAIKOM - 686 606.

115 MARY JINCY P.M, AGED 32 YEARS, D/O. MICHAEL P.L, PATTANAMSSERIL W.A. No.1602 of 2022 & con. cases 280

(H), THYCKAL P.O, CHERTHALA 688 530, ST. LOUIS LPS, VADAYAR, VAIKOM 686 105.

116 SARANYA SIVAN, AGED 28 YEARS, D/O. SIVAN K.R, KUTTIKATTU (H), UDAYANAPURAM P.O, VAIKOM, KOTTAYAM - 686 143, LG (HINDI), CKM UP SCHOOL, THOTTAKOM - 686 607.

117 BLESSY JOB, AGED 30 YEARS, D/O. K.J. JOB, ANUGRAHA (H), AMBIKAMARKET P.O, VAIKOM KOTTAYAM - 686 144, UPST, ST. MICHAEL'S HSS, KUDAVECHOOR, VAIKOM 686

144.

118 NIVYA S, AGED 28 YEARS, D/O. N. SIVANANDAN, CHANDRIKALAYAM (H), POOZHIKOL P.O, KADUTHURUTHY - 686 604, LG (HINDI), (PART TIME), SSV UPS, KALLARA, KALLARA SOUTH P.O, - 686 611.

119 JOSEPH SAVIO, AGED 27 YEARS, S/O. SAVIO JOSEPH, NELLIKUNNEL (H), IDAMATTOM P.O, KOTTAYAM 686 578, LPST,HOLY FAMILY L.P. SCHOOL, MANALUMKAL P.O - 686 503.

120 CHIKKU CHACKO, AGED 30 YEARS, S/O.P.J. CHACKO, PALAKANAYAKIDANGIL (H), KADUTHURUTHY P.O, KOTTAYAM - 686 604, UPST, ST. MICHAEL'S HSS, KADUTHURUTHY P.O, KOTTAYAM - 686 604.

121 SILVY MATHEW, AGED 36 YEARS, D/O. N.M. MATHEW, NELLIKKAYAM (H), VALAVOOR P.O - 686 635, LPST, ST. THOMAS L.P. SCHOOL, CHEENKALLEL - 686 636.

122 DEEPTHI P.S. AGED 34, D/O. P.K.SUDARSANAN NAMBOOTHIRI, PUTHUSSERI ILLAM, UDAYANAPURAM P.O, VAIKOM, UPST, SNUP SCHOOL, PALLIYAD - 686 607.

123 ANU G, AGED 33 YEARS, D/O. GOPI K, ANI NIVAS, MAYITHARA MARKET P.O,CHERTHALA - 688 539, UPST, SN UP SCHOOL, PALLIYAD - 686 607.

124 ALEENA BABY, PUTHUKKATTIL HOUSE, AERAM, THADICADU P.O, ANCHAL 691 306, LPST, ST. TERESAS LPS, NEDUMKUNNAM -

125 SAJIN N, UPST, ST. TERESAS HSS, VAZHAPPALLY, RESIDING AT W.A. No.1602 of 2022 & con. cases 281

SANDHYA BHAVAN, MATTAMKODE, DALUMMUGHAN - 695

125.

126 ROBIN SEBASTIAN, LPST, ST. ANTONY'S LPS, KURUMPANADAM, RESIDING AT KALLUKANDOM, NEAR RAILWAY STATION, CHANGANACHERRY

- 686 101.

127 SR. SANJU CHANDY, UPST, ST. TERESAS HS, VAZHAPPALLY, RESIDING AT AMALA BHAVAN, CHANGANACHERRY - 686 101.

128 APPUS JOY, UPST, ST. MARY'S U.P. SCHOOL, KOOTHRAPPALLY, RESIDING AT METHRANPARAMBIL (H), MAMMOOD P.O,- 686536.

129 SILVY THOMAS, W/O. SHIBU ABRAHAM, VALLAYIL, AMICHAKARY, CHAMPAKKULAM, ALAPPUZHA-688 505, UPST, ST. ALOYSIUS HS, ATHIRAMPUZHA.

130 SHEEJA N, PALLIKKARAYIL VEEDU, DALUMMUGHAM P.O, THIRUVANANTHAPURAM 695 125, PT LG SANSKRIT, ST. SEBASTIANS UPS, MAMMOOD.

131 PRIYA SEBASTIAN, PUTHENPURAYIL, ULLANAD P.O, UPST, ST. SEBASTIANS UPAS, MAMMOOD-686536 .

132 SRI. PAULSON JOSEPH, FTM, ST. TERESA'S HS, VAZHAPPALLY, CHANGANACHERRY

- 686 101, RESIDING AT CHEMPUMPURAM, KOTTAMURY P.O, THRIKKODITHANAM, KOTTAYAM - 686 105. BY ADV P.M.JOSEPH

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 & ADDITIONAL RESPONDENTS 4 TO 109 IMPLEADED IN THE WRIT PETITION:

1 K.J.VARGHESE S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O, THIRUVANANTHAPURAM,PIN - 695635.

2 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001. 3 DIRECTOR OF GENERAL EDUCATION W.A. No.1602 of 2022 & con. cases 282

JAGATHY, THIRUVANANTHAPURAM, PIN - 695014.

4 THE STATE OF KERALA, REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPT., SECRETARIAT, THIRUVANANTHAPURAM - 695601.

5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD DISTRICT-678687.

6 RAVEENDRAN M.K., S/O. APPU MAOR K.P., MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O., ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE DISTRICT-673315.

7 P.P.KRISHNARABHA, D/O. KRISHNAN P.V., MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE DISTRICT.

8 SHAMEENA P., D/O. NARAYANAN P., MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O., KOZHIKODE-673507.

9 SOUMEENDRAN T.K., S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O., KOZHIKODE-673613.

10 P.V.PRABHAKARAN NAIR, S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O., KOZHIKODE- 673613.

11 P.RAVEENDRAN, S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE- 673507.

12 P.SADASIVAN, S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI LP SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL-673507.

13 P.P.ARUA, D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYR P.O., KAKKATTIL, KOZHIKODE-673507.

14 KALLIANI C., D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O., KAKKATTIL, KOZHIKODE- 673507.

15 V.K.SAROJINI AMMA, W.A. No.1602 of 2022 & con. cases 283

D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O., KAKKATTIL, KOZHIKODE-673507.

16 V.KUNHIKELU NAMBIAR, S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

17 K.K.KALYANIKUTTY, D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O., KAKKATTIL VIA, KOZHIKODE- 673507.

18 AYISHA BEEVI P., W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O., MALAPPURAM- 673634.

19 SAIDALAVI M.M., S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O., KOZHIKODE-673019.

20 DAVOOD KHAN M., S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE-673655.

21 RAMAMANI K.O., C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O., PINARAYI VIA, THALASSERY NORTH, KANNUR DISTRICT-670741.

22 DEVI AMMA E., D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O., IRITTY VIA, KANNUR DISTRICT-670673.

23 T.V.THANKAMANI, D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O., KANNUR-670595.

24 PRIYA C.P., D/O. KRISHNAN P.V., MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O., KANNUR DISTRICT-670301, MADAYI VIA.

25 SIDDIQ P.

S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR-670141.

26 KUNHIKANNAN NAMBIAR P.V., S/O. CHINDAN NAMBIAR P., MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O., KANNUR-670142. W.A. No.1602 of 2022 & con. cases 284

27 A.K.DINESH KUMAR, S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR- 670593.

28 V.K.VASUDEVAN NAMBOODIRI, S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O., KANNUR-670142.

29 A.K.USHA, D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O., KANNUR-670142.

30 P.C.MADHAVI KUTTY, D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR-670741.

31 VASANTHI T.V., D/O. OTHENAPANIKKAR T.V., MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O., KANNUR-670050.

32 C.M.SHIBU, S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O., IRITTY,KANNUR-670650.

33 K.E.MEENAKSHI AMMA, D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR-670611 34 K.ASHOK KUMAR, S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERALA PERAVOOR P.O., MATTANNUR, KANNUR-670702.

35 M.RAMACHANDRAN, S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O., KANNUR 670702.

36 MOHANAN R.K., S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O., EDAYANNUR, KANNUR-670595.

37 P.MANIRAJ, S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O., MTTANNUR, KANNUR-670702.

38 P.M.NALINI, D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O., KANNUR-670702.

39 K.BABY SYLAJA, W.A. No.1602 of 2022 & con. cases 285

D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O., KANNUR-670673.

40 CHANDRASEKHARAN P., S/O. NARAYANAN P., MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O., KANNUR-670142.

41 K.K.ABDURAHIMAN HAJI, S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O., KANNUR-670702.

42 A.MUHAMMED KUNHI, S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR-670631.

43 K.ABDULLA, S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O., KANNUR-670703.

44 P.K.SHAMSUDHEEN, S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR-670593.

45 K.K.KADEESSA, D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O., KANNUR-670701.

46 K.T.DEVIDAS, S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O., KANNUR-670503.

47 N.K. MEENAKSHI, W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O., KANNUR-670631.

48 P.P.SREEDHARAN, S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O., KANNUR-670593.

49 K.K.JAYARAJA MENON, MANAGER, SVV HIGHER SECONDARY SCHOOL, IRUTHENPATHY-678555.

50 R.UMADEVI, MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD DISTRICT-678006.

51 K.MADHAVAN, MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD- 678543.

52 K.K.PEETHAMBARAN, MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD-678687.

W.A. No.1602 of 2022 & con. cases 286

53 MURALI MOHAN, MANAGER, HIGHER SECONDARY SCHOOL,THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR-680001.

54 K.O.RAPPAI, MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD DISTRICT-678702.

55 GEORGE VARGHESE, MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI-689676.

56 K.A.SEETHARAMAN, MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD-678681.

57 M.K.ASHOK KUMAR, MANAGER, KA UP SCHOOL, MELARCADE-678703.

58 THOMAS MATHEW, MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT-680582.

59 P.H.ABDUL KADER, MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD-678609.

60 N.P.SUNIL, MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM-678702.

61 S.UMMAR FAROOQ, MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O., PIN-678543.

62 V.G.SATHEESH, S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD-679101.

63 SIVASANAKRAN, S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD-679503.

64 C. NARAYANAN KUTTY, S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERINTHALMANNA, MALAPPURAM DISTRICT- 679357.

65 RAGHU K.P., S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

66 V.M. ABOOBACKER, S/O. MOHAMMED, MANAGER, AMUP SCHOOL, W.A. No.1602 of 2022 & con. cases 287

MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD-679122.

67 C. GOPINATHAN, S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD-678633.

68 K.P.GOPALAKRISHNAN, S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

69 P.K. BHARATHI, MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O., AMBALAVATTAM, PIN-679522.

70 V. VENUGOPALAN, S/O. RAVUNNI NAIR (LATE), MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD-679301.

71 C.SUBRAMANIAN, S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD-679514.

72 ABHIJITH C.S., S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD-679573.

73 VIJAYASANKAR V., S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD-679503.

74 MADALA MUHAMMED ALI, S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD-679506.

75 ORASAD K., S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD- 679501.

76 P. MOIDUKUTTY HAJI, S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD-679502.

77 P.N. HARISANKARAN, S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD-679506.

78 M. SULOCHANA, W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD- KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR-678583.

W.A. No.1602 of 2022 & con. cases 288

79 V. DURGAVATHI, D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O., ATTASSERY, CHERPLASSERY, PALAKKAD-678513.

80 GINESH P.B., S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD-679506.

81 MADHAVKUTTY, MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKKAD-679504.

82 JAYASRI P., ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD-679503.

83 V.M.MURALEEDHARAN, MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN-670 731.

84 V.V.JINARJAN, MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN: 673 591.

85 P.T.GEETHA, MANAGER, VANHODE AUP SCHOOL, VANHODE P.O, MANANTHAWADY, WAYANAD DIST., PIN: 670 731.

86 KUNHIRAMAN, MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN: 673 595.

87 K.P.DEVAKI AMMA, MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, WAYANAD, PIN: 670731.

88 C.K.ANANDARAM, MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN: 670 645.

89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION, STATE COMMITTEE, THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS GENERAL SECRETARY, MONY K., RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR(VIA), KOLLAM DISTRICT-691 510.

90 MANAGER, KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM DISTRICT-691510.

91 USHA DEVI, MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O, KOZHIKODE- 673 585.

W.A. No.1602 of 2022 & con. cases 289

92 SOORAJ M., MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE- 673 572.

93 RUGMINI P.K., MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O, KOZHIKODE- 673 019.

94 KARUNAKARAKURUP, MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE- 673 542.

95 GOPALAKRISHNAN C., MANAGER, VAIKKILASSERY UP SCHOOL, VAIKKILASSERY P.O, VADAKARA, KOZHIKODE- 673 104.

96 DEEPESH M., MANAGER, VENGERI U P SCHOOL, VENGERI P.O, KOZHIKODE- 673 572.

97 AJIN M.SASI, MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE- 673 631.

98 SUSHEELA M.V., SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O., KOZHIKODE-673004.

99 K.P.SIVANANDAN, MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE-673571.

100 P.NARAYANAN, MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O., EDACHERI, KOZHIKODE-673502.

101 T.HARIDASAN, MANAGER, MALAYAMMA A.U.P. SCHOOL, MALAYAMMA P.O., KOZHIKODE, PIN-673601.

102 S.SABIRA, MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O., KOZHIKODE, PIN-673104.

103 T.K.SURESH, MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE: 673 024.

104 HELNA V.R.

AGED 24 YEARS, W/O NIDHEESH K. ELIAS, PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O., OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY, PUTHENPURAYIL HOUSE, PULAKODE W.A. No.1602 of 2022 & con. cases 290

P.O, CHELAKKARA-680506.

105 SREEJITH C., AGED 35 YEARS, S/O. LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-695525, RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT- 695527.

106 NOBLE MATHEW AGED 40 YEARS, S/O. MATHEW, HST(SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM DISTRICT, PIN - 686 611.

107 JAINS C. KURIAN, HST(SOCIAL SCIENCE) ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI DISTRICT, PIN 685 532.

108 ANJU THOMAS, UPST, ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM DISTRICT, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI DISTRICT, PIN - 685 587.

109 MANJU JOSEPH, HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM DISTRICT, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA, KOTTAYAM DISTRICT 686651.

110 GLANIS BABY, UPST, ST. MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM DISTRICT, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT - 682316.

BY ADVS.

SIJI ANTONY GEORGE ABRAHAM P.K.NANDINI JIJI THOMAS T.R.JAGADEESH K.MOHANAKANNAN SHAMEENA SALAHUDEEN T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 291

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1764 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER (SUDHEESH T.S.), VIVEKA CHANDRIKA SABHA HIGHER SECONDARY SCHOOL, PUTHENVELIKKARA, ERNAKULAM DISTRICT-683 594. BY ADVS.

V.A.MUHAMMED M.SAJJAD(K/335/1997) RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA P, AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATIOND EPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 292

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT- 679 328.

8 THE MANAGER, E M E A H S SCHOOL (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM-673 638.

9 THE MANAGER, M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676

541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT -679 328. BY ADVS.

JAYASREE K.P.

JOHN JOSEPH AUGUSTINE JOSEPH MUHAMMED SHAFI TONY AUGUSTINE T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 293

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1770 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

     1      ANU JOSEPH
            AGED 40 YEARS

W/O TOM THOMAS, WORKING AS HSST (JR.) ECONOMICS, ST. MARY'S HSS, BHARANANGANAM, RESIDING AT KEEKARIKKATTOOR (H), PARATHANAM P.O, KOOTTICKAL, KOTTAYAM, PIN - 686514 2 JINU ANN THOMAS AGED 32 YEARS W/O JINO JACOB, WORKING AS HSST COMPUTER SCIENCE, ST. JOSEPH'S HSS, VILAKKUMADOM, RESIDING AT MALIAKEL (H), POOVARANY P.O, KOTTAYAM, PIN -

            686577
     3      ANILA CYRIL
            AGED 38 YEARS

W/O SONY MATHEW, WORKING AS HSST (JR.) COMMERCE, ST. JOSEPH'S HSS, VILAKKUMADOM, RESIDING AT KUTTIKATTU (H),POOVARANI P.O, PAIKA, KOTTAYAM, PIN - 686577 4 MERIN THOMAS AGED 39 YEARS W/O, SOMY P MATHEW, WORKING AS HSST (JR.) PHYSICS, EMMANUEL'S HSS KOTHANALLOOR, RESIDING AT PUTHIYIDATHUCHALIL (H), RAMAPURAM BAZAAR P.O, KOTTAYAM, PIN - 686576 5 LEENA FRANCIS AGED 32 YEARS W.A. No.1602 of 2022 & con. cases 294

W/O LINTO MATHEW, WORKING AS HSST (JR.) CHEMISTRY, ST. AUGUSTINE'S HSS, RAMAPURAM, RESIDING AT PARACKAL (H), KARIMPANY P.O, KOTTAYAM, PIN - 686564 6 ASHAMOL JOSEPH AGED 33 YEARS W/O SIJO JOHN, WORKING AS HSST (JR.) MALAYALAM, ST. PAUL'S HSS, VALIYAKUMARAMANGALAM, RESIDING AT KALAPPURACKAL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 7 GEETHU MARIA SUNNY AGED 37 YEARS W/O SURAJ MATHEW, WORKING AS HSST (JR.) COMPUTER SCIENCE, HOLY CROSS HSS, CHERPUNKAL, RESIDING AT MOLOPARAMBIL (H), POOVARANY P.O, KOTTAYAM, PIN -

            686577
     8      ANU JOHN
            AGED 33 YEARS

W/O JINS GEORGE, WORKING AS HSST (JR.) COMMERCE, ST. MARY'S HSS, TEEKOY, RESIDING AT AVIMOOTTIL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 9 SOMIYA T.K AGED 39 YEARS D/O JOSEPH KURIAN, THEKKEVAYALIL (H), VAZHATHOPE P.O, MOTHER SUPERIOR, SH CONVENT, MARYLAND, WORKING AS HSST ZOOLOGY, ST. JOSEPH'S HSS, VILAKKUMADOM, PIN - 686577 10 JEENA V THOMAS AGED 38 YEARS W/O JOJI JOHN, WORKING AS HSST HINDI,ST. MARY'S HSS, ARAKULAM, RESIDING AT PUTHENPURAYIL (H), MEMURI P.O, KOTTAYAM, PIN - 686611 11 RENJU THOMAS AGED 38 YEARS W/O TONY THOMAS, WORKING AS HSST (JR.) PHYSICS, ST. GEORGE HSS, ARUVITHURA,RESIDING AT VADAKKEDATHU (H), MELUKAVUMATTOM P.O, KOTTAYAM, PIN - 686652 12 CHRISTY JOHN AGED 31 YEARS W/O GINO C JIMMY, WORKING AS HSST (JR.) MATHEMATICS, ST. MARY'S HSS, KURAVILANGAD, W.A. No.1602 of 2022 & con. cases 295

RESIDING AT CHANDRANKUNNEL (H), PRAVITHANAM P.O, PALA, KOTTAYAM, PIN - 686651 13 SUMI MATHEW AGED 30 YEARS W/O SAJO K JOSE, WORKING AS HSST SOCIOLOGY, ST. ANTONY'S HSS, PLASSANAL, RESIDING AT KOTTANAL (H), PANTHATHALA, MUTHOLY P.O, KOTTAYAM, PIN -

            686573
    14      DIVYA JOHN
            AGED 29 YEARS

D/O T.L JOHNY, WORKING AS HSST (JR.) PHYSICS, ST. AUGUSTINE'S HSS, RAMAPURAM,RESIDING AT THERODATHU (H), MANJOOR P.O, KOTTAYAM, PIN - 686603 15 NISHA THOMAS AGED 40 YEARS W/O SUNIL JACOB, WORKING AS HSST (JR.), ECONOMICS, ST. MARY'S HSS, ARAKULAM, RESIDING AT NEDUMPALLIL (H), ARAKULAM P.O, KOTTAYAM, PIN - 685591 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN RESPONDENTS/PETITIONER/RESPONDENTS IN THE WRIT PETITION:

1 K.J. VARGHESE S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O, THIRUVANANTHAPURAM, PIN, PIN - 695635 2 THE STATE OF KERALA REP. BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 3 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 4 THE STATE OF KERALA REPRESENTED BY SECRETARY, SOCIAL JUSTICE DEPT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695601 5 P.S.SASIKUMAR W.A. No.1602 of 2022 & con. cases 296

MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD, PIN - 678687 6 RAVEENDRAN M.K.

S/O. APPU MAOR K.P, MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O, ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE, PIN - 673315 7 P.P KRISHNARABHA D/O. KRISHNAN P.V, MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE- 673507, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE.

8 SHAMEENA P D/O. NARAYANAN P, MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O, KOZHIKODE, PIN - 673507 9 SOUMEENDRAN T.K S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O, KOZHIKODE, PIN - 673613 10 P.V.PRABHAKARAN NAIR S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O, KOZHIKODE, PIN - 673613 11 P.RAVEENDRAN S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE, PIN -

            673507
    12      P.SADASIVAN

S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI L.P SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL, PIN -

            673507
    13      P.P.ARUA

D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYR P.O, KAKKATTIL, KOZHIKODE, PIN -

            673507
    14      KALLIANI C

D/O. KOMAPAN, MANAGER, CHEEKKONNU UPSCHOOL, KAIVELI, CHEEKKONNU P.O, KAKKATTIL, KOZHIKODE, PIN - 673507 15 V.K SAROJINI AMMA D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O, KAKKATTIL, KOZHIKODE, PIN -

            673507
    16      V.KUNHIKELU NAMBIAR

S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP W.A. No.1602 of 2022 & con. cases 297

SCHOOL, VATAYAM P.O, KAKKATTIL VIA, KOZHIKODE, PIN - 673507 17 K.K KALYANIKUTTY D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O, KAKKATTIL VIA, KOZHIKODE, PIN - 673507 18 AYISHA BEEVI P W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O, MALAPPURAM, PIN

- 673634 19 SAIDALAVI M.M S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O, KOZHIKODE, PIN -

            673019
    20      DAVOOD KHAN M

S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE, PIN - 673655 21 RAMAMANI K.O C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O, PINARAYI VIA, THALASSERY NORTH, KANNUR, PIN - 670741 22 DEVI AMMA E D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O, IRITTY VIA, KANNUR, PIN - 670673 23 T.V THANKAMANI D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O, KANNUR, PIN -

            670595
    24      PRIYA C.P

D/O. KRISHNAN P.V, MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O, KANNUR, MADAYI VIA., PIN -

            670301
    25      SIDDIQ P

S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR, PIN - 670141 26 KUNHIKANNAN NAMBIAR P.V S/O. CHINDAN NAMBIAR P, MANAGER, KOONA, ALP SCHOOL, KOONAM PANNIYOOR P.O, KANNUR, PIN -

            670142
    27      A.K.DINESH KUMAR

W.A. No.1602 of 2022 & con. cases 298

S/O. A.V.KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR, PIN - 670593 28 V.K.VASUDEVAN NAMBOODIRI S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O, KANNUR, PIN - 670142 29 A.K.USHA D/O. K.O.PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O, KANNUR, PIN - 670142 30 P.C.MADHAVI KUTTY D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR, PIN - 670741 31 VASANTHI T.V D/O. OTHENAPANIKKAR T.V, MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O, KANNUR, PIN -

            670050
    32      C.M. SHIBU

S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O, IRITTY, KANNUR, PIN - 670650 33 K.E.MEENAKSHI AMMA D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR, PIN -

            670611
    34      K.ASHOK KUMAR

S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O, MATTANNUR, KANNUR, PIN - 670702 35 M.RAMACHANDRAN S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LPSCHOOL, THILLANKERI, ULIYIL P.O, KANNUR, PIN -

            670702
    36      MOHANAN R.K

S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O, EDAYANNUR, KANNUR, PIN - 670595 37 P.MANIRAJ S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O, MATTANNUR, KANNUR, PIN - 670702 38 P.M.NALINI D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O, KANNUR, PIN - 670702 W.A. No.1602 of 2022 & con. cases 299

39 K.BABY SYLAJA D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O, KANNUR, PIN - 670673 40 CHANDRASEKHARAN P S/O. NARAYANAN P, MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O, KANNUR, PIN - 670142 41 K.K ABDURAHIMAN HAJI S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O, KANNUR, PIN - 670702 42 A.MUHAMMED KUNHI S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR, PIN - 670631 43 K.ABDULLA S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O, KANNUR, PIN - 670703 44 P.K.SHAMSUDHEEN S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR, PIN - 670593 45 K.K.KADEESSA D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O, KANNUR, PIN - 670701 46 K.T DEVIDAS S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O, KANNUR, PIN - 670503 47 N.K.MEENAKSHI W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O, KANNUR, PIN - 670631 48 P.P SREEDHARAN S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O, KANNUR, PIN - 670593 49 K.K JAYARAJA MENON MANAGER, SVV HIGHER SECONDARY SCHOOL, IRUTHENPATHY, PIN - 678555 50 R UMADEVI MANAGER, VM UP SCHOOL, KALLEKKAD, PALAKKAD, PIN - 678006 51 K.MADHAVAN MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD, PIN - 678543 52 K.K PEETHAMBARAN MANAGER, NARAYANA UP SCHOOL, MANAPPADAM, W.A. No.1602 of 2022 & con. cases 300

PALAKKAD, PIN - 678687 53 MURALI MOHAN MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR-THIRUVALAYANNUR, PIN - 680001 54 K.O.RAPPAI MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD, PIN - 678702 55 GEORGE VARGHESE MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI, PIN - 689676 56 K.A.SEETHARAMAN MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD, PIN - 678681 57 M.K.ASHOK KUMAR MANAGER, KA UP SCHOOL, MELARCADE, PIN - 678703 58 THOMAS MATHEW MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD, PIN - 680582 59 P.H ABDUL KADER MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD, PIN - 678609 60 N.P.SUNIL MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM, PIN - 678702 61 S.UMMAR FAROOQ MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O, PIN

- 678543 62 V.G.SATHEESH S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD, PIN - 679101 63 SIVASANAKRAN S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD, PIN - 679503 64 C. NARAYANAN KUTTY S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM, PIN -

            679357
    65      RAGHU K.P

S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 W.A. No.1602 of 2022 & con. cases 301

66 V.M. ABOOBACKER S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD, PIN -

            679122
    67      C. GOPINATHAN

S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD, PIN - 678633 68 K.P. GOPALAKRISHNAN S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 69 P.K. BHARATHI MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O.

AMBALAVATTAM, PIN - 679522 70 V. VENUGOPALAN S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD, PIN - 679301 71 C.SUBRAMANIAN S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD, PIN - 679514 72 ABHIJITH C.S S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD, PIN - 679573 73 VIJAYASANKAR V S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 74 MADALA MUHAMMED ALI S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD, PIN - 679506 75 ORASAD K S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD, PIN - 679501 76 P. MOIDUKUTTY HAJI S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD, PIN - 679502 77 P.N. HARISANKARAN S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD, PIN -

            679506
    78      M. SULOCHANA

W.A. No.1602 of 2022 & con. cases 302

W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD, KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR, PIN - 678583 79 V. DURGAVATHI D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O, ATTASSERY, CHERPLASSERY, PALAKKAD, PIN - 678513 80 GINESH P.B S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD, PIN - 679506 81 MADHAVKUTTY MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKKAD, PIN - 679504 82 JAYASRI P ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD, PIN -

            679503
    83      V.M.MURALEEDHARAN

MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN - 670731 84 V.V. JINARJAN MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN - 673591 85 P.T GEETHA MANAGER, VANHODE AUP SCHOOL, VANHODE P.O, MANANTHAWADY, WAYANAD, PIN - 670731 86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN - 673595 87 K.P DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, WAYANAD, PIN - 670731 88 C.K. ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN - 670645 89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION STATE COMMITTEE, THIRUVANANTHAPURAM-695001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR (VIA), KOLLAM, PIN - 691510 90 MANAGER W.A. No.1602 of 2022 & con. cases 303

KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM, PIN

- 691510 91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O, KOZHIKODE, PIN - 673585 92 SOORAJ. M MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE, PIN - 673572 93 RUGMINI.P.K MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O, KOZHIKODE, PIN - 673019 94 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE, PIN - 673542 95 GOPALAKRISHNAN.C MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERY P.O, VADAKARA, KOZHIKODE, PIN - 673104 96 DEEPESH.M MANAGER, VENGERI U P SCHOOL, VENGERI P.O, KOZHIKODE, PIN - 673572 97 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE, PIN - 673631 98 SUSHEELA.M.V SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE, PIN - 673004 99 K.P SIVANANDAN MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE, PIN - 673571 100 P. NARAYANAN MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O, EDACHERI, KOZHIKODE, PIN - 673502 101 T. HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O, KOZHIKODE, PIN - 673601 102 S. SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN - 673104 103 T.K SURESH MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE, PIN - 673024 W.A. No.1602 of 2022 & con. cases 304

104 HELNA V.R W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O, OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY PUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA, PIN - 680506 105 SREEJITH C S/O LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM, PIN - 695527 106 NOBLE MATHEW S/O MATHEW, HST(SOCIAL SCIENCE), ST.SEBASTIAN'S HSS, KADANAD,KOTTAYAM, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM, PIN - 686611 107 JAINS C. KURIAN HST(SOCIAL SCIENCE) ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI, PIN - 685532 108 ANJU THOMAS UPST, ST.SEBASTIAN'S HSS, KADANAD, KOTTAYAM, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI, PIN - 685587 109 MANJU JOSEPH HST(MALAYALAM), ST.MARY'S GHSS, PALA, KOTTAYAM, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA, KOTTAYAM, PIN - 686651 110 GLANIS BABY UPST, ST.MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM DISTRICT, PIN- 682316, PIN - 686651 BY ADVS.

P.K.NANDINI JIJI THOMAS GEORGE ABRAHAM K.MOHANAKANNAN SHAMEENA SALAHUDHEEN T.R.JAGADEESH SIJI ANTONY H.PRAVEEN W.A. No.1602 of 2022 & con. cases 305

SMITHA MATHEW P.S.SAJEEV MANOJ GEORGE T.B.HOOD SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 306

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1791 OF 2022 AGAINST THE JUDGMENT 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PERTIES:

1 THE PRIVATE (AIDED) SCHOOL MANAGERS' ASSOCIATION (KPSMA)REPRESENTED BY THE GENERAL SECRETARY (ZAINUL ABID PATTERKULAM) MALAPPURAM DISTRICT-676

122. 2 THE MANAGER (SAYYID HASHIM KOYA THANGAL) M A M U P SCHOOL, ARAKKAL, THENNALA, MALAPPURAM 676 508.

BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA P, AGED 40 YEARS, WIFE OF ALI K, KAREKKADA HOUSE, THAMPANANGADI VALUVANAGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, W.A. No.1602 of 2022 & con. cases 307

MALAPPURAM- 676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. 6 THE ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER R M HIGH SCHOOL, MELATTOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 605.

10 THE MANAGER 10 H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH MUHAMMED SHAFI TONY AUGUSTINE T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 308

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1796 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

1 THE MANAGER MURUKKUMON UPPER PRIMARY SCHOOL NILAMEL CHADAYAMANGALAM EDUCATIONAL SUB DISTRICT KOLLAM DISTRICT PIN 691 534.

2 SREEJITH M (SON OF LATE T MADHUSOODHANAN PILLAI) LOWER PRIMARY SCHOOL TEACHER MURUKKUMON UPPER PRIMARY SCHOOL NILAMEL PO, CHADAYAMANGALAM, EDUCATIONAL SUB DISTRICT KOLLAM PIN 691 534.

3 SREELEKSHMI R.S WIFE OF SRI GIREESHKUMAR G, UPPER PRIMARY SCHOOL TEACHER, MURUKKUMON UPPER PRIMARY SCHOOL, NILAMEL PO, CHADAYAMANGALAM EDUCATIONAL SUB DISTRICT, KOLLAM PIN 691 534.

BY ADVS.

JOHN JOSEPH VETTIKAD C.JOSEPH JOHNY SAMSON MATHEW SAM RESPONDENTS/PETITIONERS & RESPONDENTS IN WP(C):

1 MUHAMMAD SUFIYAN. V, S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM-676 122.

2 AMEER JINNA S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI-685 585. W.A. No.1602 of 2022 & con. cases 309

3 SARATH.U.S S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYANTTINKARA P.O., THIRUVANANTHAPURAM-695 121.

4 SOORAJ.M.S, S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O., KAKKATTIL VIA, CALICUT-673 507.

5 MAHIN C ASAD, S/O ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM-686 673, ERNAKULAM DISTRICT.

6 STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001. 7 THE SECRETARY TO GENERAL EDUCATION DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM PIN-695 001. 8 THE DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN-695 014. 9 THE SECRETARY TO SOCIAL JUSTICE DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM-695 601. BY ADVS.

P.K.NANDINI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 310

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1797 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/NOT PARTY TO TEH WRIT PETITION:

V.N. HAREENDRAN, MANAGER, VSVHSS, EZHUKONE, KOLLAM - 691505 BY ADVS.

ELVIN PETER P.J.

K.R.GANESH GOURI BALAGOPAL ABHIJITH.K.ANIRUDHAN ANU JOSEPH RESPONDENTS/PETITIONER & RESPONDENTS IN THE WRIT PETITION:

1 JASEELA.P., AGED 40 YEARS, W/O. ALI.K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGADSOUTH.P.O., PANDIKKAD, MALAPPURAM DISTRICT., PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001 3 THE DIRECTOR OF PUBLIC INSTRUCTIONS, (NOW THE DIRECTOR OF GENERAL EDUCATION), JAGATHY, THIRUVANANTHAPURAM., PIN - 695014 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM - 676505 5 THE ASSISTANT EDUCATIONAL OFFICER, W.A. No.1602 of 2022 & con. cases 311

MANJERI, UPHILL, MALAPPURAM - 676505 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM - 679328 7 THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT - 679382 8 THE MANAGER, E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673638 9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM - 676505 10 THE MANAGER, I.O.H.S.S., EDAVANNA, MALAPPURAM DISTRICT - 676541 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT - 679328 BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI V.A.MUHAMMED T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 312

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1891 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE CORPORATE MANAGER CORPORATE EDUCATIONAL AGENCY, DIOCESE OF THAMARASSERY (FR.JOSEPH VARGHESE), KOZHIKODE DISTRICT-673 573 BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA P.

AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521 2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505 5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505 W.A. No.1602 of 2022 & con. cases 313

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DSITRICT-679 328 8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638 9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505 10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328 BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 314

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1893 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

     1      ANU JOSEPH
            AGED 40 YEARS

W/O TOM THOMAS, WORKING AS HSST (JR.) ECONOMICS, ST. MARY'S HSS, BHARANANGANAM, RESIDING AT KEEKARIKKATTOOR (H), PARATHANAM P.O, KOOTTICKAL, KOTTAYAM, PIN - 686514 2 JINU ANN THOMAS AGED 32 YEARS W/O JINO JACOB, WORKING AS HSST COMPUTER SCIENCE, ST. JOSEPH'S HSS, VILAKKUMADOM, RESIDING AT MALIAKEL (H), POOVARANY P.O, KOTTAYAM, PIN -

            686577
     3      ANILA CYRIL
            AGED 38 YEARS

W/O SONY MATHEW, WORKING AS HSST (JR.) COMMERCE, ST. JOSEPH'S HSS, VILAKKUMADOM, RESIDING AT KUTTIKATTU (H),POOVARANI P.O, PAIKA, KOTTAYAM, PIN - 686577 4 MERIN THOMAS AGED 39 YEARS W/O, SOMY P MATHEW, WORKING AS HSST (JR.) PHYSICS, EMMANUEL'S HSS KOTHANALLOOR, RESIDING AT PUTHIYIDATHUCHALIL (H), RAMAPURAM BAZAAR P.O, KOTTAYAM, PIN - 686576 5 LEENA FRANCIS AGED 32 YEARS W.A. No.1602 of 2022 & con. cases 315

W/O LINTO MATHEW, WORKING AS HSST (JR.) CHEMISTRY, ST. AUGUSTINE'S HSS, RAMAPURAM, RESIDING AT PARACKAL (H), KARIMPANY P.O, KOTTAYAM, PIN - 686564 6 ASHAMOL JOSEPH AGED 33 YEARS W/O SIJO JOHN, WORKING AS HSST (JR.) MALAYALAM, ST. PAUL'S HSS, VALIYAKUMARAMANGALAM, RESIDING AT KALAPPURACKAL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 7 GEETHU MARIA SUNNY AGED 37 YEARS W/O SURAJ MATHEW, WORKING AS HSST (JR.) COMPUTER SCIENCE, HOLY CROSS HSS, CHERPUNKAL, RESIDING AT MOLOPARAMBIL (H), POOVARANY P.O, KOTTAYAM, PIN -

            686577
     8      ANU JOHN
            AGED 33 YEARS

W/O JINS GEORGE, WORKING AS HSST (JR.) COMMERCE, ST. MARY'S HSS, TEEKOY, RESIDING AT AVIMOOTTIL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 9 SOMIYA T.K AGED 39 YEARS D/O JOSEPH KURIAN, THEKKEVAYALIL (H), VAZHATHOPE P.O, MOTHER SUPERIOR, SH CONVENT, MARYLAND, WORKING AS HSST ZOOLOGY, ST. JOSEPH'S HSS, VILAKKUMADOM, PIN - 686577 10 JEENA V THOMAS AGED 38 YEARS W/O JOJI JOHN, WORKING AS HSST HINDI,ST. MARY'S HSS, ARAKULAM, RESIDING AT PUTHENPURAYIL (H), MEMURI P.O, KOTTAYAM, PIN - 686611 11 RENJU THOMAS AGED 38 YEARS W/O TONY THOMAS, WORKING AS HSST (JR.) PHYSICS, ST. GEORGE HSS, ARUVITHURA,RESIDING AT VADAKKEDATHU (H), MELUKAVUMATTOM P.O, KOTTAYAM, PIN - 686652 12 CHRISTY JOHN AGED 31 YEARS W/O GINO C JIMMY, WORKING AS HSST (JR.) MATHEMATICS, ST. MARY'S HSS, KURAVILANGAD, W.A. No.1602 of 2022 & con. cases 316

RESIDING AT CHANDRANKUNNEL (H), PRAVITHANAM P.O, PALA, KOTTAYAM, PIN - 686651 13 SUMI MATHEW AGED 30 YEARS, W/O SAJO K JOSE, WORKING AS HSST SOCIOLOGY, ST. ANTONY'S HSS, PLASSANAL, RESIDING AT KOTTANAL (H), PANTHATHALA, MUTHOLY P.O, KOTTAYAM, PIN - 686573 14 DIVYA JOHN AGED 29 YEARS, D/O T.L JOHNY, WORKING AS HSST (JR.) PHYSICS, ST. AUGUSTINE'S HSS, RAMAPURAM,RESIDING AT THERODATHU (H), MANJOOR P.O, KOTTAYAM, PIN - 686603 15 NISHA THOMAS AGED 40 YEARS, W/O SUNIL JACOB, WORKING AS HSST (JR.), ECONOMICS, ST. MARY'S HSS, ARAKULAM, RESIDING AT NEDUMPALLIL (H), ARAKULAM P.O, KOTTAYAM, PIN - 685591 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN

RESPONDENTS/PETITIONERS 1 TO 5 AND RESPONDENTS 1 TO 4 IN THE WRIT PETITION:

1 MUHAMMAD SUFIYAN .V S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O, MALAPPURAM, PIN - 676122 2 AMEER JINNA S/OMUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O, IDUKKI, PIN - 685585 3 SARATH U.S S/OUNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O. THIRUVANANTHAPURAM, PIN -

            695121
     4      SOORAJ M.S

S/OMANIKANDAN, THOLERI HOUSE, AROOR P.O, KAKKATTIL VIA, CALICUT, PIN - 673507 5 MAHIN C ASAD W.A. No.1602 of 2022 & con. cases 317

S/OASAD, CHITTAYAM HOUSE, MARKET, P.O,MOOVATTUPUZHA, VELLORKUNNAM, PIN - 686673 6 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 9 SECRETARY SOCIAL JUSTICE DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695601 ADV.T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 318

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1894 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANT/NOT PARTY IN W.P.(C):

RAJESH R KODIPPARAMBIL MANAGER, M.G.M. UPPER PRIMARY SCHOOL, ELIKULAM, MADUKKAKUNNU P.O., KOTTAYAM - 686 577. BY ADVS.

S.M.PREM H.NARAYANAN RESPONDENTS/PETITIONERS & RESPONDENTS:

     1      MUHAMMAD SUFIYAN .V
            AGED 26 YEARS

S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM - 676 122.

2 AMEER JINNA S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI - 685 585.

3 SARATH U.S.

S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM - 695 121.

4 SOORAJ. M.S.

S/O. MANIKANDAN, THOLERI HOUSE, ARROR P.O., KAKKATTIL (VIA), CALICUT - 673 507.

5 MAHIN C ASAD S/O. ASAD, CHITTAYAM HOUSE, MARKET P.O., MOOVATTUPUZHA, VELLORKUNNAM, ERNAKULAM DISTRICT - 686 673. W.A. No.1602 of 2022 & con. cases 319

6 THE STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 7 SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 8 DIRECTOR GENERAL OF EDUCATION JAGATHY, THIRUVANANTHAPURAM - 695 014.

9 THE SECRETARY SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 601. ADVS.

P.K.NANDHINI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 320

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1895 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE CORPORATE MANAGER, C S I SCHOOLS IN MALABAR & WAYANAD, KOZHIKODE-673 001, (REV. SUNIL PUTHIYATTIL). BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA P., AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER , DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 321

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DSITRICT-679 328.

8 THE MANAGER, EMEAHS SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER, M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, IOHS SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 322

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1896 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE CORPORATE MANAGER(FR. MATHEW SASTHAMPADAVIL) CORPORATE EDUCATIONAL AGENCY, ARCHDIOCESE OF THAMARASSERY, SANDESABHAVAN, THALASSERY, KANNUR DISTRICT-670 101 BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA.P AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521 2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014 4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505 5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505 W.A. No.1602 of 2022 & con. cases 323

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DSITRICT-679 328 8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638 9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505 10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT-679 328 BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 324

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1898 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/NOT PARTY TO TEH WRIT PETITION:

VALSALYA SASIDHARAN AGED 38 YEARS, W/O.PRAVEEN. C.S., NON-VOCATIONAL TEACHER (SENIOR) COMMERCE, VSVHSS, EZHUKONE, EZHUKONE.P.O.,.KOLLAM- 691505 RESIDING AT 'RAGAM', KALANJOOR P.O., PATHANAMTHITTA DISTRICT., PIN - 689694 BY ADVS.

ELVIN PETER P.J.

K.R.GANESH RESPONDENTS/PETITIONER & RESPONDENTS IN THE WRIT PETITION:

1 JASEELA.P.

AGED 40 YEARS, W/O. ALI.K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH.P.O., PANDIKKAD, MALAPPURAM DISTRICT., PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001 3 THE DIRECTOR OF PUBLIC INSTRUCTIONS, (NOW THE DIRECTOR OF GENERAL EDUCATION), JAGATHY, THIRUVANANTHAPURAM., PIN - 695014 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676505 5 THE ASSISTANT EDUCATIONAL OFFICER, W.A. No.1602 of 2022 & con. cases 325

MANJERI, UPHILL, MALAPPURAM., PIN - 676505 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM., PIN - 679328 7 THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT., PIN - 679328 8 THE MANAGER, E.M.E.A.H.S.S. (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY) MALAPPURAM DISTRICT-673 638 9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM-676 505 10 THE MANAGER, I.O.H.S.S, EDAVANNA, MALAPPURAM - 679 328 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT., PIN - 679328 BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 326

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1906 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER, K P M HIGH SCHOOL, POOTHOTTA (A.R.AJIMON), ERNAKULAM DISTRICT-682 307.

BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA.P., AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI,UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 327

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER, M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH MUHAMMED SHAFI T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 328

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1907 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

R. RAJASEKHARAN PILLAI S/O LATE K RAGHAVAN PILLAI, MANAGER, SIVA VILASOM, VOCATIONAL HIGHER SECONDARY SCHOOL, THAMARAKUDY PO, KOTTARAKARA, KOLLAM DISTRICT, PIN - 691560 BY ADVS.

JOHN JOSEPH VETTIKAD C.JOSEPH JOHNY SAMSON MATHEW SAM RESPONDENTS/PETITIONERS & RESPONDENTS:

1 MUHAMMAD SUFIYAN. V S/O. HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O., MALAPPURAM, PIN - 676122 2 AMEER JINNA S/O. MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O., IDUKKI, PIN - 685585 3 SARATH U.S S/O. UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O., THIRUVANANTHAPURAM, PIN - 695121 4 SOORAJ. M.S S/O. MANIKANDAN, THOLERI HOUSE, ARROR P.O., KAKKATTIL (VIA), CALICUT, PIN - 673507 5 MAHIN C ASAD S/O. ASAD, CHITTAYAM HOUSE, MARKET P.O., W.A. No.1602 of 2022 & con. cases 329

MOOVATTUPUZHA, VELLORKUNNAM, ERNAKULAM DISTRICT, PIN - 686673 6 THE STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 9 SECRETARY, SOCIAL JUSTICE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 BY ADVS P.K.NANDINI T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 330

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1908 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

1 THE MANAGER, MANGATTIDOM U.P. SCHOOL, P.O. MANGATTIDOM, KANNUR DISTRICT - 670643 2 THE MANAGER, MAYYANORE NO. I L.P. SCHOOL, P.O MAYYANORE, VADAKARA- KOZHIKODE DISTRICT - 673542 BY ADVS.

JINISHLAL S.B.

DINESH KUMAR K.

RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT. JASEELA P AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-, PIN - 676521 2 STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-, PIN - 695001 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-, PIN - 695014 4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-, PIN - 676505 W.A. No.1602 of 2022 & con. cases 331

5 THE ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM- 676505 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN - 679328 7 THE MANAGER R.M. HIGH SCHOOL MELATTOOR MALAPPURAM DISTRICT, PIN - 679328 8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673638 9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT - 676505 10 THE MANAGER, I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT - 676541 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT - 679328 BY ADVS.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI V.A.MUHAMMED JAYASREE K.P.

T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 332

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1909 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE CORPORATE MANAGER, CHURCH OF SOUTH INDIA DIOCESE OF COCHIN (REV.K.M.HEZAKKIEL) C M S SCHOOLS IN COCHIN AREA C M S H S S, ROAD WEST, THRISSUR - 680 001.

BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA P AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT - 676 521.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM - 695 014. 4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM - 676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER W.A. No.1602 of 2022 & con. cases 333

MANJERI, UPHILL, MALAPPURAM - 676 505. 6 THE ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM - 679 328.

7 THE MANAGER R.M HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT - 679 328.

8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673 638.

     9       THE MANAGER
             M S P HIGH SCHOOL,

MALAPPURAM DISTRICT - 676 505.

10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT - 676 541. 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT - 679 328. BY ADVS.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI JAYASREE K.P.

T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 334

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1993 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER, MAHATMA BOYS HIGHER SECONDARY SCHOOL AND GIRLS HIGH SCHOOL, CHENNITHALA, ALAPPUZHA DISTRICT- 690105. (G.GOPIMOHANAN NAIR, AGED 69 YEARS, SON OF GOPALAN NAIR, RESIDING AT KANNAMKARA HOUSE, CHENNITHALA P.O., ALAPPUZHA DISTRICT-690105). BY ADVS.

V.A.MUHAMMED V.RAJASEKHARAN NAIR RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA P., AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, ANNEXE II, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

W.A. No.1602 of 2022 & con. cases 335

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E.M.E.A.H.S. SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM 673 638.

9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, I.O.H.S. SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI JAYASREE K.P.

T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 336

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1995 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

1 ARYA GOPINATH AGED 29 YEARS, W/O VINEETH VENUGOPAL, WORKING AS LGPT, SANSKRIT, ST. GEORGE'S H.S, KOOTTICKAL, RESIDING AT CHEMPAKATHUNKAL (H), ANTHINADU P.O, KOTTAYAM, PIN - 686651 2 AMBILI CHACKO AGED 43 YEARS D/O CHACKO, WORKING AS LGPT, HINDI, SEA VIEW ESTATE UPS, PARATHANAM, RESIDING AT PUTHENPURACKAL (H), AMPARANIRAPPEL P.O, KOTTAYAM, PIN - 686578 3 MARY MANUEL AGED 40 YEARS D/O MANUEL JOSE, WORKING AS LGPT, HINDI, ST. THOMAS UPS, MELUKAVUMATTOM, RESIDING AT MUNDOLIPUTHENPURAYIL (H), MATTATHIPARA P.O, KOTTAYAM, PIN - 686651 4 SONIA THOMAS AGED 41 YEARS, W/O JUSTIN AUGUSTINE, WORKING AS LGPT, HINDI, ST. MARY'S UPS, KALATHOOR, RESIDING AT ALLUMPURATH (H), AMANAKKARA P.O, KOTTAYAM, PIN

- 686576 5 ARPITHA ALEX, AGED 32 YEARS, W/O GINS JOSE, WORKING AS LGPT, HINDI, ST. JOSEPH'S UPS, VELLIYAMATTOM, RESIDING AT ODACKAL (H), KODUMPIDI P.O, KOTTAYAM, PIN - W.A. No.1602 of 2022 & con. cases 337

686651 6 JULIT ZACHARIAS AGED 40 YEARS W/O JOSE KURUVILLA, WORKING AS LGPT, HINDI, S.H GIRLS HIGH SCHOOL, BHARANANGANAM, RESIDING AT VALIYAKUNNEL (H), PIZHAKU P.O, MANATHOOR, KOTTAYAM, PIN - 686651 7 PRINCY VARGHESE, AGED 41 YEARS, W/O SOJAN N L, WORKING AS LGPT (HINDI), ST. GEORGE UPS, MANVETTOM, RESIDING AT NJAROLICKAL (H), IDIYANAL P.O, RAMAPURAM, KOTTAYAM, PIN - 686576 8 MERLIN JOHN, AGED 34 YEARS, W/O LEO MATHEW, WORKING AS FTM, ST. MICHAEL'S H.S, PRAVITHANAM, RESIDING AT OTHARAYIL (H), MOONNILAVU P.O, KOTTAYAM, PIN - 686586 9 AKHIL JOSE, AGED 27 YEARS, S/O JOSE MATHEW, WORKING AS FTM, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT PACHAPPAYALIL (H), VAYALA P.O, KOTTAYAM, PIN - 686587 10 ANU JOHN, AGED 37 YEARS, W/O MANOJ, WORKING AS FTM, ST. PETER'S HSS, ELANJI, RESIDING AT PULICKAL (H), C/O THAYIL (H), EDAMATTOM P.O, MANAMTHADAM, KOTTAYAM, PIN - 686578 11 JYOTHISH V JOSE, AGED 32 YEARS, S/O JOSE JOSEPH, WORKING AS FTM, ST. PAUL'S H.S, MOONNILAVU, RESIDING AT VADAKKEL (H), CHENNAD P.O, POONJAR, KOTTAYAM, PIN - 686581 12 ALEESHA A.C, AGED 25 YEARS, D/O A O CHACKO, WORKING AS SEWING TEACHER, ST. AGNES H.S, MUTTUCHIRA, RESIDING AT AYAKKARA (H), MUNDENKEL P.O, PALA, KOTTAYAM, PIN

- 686574 13 BOBY VARGHESE AGED 41 YEARS, S/O VARGHESE, WORKING AS P.T, DRAWING TEACHER, ST. THOMAS TTI, PALA, RESIDING AT NARIPARA (H), KEZHUVAMKULAM P.O, KOTTAYAM, PIN

- 686584 W.A. No.1602 of 2022 & con. cases 338

14 BINU JOSEPH AGED 37 YEARS, W/O SOJI JOSEPH, WORKING AS SEWING TEACHER, ST. MARY'S GHS, KURAVILANGAD, RESIDING AT PUTHIYIDATHUPARAMBIL (H), KADAPLAMATTAM P.O, KOTTAYAM, PIN - 686651 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN RESPONDENTS/PETITIONER 1 TO 5/RESPONDENTS 1 TO 4 IN THE WP(C):

1 MUHAMMAD SUFIYAN .V S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O, MALAPPURAM, PIN - 676122 2 AMEER JINNA S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O, IDUKKI, PIN - 685585 3 SARATH U.S S/O UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O. THIRUVANANTHAPURAM, PIN - 695121 4 SOORAJ M.S S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O, KAKKATTIL VIA, CALICUT, PIN - 673507 5 MAHIN C ASAD S/O ASAD, CHITTAYAM HOUSE, MARKET, P.O, MOOVATTUPUZHA, VELLORKUNNAM, PIN - 686673 6 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 9 SECRETARY SOCIAL JUSTICE DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695601 BY ADVS.

W.A. No.1602 of 2022 & con. cases 339

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) JUBYRAJ.A.P JISHAMOL CLEETUS, CGC T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 340

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1996 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

     1      MAREENA MATHEW
            AGED 32 YEARS

W/O GEORGE, WORKING AS LPST, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT KARIMPANCKAL (H), KADAPLAMATTOM P.O, KOTTAYAM, PIN - 686571 2 DANI MATHEWS AGED 35 YEARS W/O SHOJI P THOMAS, WORKING AS LPST, ST. THOMAS LPS, THUNDANGANAD, RESIDING AT PULIMOOTTIL (H), IDAMATTAM P.O, KOTTAYAM, PIN - 686578 3 ASHA MATHEW AGED 38 YEARS W/O JUBIN JOHN, WORKING AS LPST, ST. THOMAS LPS, THUNDANGANAD, RESIDING AT PALIYAKUNNEL (H), PRAVITHANAM P.O, KOTTAYAM, PIN - 686651 4 ROSMIN JOSEPH AGED 32 YEARS W/O BINEES GEORGE, WORKING AS LPST, SEA VIEW ESTATE UPS, PARATHANAM, RESIDING AT NELLIYANIYIL (H), VELLAPPADU, PALA P.O, KOTTAYAM, PIN - 686575 5 ANU GEORGE AGED 32 YEARS, W/O MANESH GEORGE, WORKING AS LPST, ST. ANTONY'S HIGH SCHOOL, VELLIKULAM P.O, RESIDING AT KADAPLACKAL (H), VELLIKULAM P.O, KOTTAYAM, PIN - 686580 6 JAMEELA JOSE, W.A. No.1602 of 2022 & con. cases 341

AGED 35 YEARS, W/O JOTHISH CHERIAN, WORKING AS LPST, ST. MARY'S LPGS, KURAVILANGAD, RESIDING AT KOKKAPPURAM (H), KADAPLAMATTOM P.O, MARIYIDOM, KOTTAYAM, PIN - 686571 7 BINCY AUGUSTINE AGED 38 YEARS W/O JOJI GEORGE, WORKING AS LPST, ST. GEORGE LPS, KADUTHURUTHY, RESIDING AT VARAKUKALAPARAMBIL (H), NADACKAL P.O, ERATTUPETTA, KOTTAYAM, PIN - 686121 8 PRIYA MATHEW AGED 36 YEARS W/O JOMY THOMAS, WORKING AS LPST, ST. ANTONY'S H.S, VELLIKULAM, RESIDING AT VARICKANICKAL (H), PERINGULAM P.O, KOTTAYAM, PIN - 686582 9 SHINCY SEBASTIAN AGED 35 YEARS, W/O JIBI K THOMAS, WORKING AS LPST, ST. AGNE'S L.P.S, MUTTUCHIRA, RESIDING AT KAROTTU MATTATHIL (H), KURUMULLOOR P.O, KOTTAYAM, PIN - 686632 10 JINU THOMAS AGED 30 YEARS, W/O JOYAL J MANNOOR, WORKING AS LPST, ST. JOSEPH'S L.P.S, KANJAR, RESIDING AT MANNOOR (H), MUTTOM P.O, KOTTAYAM, PIN - 685587 11 JOHNS M JOSE AGED 30 YEARS, S/O JOSE JOSEPH, WORKING AS LPST, KCM LPS, VETTICKANAM, KOOTTICKAL, RESIDING AT MULANJANANICKAL (H), AMPARANIRAPPEL P.O, KOTTAYAM, PIN - 686578 12 JOYAL BIJU AGED 22 YEARS, S/O BIJU GEORGE, WORKING AS LPST, ST. ANTONY'S H.S, VELLIKULAM, RESIDING AT VATTAKKUNNEL (H), MELUKAVU P.O, MELUKAVU, KOTTAYAM, PIN - 686652 13 JIBIN JOSE AGED 35 YEARS S/O JOSE KURIAN, WORKING AS LPST, ST. JOSEPH'S U.P.S, POONJAR, RESIDING AT KADALIKKATTIL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 14 TESIN MATHEW, AGED 25 YEARS, W/O BIKY AUGUSTINE, WORKING AS LPST, ST. PETER'S L.P.S, ELANJI, RESIDING AT PLATHOTTATHIL (H), CHAKKALAPARA, MUTHOLAPURAM W.A. No.1602 of 2022 & con. cases 342

P.O, ELANJI, ERNAKULAM, PIN - 686665 15 PRASEEDA JAYAPRAKASH AGED 35 YEARS, W/O JESTINE PETER, WORKING AS LPST, ST. MARY'S L.P.S, KURAVILANGAD, RESIDING AT OLICKAL (H), KIZHAKKANMATTOM P.O, BHARANANGANAM VILLAGE, MELUKAVU, KOTTAYAM, PIN - 686652 16 MEKHA MATHEW AGED 35 YEARS, W/O BILAS JOSEPH, WORKING AS LPST, EMMANUEL'S H.S.S, KOTHANALLOOR, RESIDING AT KALLUMKAL (H), KALATHOOR P.O, KOTHANALLOOR, KOTTAYAM, PIN - 686633 17 CHRISTY GEORGE AGED 26 YEARS, W/O JEWEL JO KUTTIKKATTU, WORKING AS LPST, EMMANUEL'S H.S.S, KOTHANALLOOR, RESIDING AT MURICKEN (H), MUTTUCHIRA P.O, KOTTAYAM, PIN -

            686613
    18      JINU SEBASTIAN

AGED 31 YEARS, D/O SEBASTIAN, WORKING AS LPST, ST. GEORGE U.P.S, MOOLAMATTOM, RESIDING AT PERUMPALLIL (H), THALANADU P.O, KOTTAYAM, PIN - 686580 19 NEETHU JOSE AGED 34 YEARS, D/O C T JOSE, WORKING AS LPST, ST. GEORGE U.P.S, MOOLAMATTOM, RESIDING AT CHALIL (H), PAYYAPPAR P.O, ANTHIALAM, KOTTAYAM, PIN - 686651 20 JEETHU GEORGE AGED 32 YEARS W/O RUBIN SEBASTIAN, WORKING AS LPST, LFHS, CHEMMALAMATTOM, RESIDING AT KANAMKOMBIL (H), KODUMPIDY P.O, KOTTAYAM, PIN - 686651 21 SR. JINTU JACOB AGED 31 YEARS, D/O JACOB, WORKING AS LPST, ST. GEORGE L.P.S, THURUTHIPALLY, RESIDING AT SH CONVENT, THURUTHIPALLY, THIRUVAMPADY P.O, KOTTAYAM, PIN - 686612 22 JAIMY MATHEW AGED 40 YEARS W/O BIJU GEORGE, WORKING AS LPST, LFHS, CHEMMALAMATTOM, RESIDING AT VAYALIL (H), MALLIKASSERY P.O, KOTTAYAM, PIN - 686577 W.A. No.1602 of 2022 & con. cases 343

23 LIJAMOL P.L AGED 34 YEARS W/O SEBASTIAN MATHEW, WORKING AS LPST, ST. MARY'S L.P.S, LALAM, RESIDING AT KUDIYIRIPPIL (H), CHERPPUNKAL P.O, KOTTAYAM, PIN - 686584 24 NEETHU DEVASIA AGED 30 YEARS, D/O DEVASIA V.V, WORKING AS LPST, ST. GEORGE L.P.S, THURUTHIPPALLY, RESIDING AT KALAMPULIYEL (H), KURIANAD P.O, MONIPPALLY, KOTTAYAM, PIN - 686636 25 SONU MANUEL AGED 22 YEARS, D/O MANUEL JAMES, WORKING AS LPST, LITTLE FLOWER H.S, CHEMMALAMATTOM, RESIDING AT MANATHARA (H), KOZHUVANAL P.O, KOTTAYAM, PIN -

            686573
    26      JOSMIN P.J

AGED 38 YEARS, W/O TUBY JOSEPH, WORKING AS LPST, ST. XAVIER'S L.P.S, KURUPPANTHARA, RESIDING AT CHALAPPURATHU (H), RAMAPURAM BAZAR P.O, VELLILAPPALLY, KOTTAYAM, PIN - 686576 27 SOUMYA SEBASTIAN AGED 31 YEARS, W/O BIPIN P BABU, WORKING AS LPST, ST. THOMAS T.T.I, PALA, RESIDING AT MAKKEL (H), MUTTOM P.O, IDUKKI, PIN - 685587 28 NEETHU CHACKO AGED 35 YEARS, W/O JOMON GEORGE, WORKING AS LPST, ST. MATHEW'S L.P SCHOOL, KADANAD, RESIDING AT PUTHUSSERIYIL (H), ARAKULAM P.O, IDUKKI, PIN -

            685591
    29      SR. ANJU RAJU

AGED 29 YEARS, D/O RAJU GEORGE, WORKING AS LPST, ST. XAVIER'S L.P.S, KURUPPANTHARA, RESIDING AT CARMELITE CONVENT, MANJOOR P.O, KURUPPAMTHARA, KOTTAYAM, PIN - 686603 30 MAGI JOSEPH AGED 39 YEARS D/O T.C JOSEPH, WORKING AS LPST, SACRED HEART L.P.S, RAMAPURAM BAZAR, KOTTAYAM, RESIDING AT GEMINIYIL (H), PRAIKARA, MAVALIKARA P.O, ALAPPUZHA, PIN - 690101 31 SR. JEENA JOY AGED 27 YEARS, D/O JOY JACOB, WORKING AS LPST, W.A. No.1602 of 2022 & con. cases 344

SACRED HEART L.P.S, RAMAPURAM, RESIDING AT CARMELITE CONVENT, RAMAPURAM BAZAR P.O, KOTTAYAM, PIN - 686576 32 LINTA THOMAS AGED 34 YEARS, W/O IGNATIOUS T PAUL, WORKING AS LPST, ST. PAUL'S L.P.S, MUTHOLAPURAM, RESIDING AT THUNDATHIL (H), KANOOR P.O, MUNDUPALAM, KOTTAYAM, PIN - 686575 33 NEMY MARIA GEORGE AGED 30 YEARS, W/O ABIN BABY, WORKING AS LPST, ST. MARY'S G.L.P.S KURAVILANGAD, RESIDING AT KOCHUMURIYIL (H), KOZHUVANAL P.O, KOTTAYAM, PIN - 686573 34 SR. ANU JOSEPH AGED 30 YEARS D/O RAJU JOHN, WORKING AS LPST, ST. MARY'S L.P.G.S, KURAVILANGAD, RESIDING AT ST. MARY'S CONVENT, KURAVILANGAD, KOTTAYAM, PIN - 686633 35 LINDAMOL JOSE AGED 34 YEARS W/O JEFFY JOSE, WORKING AS LPST, ST. MARY'S L.P.G.S, KURAVILANGAD, RESIDING AT PULINILKUMTHADATHIL (H), KOODALLOOR P.O, KOTTAYAM, PIN - 686587 36 ANIS MOL BABY AGED 34 YEARS W/O SUJESH K, WORKING AS LPST, ST. GEORGR L.P.S, KADUTHURUTHY, RESIDING AT THONIKUZHIYIL, AYARKUNNAM, KOTTAYAM, PIN - 686564 37 LIJA JOSEPH AGED 27 YEARS D/O JOSEPH SCARIA, WORKING AS LPST, ST. PAUL'S L.P.S, VAKAKKAD, RESIDING AT ST. LITTLE THRESEAS CONVENT (FCC), VAKAKKAD, MOONILAVU P.O, KOTTAYAM, PIN - 686586 38 JIJI ROSE THOMAS AGED 33 YEARS D/O P.J THOMAS, WORKING AS LPST, ST. THOMAS U.P.S, MELUKAVUMATTOM, RESIDING AT PULPAYIL (H), KUDAKKACHIRA P.O, KOTTAYAM, PIN - 686635 39 JOBIT JOSE AGED 40 YEARS W.A. No.1602 of 2022 & con. cases 345

D/O R.O JOSEPH, WORKING AS LPST, HOLY FAMILY L.P.S, MANALUMKAL, RESIDING AT PALAKEEL (H), THIDANAD P.O, KONDOOR, KOTTAYAM, PIN - 686123 40 SINDHU THOMAS AGED 42 YEARS GEORGE JOSEPH, WORKING AS LPST, ST. MARY'S L.P.S, ARUVITHARA, RESIDING AT KULATHINAL (H), NARIYANGANAM P.O, KOTTAYAM, PIN - 686579 41 SUNU JOSEPH AGED 33 YEARS W/O SHINU JACOB, WORKING AS LPST, ST. JOSEPH'S L.P.S, KANJAR, RESIDING AT OMALLUKKARAN (H), ARUNOOTIMANGALAM P.O, K.S PURAM, KADUTHURUTHY, KOTTAYAM, PIN - 686604 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN RESPONDENTS/PETITIONERS 1 TO 5/RESPONDENTS 1 TO 4:

1 MUHAMMAD SUFIYAN .V S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O, MALAPPURAM, PIN - 676122 2 AMEER JINNA S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O, IDUKKI, PIN - 685585 3 SARATH U.S S/O UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O. THIRUVANANTHAPURAM, PIN - 695121 4 SOORAJ M.S S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O, KAKKATTIL VIA, CALICUT, PIN - 673507 5 MAHIN C ASAD S/O ASAD, CHITTAYAM HOUSE, MARKET, P.O, MOOVATTUPUZHA, VELLORKUNNAM, PIN - 686673 6 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, W.A. No.1602 of 2022 & con. cases 346

THIRUVANANTHAPURAM, PIN - 695001 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 9 SECRETARY SOCIAL JUSTICE DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695601 BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) JUBYRAJ.A.P SMT.JISHAMOL CLEETUS, CGC T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 347

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 1997 OF 2022 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 11673/2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

     1      CINU SARA DANIEL
            AGED 40 YEARS

D/O A C DANIEL, WORKING AS HST (MATHEMATICS), ST. JOSEPH'S GHS, MUTHOLY P.O, RESIDING AT CIJU BHAVAN, KEEZHILLAM P.O, ERNAKULAM, PIN - 683541 2 GINCY BABY AGED 37 YEARS W/O CIJO P.J, WORKING AS HST (NATURAL SCIENCE), HOLYGHOST BHS, MUTTUCHIRA RESIDING AT RANDANICKAL, PAKALOMATTAM P.O, KURAVILANGAD, KOTTAYAM, PIN - 686633 3 LINCY JOSEPH, AGED 39 YEARS, W/O SHINU ANTONY, WORKING AS HST (ENGLISH), HOLYGHOST BHS, MUTTUCHIRA RESIDING AT ALANCHERIL (H), KOTHANALLOOR P.O, KOTTAYAM, PIN - 686651 4 RIYA SEBASTIAN, AGED 33 YEARS, W/O ULLAS ABRAHAM, WORKING AS HST (MATHEMATICS), ST. XAVIER'S VHSS, KURUPPANTHARA, RESIDING AT VELUTHEDATHUPARAMBIL (H), MARANGATTUPILLY P.O, KOTTAYAM, PIN - 686635 5 MANJU THOMAS, AGED 41 YEARS, W/O EBY EMMANUEL P, WORKING AS HST (HINDI), ST. GEORGE HS, KOOTTICKAL, RESIDING AT POONDIKULAM (H), PATHAMPUZHA P.O, POONJAR THEKKEKARA, W.A. No.1602 of 2022 & con. cases 348

KOTTAYAM, PIN - 686582 6 DEEPTHI JOSE, AGED 34 YEARS, D/O JOSE, WORKING AS HST (MATHEMATICS), ST. JOSEPH'S HSS VILAKKUMADOM, RESIDING AT MARY MEDIATRIX CONVENT, MEENACHIL P.O, KOTTAYAM, PIN - 686577 7 CHINCHU JOHN, AGED 33 YEARS, W/O MELBIN SURESH, WORKING AS HST (MATHEMATICS), LITTLE FLOWER HS, VADAKARA, RESIDING AT MEASTHIRIPARAMBIL (H), MUTTUCHIRA P.O, KOTTAYAM, PIN - 686613 8 JOSE GEORGE AGED 35 YEARS, S/O C.M VARKEY, WORKING AS HST (MALAYALAM), ST. MARY'S HSS, ARAKULAM, RESIDING AT CHERIPURAM, CHERPUNKAL P.O, KOTTAYAM, PIN - 686584 9 MINU V GEORGE, AGED 37 YEARS, W/O LIJOY THOMAS, WORKING AS HST (MATHEMATICS), ST. AGNES HS, MUTTUCHIRA, RESIDING AT PULICKIL (H), KAPPUMTHALA P.O, KOTTAYAM, PIN -

            686613
    10      PRATHEESH KURIAN

AGED 42 YEARS, S/O P.I KURIAN, WORKING AS HST (HINDI), ST. THOMAS HSS, PALA, RESIDING AT PULICKAL (H), THAMARAKKADU, VELIYANNOOR P.O, KOTTAYAM, PIN - 686634 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN RESPONDENTS/PETITIONERS 1 TO 5/RESPONDENTS 1 TO 4:

1 MUHAMMAD SUFIYAN .V S/O HAMZA, VADAKKANGARA HOUSE, PAYYANAD P.O, MALAPPURAM, PIN - 676122 2 AMEER JINNA S/O MUHAMMED ALI JINNA, PALLATHUPARAMBIL HOUSE, THODUPUZHA EAST P.O, IDUKKI, PIN - 685585 W.A. No.1602 of 2022 & con. cases 349

3 SARATH U.S S/O UNNIKRISHNAN NAIR, SHIRDHI, MOONNUKALLINMOODU, NEYYATTINKARA P.O. THIRUVANANTHAPURAM, PIN - 695121 4 SOORAJ M.S S/O MANIKANDAN, THOLERI HOUSE, AROOR P.O, KAKKATTIL VIA, CALICUT, PIN - 673507 5 MAHIN C ASAD S/O ASAD, CHITTAYAM HOUSE, MARKET, P.O, MOOVATTUPUZHA, VELLORKUNNAM, PIN - 686673 6 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 7 SECRETARY TO GENERAL EDUCATION SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 8 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 9 SECRETARY SOCIAL JUSTICE DEPARTMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695601 BY ADVS.

P.K.NANDINI A.P.JAYARAJ (ANJILIKKAL) JUBYRAJ.A.P JISHAMOL CLEETUS, CGC T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 350

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 43 OF 2023 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTIES:-

1 TOM.T.SEBASTIAN, AGED 34 YEARS, SON OF T J DEVASIA, UPST, ST MARY'S UPSCHOOL KOOTHRAPPALLY, KOOTHRAPPALLY P O, KOTTAYAM DISTRICT, PIN 686540, RESIDING AT THUNDIYIL HOUSE, MANIMALA P O, KOTTAYAM DISTRICT, PIN- 686543.

2 NIDHIN JOSE ANTONY, AGED 34 YEARS, SON OF K J ANTONY, HST, ST. MARY'S GHS, EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN -689573, RESIDING AT KOCHUPARAMBIL, MAMMOOD P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN- 686536.

3 SOBIN JOSEPH, AGED 32 YEARS, SON OF BABU K JOSEPH, FTM, SACRED HEART HIGH SCHOOL, PANGADA, PANGADA P O., KOTTAYAM DISTRICT, PIN- 686502, RESIDING AT KOOTTAKKARA KALATHIPARAMPIL, PACHA CHEKKIDIKKADU P O, EDATHUA, ALAPPUZHA DISTRICT, PIN -689573.

4 AYONA MERIN THOMAS, AGED 30 YEARS, DAUGHTER OF THOMA MICHAEL, LPST, ST THOMAS UPS CHAMPAKULAM, CHAMPAKULAM P O, ALAPUZHA DISTRICT, PIN -688505, RESIDING AT PULLUKATTUPARAMBIL, ANGADY P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN -686101.

5 BASEENA B, W.A. No.1602 of 2022 & con. cases 351

AGED 36 YEARS, DAUGHTER OF BIJU AUGUSTIN, LPST, HOLY FAMILY LPS KURUMPANADOM, KURUMPANADOM PO, KOTTAYAM DISTRICT, PIN -686536, RESIDING AT KATTUPARAMPIL HOUSE, ERAVACHIRA P O, THOTTACKADU, KOTTAYAM DISTRICT, PIN -686539.

6 AMRUTHA JOSEPH, AGED 32 YEARS, DAUGHTER OF JOSEPH VARGHESE, LPST, LITTLE FLOWER LPS MANIMALA, MANIMALA PO, KOTTYAM DISTRICT, PIN -686543, RESIDING AT VETTICATTU PULIIMOOTTIL, NALUKODY P. O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN -686548.

7 ELIZABETH A THOMAS, AGED 38 YEARS, DAUGHTER OF THOMAS JOY, LPST, LITTLE FLOWER LP SCHOOL MANIMALA, MANIMALA P O, KOTTAYAM DISTRICT, PIN- 686543, RESIDING AT KAYYATTILCHIRA, THOTTUVATHALA P O, KAINAKARY, ALAPPUZHA DISTRICT, PIN -688501.

8 JEPHY VARGHESE, AGED 33 YEARS, DAUGHTER OF VARGHESE, LPST, SH UPS KANNADY, KANNADY P O, ALAPPUZHA DISTRICT, PIN -688504, RESIDING AT DEVAMATHA PROVINCIAL HOUSE, CHANGANACHERRY P O, KOTTAYAM DISTRICT, PIN- 686101.

9 JESNA JOSE, AGED 31 YEARS, DAUGHTER OF JOSE V J, LPST, ST.SHANTALS HS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN- 686536, RESIDING AT MAMPOOTHRA PUZHAVATHU, CHANGANACHERRY P O, KOTTAYAM DISTRICT -686101.

10 JESSINA THOMAS, AGED 30 YEARS, DAUGHTER OF THOMAS MATHEW, LPST, ST.MARYS LPS VEROOR, VEROOR PO, KOTTAYAM DISTRICT, PIN- 686106, RESIDING AT PUTHENPURACKAL (H), MADAPPALLY P.O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN- 686546.

11 JIJO MARY PETER, AGED 34 YEARS, DAUGHTER OF PETER CHANDY, LPST, HOLY FAMILY LPS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN -688013, RESIDING AT MANGAD, AMICHAKARY, W.A. No.1602 of 2022 & con. cases 352

CHAMPAKULAM PO, ALAPPUZHA DISTRICT, PIN 688505.

12 JITHO K THOMAS, AGED 32 YEARS, DAUGHTER OF THOMAS KG, LPST, SH UPS KANNADY, KANNADY P O, ALAPPUZHA DISTRICT, PIN- 688504, RESIDING AT DEVAMATHA PROVINCIAL HOUSE, CHANGANACHERRY P O, KOTTAYAM DISTRICT, PIN- 686101.

13 LIZ MARY JOSEPH, AGED 30 YEARS, DAUGHTER OF THOMAS P, LPST, AJ JOHN MEMORIAL L P SCHOOL KAINADY, KAINADY P O, ALAPPUZHA DISTRICT, PIN- 688506, RESIDING AT ARILCHIRA, CHAMPAKULAM PO, NADUBHAGOM, ALAPPUZHA DISTRICT, PIN- 688505.

14 NIMMY VARGHESE, AGED 29 YEARS, DAUGHTER OF VARGHESE THOMAS, LPST, HOLY FAMILY LPS KURUMPANADAM, KURUMPANADOM PO, KOTTAYAM DISTRICT, PIN -686536, RESIDING AT VETTUPARAMPIL, THRICKODITHANAM PO, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN -686105.

15 NIZYMOL XAVIER, AGED 34 YEARS, DAUGHTER OF XAVIER K, LPST, AMALOLBHAVA LPS PULINCUNNU, PULINCUNNU P O, ALAPPUZHA DISTRICT, PIN- 688504, RESIDING AT ASSARIPARAMPU, MITHRAKARY P O, ALAPPUZHA, ALAPPUZHA DISTRICT, PIN -689595.

16 PRINCY THOMAS, AGED 27 YEARS, DAUGHTER OF M T THOMASKUTTY, LPST, SH UPS KANNADY, KANNADY P O, ALAPPUZHA DISTRICT, PIN- 688504, RESIDING AT MANGALAPPALLY, KANNADY P O, PULINCUNNOO, ALAPPUZHA DISTRICT, PIN -688504.

17 SR. MANJU JOSEPH, AGED 38 YEARS, DAUGHTER OF JOSEPH, LPST, ST MARY'S LPS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN -688501, RESIDING AT NADUVELIPARAMPU EDAPARAMPU, CHATHURTHIAKARY P O, ALAPPUZHA DISTRICT, PIN -688502.

18 SR.ANITTA THOMAS, AGED 40 YEARS, DAUGHTER OF THOMAS N P, LPST, W.A. No.1602 of 2022 & con. cases 353

AMALOLBHVA LP SCHOOL PULINKUNNOO, PULINCUNNU PO, ALAPPUZHA DISTRICT, PIN- 688504, RESIDING AT HOLY QUEENS PROVINCIAL HOUSE, CHANGANACHERRY P O, KOTTAYAM DISTRICT, PIN- 686101.

19 STINIYAMOL MATHEW, AGED 28 YEARS, DAUGHTER OF K C MATHEW, LPST, ST MARY'S LPS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN -688501, RESIDING AT KALLUPATHRA, KAINAKARY EAST P O, ALAPPUZHA DISTRICT -688501.

20 TINU THOMAS, AGED 32 YEARS, DAUGHTER OF THOMAS, LPST, ST. SHANTALS HS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN -686536, RESIDING AT PAZHAYACHIRA, MAMMOOD PO, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN- 686536.

21 BINDU GEORGE, AGED 40 YEARS, DAUGHTER OF SAJAN MARCELLIN, LPST, ST. THOMAS LPS KARIKKATTOOR, KARIKKATTOOR PO, KOTTAYAM DISTRICT, PIN

-686544, RESIDING AT PATHIALA (H), ANICKAD P.O., MALLAPPALLY, PATHANAMTHITTA DISTRICT, PIN -689585.

22 LITTY XAVIER AGED 31 YEARS, DAUGHTER OF XAVIER DEVASIA, LPST, ST. MARY'S UPS THURUTHY, THURUTHY P O., KOTTAYAM DISTRICT, PIN- 686535, RESIDING AT ST. THOMAS ADORATION CONVENT THRUTHY, KOTTAYAM DISTRICT, PIN -686535.

23 JISHA THOMAS, AGED 31 YEARS, DAUGHTER OF LIBIN SCARIA, LPST, SH UPS KANNADI, KANNADI P O, ALAPPUZHA DISTRICT, PIN- 688504, RESIDING AT THOOMPUNKAL, PUZHAVATHU, CHANGANACHERY P O, KOTTAYAM DISTRICT, PIN -686101.

24 LIDAMOL GEORGE, AGED 32 YEARS, DAUGHTER OF GEORGE THOMAS, LPST, ST.MARY'S UPS THURUTHY, THURUTHY PO, KOTTAYAM DISTRICT, PIN -686535, RESIDING AT ST. THOMAS ADORATION CONVENT, THURUTHY PO, KOTTAYAM DISTRICT, PIN- 686535. W.A. No.1602 of 2022 & con. cases 354

25 SR. JIJIMOL ANTONY, AGED 37 YEARS, DAUGHTER OF ANTONY, LPST, ST.ANNE'S GHS CHANGANACHERRY,CHANGANACHERRY PO. KOTTAYAM DISTRICT, PIN -686101, RESIDING AT DEVA MATHA PROVINCIAL HOUSE, CHANGANACHERRY PO, KOTTAYAM DISTRICT, PIN -686101.

26 PRAVEENA PAUL, AGED 36 YEARS, DAUGHTER OF PAUL R, LPST, ST. XAVIERS UPS PACHA, PACHA CHEKKIDIKKADU P O, ALAPPUZHA DISTRICT, PIN- 689573, RESIDING AT PAZHAYAPURACKAL, CHEKKIDIKADU P.O, ALAPPUZHA DISTRICT, PIN- 689573.

27 JOSNA JOSEPH, AGED 32 YEARS, DAUGHTER OF JOSEPH MATHEW, LPST, ST. SEBASTIAN'S LPS CHERUVANDOOR, CHERUVANDOOR PO, KOTTAYAM DISTRICT, PIN -686631, RESIDING AT CHEMPILPARAMPIL, PULINCUNNOO PO, ALAPPUZHA DISTRICT, PIN -688504.

28 AMALA ANTONY, AGED 25 YEARS, DAUGHTER OF ANTONY .K, LPST, LF LPS. PURAKKAD, PURAKKAD P O, ALAPPUZHA DISTRICT, PIN- 688561, RESIDING AT KUMPALAM (H), CHAMPAKULAM P.O, ALAPPUZHA DISTRICT, PIN -688505.

29 JOMON CHACKO, AGED 36 YEARS, SON OF E J CHACKO, LPST, ST.MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN -688013, RESIDING AT ETHICKAIPURAM HOUSE, THATHAMPALLY P.O, ALAPPUZHA DISTRICT, PIN -688013.

30 ALAN JOSEPH, AGED 30 YEARS, SON OF L J JOSEPH, LPST, ST. ALOYSIUS LPS ATHIRAMPUZHA, ATHIRAMPUZHA P O., KOTTAYAM DISTRICT, PIN -686562, RESIDING AT LAPPALLIL (H) SREEKANDAMANGALAM P O, ATHIRAMPUZHA, KOTTAYAM DISTRICT, PIN -686562.

31 ALPHONSE THOMAS, AGED 26 YEARS, DAUGHTER OF THOMAS JOSEPH, LPST, ST. JOSEPH UPS, KAYALPURAM, KAYALPURAM P O, ALAPPUZHA DISTRICT, PIN- 688504, RESIDING AT KODICKAL HOUSE, FISHMARKET, W.A. No.1602 of 2022 & con. cases 355

CHANGANACHERRY P O, KOTTAYAM DISTRICT, PIN- 686101.

32 SILLU ALPHA ANTONY, AGED 28 YEARS, DAUGHTER OF V J ANTONY, LPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN- 688013, RESIDING AT VETTUKUZHIYIL HOUSE, VAZHAPPALLY P. O CHANGANASSERY, KOTTAYAM DISTRICT, PIN -686103.

33 ELIZABETH S, AGED 42 YEARS, DAUGHTER OF THOMAS SCARIA, UPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN 688013, RESIDING AT DEVAMATHA PROVINCIAL HOUSE CHANGANASERRY PO KOTTAYAM, KOTTAYAM DISTRICT, PIN 686101. 34 SR. SANJU CHANDY, AGED 39 YEARS, DAUGHTER OF KK CHANDY, UPST, ST. TERESA'S HIGH SCHOOL, VAZHAPPALLY, VAZHAPPALLY PO, KOTTAYAM DISTRICT, PIN 686103, RESIDING AT SH ADORATION CONVENT, VAZHAPPALLY, CHANGANASSERRY PO, KOTTAYAM DISTRICT, PIN -686103. 35 TEENA ABRAHAM, AGED 35 YEARS, DAUGHTER OF ABRAHAM, UPST, ST. ANNE'S GHS CHANGANACHERRY, CHANGANACHERRY P O, KOTTAYAM DISTRICT, PIN- 686101, RESIDING AT ERUPPEL HOUSE, ATHIRAMPUZHA P O KOTTAYAM, KOTTAYAM DISTRICT, PIN- 686562. 36 TEENA SEBASTIAN, AGED 35 YEARS, DAUGHTER OF MT SEBASTIAN, UPST, ST ANTONY'S GHS ALAPPUZHA, ALAPPUZHA P O, ALAPPUZHA DISTRICT, PIN -688011, RESIDING AT MUKALEL HOUSE, AYARKUNNAM P O, KOTTAYAM DISTRICT, PIN- 686564. 37 ANSU THOMAS, AGED 40 YEARS, DAUGHTER OF THOMAS THOMAS, UPST, ST. THOMAS UP. SCHOOL CHAMPAKULAM, CHAMPAKULAM P O, ALAPPUZHA DISTRICT, PIN -688505, RESIDING AT PRAYIKALAM PUNNAPRA NORTH P O, KAPPAKKADA JUNCTION, ALAPPUZHA DISTRICT, PIN 688014. W.A. No.1602 of 2022 & con. cases 356

38 SHERIN MARIA CHACKO, AGED 41 YEARS, DAUGHTER OF PT CHACKO, UPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN 688013, RESIDING AT PUTHEN PARAMPIL (H), KURUMPANADOM PO, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN -686536. 39 SR. SEENA K THOMAS, AGED 42 YEARS, DAUGHTER OF THOMAS, UPST, SB HSS CHANGANACHERRY, CHANGANACHERRY PO, KOTTAYAM DISTRICT, PIN- 686101, RESIDING AT DEVAMATHA PROVINCIAL HOUSE, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN -686101. 40 ABIN JOSEPH, AGED 30 YEARS, SON OF TOMY J, UPST, ST MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT ANPATHILCHIRA, CHAMPAKULAM P O, ALAPPUZHA, ALAPPUZHA DISTRICT, PIN 688505 41 AIMY JOSE, AGED 30 YEARS, DAUGHTER OF MATHEW THOMAS, UPST, ST MARY'S UP SCHOOL KOOTHRAPPALLY, KOOTHRAPPALLY P O, KOTTAYAM DISTRICT, PIN 686540, RESIDING AT 322/F, HARA RESIDENCY, ETTUMANOOR PO, KOTTAYAM DISTRICT, PIN 686631 42 ALBERT M JOHN, AGED 33 YEARS, SON OF JOHN MATHEW, UPST, HOLY FAMILY HIGH SCHOOL PARAMPUZHA, PARAMPUZHA P O., KOTTAYAM DISTRICT, PIN 686032, RESIDING AT MADAMPARAMBIL H. NEENDOOR PO. KOTTAYAM, KOTTAYAM DISTRICT, PIN 686601. 43 ALIYAMMA THOMAS, AGED 37 YEARS, DAUGHTER OF G. THOMAS, UPST, ST GEORGE HS MUTTAR, MUTTAR P O, ALAPUZHA DISTRICT, PIN 689574, RESIDING AT S H CONVENT, PAREL, KURISUMMOODU P.O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN -689104.

44 ALPHONSA MATHEW, AGED 35 YEARS, DAUGHTER OF MATHEW JOSEPH, UPST, ST. TERESA'S GHS NEDUMKUNNAM, NEDUMKUNNAM PO, KOTTAYAM DISTRICT, PIN 686542, RESIDING AT HOLY QUEEN'S CONVENT CHANGANASSERRY PO, KOTTAYAM DISTRICT, PIN 686542. W.A. No.1602 of 2022 & con. cases 357

45 ANNAMMA CHACKO, AGED 40 YEARS, DAUGHTER OF CHACKO DEVASIA, UPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN -688013, RESIDING AT ADORATION CONVENT, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN -688013.

46 ANNET J MARIA, AGED 39 YEARS, DAUGHTER OF ARUN JOSEPH, UPST, ST XAVIER'S HS MITHRAKARY, MITHRAKARY P O, ALAPPUZHA DISTRICT, PIN -689595, RESIDING AT CHELAKARI, AYMANAM PO, KOTTAYAM DISTRICT, PIN -686105.

47 BIJIMOL VARGHESE, AGED 38 YEARS, DAUGHTER OF VARGHESE JOSEPH, UPST, ST. PETER'S HSS KURUMPANADOM, KURUMPANADOM P O, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT EDAVANAKALAM (H), CHENNAMKARY P O, ALAPPUZHA DISTRICT, PIN 688501 48 BINTAMOL VARGHESE, AGED 36 YEARS, DAUGHTER OF VARGHESE VARGHESE, UPST, ST ALOYSIUS HIGH SCHOOL EDATHUA, EDATHUA P O, ALAPUZHA DISTRICT, PIN 689573, RESIDING AT SH PROVINCIAL HOUSE, PAREL, KURISUMMOODU P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686105.

49 BINTU MARY JOSEPH, AGED 32 YEARS, DAUGHTER OF JOSEPH VARGHESE, UPST, LITTLE FLOWER GHS PULINCUNNOO, PULINCUNNU P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT THEKKUMTHALACKAL, KAVALAM P O, ALAPPUZHA DISTRICT, PIN 688506.

50 DENIMOL JOHN, AGED 30 YEARS, DAUGHTER OF JOSEPH Y K, UPST, ST. TERESA'S HS, VAZHAPPALLY, VAZHAPPALLY P O, KOTTAYAM DISTRICT, PIN 686103, RESIDING AT KANDAMPARAMBIL(H), NALUKODY P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686548.

51 DONNY SAJAN PATTATHIL, AGED 28 YEARS, SON OF SAJAN. S. PATTATHIL, UPST, ST ALOYSIUS HIGH SCHOOL EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT PATTATHIL HOUSE, MITHRAKARY P O, ALAPPUZHA, ALAPPUZHA DISTRICT, PIN 689595. W.A. No.1602 of 2022 & con. cases 358

52 JESTIL K JOHN, AGED 31 YEARS, SON OF JOSEPH JOHN, UPST, ST ALOYSIUS HIGH SCHOOL EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT KOCHERIYIL HOUSE, THRICKODITHANAM P O, CHAMGANACHERRY, KOTTAYAM DISTRICT, PIN 689573.

53 JONCY JAMES, AGED 30 YEARS, DAUGHTER OF P V JAMES, UPST, ST.ANTONY'S GHS ALAPPUZHA, ALAPPUZHA P O, ALAPPUZHA DISTRICT, PIN 688011, RESIDING AT PULLAMKALAM (H), KURISUMMOOD P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686104.

54 LAISSY JOSEPH, AGED 38 YEARS, DAUGHTER OF SONEY VARGHESE, UPST, ST PHILOMINAS UPS MALLAPPALLY, MALLAPPALLY P O, PATHANAMTHITTA DISTRICT, PIN 689585, RESIDING AT KARIMKUTTIYIL, NEDUNGADAPPALLY P O, SANTHIPURAM, PATHANAMTHITTA DISTRICT, PIN 686545 55 LISHA P SCARIA, AGED 39 YEARS, DAUGHTER OF TITTO SEBASTIAN, UPST, ST ALOYSIUS HIGH SCHOOL EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT VELEPARAMPIL, PACHA CHEKKIDIKKADU P O, EDATHUA, ALAPPUZHA DISTRICT, PIN 689573.

56 MINU XAVIER, AGED 33 YEARS, DAUGHTER OF BENNY JOSEPH, UPST, LFHS KAVALAM, KAVALAM P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT VANIYAPURACKAL, VELIYANADU P O, ALAPPUZHA DISTRICT, PIN 689590.

57 REEBA ELIZABETH JOSEPH, AGED 40 YEARS, DAUGHTER OF JOSEPH M J , UPST, ST.TERESA'S GHS, NEDUMKUNNAM, NEDUMKUNNAM PO, KOTTAYAM DISTRICT, PIN 686542, RESIDING AT HOLY QUEEN'S CONVENT, CHANGANASSERY PO, KOTTAYAM DISTRICT, PIN 686101 .

58 RINI REJEE, AGED 30 YEARS, SON OF REJEE SEBASTIAN, UPST, ST.MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN 688013, RESIDING AT PLAVANAKUZHIYIL, CHERIYAVELINALLOOR W.A. No.1602 of 2022 & con. cases 359

PO, KOLLAM DISTRICT, PIN 691516.

59 SIJI JOSEPH, AGED 33 YEARS, D/O JOSEPH THOMAS, UPST, ST.MARY'S HS, CHAMPAKULAM, CHAMPAKULAM P O, ALAPPUZHA DISTRICT, PIN 688505, RESIDING AT VANCHICKAL LIJOBHAVAN, VAISHYAMBHAGOM P O, CHAMPAKULAM, ALAPPUZHA DISTRICT, PIN 688005.

60 SNEHA LUKOSE, AGED 31 YEARS, DAUGHTER OF JERRIN XAVIER, UPST, ST.PHILOMINAS UPS MALLAPPALLY, MALLAPPALLY P O, PATHANAMTHITTA DISTRICT, PIN 689585, RESIDING AT PALLITHANAM HOUSE, VEROOR PO, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686104.

61 SOPHIYA MARIA JOSEPH, AGED 37 YEARS, DAUGHTER OF P K JOSEPH, UPST, ST. SEBASTIANS UPS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT CHALACKAL(H), KURISUMOODU P O, PAREL, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686104.

62 SOUMYA SEBASTIAN, AGED 30 YEARS, DAUGHTER OF SEBASTIAN, UPST, LF GHS, PULINCUNNOO, PULINCUNNU P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT PUTHUSSERY (H) ATHIRAMPUZHA P O, MAIN ROAD KOTTAYAM, KOTTAYAM DISTRICT, PIN 686562.

63 SR. JOJY KURIAN, AGED 40 YEARS, DAUGHTER OF KURIAN, UPST, ST MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT JOSEPHINE VIDYA BHAVAN, ITHITHANAM P O, CHANGANASSERRY, KOTTAYAM DISTRICT, PIN 686535.

64 TEENA JAMES, AGED 34 YEARS, DAUGHTER OF SOJAN SCARIA, UPST, ST XAVIER'S HS MITHRAKARY, MITHRAKARY P O, ALAPPUZHA DISTRICT, PIN 689595, RESIDING AT THAYILKIZHAKKETHIL, THRICKODITHANAM P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686105.

65 THERESA ANTONY, W.A. No.1602 of 2022 & con. cases 360

AGED 32 YEARS, DAUGHTER OF TOJI THOMAS, UPST, LITTLE FLOWER GHS PULINCUNNOO, PULINCUNNU P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT ELAPPUNKAL, FATHIMAPURAM PO, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686102.

66 TREESA JOSE, AGED 33 YEARS, DAUGHTER OF TONY VINCENT, UPST, ST MARY'S UP SCHOOL KOOTHRAPPALLY, KOOTHRAPPALLY P O, KOTTAYAM DISTRICT, PIN 686540, RESIDING AT VEETTIYANKAL H, KARIKKATTOOR PO, KOTTAYAM DISTRICT, PIN 686544.

67 JESME JOHN, AGED 31 YEARS, DAUGHTER OF P D JOHN, UPST, ST. JOSEPH'S HS. PAIPPAD, PAIPPAD PO, KOTTAYAM DISTRICT, PIN 686537, RESIDING AT SH CONVENT PAREL, KURISSUMMODU P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686104.

68 LIRIN SCARIA, AGED 28 YEARS, SON OF LIBIN P MATHEW, UPST, HOLY FAMILY HIGH SCHOOL PARAMPUZHA, PARAMPUZHA P O., KOTTAYAM DISTRICT, PIN 686032, RESIDING AT PALLATHU (H), KATTACHIRA (P.O) KOTTAYAM DISTRICT, PIN 686572.

69 RINCYMOL VARGHESE, AGED 39 YEARS, SON OF OUSEPH VARGHESE, UPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN 688013, RESIDING AT PARACKAL HOUSE, PERUMPANACHY P.O, THENGANA, KOTTAYAM DISTRICT, PIN 686536.

70 SHILPA JOSEPH, AGED 28 YEARS, DAUGHTER OF JOSEPH SEBASTIAN, UPST, LITTLE FLOWER GHS, PULINCUNNOO, PULINCUNNU P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT THEKKEDAM HOUSE, CHANGANKARY P O, EDATHUA, ALAPPUZHA DISTRICT, PIN 689573.

71 SOUMYAMOL S, AGED 28 YEARS, DAUGHTER OF SUNNY MATHEW, UPST, LITTLE FLOWER HIGH SCHOOL KAVALAM, KAVALAM P O, ALAPPUZHA DISTRICT, PIN 688506, RESIDING AT CHENGANDAYIL(H), CHENNAMKARY P O, ALAPPUZHA DISTRICT, PIN 688501.

72 ROSAMMA OUSEPH, W.A. No.1602 of 2022 & con. cases 361

AGED 42 YEARS, DAUGHTER OF MONCY ANTONY, UPST, JAYAMATHA UP SCHOOL MANOOR, MANOOR P O, THIRUVANANTHAPURAM DISTRICT, PIN 695125, RESIDING AT ALUMKADAVIL HOUSE, PUNNAMADA P O, ALAPPUZHA DISTRICT, PIN 688006.

73 PRINCILY THOMAS, AGED 42 YEARS, DAUGHTER OF K. J ABRAHAM, UPST, ST JOSEPH'S UPS. CHAMPAKARA, CHAMPAKARA P O, KOTTAYAM DISTRICT, PIN 686540, RESIDING AT KUNNUMPURATH, CHAMPAKARA P O, KARUKACHAL, KOTTAYAM DISTRICT, PIN 688539.

74 RANJANA ANNA JOSEPH, AGED 41 YEARS, DAUGHTER OF K J JOSEPH, UPST, ST TERESA'S HIGH SCHOOL VAZHAPALLY, VAZHAPPALLY PO, KOTTAYAM DISTRICT, PIN 686103, RESIDING AT KURUPPASSERRY, KAINAKARY P. O, ALAPPUZHA DISTRICT, PIN 688501.

75 JINU JOHN, AGED 29 YEARS, SON OF JOHN V V, UPST, ST JOSEPHS HS KULATHUR, KULATHUR P O, PATHANAMTHITTA DISTRICT, PIN 689588, RESIDING AT VATTAPARAMBU HOUSE, VETTITHURUTH, CHANGANASSERY P O, KOTTAYAM DISTRICT, PIN 686101.

76 ANJITHA MATHEW, AGED 29 YEARS, DAUGHTER OF K J MATHEW, UPST, SACRED HEART HIGH SCHOOL PANGADA, PANGADA P O., KOTTAYAM DISTRICT, PIN 686502, RESIDING AT KARACKATTU HOUSE, PULICKALKAVALA P O, VAZHOOR, KOTTAYAM DISTRICT, PIN 686515.

77 ANJUMOL. K. P, AGED 36 YEARS, DAUGHTER OF TINO ANTONY, UPST, ST. JOSEPH'S UPS, KAYALPPURAM, KAYALPPURAM P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT KUTTIKKATTU HOUSE, KOTTAMURY P. O, THRICKODITHANAM, KOTTAYAM DISTRICT, PIN 686105.

78 ANNAMMA ANTONY, AGED 39 YEARS, DAUGHTER OF JOSHY ANDREWS, UPST, SHUP SCHOOL, KANNADY, KANNADY P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT MUTHIRAPARAMBIL, CHEERANCHIRA P O, PUTHUCHIRA, KOTTAYAM DISTRICT, PIN 686106. W.A. No.1602 of 2022 & con. cases 362

79 ANU JOSEPH, AGED 29 YEARS, DAUGHTER OF JOSEPH SEBASTIAN, UPST, ST.PETER'S HSS KURUMPANADOM, KURUMPANADOM PO, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT KURISUMMOOTTIL (H), THRICKODITHANAM P.O,KYLATHUPADY, KOTTAYAM DISTRICT, PIN 686105.

80 CHINCHU THOMAS, AGED 32 YEARS, DAUGHTER OF THOMAS, UPST, ST MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT KALAYIL, THRICKODITHANAM, KODINATTUMKUNNU P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686105.

81 CHRISTEENA BENNY, AGED 31 YEARS, DAUGHTER OF BENNY XAVIER, UPST, ST.SHANTALS HIGH SCHOOL MAMMOOD, MAMMOOD PO, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT MURINGAKANDATHIL HOUSE THAZHATHOOR PO, WAYANAD DISTRICT, PIN 673595.

82 DAISYMOL P T, AGED 40 YEARS, DAUGHTER OF THOMAS, UPST, ST. SHANTALS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT JOSEPHINE VIDHYA BHAVAN, ITHITHANAM PO, CHANGANACHERRY, KOTTAYAM, KOTTAYAM DISTRICT, PIN 686535.

83 GEMMA TRESA JOSEPH, AGED 40 YEARS, DAUGHTER OF BARRID JOSEPH, UPST, ST ALOYSIUS HIGH SCHOOL EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT THEAKUMKKATTIL HOUSE, KURUMPANADOM P O, CHANGANASSERY, KOTTAYAM DISTRICT, PIN 686536.

84 GEORGEKUTTY LUKOSE, AGED 33 YEARS, SON OF ANTONY LUKOSE, UPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN 688013, RESIDING AT ADAYADIL, VEROOR PO, CHANGANASSERY, KOTTAYAM DISTRICT, PIN 686104.

    85      JAIMON SEBASTIAN,
            AGED 28 YEARS, SON OF SEBASTIAN N F, UPST,    ST.
            XAVIE'S UPS, PACHA,

PACHA CHEKKIDIKKADU P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT NALPATHILCHIRA, EDATHUA PO, W.A. No.1602 of 2022 & con. cases 363

ALAPPUZHA DISTRICT, PIN 689573.

86 JINUMOL. K. XAVIER, AGED 38 YEARS, DAUGHTER OF OUSEPH XAVIER, UPST, S MARY'S GIRL HIGH SCHOOL, EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT KALARIPARAMBIL(H), VEZHAPRA P O, RAMANKARY., ALAPPUZHA DISTRICT, PIN 689595.

87 JISMY THERESA MATHEW, AGED 29 YEARS, DAUGHTER OF P J MATHEW, UPST, ST.MARY'S UP SCHOOL THURUTHY, THURUTHY PO, KOTTAYAM DISTRICT, PIN 686535, RESIDING AT POTHENPARAMBIL, PEROOR P Q, ETTUMANOOR, KOTTAYAM DISTRICT, PIN 686637.

88 JOBIN J POOYAPPALLIL, AGED 28 YEARS, SON OF JOSE ANTONY, UPST, LITTLE FLOWER GHS PULINCUNNOO, PULINCUNNOO P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT POOYAPPALLIL HOUSE, MUTTAR P O, ALAPPUZHA DISTRICT, PIN 689574.

89 JOSMY JOHN, AGED 31 YEARS, DAUGHTER OF JOHN JOSEPH, UPST, ST. THOMAS HS AMBOORI, AMBOORI P O, THIRUVANANTHAPURAM DISTRICT, PIN 695505, RESIDING AT PARATHARA HOUSE, PARAL, VAZHAPPALLY WEST P. O CHANGANACHERRY., KOTTAYAM DISTRICT, PIN 686103.

90 LAIBY JOSEPH, AGED 38 YEARS, SON OF OUSEPH MATHEW, UPST, ST ALOYSIUS HIGH SCHOOL EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT SHEEJABHAVANAM, THAKAZHY P O, ALAPPUZHA DISTRICT, PIN 688562.

91 LINEKAR C JOHN, AGED 26 YEARS, SON OF JOHN AUGUSTINE, UPST, ST TERESA'S HIGH SCHOOL VAZHAPALLY, VAZHAPPALLY PO, KOTTAYAM DISTRICT, PIN 686103, RESIDING AT CHERIPARAMPIL, EDAYARICKAPUZHA P O, KANGAZHA, KOTTAYAM DISTRICT, PIN 686541.

92 LIZ FRANCIS, AGED 28 YEARS, DAUGHTER OF FRANCIS V JOSEPH, UPST, ST. MARY'S UPS KUDAMALOOR KUDAMALOOR P O., KOTTAYAM DISTRICT, PIN 686017, W.A. No.1602 of 2022 & con. cases 364

RESIDING AT PATHIL VALLAPPURAKAL, PERUMPANACHY P. O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686536.

93 MERIN M JOSEPH, AGED 29 YEARS, DAUGHTER OF JOSEPH THOMAS, UPST, ST XAVIER'S HS MITHRAKARY, MITHRAKARY P O, ALAPPUZHA DISTRICT, PIN 689595, RESIDING AT MANNOOPPARAMPIL HOUSE, PERUMPANACHY PO, CHANGANASSERY, KOTTAYAM DISTRICT, PIN 686536.

94 NEENU C ABRAHAM, AGED 29 YEARS, DAUGHTER OF ABRAHAM, UPST, ST.MARY'S GIRLS HIGH SCHOOL, ATHIRAMPUZHA ATHIRAMPUZHA P O, KOTTAYAM DISTRICT, PIN 686562, RESIDING AT CHENTHITTACHIRAYIL (H), VILLOONNI P O, 686008, KOTTAYAM DISTRICT, PIN 686008.

95 NIMMY ABRAHAM, AGED 28 YEARS, DAUGHTER OF SUNNY JOSEPH, UPST, LITTLE FLOWER GHS PULINCUNNOO, PULINCUNNOO P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT PUNAYATTUCHIRA, MANALADY, RAMANKARY P O, ALAPPUZHA DISTRICT, PIN 689595.

96 PRIYANKAMOL AUGUSTINE, AGED 31 YEARS, DAUGHTER OF SIBIN A THOTTUNKAL, UPST, ST. ANTONYS GIRLS HIGH SCHOOL ALAPPUZHA, ALAPPUZHA P O, ALAPPUZHA DISTRICT, PIN 688011, RESIDING AT KANICHERY HOUSE, THAYANKARY P. O, KANDANKARY, ALAPPUZHA DISTRICT, PIN 689573.

97 REETHAMMA P T, AGED 37 YEARS, DAUGHTER OF P F VARGHESE, UPST, ST.MARY'S UP SCHOOL KOOTHRAPPALLY KOOTHRAPPALLY P O, KOTTAYAM DISTRICT, PIN 686540, RESIDING AT SH CONVENT PAREL, KURISUMMOODU PO. CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686104.

98 RESHMI N NAIR, AGED 35 YEARS, DAUGHTER OF P M NARAYANAN NAIR, UPST, ST. THOMAS UP SCHOOL, CHAMPAKULAM, CHAMPAKULAM P O, ALAPUZHA DISTRICT, PIN 688505, RESIDING AT SAPHALYAM, VALANATTU, NSH MOUNT P O, KOTTAYAM, KOTTAYAM DISTRICT, PIN 686006.

99 RESHMI ZACHARIA, AGED 28 YEARS, DAUGHTER OF CHRISTIN ANTONY, UPST, W.A. No.1602 of 2022 & con. cases 365

ST MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT SRAMPICKAL PULICKAL, CHATHANKARY P O, THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN 689112.

100 RITTUMOL JOSE, AGED 28 YEARS, DAUGHTER OF JOSE PAUL, UPST, LITTLE FLOWER GHS PULINCUNNOO, PULINCUNNOO P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT KIZHAKKUMTHARA, CHERUKARA P O, KAVALAM, ALAPPUZHA DISTRICT, PIN 688506.

101 ROSE T KALACHERRY, AGED 28 YEARS, DAUGHTER OF THOMSON KALACHERRY, UPST ST. MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT KALACHERRY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501.

102 SABITHA JOSEPH, AGED 29 YEARS, DAUGHTER OF JOSEPH JOSEPH, UPST, ST. JOHN THE BAPTIST'S HS NEDUMKUNNAM, NEDUMKUNNAM P O, KOTTAYAM DISTRICT, PIN 686542, RESIDING AT MUTHUPALACKAL(H), PONTHENPUZHA P O, MANIMALA, KOTTAYAM DISTRICT, PIN 686544.

103 SAUMYA GEORGE, AGED 38 YEARS, DAUGHTER OF TOGY JOSEPH, UPST, ST. JOHN THE BAPTIST'S HSS NEDUMKUNNAM, NEDUMKUNNAM P O, KOTTAYAM DISTRICT, PIN 686542, RESIDING AT THONNURIL -MENAM VEEDU, CHAMPAKULAM P.O., ALAPPUZHA, ALAPPUZHA DISTRICT, PIN 688505.

104 SHARLY JHON, AGED 35 YEARS, DAUGHTER OF JOHN, UPST, ST.ANTONY'S GHS ALAPPUZHA, ALAPPUZHA P O, ALAPPUZHA DISTRICT, PIN 688011, RESIDING AT SMMI CONVENT, KILIMALA, THRICKODITHANAM P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686105. 105 SHERIN ELIZABETH GEORGE, AGED 31 YEARS, DAUGHTER OF GEORGE KURIAN, UPST, HOLY FAMILY GHS KAINAKARY, KAINAKARY P O, ALAPUZHA DISTRICT, PIN 688501, RESIDING AT KADAVIL HOUSE, ST JAMES STREET, CHANGANACHERRY PO, KOTTAYAM DISTRICT, PIN 686101.

106 SIMI PAUL, W.A. No.1602 of 2022 & con. cases 366

AGED 39 YEARS, DAUGHTER OF P C PAUL, UPST, ST. MICHAEL'S HS THATHAMPALLY, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN 688013, RESIDING AT PARAKAL HOUSE, PUSHPAGIRI P O, MELUR, THRISSUR DISTRICT, PIN 680311.

107 SIMY MARIA THOMAS, AGED 30 YEARS, DAUGHTER OF P J THOMAS, UPST, ST PHILOMINAS UPS MALLAPPALLY, MALLAPPALLY P O, PATHANAMTHITTA DISTRICT, PIN 689585, RESIDING AT POTHENPARAMBIL (H), PEROOR PO, KOTTAYAM, KOTTAYAM DISTRICT, PIN 686637.

108 SISSON JOSEPH, AGED 40 YEARS, SON OF BINO JOSEPH, UPST, AJJM HSS KAINADY, KAINADY P O, ALAPPUZHA DISTRICT, PIN 688506, RESIDING AT KOTTACKAL KAKKAMTHODE CHANGANACHERRY P.O, KOTTAYAM DISTRICT, PIN 686101 108.

109 SMITHA MATHEWS, AGED 33 YEARS, DAUGHTER OF K S MATHEW, UPST, HOLY FAMILY HS PARAMPUZHA, PARAMPUZHA P O., KOTTAYAM DISTRICT, PIN 686032, RESIDING AT KANDATHIPARAMPIL, KUMARAKOM P.O, KOTTAYAM, KOTTAYAM DISTRICT, PIN 686563.

110 SUJAMMA VARGHESE, AGED 29 YEARS, DAUGHTER OF VARGHESE GREGORY, UPST, ST. MARY'S HS CHAMPAKULAM, CHAMPAKULAM P O, ALAPPUZHA DISTRICT, PIN 688505, RESIDING AT CHEKKAYIL, CHANGAMKARY P. O, EDATHUA, ALAPPUZHA DISTRICT, PIN 689573.

111 SUSMI THOMAS, AGED 27 YEARS, DAUGHTER OF DIVINE J VICTOR, UPST, ST. ANTONY'S GHS ALAPPUZHA, ALAPPUZHA P O, ALAPPUZHA DISTRICT, PIN 688011, RESIDING AT KIZHAKKUMVELITHARA, CHAMPAKULAM PO, ALAPPUZHA, ALAPPUZHA DISTRICT, PIN 688505. 112 TOBIN VARGHESE ATTUPURAM, AGED 30 YEARS, SON OF VARGHESE A J, UPST, ST XAVIER'S HS, MITHRAKARY, MITHRAKARY P O, ALAPPUZHA DISTRICT, PIN 689595, RESIDING AT ATTUPURAM(H), MALAKUNNAM PO KURICHY, KOTTAYAM DISTRICT, PIN 686535.

113 TEENA MATHEW, W.A. No.1602 of 2022 & con. cases 367

AGED 38 YEARS, DAUGHTER OF CHACKO MATHEW, L G HINDI, ST SHANTHALS HS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT THEKKEKARA, NALUKODY P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686548.

114 RIYA JOLLY, AGED 40 YEARS, DAUGHTER OF JOLLY MATHEW, L G HINDI, ST XAVIERS UPS PACHA, PACHA CHEKKIDIKKADU P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT THURUTHIPPILLIL HOUSE, VAZHAKULAM P O, ERNAKULAM DISTRICT, PIN 686670.

    115     JUSTY DEVASIA,
            AGED 29 YEARS, DAUGHTER OF DEVASIA VARGHESE,    L

G HINDI, ST JOSEPH UP SCHOOL KAYALPURAM, KAYALPURAM P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT DEVAMATHA PROVINCIAL HOUSE, CHANGANACHERRY P O, CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686101.

116 ANN MARY SUNNY, AGED 24 YEARS, DAUGHTER OF SUNNY CHACKO, L G HINDI, ST. JOSEPH'S UPS KAYALPURAM, KAYALPURAM P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT CHAVADIYIL, KARUKAYIL WARD, THATHAMPALLY P.O, ALAPPUZHA DISTRICT, PIN 688013.

117 RAJIMOL XAVIER, AGED 30 YEARS, DAUGHTER OF JINSON JOSEPH, L G SANSKRIT, SH UPS KANNADY, KANNADY P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT CHELLAKUZHYIL PERUMPANACHY PO KURUMBANADOM, KOTTAYAM DISTRICT, PIN 686536. 118 JAISY JOY, AGED 24 YEARS, DAUGHTER OF JOY THOMAS, L G SANSKRIT, ST JOSEPH UPS KAYALPURAM, KAYALPURAM P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT CHERUTHODU, ARYANKAVU P O, ARYANKAVU, KOLLAM DISTRICT, PIN 691309.

119 PRIYA VARGHESE, AGED 37 YEARS, DAUGHTER OF TOM JOSE, HST, ST. SHANTALS HS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT PERUMPETTIKUNNEL, KARIKKATTOOR PO, MANIMALA, KOTTAYAM DISTRICT, PIN 686544. W.A. No.1602 of 2022 & con. cases 368

120 RANI JOHN, AGED 40 YEARS, DAUGHTER OF WINSON JOSEPH, HST, S H HIGH SCHOOL, PANGADA, PANGADA P O, KOTTAYAM DISTRICT, PIN 686502, RESIDING AT ARACKAL HOUSE, THAZHATHUVADAKARA PO, KOTTAYAM DISTRICT, PIN 686541.

121 SIMI SIMON, AGED 40 YEARS, DAUGHTER OF BIJU SEBASTIAN, HST, S H HIGH SCHOOL, PANGADA, PANGADA P O, KOTTAYAM DISTRICT, PIN 687502, RESIDING AT KURUMTHOTTATHIL H, PUNNATHURA WEST P O, KOTTAYAM DISTRICT, PIN 686631.

122 SUMI JOY, AGED 37 YEARS, DAUGHTER OF JOY N JOHN, HST, S H HIGH SCHOOL, PANGADA, PANGADA P O, KOTTAYAM DISTRICT, PIN 688502, RESIDING AT NEDUMKALLEL (H), VAZHAKULAM P O, MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN 686670.

123 ANU BABU, AGED 36 YEARS, DAUGHTER OF ROSHWIN, HST, ST MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT KURIALACHERRY KOCHERRY CHAMPAKULAM P O, ALAPPUZHA DISTRICT, PIN 688503.

124 REMYA. J, AGED 35 YEARS, DAUGHTER OF SHAIJU. B, HST, ST. ALOYSIUS HSS EDATHUA, EDATHUA P O, ALAPUZHA DISTRICT, PIN 689573, RESIDING AT PALAVILA VEEDU, AMBOORI P O, THIRUVANANTHAPURAM DISTRICT, PIN 695505.

125 TRESA ANTONY, AGED 30 YEARS, DAUGHTER OF ANTONY THOMAS, HST, ST MARY'S HS KAINAKARY, KAINAKARY P O, ALAPPUZHA DISTRICT, PIN 688501, RESIDING AT KIZHAKKEKALATHIL, KUTTAMANGALAM P.O., KAINAKARY, ALAPPUZHA DISTRICT, PIN 688501. 126 NIKITHA ELIZABETH THOMAS, AGED 33 YEARS, DAUGHTER OF TITTY P THOMAS, HST, ST.MARY'S GHS EDATHUA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573, RESIDING AT PUTHENPURACKAL MARYNIVAS MOOLAVATTOM PO, KOTTAYAM DISTRICT, PIN 686013.

W.A. No.1602 of 2022 & con. cases 369

127 ANU CHERIAN, AGED 39 YEARS, DAUGHTER OF LIJO ANTONY, HST, ST GEORGE HS MUTTAR, MUTTAR P O, ALAPPUZHA DISTRICT, PIN 689574, RESIDING AT KOCHUPAZHAYAMADOM, PACHA CHEKKIDIKAD PO, EDATHUA, ALAPPUZHA DISTRICT, PIN 689573.

128 TIJO SEBASTIAN, AGED 36 YEARS, SON OF C V DEVASIA, MUSIC TEACHER, ST. PETER'S HSS, KURUMPANADOM, KURUMPANADOM PO, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT CHETTAKKATTU, THRICKODITHANAM P.O,CHANGANACHERRY, KOTTAYAM DISTRICT, PIN 686105.

129 SOJAN SEBASTIAN, AGED 32 YEARS, SON OF SEBASTIAN JOSEPH, FTM, ST. SHANTAL'S HS MAMMOOD, MAMMOOD P O, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT KANNANTHARA, EDATHUA P O, ALAPPUZHA DISTRICT, PIN 689573.

130 ELJO GEORGE, AGED 24 YEARS, SON OF GEORGE JOSEPH, FTM, LF GHS PULINKUNNOO, PULINKUNNOO P O, ALAPPUZHA DISTRICT, PIN 688504, RESIDING AT KATTATHARA, NORTH VELIYANADU P O, ALAPPUZHA DISTRICT, PIN 689590.

131 JOICE MATHEW, AGED 26 YEARS, SON OF MATHEW C J, FTM, ST. PETER'S HSS KURUMPANADOM, KURUMPANADOM PO, KOTTAYAM DISTRICT, PIN 686536, RESIDING AT CHOORANAVAYALIL, PANGADA P O, KOTTAYAM DISTRICT, PIN 686502.

132 MATHEW THOMAS, AGED 20 YEARS, SON OF THOMAS MATHEW, FTM, AJJM HSS KAINADY, KAINADY P O, ALAPPUZHA DISTRICT, PIN 688506, RESIDING AT PARAPPALLY, KUNNUMMA KAVALAM P.O, ALAPPUZHA DISTRICT, PIN 685506.

133 MARTIN JOHN, AGED 25 YEARS, SON OF P M JOHN, FTM, ST. SEBASTIAN'S HSS AYARKUNNAM, AYARKUNNAM P O, KOTTAYAM DISTRICT, PIN 686504, RESIDING AT PULLATTUOZHUKAYIL, AYARKUNNAM PO, KOTTAYAM, KOTTAYAM DISTRICT, PIN 686564. W.A. No.1602 of 2022 & con. cases 370

BY ADVS.

V.A.MUHAMMED V.RAJASEKHARAN NAIR RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

     1      JASEELA.P.,
            AGED 40 YEARS

WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR MALAPPURAM DSITRICT-679 328.

8 THE MANAGER EMEAHS SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER MSP HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER IOHS SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

W.A. No.1602 of 2022 & con. cases 371

AUGUSTINE JOSEPH MUHAMMAD SHAFI SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 372

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 56 OF 2023 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER (P.V. CHACKO) AGED 80 YEARS ANAPRAMBAL SOUTH UPPER PRIMARY SCHOOL, KUNTHIRICKAL P O, THALAVDY, ALAPPUZHA-689572,, PIN - 689572 BY ADVS.

V.A.MUHAMMED V.RAJASEKHARAN NAIR RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT. JASEELA P, AGED 40 YEARS WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.

3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014.

4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

W.A. No.1602 of 2022 & con. cases 373

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. 6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR MALAPPURAM DSITRICT-679 328. 8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638. 9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505. 10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541.

11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH MUHAMMAD SHAFI SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 374

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 66 OF 2023 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/SPECIAL LEAVE PETITIONERS:

     1      R.M.PARAMESWARAN
            AGED 80 YEARS

MANAGER, MULAMANA VOCATIONAL AND HIGHER SECONDARY SCHOOL, ANAKUDY.P.O., VAMANAPURAM, THIRUVANANTHAPURAM-695 606., PIN - 695606 2 G.SURESH AGED 52 YEARS MANAGER, KARAVARAM VOCATIONAL HIGHER SECONDARY SCHOOL, KALLAMBALAM, THIRUVANANTHAPURAM ., PIN - 695605 BY ADV G.KEERTHIVAS RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA.P W/O. ALI.K., KAREKKADAN HOUSE, THAMPANANGADI, VALLUVANANGAD SOUTH.P.O., PANDIKKAD, MALAPPURAM DISTRICT ., PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695001. 3 DIRECTOR OF PUBLIC INSTRUCTIONS JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014. 4 DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676 505.

W.A. No.1602 of 2022 & con. cases 375

5 ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM, PIN-676 505. 6 ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM, PIN -679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN-679 328.

8 THE MANAGER E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT- 673638 9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM., PIN - 676505 10 THE MANAGER I.O.H.S.S., EDAVANNA, MALAPPURAM DISTRICT, 676541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT PIN - 679328 BY ADVS.

JAYASREE K.P.

MUHAMMAD SHAFI V.A.MUHAMMED SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 376

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 118 OF 2023 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

     1      FAIZA A K
            AGED 37 YEARS

W/O MUHAMMED HIDAYA, AGED 37 YEARS, HSA (ENGLISH), VALLAPUZHA HIGHER SECONDARY SCHOOL, VALLAPUZHA, PALAKKAD DISTRICT - 679336. (RESIDING AT PALAKKURISHI KANDATH (H), VALLAPUZHA P O, PATTAMBI - 679 336 2 ASHWIN K P, AGED 30 YEARS UPSA VALLAPUZHA HIGER SECONDARY SCHOOL, VALLAPUZHA, PALAKKAD DISTRICT, PIN - 679336 3 SUBAIR A, AGED 28 YEARS HIGH SCHOOL TEACHER (ARABIC) VALLAPUZHA HIGER SECONDARY SCHOOL, VALLAPUZHA, PALAKKAD DISTRICT - 679336 4 FATHIMA SUHARA K V, AGED 38 YEARS UPSA VALLAPUZHA HIGER SECONDARY SCHOOL, VALLAPUZHA, PALAKKAD DISTRICT - 679336 5 ASWATHY A, AGED 30 YEARS, UPSA VALLAPUZHA HIGER SECONDARY SCHOOL, VALLAPUZHA, PALAKKAD DISTRICT - 679336 BY ADVS.

M.SAJJAD V.A.MUHAMMED W.A. No.1602 of 2022 & con. cases 377

RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT. JASEELA P AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT-676 521 2 STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM PIN - 689500 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM-695 014 4 DISTRICT EDUCATION OFFICE UPHILL, MALAPPURAM-676 505 5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505 6 THE ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM-679 328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR MALAPPURAM DSITRICT-679 328 8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT-673 638 9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT - 676505 10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT-679 328 BY ADV JAYASREE K.P.

SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 378

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 253 OF 2023 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER (N. RAMANI), KARAYIL,P.O.ELAMKUR,MANJERI, MALAPPURAM DISTRICT-676 521.

BY ADV V.A.MUHAMMED RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10

1 SMT.JASEELA P., AGED 40 YEARS,WIFE OF ALI K., KAREKKADAN HOUSE,THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL,MALAPPURAM-676 505. 5 THE ASSISTANT EDUCATIONAL OFFICER,.

MANJERI, UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 379

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E ME A H S SCHOOL (UNDER SEETHI HAJI MEMORIAL TRUST,KONDOTTY), MALAPPURAM DISTRICT-673 638.

9 THE MANAGER, M S P HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, I O HS SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER.

WANDOOR,MALAPPURAM DISTRICT-679 328. BY ADVS.

JAYASREE K.P.

AUGUSTINE JOSEPH MUHAMMAD SHAFI SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 380

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 273 OF 2023 AGAINST THE JUDGMENT IN WP(C) 17632/2021 DATED 10.08.2022 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

     1      ANU JOSEPH
            AGED 40 YEARS

W/O TOM THOMAS, WORKING AS HSST (JR.) ECONOMICS, ST. MARY'S HSS, BHARANANGANAM, RESIDING AT KEEKARIKKATTOOR (H), PARATHANAM P.O, KOOTTICKAL, KOTTAYAM, PIN - 686514 2 JINU ANN THOMAS AGED 32 YEARS W/O JINO JACOB, WORKING AS HSST COMPUTER SCIENCE, ST. JOSEPH'S HSS, VILAKKUMADOM, RESIDING AT MALIAKEL (H), POOVARANY P.O, KOTTAYAM, PIN -

            686577
     3      ANILA CYRIL
            AGED 38 YEARS

W/O SONY MATHEW, WORKING AS HSST (JR.) COMMERCE, ST. JOSEPH'S HSS, VILAKKUMADOM, RESIDING AT KUTTIKATTU (H),POOVARANI P.O, PAIKA, KOTTAYAM, PIN - 686577 4 MERIN THOMAS AGED 39 YEARS W/O, SOMY P MATHEW, WORKING AS HSST (JR.) PHYSICS, EMMANUEL'S HSS KOTHANALLOOR, RESIDING AT PUTHIYIDATHUCHALIL (H), RAMAPURAM BAZAAR P.O, KOTTAYAM, PIN - 686576 5 LEENA FRANCIS AGED 32 YEARS W.A. No.1602 of 2022 & con. cases 381

W/O LINTO MATHEW, WORKING AS HSST (JR.) CHEMISTRY, ST. AUGUSTINE'S HSS, RAMAPURAM, RESIDING AT PARACKAL (H), KARIMPANY P.O, KOTTAYAM, PIN - 686564 6 ASHAMOL JOSEPH AGED 33 YEARS W/O SIJO JOHN, WORKING AS HSST (JR.) MALAYALAM, ST. PAUL'S HSS, VALIYAKUMARAMANGALAM, RESIDING AT KALAPPURACKAL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 7 GEETHU MARIA SUNNY AGED 37 YEARS W/O SURAJ MATHEW, WORKING AS HSST (JR.) COMPUTER SCIENCE, HOLY CROSS HSS, CHERPUNKAL, RESIDING AT MOLOPARAMBIL (H), POOVARANY P.O, KOTTAYAM, PIN -

            686577
     8      ANU JOHN
            AGED 33 YEARS

W/O JINS GEORGE, WORKING AS HSST (JR.) COMMERCE, ST. MARY'S HSS, TEEKOY, RESIDING AT AVIMOOTTIL (H), MUNDANKAL P.O, PALA, KOTTAYAM, PIN - 686574 9 SOMIYA T.K AGED 39 YEARS D/O JOSEPH KURIAN, THEKKEVAYALIL (H), VAZHATHOPE P.O, MOTHER SUPERIOR, SH CONVENT, MARYLAND, WORKING AS HSST ZOOLOGY, ST. JOSEPH'S HSS, VILAKKUMADOM, PIN - 686577 10 JEENA V THOMAS AGED 38 YEARS W/O JOJI JOHN, WORKING AS HSST HINDI, ST. MARY'S HSS, ARAKULAM, RESIDING AT PUTHENPURAYIL (H), MEMURI P.O, KOTTAYAM, PIN - 686611 11 RENJU THOMAS AGED 38 YEARS W/O TONY THOMAS, WORKING AS HSST (JR.) PHYSICS, ST. GEORGE HSS, ARUVITHURA,RESIDING AT VADAKKEDATHU (H), MELUKAVUMATTOM P.O, KOTTAYAM, PIN - 686652 12 CHRISTY JOHN AGED 31 YEARS W.A. No.1602 of 2022 & con. cases 382

W/O GINO C JIMMY, WORKING AS HSST (JR.) MATHEMATICS, ST. MARY'S HSS, KURAVILANGAD, RESIDING AT CHANDRANKUNNEL (H), PRAVITHANAM P.O, PALA, KOTTAYAM, PIN - 686651 13 SUMI MATHEW AGED 30 YEARS W/O SAJO K JOSE, WORKING AS HSST SOCIOLOGY, ST. ANTONY'S HSS, PLASSANAL, RESIDING AT KOTTANAL (H), PANTHATHALA, MUTHOLY P.O, KOTTAYAM, PIN - 686573 14 DIVYA JOHN AGED 29 YEARS D/O T.L JOHNY, WORKING AS HSST (JR.) PHYSICS, ST. AUGUSTINE'S HSS, RAMAPURAM, RESIDING AT THERODATHU (H), MANJOOR P.O, KOTTAYAM, PIN - 686603 15 NISHA THOMAS AGED 40 YEARS W/O SUNIL JACOB, WORKING AS HSST (JR.), ECONOMICS, ST. MARY'S HSS, ARAKULAM, RESIDING AT NEDUMPALLIL (H), ARAKULAM P.O, KOTTAYAM, PIN - 685591 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 10:

1 JASEELA P W/O ALI K, KAREKKADAN (H), THAMPANANGADI, VALLUVANANGAD SOUTH P.O, PANDIKKAD, MALAPPURAM, PIN - 676521 2 STATE OF KERALA REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 3 DIRECTOR OF PUBLIC INSTRUCTIONS JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 W.A. No.1602 of 2022 & con. cases 383

4 DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM, PIN - 676505 5 ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM, PIN - 676505 6 ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM, PIN - 679328 7 THE MANAGER R.M HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT, PIN - 679328 8 MANAGER E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT, PIN - 673638 9 THE MANAGER M.S.P HIGH SCHOOL, MALAPPURAM, PIN - 676505 10 THE MANAGER I.O.H.S.S, EDAVANNA, MALAPPURAM, PIN - 676541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM, PIN - 679328 BY ADVS.

JAYASREE K.P.

T.RASINI AUGUSTINE JOSEPH M.MUHAMMED SHAFI K.S.ROCKEY TONY AUGUSTINE M.SAJJAD SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 384

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 312 OF 2023 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER SREE NARAYANA LOWER PRIMARY SCHOOL, P.O.PACHADY, NEDUMKANDAM, IDUKKI DISTRICT - 685 553. BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 JASEELA.P AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT - 676 521.

2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM - 695 014. 4 THE DISTRICT EDUCATIONAL OFFICER DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM - 676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER MANJERI, UPHILL, MALAPPURAM - 676 505. W.A. No.1602 of 2022 & con. cases 385

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM - 679 328.

7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT - 679 328.

8 THE MANAGER E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673 638.

     9       THE MANAGER
             M S P HIGH SCHOOL,

MALAPPURAM DISTRICT - 676 505.

10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT - 676 541. 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT - 679 328. BY ADVS.

JAYASREE K.P.

MUHAMMED SHAFI AUGUSTINE JOSEPH T.B.HOOD SPL.GP. TO AG THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 386

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 313 OF 2023 AGAINST THE JUDGMENT IN WP(C) 19808/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

     1      SIGY JOSEPH
            AGED 40 YEARS

W/O JOBY SEBASTIAN, WORKING AS UPST, ST. THOMAS U.P SCHOOL, ARAKULAM, RESIDING AT VETTIKUZHICHALIL (H), RAMAPURAM BAZAR P.O, KOTTAYAM, PIN - 686576 2 SMITHA J MATTAKOTTIL AGED 37 YEARS W/O JOHNEYCHAN MATHEW, WORKING AS UPST, ST. MARY'S GHS, KURAVALANGAD, RESIDING AT MATTEKOTTIL (H), PALAKARA, KADUTHURUTHY P.O, KOTTAYAM, PIN -

            686633
     3      MARIYAMMA SEBASTIAN
            AGED 40 YEARS

W/O ARUN K.C, WORKING AS UPST, ST. THOMAS UP SCHOOL, ARAKULAM, RESIDING AT KODITHOTTAM (H), PALA P.O, KOTTAYAM, PIN - 686575 4 ALBIN GEORGE AGED 34 YEARS S/O K.T GEORGE, WORKING AS UPST, SH GIRLS HIGH SCHOOL, BHARANANGANAM, RESIDING AT KAVUNKATTU (H), PADINJATTINKARA P.O, KOTTAYAM, PIN - 686571 5 ANGEL MEBY BABY W.A. No.1602 of 2022 & con. cases 387

AGED 33 YEARS D/O BABY MATHEW, WORKING AS UPST, ST. THOMAS UP SCHOOL, ARAKULAM, RESIDING AT NELLIYANKAL (H), MATTATHIPPARA P.O, ANTHINADU (VIA), KOTTAYAM, PIN - 686651 6 ROSELET C KUZHINJALIL AGED 36 YEARS W/O DIJO MATHEW, WORKING AS UPST, ST. MARY'S HIGH SCHOOL, KURAVILANGAD, RESIDING AT SRAYIL (H), KURAVILANGAD P.O, KOTTAYAM, PIN - 686633 7 JUBY JOSE AGED 34 YEARS W/O TIJO XAVIER, WORKING AS UPST, ST. AGNES HIGH SCHOOL, MUTTUCHIRA, RESIDING AT ARACKAPPARAMBIL (H), BHARANANGANAM P.O, KOTTAYAM, PIN - 686578 8 JINCY SEBASTIAN AGED 40 YEARS D/O DEVASIA C.A, WORKING AS UPST, ST. PAUL'S HIGH SCHOOL, MUTHOLAPURAM, RESIDING AT PATHAZHAKALLUMKAL (H), MUTHOLAPURAM P.O, ERNAKULAM, PIN - 686665 9 SR. ELIZABETH ABRAHAM AGED 42 YEARS D/O ABRAHAM MATHEW, WORKING AS UPST, ST. PAUL'S HIGH SCHOOL, MUTHOLAPURAM, RESIDING AT ADORATION CONVENT, MUTHOLAPURAM P.O, ERNAKULAM, PIN -

            686665
    10      ANU MARIA SUNNY
            AGED 31 YEARS

W/O JIBIN MATHEW, WORKING AS UPST, ST. AGNES HIGH SCHOOL, MUTTUCHIRA, RESIDING AT VADAKKAN (H), NEELOOR P.O, KOTTAYAM, PIN - 686651 11 MANJU ABRAHAM AGED 39 YEARS D/O ABRAHAM MATHEW, WORKING AS UPST, ST. MARY'S GHS, KURAVILANGAD, RESIDING AT ST. MARY'S CARMELITE CONVENT, KURAVILANGAD, KOTTAYAM, PIN - 686633 12 SMITHA K.M AGED 39 YEARS W/O TIJO JOSEPH, WORKING AS UPST, ST. MARY'S GHS, KURAVILANGAD, RESIDING AT KANJANMALA (H), W.A. No.1602 of 2022 & con. cases 388

THODANAL P.O, KOTTAYAM, PIN - 686573 13 MANU ANTONY AGED 37 YEARS D/O ANTONY JOSEPH, WORKING AS UPST, ST. MARY'S GHS, KURAVILANGAD, RESIDING AT ST. MARY'S CARMELITE CONVENT, KURAVILANGAD, KOTTAYAM, PIN - 686633 14 BINCY VARGHESE AGED 31 YEARS W/O JOJI SEBASTIAN, WORKING AS UPST, ST. JOHN'S HS, KANJIRATHANAM, RESIDING AT PUTHENPURAYIL (H), ARUNOOTTIMANGALAM P.O, KOTTAYAM, PIN - 686604 15 SR. BINITHA MARY JOSE AGED 40 YEARS D/O C.T JOSEPH, WORKING AS UPST, ST. AGNES HS, MUTTUCHIRA, RESIDING AT CARMELITE CONVENT, MUTTUCHIRA P.O, KOTTAYAM, PIN - 686613 16 RINTU ROSE GEORGE AGED 36 YEARS D/O GEORGE SEBASTIAN, WORKING AS UPST, ST. PAUL'S HS, MUTHOLAPURAM, RESIDING AT CHOORAKKATTU (H), PADUVA P.O, KOTTAYAM, PIN - 686564 17 ANN MICHAEL AGED 37 YEARS W/O GEORGE JOSEPH, WORKING AS UPST, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT KIZHAKKEKKARA (H), KIZHTHADIYOOR P.O, PALA, KOTTAYAM, PIN - 686574 18 SHYMOL JACOB AGED 40 YEARS W/O SIJOSH GEORGE, WORKING AS UPST, ST. MARIYA GORETTI'S HS, CHENNAD, RESIDING AT OZHUKAYIL (H), PULIYANNOOR P.O, PALA, KOTTAYAM, PIN - 686573 19 SR. SINIMOL P.A AGED 42 YEARS D/O ANTONY P.J, WORKING AS UPST, ST. MARIYA GORETTI'S HS, CHENNAD, RESIDING AT S H CONVENT, CHENNAD P.O, KOTTAYAM, PIN - 686581 20 SR. MONCY VARGHESE AGED 32 YEARS W.A. No.1602 of 2022 & con. cases 389

D/O V.S VARGHESE, WORKING AS UPST, ST. MARY'S GHSS, PALA, RESIDING AT FCC LITTLE FLOWER CONVENT, LALAM, PALA, KOTTAYAM, PIN - 686575 21 MARIA JOSEPH AGED 31 YEARS D/O JOSEPH K.C, WORKING AS UPST, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT KUMBALAMTHANAM (H), EZHACHERRY P.O, KOTTAYAM, PIN - 686651 22 SINI THOMAS AGED 41 YEARS W/O JAMES K.V, WORKING AS UPST, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT KURISUMTHOTTIYIL, MEMURY P.O, MANVETTOM, KOTTAYAM, PIN - 686611 23 SR. LINCY EMILY PHILIP AGED 36 YEARS D/O P.A PHILIP, WORKING AS UPST, ST. ANTONY'S HS, VELLIKULAM, RESIDING AT CARMELITE CONVENT, VELLIKULAM P.O, KOTTAYAM, PIN - 686580 24 HONEY MOLE AGED 36 YEARS W/O SOJI K VARGHESE, WORKING AS UPST, ANTONY'S HS, VELLIKULAM, RESIDING AT KULANGARA (H), VELLIKULAM P.O, KOTTAYAM, PIN - 686580 25 ANISHA JYOTHIS JOSE AGED 38 YEARS D/O JOSE THOMAS, WORKING AS UPST, ST. AGNES HS, MUTTUCHIRA, RESIDING AT PAZHUPARAMIL (H), VEMPALLY P.O, KOTTAYAM, PIN - 686633 26 SR. AGGI MARY ANTO AGED 36 YEARS D/O P.J ANTONY, WORKING AS UPST, HOLY CROSS HSS, CHERPUNKAL, RESIDING AT SH STUDY HOUSE, KURUVINAL, PULIYANNOR P.O, PALA, KOTTAYAM, PIN - 686573 27 SUBY THOMAS AGED 32 YEARS D/O THOMAS ABRAHAM, WORKING AS UPST, ST. JOHN'S HS, KURUMANNU, RESIDING AT MUDOOR (H), PARATHANAM P.O, KOTTAYAM, PIN - 686514 28 ANU SEBASTIAN AGED 39 YEARS W/O JOM JOSE, WORKING AS UPST, ST. ANTONY'S HS, W.A. No.1602 of 2022 & con. cases 390

KADAPLAMATTOM, RESIDING AT KOONANICKAL (H), MEENACHIL P.O, KOTTAYAM, PIN - 686577 29 SHEENAMOL THOMAS AGED 41 YEARS W/O JAISMON ABRAHAM, WORKING AS UPST, ST. JOSEPH'S HS, MATTAKARA, MANGAMATTAM, RESIDING AT MOONGAMAKAL (H), KANJIRAMATTOM P.O, KOTTAYAM, PIN

- 686585 30 JUNNET MARY JOSEPH AGED 39 YEARS D/O K.M JOSEPH, WORKING AS UPST, ST. PAUL'S HSS, VALIYAKUMARAMANGALAM, RESIDING AT KARAMULLIL (H), POOVATHODU P.O KOTTAYAM, PIN - 686578 31 BINCY JOSEPH AGED 39 YEARS W/O BOBY K THOMAS, WORKING AS UPST, ST. PAUL'S HSS, VALIYAKUMARAMANGALAM, RESIDING AT KOMMATTATHIL, MUTHOLAPURAM P.O, ELANJI, ERNAKULAM, PIN - 686665 32 ANJU THOMAS AGED 32 YEARS D/O THOMAS, WORKING AS UPST, ST. SEBASTIAN'S HSS, KADANAD, RESIDING AT, ANJILITHOTTIYIL (H), MUTTOM P.O, ERNAKULAM, PIN - 685587 33 ANU THOMAS AGED 39 YEARS W/O ALPHONSE N. S, WORKING AS UPST, ST. THOMAS HS, MARANGATTUPILLY, RESIDING AT MARANGATTUMYALIL (H), KURICHITHANAM P.O, UZHAVOOR, KOTTAYAM, PIN -

            686634
    34      MINICE JOHN
            AGED 40 YEARS

W/O JESLY JAMES, WORKING AS UPST, ST. THOMAS HS, MARANGATTUPILLY, RESIDING AT KIZHAKEDATHU (H), POOVARANIL P.O, PAIKA-7TH MILE, KOTTAYAM, PIN - 686577 35 RESMI JACOB AGED 39 YEARS W/O SABU AUGUSTINE, WORKING AS UPST, ST. MARY'S HIGH SCHOOL FOR GIRLS KURAVILANGAD, RESIDING AT AERATHU (H), VELLILAPPILLY, RAMAPURAM BAZZAR P.O, KOTTAYAM, PIN - 686576 W.A. No.1602 of 2022 & con. cases 391

36 DEEPA MATHEW AGED 41 YEARS W/O MATHEW P.K, WORKING AS UPST, ST. THOMAS HSS, PALA, RESIDING AT PUSHPAKATHUKALAYIL (H), ELANJI P.O, KOORU, ERNAKULAM, PIN - 686665 37 ANU ANTONY AGED 41 YEARS D/O N. T. ANTONY, WORKING AS UPST, ST. THOMAS HSS, PALA, RESIDING AT PUTHIYAKUNNEL (H), PALA P.O, KOTTAYAM, PIN - 656575 38 ANJU K.S AGED 35 YEARS W/O SUNEESH P.S, WORKING AS UPST, ST. GEORGE HSS, ARUVITHURA, RESIDING AT KOLLAPPALLIL (H), ULLANAD P.O, KOTTAYAM, PIN - 686651 39 JIKKU MARIA JOSEPH AGED 31 YEARS W/O ROSHIN SIBI, WORKING AS UPST, ST. AGNES HS, MUTTUCHIRA, RESIDING AT THUNDIYIL (H), MUTHOLY P.O, KOTTAYAM, PIN - 686573 40 ANS GEORGE AGED 36 YEARS W/O JOBIN JOSE, WORKING AS UPST, ST. JOSEPH'S UPS, VELLILAPPILLY, RESIDING AT MANIMALAKUNNEL (H), NECHIPUZHOOR, KOTTAYAM, PIN - 686574 41 MEERA SOJAN AGED 39 YEARS W/O JOSY MICHAEL, WORKING AS UPST, ST. JOSEPH'S UPS, VELLILAPPILLY, RESIDING AT CHANDIRAN KUNNEL (H), PERINGULAM P.O, POONJAR, KOTTAYAM, PIN - 686582 42 SHEENA THOMAS AGED 41 YEARS D/O N. J THOMMAN, WORKING AS UPST, ST. ANTONY'S HSS, PLASSANAL, RESIDING AT THAYIL (H), ARUVITHARA P.O, KOTTAYAM, PIN - 686122 43 ANEENA GEORGE AGED 29 YEARS W/O ROMAL AUGUSTINE, WORKING AS UPST, ST. ANTONY'S HSS, PLASSANAL, RESIDING AT VELIYIL (H), TEEKOY P.O, KOTTAYAM, PIN - 686580 44 RINI JOSE W.A. No.1602 of 2022 & con. cases 392

AGED 40 YEARS W/O TOMY K VARGHESE, WORKING AS UPST, ST. ANTONY'S HSS, PLASSANAL, RESIDING AT KULANGARAYIL (H), POOVARANY P.O, KOTTAYAM, PIN - 686577 45 SR. SAMANTHA LIZ SEBASTIAN AGED 36 YEARS D/O SEBASTIAN J PAIKADA, WORKING AS UPST, ST. JOSEPH'S UP SCHOOL, MANIYANKUNNU, RESIDING AT FC CONVENT, MANIAMKUNNU, POONJAR P.O, KOTTAYAM, PIN - 686581 46 BAIBY THOMAS AGED 39 YEARS W/O DEEPU SEBASTIAN, WORKING AS UPST, ALPHONSA GHS, VAKAKKAD, RESIDING AT KONGATTU (H), POOVARANI P.O, PAIKA, KOTTAYAM, PIN - 686577 47 SR. JISHA MANUEL AGED 39 YEARS D/O EMMANUEL M.J, WORKING AS UPST, ST. MARY'S GHSS, PALA, RESIDING AT ALPHONSA PROVINCE, SANDAMIANO, PULIYANNOOR P.O, KOTTAYAM, PIN - 686573 48 JENCY KURIAN AGED 37 YEARS W/O BINEESH AUGUSTINE, , WORKING AS UPST, ST. MARY'S GHSS, PALA, RESIDING AT CHALIL (H), RAMAPURAM BAZAR P.O, RAMAPURAM, KOTTAYAM, PIN - 686576 49 JASMINE GEORGE AGED 38 YEARS W/O JOHNSON MATHEW, WORKING AS UPST, ST. JOHN'S HS, KANJIRATHANAM, RESIDING AT UNNUKALLUMTHOTTIYIL (H), KURAVILANGAD P.O, KOTTAYAM, PIN - 686633 50 REENY ABRAHAM AGED 34 YEARS D/O ABRAHAM, , WORKING AS UPST, ST. JOSEPH'S HS, KUDAKKACHIRA, RESIDING AT NEDUMTHAKIDIYEL (H), KANJIRAMATTAM, KOTTAYAM, PIN - 686585 51 SALKALA SEBASTIAN AGED 41 YEARS W/O PIOUS T PAUL, WORKING AS UPST, ST. ST. JOSEPH'S HS, KUDAKKACHIRA, RESIDING AT W.A. No.1602 of 2022 & con. cases 393

THOTTUVELIYIL (H), ELANJI P.O, KOORU, ERNAKULAM, PIN - 686665 52 ANITTA MATHEW AGED 36 YEARS W/O LIMMY SEBASTIAN, WORKING AS UPST, ST. MARY'S HSS, KURAVILANGAD, RESIDING AT VALLIMYALIL (H), VAYALA P.O, KOTTAYAM, PIN - 686587 53 JILU C JOHN AGED 39 YEARS W/O TOPSY THOMAS, WORKING AS UPST, ST. MARY'S HSS, KURAVILANGAD, RESIDING AT CHETTIPARAMBIL (H), KURAVILANGAD P.O, KOTTAYAM, PIN - 686633 54 ASHLY MERIN JOSEPH AGED 30 YEARS W/O BENNY ABRAHAM, WORKING AS UPST, ST. MARY'S HSS, KURAVILANGAD, RESIDING AT KIPPENPLACKAL (H), KOZHUVANAL P.O, KOTTAYAM, PIN - 686573 55 JIBY K MATHEW AGED 39 YEARS S/O MATHEW K.A, WORKING AS UPST, ST. GEORGE UPS, MANVETTOM, RESIDING AT KALLALIPARAMBIL (H), VEMPALLY P.O, KOTTAYAM, PIN - 686633 56 BOBY KURIAN AGED 39 YEARS S/O KURIAN JOSEPH, WORKING AS UPST, ST. JOSEPH'S HIGH SCHOOL, KUDAKKCHIRA, RESIDING AT NARIPPARA (H), MALLIKASSERY P.O, KOTTAYAM, PIN - 686577 57 AJU GEORGE AGED 33 YEARS S/O V.A VARKEY, WORKING AS UPST, LITTLE FLOWER H.S, CHEMMALAMATTOM, RESIDING AT VAZHAYIL (H), THALANADU P.O, KOTTAYAM, PIN - 686580 58 LIJOY THOMAS AGED 41 YEARS S/O THOMAS, WORKING AS UPST, ST. PAUL'S HSS, VALIYAKUMARAMANGALAM, RESIDING AT PILICKIL (H), KAPPUMATHALA P.O, PARAMPARAM, KOTTAYAM, PIN - 686613 59 BINCY THOMAS AGED 40 YEARS D/O P.V THOMAS, WORKING AS UPST, ST. ANTONY'S H.S, KADAPLAMATTOM, RESIDING AT MANIMALA W.A. No.1602 of 2022 & con. cases 394

PODIMATTATHIL (H), PALA P.O, LALAM, KOTTAYAM, PIN - 686575 60 JOSE GEORGE AGED 33 YEARS S/O P.V GEORGE, WORKING AS UPST, LITTLE FLOWER HIGH SCHOOL, VADAKARA, RESIDING AT PUTHENKULATHU (H), CHOONDACHERRY P.O, KOTTAYAM, PIN - 686579 61 JIBIN MARTIN AGED 35 YEARS S/O MARTIN V.K, WORKING AS UPST, ST. MARY'S UPS, KALATHOOR, RESIDING AT VADAKKAN (H), NEELOOR P.O, KOTTAYAM, PIN - 686651 62 RIJU JOSEPH AGED 40 YEARS S/O M.C JOSEPH, WORKING AS UPST, ST. GEORGE UPS, MOOLAMATTOM, RESIDING AT MANIANGATTU (H), ARUVIKUZHY P.O, KOTTAYAM, PIN - 686503 63 BINOY MATHEW AGED 45 YEARS S/O MATHAI, WORKING AS UPST, ST. JOSEPH'S GHS, MUTHOLY, RESIDING AT MOOLAMUNDAYIL (H), KOZHUVANAL P.O, KOTTAYAM, PIN - 686573 64 PRIYA PHILIP AGED 29 YEARS D/O PHILIP KURIAKOSE, WORKING AS UPST, ST. JOSEPH'S GHS, MUTHOLY, RESIDING AT THENAMMACKAL (H), VELLIKULAM P.O, TEEKOY, KOTTAYAM, PIN - 686580 65 JOEMON THOMAS AGED 39 YEARS S/O T.J THOMAS, WORKING AS UPST, ST. PETER'S HSS, ELANJI, RESIDING AT KOCHUKUNNEL (H), KOOTHATTUKULAM P.O, KOTTAYAM, PIN - 686662 66 PREETHA K JAMES AGED 41 YEARS W/O BIJO GEORGE, WORKING AS UPST, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT THAZHATHIKKUNNEL (H), KURICHITHANAM P.O, KOTTAYAM, PIN - 686634 67 SHYMOL JOSEPH AGED 40 YEARS W/O SIBY JOSEPH, WORKING AS UPST, ST. GEORGE'S HS, KOOTTICKAL, RESIDING AT CHELAPPURATHU (H), W.A. No.1602 of 2022 & con. cases 395

RAMAPURAM BAZAR P.O, VELLILAPPALLY, KOTTAYAM, PIN - 686576 68 VIMALA SEBASTIAN AGED 41 YEARS W/O JOSE SEBASTIAN, WORKING AS UPST, ST. GEORGE'S HS, KOOTTICKAL, RESIDING AT THADICKAL (H), CHEMMALAMATTOM P.O, KOTTAYAM, PIN - 686508 69 SR. ELIZABETH KURIAN AGED 38 YEARS D/O P.M, KURIAN, WORKING AS UPST, ST. MICHAEL'S HSS, PRAVITHANAM, RESIDING AT DST SANTHOME PROVINCIAL HOUSE, CHETHIMMATTOM, PALA, KOTTAYAM, PIN - 686575 70 ELIZABETH MATHEW AGED 36 YEARS W/O SANTO JOSE, WORKING AS UPST, ST. MICHAEL'S HSS, PRAVITHANAM, RESIDING AT THULLAKULATHU (H), MOONNILAVU P.O, KOTTAYAM, PIN - 686586 71 ANU THOMAS AGED 39 YEARS W/O JAISON S GEORGE, WORKING AS UPST, ST. MICHAEL'S HSS, PRAVITHANAM, RESIDING AT PAKALAMATTOM THOZHUTHUMKAL (H), MANNACKANAD P.O, KOTTAYAM, PIN - 686633 72 MANJU T.R AGED 40 YEARS D/O T.C RAGHAVAN, WORKING AS UPST, ST. GEORGE UPS, MOOLAMATTOM, RESIDING AT THADATHIL (H), KOOVAKANDOM P.O, POOMALA, IDUKKI, PIN - 685588 73 BICHUMOL THOMAS AGED 34 YEARS D/O THOMAS SEBASTIAN, WORKING AS UPST, ST. GEORGE UPS, MOOLAMATTOM, RESIDING AT URUKUZHIYIL (H), KODUMPIDY P.O, KOTTAYAM, PIN - 686651 74 BINDU V AGED 36 YEARS W/O MARTIN PHILIP, WORKING AS UPST, EMMANUEL'S HSS, KOTHANALLOOR, RESIDING AT MANTHAKOLIL (H), ULLANAD P.O, PALA, KOTTAYAM, PIN - 686651 75 SR. PRINCYMOL AUGUSTINE AGED 42 YEARS W.A. No.1602 of 2022 & con. cases 396

D/O P.J AUGUSTINE, WORKING AS UPST, LITTLE FLOWER HS, KANJIRAMATTAM, RESIDING AT LITTLE FLOWER ADORATION CONVENT, KANJIRAMATTAM P.O, KOTTAYAM, PIN - 686585 76 SR. MARGRETT ABRAHAM AGED 40 YEARS D/O ABRAHAM MATHEW, WORKING AS UPST, LITTLE FLOWER HS, KANJIRAMATTAM, RESIDING AT LITTLE FLOWER ADORATION CONVENT, KANJIRAMATTAM P.O, KOTTAYAM, PIN - 686585 77 SR. JUBY THOMAS AGED 40 YEARS D/O K. A THOMAS, WORKING AS UPST, LITTLE FLOWER HS, KANJIRAMATTAM, RESIDING AT SD CONVENT, THODANAL P.O KOTTAYAM, PIN - 686573 78 SHINU THOMAS AGED 32 YEARS W/O SUNISH MATHEW, WORKING AS UPST, ALPHONSA GHS, VAKAKKAD, RESIDING AT PANNIPPALLIL (H), THODANAL P.O, KOTTAYAM, PIN - 686573 79 SR. JULY JOSEPH AGED 41 YEARS D/O MR. JOSEPH THOMAS, WORKING AS UPST, ST. AUGUSTINE'S HS, PERINGULAM, RESIDING AT CHRIST RAJ F.C CONVENT, PERINGULAM P.O, KOTTAYAM, PIN - 686582 80 ASHA ANTONY AGED 31 YEARS W/O SHAN JOSEPH, WORKING AS UPST, ST. AUGUSTINE'S HS, PERINGULAM, RESIDING AT MUTHALAKKUZHIYIL (H), VAZHIKKADAVU, TEEKOY, VELLIKULAM P.O, KOTTAYAM, PIN - 686580 81 SHERIN GEORGE AGED 34 YEARS W/O MR. RONY JOSEPH, WORKING AS UPST, ST. AUGUSTINE'S HS, PERINGULAM, RESIDING AT ARIMATTATHU (H), CHENNADU P.O, KOTTAYAM, PIN - 686581 82 SR. SALJA MATHEW AGED 40 YEARS D/O P.J MATHEW, WORKING AS UPST, LITTLE FLOWER HS, VADAKARA, RESIDING AT SHALOM ADORATION W.A. No.1602 of 2022 & con. cases 397

CONVENT, OLIYAPURAM P.O, KOOTHATTUKULAM, VADAKARA, ERNAKULAM, PIN - 686662 83 JANCY MATHEW AGED 43 YEARS W/O TOM THOMAS, WORKING AS UPST, LITTLE FLOWER HS, OLIYAPURAM, ERNAKULAM, RESIDING AT VADAYATTU (H), POONJAR P.O, PANACHIPPARA, KOTTAYAM, PIN -

            686581
    84      TINU J KARIVELIL
            AGED 33 YEARS

W/O SAJIN THOMAS, WORKING AS UPST, ST. MARY'S HSS, TEEKOY, RESIDING AT KOONAMPLACKIL (H), MUTTUCHIRA P.O, KOTTAYAM, PIN - 686613 85 RITTY ISAAC AGED 37 YEARS W/O JIS K THOMAS, WORKING AS UPST, ST. MARY'S HSS, TEEKOY, RESIDING AT KADAPPOOR (H), PALA P.O, 12TH MILE, KOTTAYAM, PIN - 686575 86 JAISY MARY JOSE AGED 39 YEARS W/O ARUN ABRAHAM, WORKING AS UPST, ST. MARY'S HSS, TEEKOY, KOTTAYAM, RESIDING AT ARANJANIYIL (H), SBI JN., ELANJI P.O, MUTHOLAPURAM P.O, ERNAKULAM, PIN - 686665 87 ROSMIN MARIYA JOSE AGED 33 YEARS W/O BIBIN K ALEX, WORKING AS UPST, ST. MARY'S HSS, TEEKOY, RESIDING AT KONUKUNNEL (H), POONJAR THEKKEKARA P.O, POONJAR NADUBHAGAN, KOTTAYAM, PIN

- 686582 88 ANU J KUNNUMPURAM AGED 34 YEARS W/O JIMMY JACOB, WORKING AS UPST, ST. MARY'S HSS, TEEKOY, RESIDING AT PAZHETHUDIPPARA (H), BHARANANGANAM P.O, KOTTAYAM, PIN - 686578 89 JOHNSMON K E AGED 31 YEARS S/O EMMANUEL, WORKING AS UPST, ST. JOHN'S HS, KURUMANNU, RESIDING AT KANJIRATHINKAL (H), ELLUMPURAM P.O, VADAKKENMEDU, KOTTAYAM, PIN - 685587 90 GEORGE C THOMAS W.A. No.1602 of 2022 & con. cases 398

AGED 31 YEARS S/O C V THOMAS, WORKING AS UPST, LITTLE FLOWER H.S, CHEMMALAMATTOM, RESIDING AT CHERUKARAKUNNEL (H), KALAKETTY P.O, PINNAKKANADU, KOTTAYAM, PIN -

            686508
    91      SIJO JOSEPH
            AGED 33 YEARS

S/O JSEPH, WORKING AS UPST, ST. MARIA GORETTI'S H.S, CHENNAD P.O, RESIDING AT MADAPPALLIL (H), THALUMKAL P.O, KOOTTILKAL KAVALI, KOTTAYAM, PIN - 686514 92 RESTIN JOSE AGED 33 YEARS S/O JOSE THOMAS, WORKING AS UPST, ST. MARY'S HSS, TEEKOY, RESIDING AT MUNTHIRINGATTUKUNNEL (H), CHENNADU P.O, POONJAR (VIA), KOTTAYAM, PIN - 686581 93 DINU GEORGE AGED 33 YEARS W/O MATHUKUTTY JOSE, WORKING AS UPST, ST. THOMAS HSS, PALA, RESIDING AT VETTUKALLEL (H), PERINGULAM P.O, POONJAR, KOTTAYAM, PIN - 686582 BY ADVS.

J.JULIAN XAVIER FIROZ K.ROBIN ROY JOSEPH ANIES MATHEW ANJANA RAM NIRMAL KURIEN EAPEN RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 109:

1 K.J. VARGHESE S/O. K.L. JOSEPH, PRESIDENT - KERALA FEDERATION OF THE BLIND, VACHIYOOR P.O, THIRUVANANTHAPURAM, PIN - 695635 2 THE STATE OF KERALA REP. BY SECRETARY TO GENERAL EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001 3 DIRECTOR OF GENERAL EDUCATION JAGATHY, THIRUVANANTHAPURAM, PIN - 695014 4 THE STATE OF KERALA REPRESENTED BY SECRETARY, SOCIAL JUSTICE DEPT. W.A. No.1602 of 2022 & con. cases 399

SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695601 5 P.S.SASIKUMAR, MANAGER, AIDED UP SCHOOL, VADAKKEPOTTA, PALAKKAD, PIN - 678687 6 RAVEENDRAN M. K S/O. APPU MAOR K.P, MANAGER, AUPS CHEEKKILODE, CHEEKKILOE P.O, ATHOLI VIA, BALUSSERY SUB DISTRICT (AEO), KOZHIKODE, PIN - 673315 7 P.P KRISHNARABHA D/O. KRISHNAN P.V, MANAGER, PATHIRIPPATTA UP SCHOOL, PATHIRIPPATTA, KAKKATTIL, KOZHIKODE, KUNNUMMAL SUB DISTRICT (AEO), KOZHIKODE, PIN - 673507 8 SHAMEENA P D/O. NARAYANAN P, MANAGER, PUNNUR CHERUPALAM AUP SCHOOL, P.C. PALAM P.O, KOZHIKODE, PIN - 673507 9 SOUMEENDRAN T.K S/O. KELAPPAN, MANAGER, GNANAPRADAYANI ALP SCHOOL, NANMINDAL P.O, KOZHIKODE, PIN - 673613 10 P.V.PRABHAKARAN NAIR S/O. GOVINDAN KUTTY KIDAV, MANAGER, NANMINDA, EZHUKULAM AUP SCHOOL, NANMINDA P.O, KOZHIKODE, PIN - 673613 11 P.RAVEENDRAN S/O. KUNHIKANNAN, MANAGER, CHEEKKONNU EAST MLP SCHOOL, PATHRIPPATTA, KAKKATTIL, KOZHIKODE, PIN - 673507 12 P.SADASIVAN S/O. T.K. KUNHIRAMAN NAIR, MANAGER, VATTOLI L.P SCHOOL, VATTOLI, KAKKATTIL, KUNNUMMAL, PIN - 673507 13 P.P.ARUA D/O. NANU K., MANAGER, NIDUMANNUR LP SCHOOL, BUDYNABBYR P.O, KAKKATTIL, KOZHIKODE, PIN - 673507 14 KALLIANI C D/O. KOMAPAN, MANAGER, CHEEKKONNU UP SCHOOL, KAIVELI, CHEEKKONNU P.O, KAKKATTIL, KOZHIKODE, PIN - 673507 15 V.K SAROJINI AMMA D/O. RYRY KURUP, MANAGER, CHERAPURAM UP SCHOOL, CHERAPURAM P.O, KAKKATTIL, W.A. No.1602 of 2022 & con. cases 400

KOZHIKODE, PIN - 673507 16 V. KUNHIKELU NAMBIAR S/O. CHATHU NAMBIAN, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O, KAKKATTIL VIA, KOZHIKODE, PIN - 673507 17 K.K KALYANIKUTTY D/O. UNNI VAIDHYAR, MANAGER, VATAYAM SOUTH LP SCHOOL, VATAYAM P.O, KAKKATTIL VIA, KOZHIKODE, PIN - 673507 18 AYISHA BEEVI P W/O. ABDUL KADER, MANAGER, AMLPS, PERUNTHODIPADAM, PULLMKUNNU P.O, MALAPPURAM, PIN - 673634 19 SAIDALAVI M.M S/O. MUHAMMED KUTTY, MANAGER, KAILAMADAM AMLP SCHOOL, PANTHEERANKAVU P.O, KOZHIKODE, PIN - 673019 20 20. DAVOOD KHAN M S/O. MEERAN, MANAGER, T.M. MADRASSA ALP SCHOOL, KOLATHARA P.O., KOZHIKODE, PIN - 673655 21 RAMAMANI K.O C/O. KUTTYAPPA, MANAGER, KEEZHATHUR UP SCHOOL, PATHIRIYAD P.O, PINARAYI VIA, THALASSERY NORTH, KANNUR, PIN - 670741 22 DEVI AMMA E D/O. KUNHIKRISHNAN NAIR, MANAGER, MANATHANA PERAVOOR UP SCHOOL, PERAVOOR P.O, IRITTY VIA, KANNUR, PIN - 670673 23 T.V THANKAMANI D/O. P.M. NARAYANAN NAMBIAR, MANAGER, UTTANNUR UP SCHOOL, KOLOLAM, EDAYANNUR P.O, KANNUR, PIN - 670595 24 PRIYA C.P D/O. KRISHNAN P.V, MANAGER, THAVATH DEVI VILASAM LP SCHOOL, THAVAM P.O, KANNUR , MADAYI VIA., PIN - 670301 25 SIDDIQ P S/O. ABDURAHIMAN, MANAGER, TALUPARAMBA YATHEEM KHANA LOWER PRIMARY SCHOOL, TALIPARAMBA NORTH, KANNUR, PIN - 670141 26 KUNHIKANNAN NAMBIAR P.V S/O. CHINDAN NAMBIAR P, MANAGER, KOONA, W.A. No.1602 of 2022 & con. cases 401

ALP SCHOOL, KOONAM PANNIYOOR P.O, KANNUR, PIN - 670142 27 A.K. DINESH KUMAR S/O. A.V. KUNHAPPA, MANAGER, DESAMITRAM UP SCHOOL, CHEDICHERY, PERUVALATHUPARAMBA, IRIKKUR, KANNUR, PIN - 670593 28 V.K. VASUDEVAN NAMBOODIRI S/O. NARAYANAN NAMBOODIRI, MANAGER, POOMANGALAM AUP SCHOOL, PANNIYOOR P.O, KANNUR, PIN - 670142 29 A.K. USHA D/O. K.O. PADMANABHAN, MANAGER, PERINTHELERI AUP SCHOOL, KOYYAM P.O, KANNUR, PIN - 670142 30 P.C. MADHAVI KUTTY D/O. KELU NAIR, MANAGER, R.C. AMALA BASIC UP SCHOOL, PINARAYI, KANNUR, PIN - 670741 31 VASANTHI T.V D/O. OTHENAPANIKKAR T.V, MANAGER, PARIYARAM UP SCHOOL, PARIYARAM, KOLARI P.O, KANNUR, PIN - 670050 32 C.M SHIBU S/O. C.K. MATHAYI, MANAGER, VEKKALAM AIDED UP SCHOOL, PERUMTHODI, NEDUMPOYIL P.O, IRITTY, KANNUR, PIN - 670650 33 K.E. MEENAKSHI AMMA D/O. C.K. RAMAN NABIAR, MANAGER, MAMBA EAST LP SCHOOL, ANJARAKANDY, MAMBA P.O., KANNUR, PIN - 670611 34 K. ASHOK KUMAR S/O. CHATHUKUTTY NAMBIAR, MANAGER, SREE RAMA VILASAM ALP SCHOOL, KERAL PERAVPPR P.O, MATTANNUR, KANNUR, PIN - 670702 35 M. RAMACHANDRAN S/O. KUNHAPPA NAMBIAR, MANAGER, VANIVILASAM AIDED LP SCHOOL, THILLANKERI, ULIYIL P.O, KANNUR, PIN -

            670702
    36      MOHANAN R.K

S/O. MNHAMBU NAMBIAR, MANAGER, KANAD LP SCHOOL, KANAD P.O, EDAYANNUR, KANNUR, PIN - 670595 37 P.MANIRAJ S/O. ANANDAKURUP, MANAGER, KEECHERY LP SCHOOL, KEECHERY P.O, MATTANNUR, KANNUR, PIN - 670702 W.A. No.1602 of 2022 & con. cases 402

38 P.M. NALINI D/O. C.H. OTHENAN NAMBIAR, MANAGER, PORORA UP SCHOOL, PORORA P.O, KANNUR, PIN - 670702 39 K.BABY SYLAJA D/O. N.P. RAGHAVAN, MANAGER, THOLAMBRA UP SCHOOL, THOLAMBRA P.O, KANNUR, PIN - 670673 40 CHANDRASEKHARAN P S/O. NARAYANAN P, MANAGER, NIDUVALOOR AUP SCHOOL, NIDUVALOOR, CHUZHALI P.O, KANNUR, PIN - 670142 41 K.K ABDURAHIMAN HAJI S/O. PACKER MUSLIYAR, MANAGER, NISLP SCHOOL, PALOTTUPALLY, MATTANNUR P.O, KANNUR, PIN - 670702 42 A. MUHAMMED KUNHI S/O. SOOPYKUTTY, MANAGER, SREEKANDAPURAM MOPLA ALP SCHOOL, IRIKKUR, KANNUR, PIN - 670631 43 K. ABDULLA S/O. EBRAHIM, MANAGER, IRSHADUL ISLAM MADRASSA ALP SCHOOL, IRITTI P.O, KANNUR, PIN - 670703 44 P.K. SHAMSUDHEEN S/O. T.C. EBRAHIM MANAGER, KAMALIYA MADRASSA AUP SCHOOL, IRIKKUR P.O., KANNUR, PIN - 670593 45 K.K.KADEESSA D/O. M.N. MAKKI, MANAGER, MERUVAMBAYI MOPLA UP SCHOOL, NEERVELI P.O, KANNUR, PIN - 670701 46 K.T DEVIDAS S/O. KUNHIKKAMMARAN, MANAGER, KALLAIAD AUP SCHOOL, KALLIAD P.O, KANNUR, PIN - 670503 47 N.K.MEENAKSHI W/O. K.P. VIJAYAN, MANAGER, RAMAR GURU MEMORIAL AUP SCHOOL, MALAPPATTAM P.O, KANNUR, PIN - 670631 48 P.P SREEDHARAN S/O. KRISHNAN, MANAGER, CHEDICHERY ALP SCHOOL, PERUVALATHUPARAMBA P.O, KANNUR, PIN - 670593 49 K.K JAYARAJA MENON MANAGER, SVV HIGHER SECONDARY SCHOOL, IRUTHENPATHY, PIN - 678555 50 R UMADEVI MANAGER, VM UP SCHOOL, KALLEKKAD, W.A. No.1602 of 2022 & con. cases 403

PALAKKAD, PIN - 678006 51 K. MADHAVAN MANAGER, KEM AIDED LP SCHOOL, KAZHANI, PALAKKAD, PIN - 678543 52 K.K PEETHAMBARAN, MANAGER NARAYANA UP SCHOOL, MANAPPADAM, PALAKKAD, PIN - 678687 53 MURALI MOHAN MANAGER, HIGHER SECONDARY SCHOOL, THIRUVALAYANNUR, THRISSUR- THIRUVALAYANNUR, PIN - 680001 54 K.O.RAPPAI MANAGER, C.A. HIGHER SECONDARY SCHOOL, COYALMANNAM, PALAKKAD, PIN - 678702 55 GEORGE VARGHESE MANAGER, EBENEZER HIGHER SECONDARY SCHOOL, ETTICHUVADU, RANNI, PIN - 689676 56 K.A.SEETHARAMAN MANAGER, SEETHARAM UP SCHOOL, KUNISSERY, ALATHUR, PALAKKAD, PIN - 678681 57 M.K.ASHOK KUMAR MANAGER, KA UP SCHOOL, MELARCADE, PIN - 678703 58 THOMAS MATHEW MANAGER, M.T. UP SCHOOL, VADAKKANCHERRY, PALAKKAD DISTRICT, PIN - 680582 59 P.H ABDUL KADER MANAGER, AMLP SCHOOL, PUNNAPPADAM, ELAVAMPADAM, PALAKKAD, PIN - 678609 60 N.P.SUNIL MANAGER, B.M. AIDED JUNIOR BASIC SCHOOL, KUZHALMANNAM, PIN - 678702 61 S.UMMAR FAROOQ MANAGER, NM UP SCHOOL, AKKARA, KAASSERY P.O, PIN - 678543 62 V.G.SATHEESH S/O. GOPALAKRISHNAN, MANAGER, ALP SCHOOL, KARATTUKURSSI, OTTAPALAM, PALAKKAD, PIN - 679101 63 SIVASANAKRAN S/O.RAMATHARAKAN, MANAGER, ALP SCHOOL, MANGODE, CHERPLASSERY, PALAKKAD, PIN - 679503 W.A. No.1602 of 2022 & con. cases 404

64 C. NARAYANAN KUTTY S/O. P.C. NARAYANAN NAIR, MANAGER, AMLP SCHOOL, KAMBURAM, PERUNTHALMANNA, MALAPPURAM, PIN - 679357 65 RAGHU K.P S/O. K.P. KUNHAN, MANAGER, AMLP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 66 V.M. ABOOBACKER S/O. MOHAMMED, MANAGER, AMUP SCHOOL, MUNDAKKOTTUKKURISSY, SHORNUR, PALAKKAD, PIN - 679122 67 C. GOPINATHAN S/O. RAMA KRISHNA GUPTAN, MANAGER, AUP SCHOOL, AZHIYANNUR, CHERPULASSERY, PALAKKAD, PIN - 678633 68 K.P. GOPALAKRISHNAN S/O. K.P. K. EZHUTHACHAN, MANAGER, ADLP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 69 P.K. BHARATHI MANAGER, PANAMANNA UP SCHOOL, OTTAPPALAM, P.O.

AMBALAVATTAM, PIN - 679522 70 V. VENUGOPALAN S/O. RAVUNNI NAIR (LATE) MANAGER, THEKKUMANGALAM JB SCHOOL, LAKKIDI, PALAKKAD, PIN - 679301 71 C. SUBRAMANIAN S/O. RAMANKUTTY GUPTHAN, MANAGER, AUP SCHOOL, SREEKRISHNAPURAM, PALAKKAD, PIN - 679514 72 ABHIJITH C.S S/O. C.S. SUBRAMANIAN, MANAGER, SRJA LP SCHOOL, ESWARAMANGALAM, PALAKKAD, PIN - 679573 73 VIJAYASANKAR V S/O. V. NARAYANAN EZHUTHACHAN, MANAGER, SOUTH ALP SCHOOL, CHERPLASSERY, PALAKKAD, PIN - 679503 74 MADALA MUHAMMED ALI S/O. HAMZA, MANAGER, ALP SCHOOL, THEKKUMMURI, PALAKKAD, PIN - 679506 75 ORASAD K S/O. APPU EZHUTHACHAN, MANAGER, AUP SCHOOL, PALAKKODE, KOTHAKURUSSI, OTTAPPALAM, PALAKKAD, PIN - 679501 W.A. No.1602 of 2022 & con. cases 405

76 P. MOIDUKUTTY HAJI S/O. KUNHITHURRY, MANAGER, ELEDATH MADAMBA ALP SCHOOL, OTTAPPALAM, PALAKKAD, PIN - 679502 77 P.N. HARISANKARAN S/O. P. NARAYANAN EZHUTHACHAN (LATE), PARASSERI HOUSE, P.O. THEKKUMMURI, MANAGER, BVA LP SCHOOL, KARALMANNA, CHERPLASSERY, MANNARKKAD, PIN - 679506 78 M. SULOCHANA W/O. K.P. SWAMINATHAN, MANAGER, SVA LP SCHOOL, KULIKKILIYAD, CHERPLASSERY, MANNARKKAD, KUTHIPPADATH HOUSE, KALAPPADAM, P.O. KUMARAMPUTHUR, PIN - 678583 79 V. DURGAVATHI D/O. T.V. SOOLAPANI VARIER, MANAGER, AMLP SCHOOL, JAYASREE, ATTASSERY P.O, ATTASSERY, CHERPLASSERY, PALAKKAD, PIN - 678513 80 GINESH P.B S/O. BALARAJAN, MANAGER, NNNM UP SCHOOL, KARALMANNA, PALAKKAD, PIN - 679506 81 MADHAVKUTTY MANAGER, AUP SCHOOL, ARUMANAM KURISSI, CHERUPPLASSERY, PALAKKAD, PIN - 679504 82 JAYASRI P ALP SCHOOL POTHI, CHERPLASSERY, PALAKKAD, PIN - 679503 83 V.M. MURALEEDHARAN MANAGER, VELLAMUNDA A.U.P SCHOOL, P.O KATTAYAD, VELLAMUNDA, WAYANAD, PIN - 670731 84 V.V JINARJAN MANAGER, AUP SCHOOL, VARADOOR, VARADOOR, WAYANAD, PIN - 673591 85 P.T GEETHA MANAGER, VANHODE AUP SCHOOL, VANHODE P.O, MANANTHAWADY, WAYANAD, PIN - 670731 86 KUNHIRAMAN MANAGER, CHEERAL AUP SCHOOL, CHEERAL, SULTHAN BATHERY, WAYANAD, PIN - 673595 87 K.P DEVAKI AMMA MANAGER, KUNHOME, AUP SCHOOL, MATTILAYAM P.O, WAYANAD, PIN - 670731 W.A. No.1602 of 2022 & con. cases 406

88 C.K.ANANDARAM MANAGER, ANMUP SCHOOL EDAVAKA, ELLUMANNAM P.O, WAYANAD, PIN - 670645 89 KERALA PRIVATE SCHOOLS MANAGER'S ASSOCIATION STATE COMMITTEE, THIRUVANANTHAPURAM-695001, REPRESENTED BY ITS GENERAL SECRETARY, MONY.K, RESIDING AT KAVADIYIL VILLA, CHERIYAVELINALLOOR P.O, OYUR (VIA), KOLLAM DISTRICT, PIN - 691510 90 MANAGER KPM HIGHER SECONDARY SCHOOL, OYOOR, KOLLAM, PIN - 691510 91 USHA DEVI MANAGER, ERAVANNUR AUP SCHOOL, ERAVANNUR P.O, KOZHIKODE, PIN - 673585 92 SOORAJ.M MANAGER, AUP SCHOOL, MANIPURAM, MANIPURAM P.O, KOZHIKODE, PIN - 673572 93 RUGMINI.P.K MANAGER, PERUMANNA ALP SCHOOL, PERUMANNA P.O, KOZHIKODE, PIN - 673019 94 KARUNAKARAKURUP MANAGER, VILIAPPALLY UP SCHOOL, VILIAPPALLY, VATAKARA TALUK, KOZHIKODE, PIN - 673542 95 GOPALAKRISHNAN.C MANAGER, VAIKKKILASSERY UP SCHOOL, VAIKKILASSERY P.O, VADAKARA, KOZHIKODE, PIN - 673104 96 DEEPESH.M MANAGER, VENGERI U P SCHOOL, VENGERI P.O, KOZHIKODE, PIN - 673572 97 AJIN.M.SASI MANAGER, NALLUR EAST AUP SCHOOL, PERUMUGHAM P.O, FEROKE, KOZHIKODE, PIN - 673631 98 SUSHEELA.M.V SVAUP SCHOOL, CHELEMBRA, PUTHIYARA P.O, KOZHIKODE, PIN - 673004 99 K.P SIVANANDAN MANAGER, KUNNAMANGALAM AMLP SCHOOL, KUNNAMANGALAM, KOZHIKODE, PIN - 673571 100 P. NARAYANAN MANAGER, NARIKUNNU U P SCHOOL, EDACHERI P.O, EDACHERI, KOZHIKODE, PIN - 673502 W.A. No.1602 of 2022 & con. cases 407

101 T. HARIDASAN MANAGER, MALAYAMMA A.U.P SCHOOL, MALAYAMMA P.O, KOZHIKODE, PIN - 673601 102 S.SABIRA MANAGER, KEEZHAL U P SCHOOL, KEEZHAL P.O, KOZHIKODE, PIN - 673104 103 T.K SURESH MANAGER, KAYALAM A.L.P SCHOOL, PERUVAYAL P.O, KOZHIKODE, PIN - 673024 104 HELNA V.R W/O NIDHEESH.K.ELIAS PRESENTLY WORKING AS JUNIOR LANGUAGE TEACHER(HINDI) AT AUPS MANNANNUR P.O, OTTAPALAM, PALAKKAD AND RESIDING AT KUNNATHUSSERY PUTHENPURAYIL HOUSE, PULAKODE.P.O, CHELAKKARA, PIN - 680506 105 SREEJITH C S/O LATE CHANDRAN, HSST JUNIOR(COMMERCE), MVHSS, ARUMANOOR, POOVAR P.O, THIRUVANANTHAPURAM-6905525 RESIDING AT ROHINI, BEACH ROAD, KOVALAM, THIRUVANANTHAPURAM DISTRICT, PIN - 695527 106 NOBLE MATHEW S/O MATHEW, HST (SOCIAL SCIENCE), ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM, RESIDING AT POLACHIRAKUNNUMPURAM, MEMURY P.O, MANVETTOM, KOTTAYAM, PIN - 686611 107 JAINS C. KURIAN HST (SOCIAL SCIENCE) ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM, RESIDING AT VALLOCHERIL HOUSE, PALOORKAVU P.O, IDUKKI, PIN - 685532 108 ANJU THOMAS UPST, ST. SEBASTIAN'S HSS, KADANAD, KOTTAYAM, RESIDING AT ANJILITHOTTIYIL HOUSE, MUTTOM P.O, IDUKKI, PIN - 685587 109 MANJU JOSEPH HST (MALAYALAM), ST. MARY'S GHSS, PALA, KOTTAYAM, RESIDING AT THEKKUMKATTIL HOUSE, KURUMANNU P.O, PALA, KOTTAYAM, PIN - 686651 110 GLANIS BABY UPST, ST. MARY'S HS, POTHANICAD, KOTHAMANGALAM, ERNAKULAM, RESIDING AT NADUKKATTIL HOUSE, MEKKADAMPU P.O, KADATHY, ERNAKULAM, PIN - 682316 W.A. No.1602 of 2022 & con. cases 408

BY ADVS.

P.K.NANDINI T.GEORGE ABRAHAM JIJI THOMAS K.MOHANAKANNAN SHAMEENA SALAHUDHEEN T.R.JAGADEESH SIJI ANTONY H.PRAVEEN (KOTTARAKARA) SMITHA MATHEW P.S.SAJEEV P.M.JOSEPH MANOJ GEORGE SPECIAL GOVERNMENT PLEADER SRI.T.B.HOOD

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 409

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF FEBRUARY 2023 / 24TH MAGHA, 1944 WA NO. 356 OF 2023 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANTS/3RD PARTIES:

1 SETINA P PONNAPPAN, AGED 42 YEARS, DAUGHTER OF PONNAPPAN HSST (SOCIOLOGY), ST. JOSEPHS HSS, PULINCUNNOO, ALAPPUZHA DISTRICT 688504 2 BINU ABRAHAM AGED 34 YEARS, DAUGHTER K.J. ABRAHAM, HSST (MALAYALAM), ST. JOSEPHS HSS, PULINCUNNOO, ALAPPUZHA DISTRICT - 688504 3 FR. ARUN CYRIAC, AGED 41 YEARS SON OF CYRIAC THOMAS, HSST (MALAYALAM), ST. JOSEPHS HSS, PULINCUNNOO, ALAPPUZHA DISTRICT, PIN

- 688504 4 JEFFEY MARY JOSEPH AGED 32 YEARS D/O JOSEPH THOMAS, HSST (JUNIOR) MATHS, ST. JOSSEPHS HSS, PULINCUNNOO ALAPPUZHA DISTRICT -

            688504
     5      MEGHA THOMAS,

HSST (JUNIOR) MATHS, ST. EPHREMS HSS, MANNANAM, KOTTAYAM DISTRICT, PIN - 686561 6 SRUTHY K MATHEW AGED 27 YEARS, UPST, ST. JOSEPHS UPS, MANNANAM, KOTTAYAM DISTRICT, PIN - 686561 7 ANU GEORGE UPST, ST. JOSEPHS UPS, MANNANAM, W.A. No.1602 of 2022 & con. cases 410

KOTTAYAM DISTRICT - 686561 8 RIYA RAJUMON UPST, ST. JOSEPHS UPS, MANNANAM, KOTTAYAM DISTRICT - 686561 9 AKHILA TREESA JOSEPH, UPST, ST. JOSEPHS UPS, MANNANAM, KOTTAYAM DISTRICT - 686561 10 ALVIN JAMES UPST, ST. JOSEPHS UPS, MANNANAM, ALAPPUZHA DISTRICT - 688561 11 MINU JOSEPH, UPST, ST. JOSEPHS HSS, PULINCUNNOO, ALAPPUZHA DISTRICT - 688504 12 ANNS MARIA JOSE, UPST, S.H. UPS, CHAMPAKULAM, ALAPPUZHA DISTRICT - 688505 13 VINU P O, FULL TIME MENIAL, ST. JOSEPHS HSS, PULINCUNNOO, ALAPPUZHA DISTRICT - 688504 14 ALBIN ALEX FULL TIME MENIAL, ST. JOSEPHS HSS, PULINCUNNOO, ALAPPUZHA DISTRICT - 688504 BY ADVS.

V.A.MUHAMMED V.RAJASEKHARAN NAIR RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT. JASEELA P AGED 40 YEARS, WIFE OF ALI K, KAREKKADAN HOUSE, THAMPANANGADI VALUVANANGAD SOUTH P O, PANDIKKAD, MALAPPURAM DISTRICT, PIN - 676521 2 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001 3 THE DIRECTOR OF GENERAL EDUCATION (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS) JAGATHY, THIRUVANANTHAPURAM 695014 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, W.A. No.1602 of 2022 & con. cases 411

MALAPPURAM - 676505 5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM - 676505 6 THE ASSISTANT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM - 679328 7 THE MANAGER R.M. HIGH SCHOOL, MELATTOOR MALAPPURAM DSITRICT-

             679328
     8       THE MANAGER

E M E A H S SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM DISTRICT - 673638 9 THE MANAGER M S P HIGH SCHOOL, MALAPPURAM DISTRICT - 676505 10 THE MANAGER I O H S SCHOOL, EDAVANNA, MALAPPURAM DISTRICT - 676541 11 THE DISTRICT EDUCATIONAL OFFICER WANDOOR, MALAPPURAM DISTRICT - 679328 BY ADV JAYASREE K.P.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI T.B.HOOD,SPL.GP TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 412

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR & THE HONOURABLE MRS. JUSTICE SOPHY THOMAS MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944 WA NO. 445 OF 2023 AGAINST THE JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF HIGH COURT OF KERALA APPELLANT/3RD PARTY:

THE MANAGER, SREE NARAYANA VILASAM HIGHER SECONDARY SCHOOL, N.R.CITY, RAJAKKAD, IDUKKI DISTRICT - 685 566 (D.RADHAKRISHNAN THAMPI) BY ADVS.

V.A.MUHAMMED M.SAJJAD RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

1 SMT.JASEELA P., AGED 40 YEARS, WIFE OF ALI K., KAREKKADAN HOUSE, THAMPANANGADI, VALUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM DISTRICT-676 521.

2 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001. 3 THE DIRECTOR OF GENERAL EDUCATION, (SHOWN IN THE CAUSE TITLE OF THE WRIT PETITION AS DIRECTOR OF PUBLIC INSTRUCTIONS), JAGATHY, THIRUVANANTHAPURAM-695 014. 4 THE DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATION OFFICE, UPHILL, MALAPPURAM-676 505.

5 THE ASSISTANT EDUCATIONAL OFFICER, MANJERI, UPHILL, MALAPPURAM-676 505. W.A. No.1602 of 2022 & con. cases 413

6 THE ASSISTANT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM-679 328.

7 THE MANAGER, R.M.HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT-679 328.

8 THE MANAGER, E.M.E.A.H.S. SCHOOL, (UNDER SEETHI HAJI MEMORIAL TRUST, KONDOTTY), MALAPPURAM 673 638.

9 THE MANAGER, M.S.P. HIGH SCHOOL, MALAPPURAM DISTRICT-676 505.

10 THE MANAGER, I.O.H.S. SCHOOL, EDAVANNA, MALAPPURAM DISTRICT-676 541. 11 THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT-679 328. BY ADVS.

AUGUSTINE JOSEPH M.MUHAMMED SHAFI JAYASREE K.P.

T.B.HOOD SPL.GP. TO AG

THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 13.03.2023, ALONG WITH WA.1602/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.A. No.1602 of 2022 & con. cases 414

P.B.SURESH KUMAR & SOPHY THOMAS, JJ.

----------------------------------------------- Writ Appeal Nos.1602, 1445, 1459, 1514, 1530, 1546, 1558, 1618, 1619, 1620, 1622, 1623, 1624, 1625, 1626, 1627, 1629, 1630, 1631, 1632, 1636, 1644, 1667, 1668, 1669, 1679, 1680, 1681, 1682, 1703, 1711, 1720, 1721, 1722, 1723, 1725, 1726, 1727, 1728, 1729, 1737, 1738, 1739, 1740, 1746, 1747, 1758, 1759, 1760, 1761, 1762, 1763, 1764, 1770, 1791, 1796, 1797, 1891, 1893, 1894, 1895, 1896, 1898, 1906, 1907, 1908, 1909, 1993, 1995, 1996 & 1997 of 2022 and Writ Appeal Nos.43, 56, 66, 118, 253, 273, 312, 313, 356 & 445 of 2023

----------------------------------------------- Dated this the 13th day of March, 2023.

JUDGMENT

P.B.Suresh Kumar, J.

"It is an alarming reality that the disabled people are

out of job not because their disability comes in the way of their

functioning rather it is social and practical barriers that prevent

them from joining the workforce", observed the Apex Court in

Union of India v. National Federation of the Blind, (2013)

10 SCC 772, in the context of delay on the part of the authorities

in giving effect to the provisions contained in the Persons with

Disabilities (Equal Opportunities, Protection of Rights and Full

Participation) Act, 1995, hereinafter referred to as "the 1995 Act". W.A. No.1602 of 2022 & con. cases 415

The said observation is proven to be correct by the facts of these

cases arising from the decision of the State Government to

extend the provisions of the 1995 Act and the Rights of Persons

with Disabilities Act, 2016, hereinafter referred to as the "2016

Act" which replaced the 1995 Act, to schools receiving aid from

the State Government (aided schools). The task of this Court,

therefore, is to consider the ways and means to remove the social

and practical barriers that prevent people with disabilities from

joining the workforce in aided schools. It was also observed by

the Apex Court in the said case that in the matter of dealing with

cases involving relief to persons with disabilities, the approach of

the executive must be liberal and relief oriented, for a little

concern to this class can do wonders in their lives, help them

stand on their own and not remain at the mercy of others. Let us

undertake the task keeping in mind the said observation of the

Apex Court.

2. These appeals, except W.A.No.1667 of 2022,

arise from the common judgment in three writ petitions namely,

W.P.(C) Nos.19808 of 2021, 17632 of 2021 and 11673 of 2022, of

which one was instituted by the office bearer of an association

seeking general directions for the benefit of persons with

disabilities and the other two were instituted by persons with

disabilities seeking general as well as personal reliefs.

W.A.No.1667 of 2022 is one instituted challenging the judgment

in W.P.(C) No.8090 of 2022 instituted by a few persons with

disabilities seeking reliefs similar to the reliefs claimed in W.P.(C)

No.11673 of 2022 which was disposed of in tune with the

common judgment impugned in the remaining appeals. As the

questions arising for consideration in all the appeals are one and

the same, they are disposed of by this common judgment. Parties

and documents are referred to in this judgment, unless otherwise

mentioned, as they appear in W.P(C) No.19808 of 2021.

3. On 6.9.2021, having noticed that a large number of

proposals received by the Department of General Education for

approval of the appointments made in aided schools after

15.07.2021 were not processed, the Director of General

Education issued Ext.P4 communication calling upon the

educational officers in the State to approve the said

appointments on or before 24.09.2021. W.P(C) No.19808 of 2021

was one instituted on 18.09.2021 by one K.J.Varghese styling W.A. No.1602 of 2022 & con. cases 417

himself to be the President of an organisation called the Kerala

Federation of the Blind, challenging Ext.P4 communication. A

direction was also sought in the said writ petition to the State

Government to direct the Managers of all aided schools in the

State to give effect to the provisions in the 1995 Act and the

2016 Act, hereinafter referred to collectively as "the Statutes" as

regards reservation for employment in favour of persons with

disabilities in aided educational institutions and also to take

immediate steps to effect the backlog in the appointments in the

arising vacancies. The case set out by the petitioner in the said

writ petition is that even though the State Government has

issued Ext.P1 order as early as on 18.11.2018 extending the

application of the Statutes to all aided educational institutions in

the State with effect from 07.02.1996 and directed the concerned

administrative departments to instruct the appointing authorities

to ensure compliance of the provisions of the Statutes and to

make up the backlog in the appointments in the vacancies arising

from 18.11.2018, the same has not been given effect to.

4. On 23.09.2021, this Court passed an interim

order in W.P.(C) No.19808 of 2021 staying Ext.P4 communication, W.A. No.1602 of 2022 & con. cases 418

taking the view that appointments made after 18.11.2018 are not

liable to be approved without implementing the directions

contained in Ext.P1 order.

5. On 08.11.2021, while the said writ petition was

pending, the Government issued Ext.P5 order directing that steps

shall be taken to make up the backlog in the appointments in

aided schools in terms of the Statues in the arising vacancies. As

per the said order, the Director of General Education was also

directed to ensure compliance of the said direction. After having

issued the said order, the Government moved an interlocutory

application in W.P.(C) No.19808 of 2021 seeking orders vacating

the interim order passed on 23.09.2021. This Court did not

vacate the interim order. Instead, this Court clarified that the

interim order dated 23.09.2021 will not preclude the approval of

appointments made in posts other than those identified as

suitable for appointment of persons with disabilities. Later, W.P(C)

No.19808 of 2021 was amended incorporating a prayer for

quashing Ext.P5 order also, to the extent it permits

implementation of the provisions of the Statues in the vacancies

that arose after 8.11.2021.

W.A. No.1602 of 2022 & con. cases 419

6. W.P.(C) No.11673 of 2022 is one instituted by five

other persons with disabilities who are eligible and qualified to be

considered for appointment to teaching posts in aided schools

against vacancies earmarked for persons with disabilities in terms

of the Statutes. The challenge in the said writ petition was also

against Ext.P4 communication and Ext.P5 order of the

Government to the extent it permits implementation of the

provisions of the Statues in the vacancies that arose after

8.11.2021.

7. W.P.(C) No.17632 of 2021 is one instituted by

another person with disability. The case set out by her in the said

writ petition is that she is eligible and qualified to be considered

for appointment to the post of HSA (Hindi) in aided schools

against the vacancies earmarked for persons with disabilities in

terms of the Statutes; that there is a vacancy of HSA (Hindi) in

the sixth respondent school, and that even though she preferred

an application for appointment against the said vacancy, the

same is not being considered. The prayer in the said writ petition,

in the circumstances, was for a direction to the sixth respondent

to comply with Ext.P1 order.

W.A. No.1602 of 2022 & con. cases 420

8. A counter affidavit was filed by the State in W.P.

(C) No.19808 of 2021 contending that Ext.P1 order was under

challenge in a few writ petitions, that the judgment in the said

cases attained finality only on 05.07.2021 and that it is due to

the said reason that Ext.P1 order was not given effect to. It was

stated in the counter affidavit that if persons with disabilities are

directed to be appointed retrospectively, teachers who secured

appointments after 18.11.2018 will have to be terminated. It was

also stated in the counter affidavit that as vacancies sufficient to

make up the backlog appointments exist now in the aided

schools, the appointments already made need not be disturbed. It

was also pointed out that guidelines have also been prescribed

by the Government on 25.06.2022 for giving effect to Ext.P5

order. Ext.R1(a) is the order issued by the Government in this

regard. A counter affidavit was filed by the State in W.P.(C)

No.11673 of 2022 also, more or less on the same lines.

9. The sixth respondent in W.P.(C) No.17632 of 2021

filed a counter affidavit in the said writ petition contending that

the request made by the petitioner in the writ petition was

received only on 20.07.2021 and the vacancy referred to by the W.A. No.1602 of 2022 & con. cases 421

petitioner was filled up in the meanwhile on 15.07.2021 itself.

10. The learned Single Judge, on an elaborate

consideration of the facts and circumstances of the case and the

law on the point, took the view that in the absence of any interim

order in the writ petitions in which Ext.P1 order was challenged

and also in the appeals preferred against the judgment in the

said writ petitions, it was obligatory for the Government to ensure

compliance of Ext.P1 order and consequently, disposed of the

writ petitions with the following directions:

"a) It is declared that the Managers of Aided Schools are bound by G.O.(P) No.18/2018/SJD dated 18.11.2018, and they shall provide 3% reservation of the total number of vacancies in the cadre strength in appointments in Aided Schools to the posts with effect from 07.02.1996 and to fill the backlog from 07.02.1996 to 18.04.2017; and 4% reservation of the total number of vacancies in the cadre strength in appointments in Aided schools with effect from 19.04.2017 in tune with G.O.(P) No. 5/19/SJD dated 7/05/2019 and the orders referred to therein.

b) Order dated 06.09.2021 vide No. H(2)/19500/2019/D.G.E.

issued by the Additional Director General (Ext.P4 in W.P.(C) No.19808/2021) will stand quashed.

c) G.O.(P) No.19/2021/G.Edn. dated 08.11.2021 (Ext.P5 in W.P.

(C) No.19808/2021) and Order dated 07.12.2021 vide No. H(2)/295299/2021/D.G.E. issued by the Additional Director W.A. No.1602 of 2022 & con. cases 422

General (Ext.P6 in W.P.(C) No.19808/2021) to the extent that it fixes a cut off date and directs that only vacancies in Aided schools which arise after 08.11.2021 shall be filled up in terms of the 1995 Act/2016 Act will stand quashed.

d) In terms of G.O.(M.S) No.111/2022/G.Edn. dated 25.06.2022 but without the cutoff date fixed as 08.11.2021, backlog vacancies from 07.04.1996 shall be calculated and the roster shall be prepared within a period of two months from today tabulating the first in 33 vacancies from 07.02.1996 and the first in 25 vacancies from 19.04.2017 onwards for absorbing differently abled in the process of recruitment in Aided Schools in respect of vacancies that have arisen after the date of issuance of G.O.(P) No.18/2018/SJD dated 18.11.2018 as upheld by this Court in Renjith (supra) and in tune with G.O.(P) No. 5/19/SJD dated 7/05/2019 and the previous orders referred to therein.

e) Appointments already made by the management after the date of issuance G.O.(P) No.18/2018/SJD dated 18.11.2018 in respect of which approval has not been granted by the educational authorities to date shall be subject to the directions above. Only after filling the backlogs as directed above, shall approval be granted in respect of those appointments. Approval of appointments already granted shall not be unsettled.

The Government accepted the decision of the learned Single

Judge and issued an order on 19.09.2022 modifying Ext.R1(a)

order to the effect that the backlog in the appointments due to

persons with disabilities in terms of the Statutes shall be made up W.A. No.1602 of 2022 & con. cases 423

in the vacancies arising after 18.11.2018 itself.

11. Respondents 4 to 81 in W.P.(C) No.19808 of 2021

who are Managers of some of the aided schools in the State are

aggrieved by the decision of the learned Single Judge.

W.A.No.1602 of 2022 is one filed by them challenging the

judgment in the said writ petition. W.A.Nos.1619 of 2022 and

1669 of 2022 are filed by the fourth respondent in W.P.(C)

No.19808 of 2021, who is the Manager of an aided school,

challenging the judgments in the remaining writ petitions. The

remaining appeals, other than W.A No.1667 of 2022 are instituted

by third parties challenging the common judgment in the three

writ petitions. W.A.No.1667 of 2022 is also an appeal filed by the

Manager of an aided school. Among the appellants in the third

party appeals, some are teachers and non-teaching staff

appointed in aided schools after 18.11.2018, some are teachers

and non-teaching staff appointed in aided schools after

8.11.2021, but in the vacancies that arose before 8.11.2021,

some are teachers and non-teaching staff appointed in aided

schools in the vacancies that arose after 8.11.2021 and the rest

are Managers of aided schools. As far as the first two categories W.A. No.1602 of 2022 & con. cases 424

of appellants in the third party appeals are concerned, the

grievance voiced by them is that, but for the directions issued in

the impugned judgment, their appointments would have been

approved by the educational officers concerned. As far as the

third category of appellants in the third party appeals are

concerned, even though they contend that their appointments

also would have been approved but for the directions in the

impugned judgment, they do not dispute the fact that in terms of

Ext.P5 order, fresh appointments, without compliance of the

provisions contained in the Statutes were interdicted in aided

schools by the Government. Similarly, they also do not dispute

the fact that none of them have challenged Ext.P5 order. In the

circumstances, it is unnecessary for us to deal with the grievance

voiced by the third category of appellants in the appeals. As far

as the appeals instituted by the Managers of aided schools are

concerned, including the Managers who were party to the writ

petition from which these appeals arise, it is seen that they are

only espousing the grievances of the three categories of teaching

and non-teaching staff appointed by them as referred to above.

As such, according to us, it is suffice to deal with the grievance W.A. No.1602 of 2022 & con. cases 425

voiced by the first two categories of appellants, viz, teachers and

non-teaching staff appointed in aided schools after 18.11.2018 in

the vacancies that arose before 8.11.2021 and teachers and non-

teaching staff appointed in aided schools after 8.11.2021, but in

the vacancies that arose before 8.11.2021.

12. Heard the learned counsel for the appellants, the

learned counsel for the petitioners in the writ petitions as also the

learned Government Pleader.

13. The learned counsel for the appellants in the

appeals contended in unison that inasmuch as the teachers

appointed in aided schools in the State after 18.11.2018 were not

arrayed as parties to the writ petitions either personally or in a

representative capacity, the impugned judgment is liable to be

set aside on that sole ground. According to them, such a course

was necessary as they were persons who will be affected by the

reliefs sought for in the writ petitions. The learned counsel

elaborated the said submission by referring to the provisions

contained in the Kerala Education Act and the Rules made

thereunder (the KER) and pointing out that the scheme of

appointment under the Kerala Education Act and the KER is that W.A. No.1602 of 2022 & con. cases 426

once the appointment is approved, it relates back to the date of

appointment. While some of the learned counsel raised the said

argument on the basis that such a course was necessary to

comply with the principles of natural justice, some others raised

the said argument on the basis that Rule 148 of the Rules of the

High Court of Kerala mandates such a course. It was also pointed

out by the learned counsel that the judgment rendered by this

court in an identical case has been set at naught by the Apex

Court in Civil Appeal Nos.551-553 of 2023 on the very same

ground. It was also submitted by the learned counsel, placing

reliance on the decision of this Court in Anil Kumar v. State of

Kerala, 2022 (1) KLT 197, that the jurisdiction of this Court under

Article 226 of the Constitution though couched in wide terms, it

shall not be exercised, if the exercise of the same would result in

injustice to persons who are not parties to the litigation.

14. It was also argued by the learned counsel for the

appellants in unison that the impugned judgment, insofar as it

was held therein that the appointments of teachers made after

18.11.2018 which have been approved need not be unsettled,

treats equals unequally, and inasmuch as the petitioners do not W.A. No.1602 of 2022 & con. cases 427

challenge that part of the impugned judgment in appeal, the

teachers, whose appointments are not approved, are to be

treated at par with teachers whose appointments are approved.

15. Dr.George Abraham, the learned counsel

appearing for the appellants in some of the appeals contended, in

addition, that Section 38 of the 1995 Act envisages a scheme for

ensuring employment of persons with disabilities and such a

scheme as provided for in the said provision is yet to be framed

by the State Government. According to him, without a scheme in

terms of Section 38 of the 1995 Act, the provisions of the

Statutes cannot be implemented. Sri.Kurian George

Kannanthanam, the learned Senior Counsel appearing for the

appellants in some other appeals contended, in addition, that W.P.

(C) No.19808 of 2021 is not maintainable inasmuch as the

petitioner therein has no case that any of his rights, constitutional

or statutory, is infringed on account of the inaction on the part of

the State Government in implementing Ext.P1 order. As regards

the remaining writ petitions, it was argued by the learned Senior

Counsel that in as much as the same are not writ petitions

instituted in a representative capacity, the learned Single Judge W.A. No.1602 of 2022 & con. cases 428

ought not have issued any general directions as done in terms of

the impugned judgment.

16. Sri.V.A.Muhammed, learned counsel appearing

for the appellants in some of the appeals argued in addition,

placing reliance on Section 36 of the 2016 Act, that it is

obligatory on the part of the Government to prescribe by

notification the jurisdiction of special employment exchanges

from where the list of persons with benchmark disabilities could

be obtained by the Managers in order to comply with the

requirements of the Statutes. According to the learned counsel,

no such notification has been issued till date and only on

issuance of notifications in terms of Section 36, the Managers are

obliged to comply with requirements of the Statutes as regards

reservation in favour of persons with disabilities. It was also

argued by the learned counsel that at any rate, since posts are

identified and notified for appointment in terms of the provisions

of the Statutes only on 25.6.2022 as per Ext.R1(a) order,

appointments could be made only thereafter. Sri.Elvin Peter P.J.,

the learned counsel appearing for the appellants in some other

appeals contended, in addition, that on appointment, going by W.A. No.1602 of 2022 & con. cases 429

the scheme of the Kerala Education Act and the KER, the

appointee gets title to hold the post and the approval is only a

subsequent act and therefore, unless the appointment is

challenged and set aside, approval alone cannot be interfered

with. The learned counsel has also contended that W.P.(C)

No.17362 of 2021 instituted seeking a writ of mandamus against

the Manager of an aided school is not maintainable. He relied on

the decision of this Court in Kendriya Vidyalaya Sangathan v.

Elna Chinchu, 2022 (5) KLT 527, in support of the said

argument. It was also argued by the learned counsel that

inasmuch as the 1995 Act came into force as early as on

07.02.1996, the appointments made in aided institutions since

then, otherwise than in accordance with the said Act, are illegal

and the learned Single Judge could not have therefore drawn a

distinction between persons who got approval for their

appointments after 2018 and before 2018. According to the

learned counsel, the said classification is without any rational

basis and does not have any nexus with the object sought to be

achieved. The submission made by the learned counsel, therefore

was that if the cut-off date fixed for implementing the provisions W.A. No.1602 of 2022 & con. cases 430

of the Statutes is found to be bad, the conclusion that the

appointments already made are to be approved, is inescapable, if

the same are otherwise in order. The learned counsel relied on

the decision of the Apex Court in Ashwani Kumar v. State of

Bihar, (1997) 2 SCC 1, in support of the said argument.

17. Sri.T.T.Muhamood, the learned counsel for the

appellants in some of the appeals argued that the Government

has not issued any direction individually till date to the Managers

to comply with the provisions of the Statutes insofar as it relates

to the reservation in appointments in favour of persons with

disabilities, and the direction in Ext.P1 order is only to the

concerned administrative departments of the State Government

to instruct the appointing authorities to do so and that the

Managers of aided schools cannot, therefore, be blamed for

having made appointments otherwise than in accordance with

the Statutes. Sri.R.K.Muraleedharan, the learned counsel for the

appellants in some of the appeals argued, placing reliance on the

decision of the Apex Court in Ajay Kumar Pandey and Others

v. State of U.P. and Others [Civil Appeal No.4811 of 2022] that

the reservation provided for in favour of persons with disabilities W.A. No.1602 of 2022 & con. cases 431

in terms of the Statutes is only in 3% / 4% of the total number of

vacancies in an establishment and not in all cadres of every

establishment. It was argued by the learned counsel that the

direction in Ext.R1(a) order to provide the statutory reservation in

all cadres in aided schools, is one which is neither provided for

nor contemplated under the Statutes.

18. Sri.John Joseph Vettikad, the learned counsel for

the appellants in some of the appeals argued that appointments

have already been made in compliance with the provisions of the

Statutes in some of the schools, but nevertheless, appointments

subsequently made are not being approved in the light of the

impugned judgment. According to the learned counsel, if

appointments are already made in tune with the provisions

contained in the Statutes, there is absolutely no justification for

not approving the appointments subsequently made which are

otherwise in order. Sri.Jestin Mathew, the learned counsel for the

appellants in some of the appeals argued that the directions

issued by the learned Single Judge are not workable since

qualified hands are not available among the persons with

disabilities for appointment in aided schools in various categories W.A. No.1602 of 2022 & con. cases 432

identified as suitable for appointment of persons with disabilities.

It was also argued by the learned counsel that the reliefs granted

by the learned Single Judge are beyond the prayers sought for by

the petitioners in the writ petitions.

19. Sri.P.M.Joseph, the learned counsel appearing for

the appellants in some of the appeals has reiterated the

submissions made by the learned Senior Counsel Sri.Kurian

George Kannanthanam. In addition, it was pointed out that as

sufficient number of qualified hands are not available among

persons with disabilities for appointment in aided schools in

compliance with provisions of the Statutes, the directions issued

by this Court would adversely affect the interests of the students.

In order to buttress the said argument, it was pointed out by the

learned counsel that large number of posts are lying vacant in

Government departments and other establishments which are

reserved for persons with disabilities. Sri.K.Ramkumar, the

learned Senior Counsel appearing for the appellants in some of

the appeals argued that the Kerala Education Act and the KER

provide for appointment of teachers in aided schools in a

particular manner and the same cannot be varied or overridden W.A. No.1602 of 2022 & con. cases 433

by executive orders. It was also argued by the learned Senior

Counsel that the petitioners have, in fact, sought a writ of

mandamus for enforcement of statutory rules. According to the

learned Senior Counsel, such a writ petition is not maintainable.

The learned Senior Counsel has relied on the decision of this

Court Vasudeva Shenoy v. Government of India, 1994 (1)

KLT 389, in support of the said proposition. Placing reliance on the

decision of this Court in Prathyasa Mental Health Counselling

Forum v. State of Kerala, 2021 (1) KLT SN 21 (C.No.21), the

learned Senior Counsel contended that W.P.(C) No.19808 of 2021

is not maintainable.

20. The learned counsel for the petitioners in the writ

petitions made elaborate submissions in reply to the arguments

made by the learned counsel for the appellants. We are not

referring to the submissions made by the learned counsel for the

petitioners in this regard as we propose to refer to the same

elaborately while dealing with the arguments advanced by the

learned counsel for the appellants. However, it is to be mentioned

that on a query from the Court, Smt.P.K.Nandini, the learned

counsel for the petitioners in W.P.(C) Nos.19808 of 2021 and W.A. No.1602 of 2022 & con. cases 434

11673 of 2022 submitted that the backlog of appointments as on

today would come approximately to 5000.

21. Sri.T.B.Hood, the learned Special Government

Pleader although submitted that the stand of the Government

was that the provisions in the Statutes as regards reservation in

favour of persons with disabilities can be given effect to in the

vacancies arising after 08.11.2021, since the contentions put

forward by the Government in this regard were not accepted by

the learned Single Judge, steps have already been taken to give

effect to the provisions contained in the Statutes from

18.11.2018 itself.

22. On being requested by the Court to make

submissions as regards the stand of the State in respect of the

various submissions made by the learned counsel for the

appellants, the learned Special Government Pleader submitted

that going by the provisions contained in the Kerala Education Act

and the KER, the appointment made by the Manager does not

confer on the appointee any title to the post and consequently,

the appointee cannot claim any vested right based on the same.

It was the submission of the learned Special Government Pleader W.A. No.1602 of 2022 & con. cases 435

that if an appointment is concluded by acceptance of the offer,

the appointee has a vested right to be considered for approval in

accordance with law. Placing reliance on the Larger Bench

decision of the Apex Court in Naresh Shridhar Mirajkar v.

State of Maharashtra, AIR 1967 SC 1, the learned Special

Government Pleader also submitted that a judgment of the court

cannot be attacked as violative of Article 14 of the Constitution.

The learned Special Government Pleader has also submitted that

the scheme provided for in Section 38 of the 1995 Act and

Section 37 of the 2016 Act have nothing to do with the

appointments to be made in terms of the provisions of the

Statutes. In the context of the submissions made by the learned

counsel for the appellants as regards the alleged illegalities in

Ext.R1(a) order, the learned Special Government Pleader

submitted that the same is under challenge in various writ

petitions and this Court may not, therefore, examine the

correctness of the said order in these appeals.

23. At the outset, it is to be mentioned that even

though the Government issued Ext.R1(a) order during the

pendency of the writ petitions prescribing the procedure to be W.A. No.1602 of 2022 & con. cases 436

followed for complying with Ext.P1 order, the same was not under

challenge before the learned Single Judge. As such, it is

unnecessary for us to examine the various submissions made by

the learned counsel for the appellants as regards the legality of

Ext.R1(a) order and it is only appropriate that we leave open that

issue for the aggrieved persons to challenge the said order in

appropriate proceedings, if so advised. In the nature of the reliefs

sought in the writ petitions, the only question that arose for

consideration in the writ petitions was whether the appointments

made in aided schools after 18.11.2018 otherwise than in

accordance with the provisions of the Statutes, and Ext.P1 order

are valid, and the learned Single Judge answered the said

question in the negative. Let us first examine whether the

learned Single Judge was right in answering the said question in

the negative, independent of the arguments advanced by the

learned counsel for the appellants.

24. The 1995 Act came into force on 07.02.1996.

Section 33 of the 1995 Act provides that every appropriate

Government shall appoint in every establishment such

percentage of vacancies not less than three per cent, for persons W.A. No.1602 of 2022 & con. cases 437

or class of persons with disability in the posts identified for each

disability. The 1995 Act was replaced by the 2016 Act on

19.04.2017. Section 34 of the 2016 Act provides that every

appropriate Government shall appoint in every Government

establishment not less than 4% of the total number of vacancies

in the cadre strength in each group of posts meant to be filled

with persons with benchmark disabilities specified therein in the

posts identified for each disability. Even though the Statutes

came into force on 07.02.1996 and 19.04.2017 respectively, the

materials on record indicate that there was no initiative at all

from the side of the State Government to give effect to the

provisions of the Statutes in Government aided schools. It was

while so, one Jasitha K.N., a person suffering from disability had

approached this Court in W.P.(C) No.30334 of 2013 complaining of

non-implementation of the 1995 Act, and sought directions to the

State Government to provide reservation to persons with

disabilities in aided schools. The said writ petition was resisted by

the State Government contending that since the authority to

make appointments in aided schools is with the Managers in

terms of the provisions of the Kerala Education Act and the KER, W.A. No.1602 of 2022 & con. cases 438

the Government cannot do anything in the matter. This Court

repelled the said contention holding that the provisions of the

Statutes are certainly to be extended in aided educational

institutions also by issuing appropriate directions to such

institutions by the State Government which the State

Government is competent to do in terms of the provisions

contained in the Kerala Education Act and the KER and disposed

of the writ petitions, directing the State Government to take

necessary steps to implement the provisions of the 1995 Act

within two three months. Paragraphs 5 to 7 and 9 of the

judgment in the said case read thus:

"5. This court is of the opinion that the view taken by the 3rd respondent cannot be accepted. Aided schools are coming under the direct payment scheme of the Government and the salary of teachers and non teaching staff is paid from the public exchequer. Further, provisions contained in the Kerala Education Act and the Kerala Education Rules provides authority on the Government to put restrictions with respect to functioning of the aided schools. The managements are bound to comply with such directions issued by the Government from time to time, including directions if any with respect to reservation of any posts of teaching or non-teaching staff for any particular category. Hence the contention that appointment in aided school is the absolute prerogative of the management cannot be accepted.

6. Further question to be decided is as to whether the W.A. No.1602 of 2022 & con. cases 439

management will come within the definition of 'establishment' defined under Section 2(k) of the Disabilities Act. The Act provides that 'establishment' means a corporation established by or under a Central, Provincial or State Act, or an authority or a body owned or controlled or aided by the Government. The establishment of an aided school is on the basis of provisions contained in the KE Act and KER. Such establishment is totally controlled in its functioning by the Government. Further it is aided by the Government with respect to payment of salary to the teaching and non teaching staff. Hence this court is of the opinion that aided schools within the State will come perfectly within the definition of 'establishment' contained under Section 2(k) of the Disabilities Act.

7. Going by directions contained in the judgment in National Federation of the Blinds' case (supra) it is for the State Government to take necessary steps in compliance with the directions. The State Government has to formulate its policy with respect to issuing necessary directions to the management of aided schools within the State, in this regard.

xxxxx xxxxx

9. Under the above mentioned circumstances this court is of the opinion that interest of justice will be achieved by issuing direction to respondents 1 and 2 to take appropriate decision in the matter and to take necessary steps for implementation of the directions contained in the decision of the Honourable apex Court, cited above, with respect to all aided educational institutions within the State. Needful steps in this regard shall be taken at the earliest possible, at any rate within a period of three months from the date of receipt of copy of this judgment."

25. Even though the judgment in W.P.(C) No.30334 of W.A. No.1602 of 2022 & con. cases 440

2013 was rendered as early as on 16.10.2014, the directions

therein have not been complied with by the State Government. It

is seen that it is only much later on 18.11.2018, the State

Government issued Ext.P1 order extending the provisions of the

Statutes to all educational institutions getting Government aid in

compliance with the directions issued by the Apex Court in

Justice Sunanda Bhandare Foundation v. Union of India,

(2017) 14 SCC 1. As noted by the learned Single Judge, Ext.P1

order of the Government was categoric that the provisions in the

Statutes as regards the reservation in favour of persons with

disabilities shall be implemented by all educational institutions

getting Government aid with effect from 07.02.1996. In terms of

the said order, the Government also directed the concerned

administrative departments to instruct all appointing authorities

of such aided institutions to comply with the directions contained

therein. The operative portion of Ext.P1 order reads thus:

"6. The Government examined the matter in detail and are pleased to extend the provisions of section 2(k) of Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act 1995 and Rights of Persons with Disabilities Act 2016 to all educational institutions getting Government aid such as staff salary and other allowances, maintenance grant etc. with W.A. No.1602 of 2022 & con. cases 441

effect from 7.2.1996. The following instructions should be given to all appointing authorities of such aided institutions by the concerned Administrative Departments immediately.

i) To ensure 3% reservation of the total number of vacancies in the cadre strength in appointments in aided schools and aided colleges including professional colleges to the posts which are identified as suitable for persons with disabilities and issued vide Government Orders read as 5th to 9th papers above, with effect from 7.2.1996 and to fill the backlog from 7.2.1996 to 18.4.2017 as per the provisions of Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act 1995 with immediate effect.

ii) To provide 4% reservation of the total number of vacancies in the cadre strength in appointments in aided schools and aided colleges including professional colleges to the posts which are identified / to be identified as suitable for persons with disabilities with effect from 19.04.2017 as per the provisions of Rights of Persons with Disabilities Act 2016."

As stated by the petitioners themselves, Ext.P1 order was under

challenge in a few writ petitions before this Court. The said writ

petitions were heard along with a few other writ petitions

instituted by persons with disabilities seeking directions to the

Managers of a few aided schools to comply with the requirements

of Ext.P1 order. This Court, on an elaborate consideration of the

provisions of the Statutes, dismissed the writ petitions instituted

challenging Ext.P1 order, in terms of Ext.P2 judgment holding W.A. No.1602 of 2022 & con. cases 442

that even without a direction from the State Government, the

managements of the aided schools were duty bound to see that

differently abled persons are also given appointment under them

against the 3% / 4% of the vacancies in such schools. The writ

petitions instituted for implementing the provisions of the

Statutes were disposed of in terms of the very same judgment,

directing the managements to conduct selection and

appointment in tune with Ext.P1 order in implementation of the

Statutes, after holding that they are bound to fill up vacancies as

directed by the Government in Ext.P1 order. Paragraphs 41 and

52 of Ext.P2 judgment read thus:

"41. The minority right or direct payment agreement entered into between the Government also would not stand in the way of implementation of the provisions contained in the Act.

The appointment under the Act is also to be done by the educational agencies. State Government is not interfering with the right of managements to choose persons. Only thing is that while undertaking such selection the requisite percentage shall be from among the persons with disability. The State Government has only directed the Colleges to implement the provisions in the Act, that too, when the Hon'ble Supreme Court had been consistently issuing various directions for its implementation for the last several years. As pointed out by the additional respondents and the petitioners, who represent the beneficiaries of the Act, even without directions from the State Government, it is the duty of the managements of aided educational institutions, W.A. No.1602 of 2022 & con. cases 443

to see that the differently abled persons are also given appointment under them against the 3%/4% of the vacancies."

xxxx xxxx

52. In the result, W.P.(C).Nos.1806/2018 and 2800 of 2019 are dismissed. W.P. (C).Nos.224/2019 and 4753/2020 are disposed of with a direction to the respective managements to conduct the selection and appointment in tune with the aforesaid Government Order in implementation of the 1995 Act and Right to Persons with Disability 2016. They are bound to fill up the vacancies as directed in the Government Order.

As the respondents colleges in the Writ Petitions have not filled up any vacancy under the 3%/4% quota, they shall fill up the vacancies only in accordance with the Government Orders, after issuing notification specifying the same."

Ext.P2 judgment was challenged in W.A.Nos.1237 of 2020 and

connected cases before this Court on the grounds, among others,

that Ext.P2 judgment cannot be enforced since no posts suitable

for appointment of persons with disabilities have been identified

to be filled up in terms of Sections 32 and 33 of the 1995 Act and

Section 33 and 34 of the 2016 Act. It was argued that although

the Government identified the posts in Government schools and

departments by various orders issued from the year 2008

onwards, no posts in the aided schools were identified for

compliance of the provisions of the Statutes. The said contention W.A. No.1602 of 2022 & con. cases 444

was repelled by this Court holding that the various teaching posts

identified for compliance of the provisions of the Statutes in

Government Schools apply equally to aided institutions as well.

Even though the judgment in the writ appeals referred to above

was challenged before the Apex Court, the special leave petition

preferred for the said purpose was withdrawn. In other words,

Ext.P2 judgment has become final.

26. As noted by the learned Single Judge, even

though there was no interim order in the writ petitions instituted

challenging Ext.P1 order or in the appeals preferred against the

decision in the writ petitions, or in the special leave petition

preferred before the Apex Court challenging the appellate

decision, there is nothing on record to show that the directions in

Ext.P1 order to implement the provisions of the Statues with

effect from 07.02.1996 has been given effect to by any of the

Managements of aided schools in the State. It is conceded that

despite the fact that there was no interim order in the writ

petitions or in the further proceedings that arose from the writ

petitions, the Government or the Department of General

Education in the State have not taken any action to implement its W.A. No.1602 of 2022 & con. cases 445

decision to extend the provisions of the Statutes to aided

institutions in the State with effect from 07.02.1996. Instead, the

officials in the Department of General Education who are obliged

to give effect to Ext.P1 order, flouted Ext.P1 order by approving

the appointments made from 18.11.2018, violating not only the

provisions contained in the Statutes but also the directions issued

by the Apex Court. It is of course possible that the officers in the

Department of General Education may omit to take note of the

provisions in the Statutes as also the directions issued by the

Apex Court, on the basis of which Ext.P1 order was issued by the

Government on 18.11.2018, but is very difficult to assume that

the educational officers throughout the State without exception

would flout Ext.P1 order of the Government without the

concurrence of the Government. We take this view also for the

reason that despite the provisions in the Statutes and Ext.P1

order issued by the Government in implementation of the same,

that too, pursuant to the directions issued by the Apex Court, the

Government deputed its nominees for constituting selection

committees for appointment to the post of Higher Secondary

School Teachers on requests being received from the W.A. No.1602 of 2022 & con. cases 446

managements of aided schools. In other words, it could be seen

that there was a conscious decision at the appropriate level of

the Government that the provisions of the Statutes need not be

implemented. We take this view also in the light of Ext.P4

communication issued by the Director of General Education. As

noted, Ext.P2 judgment attained finality on 15.07.2021 when the

special leave petition preferred against the judgment of this Court

affirming Ext.P2 judgment was withdrawn. Ext.P4 communication

of the Director of General Education issued on 06.09.2021 is one

directing the educational officers in the State to complete the

process of approving the appointments made by the Managers of

aided schools on proposals received after Ext.P2 judgment has

become final, violating the provisions of the Statutes and flouting

the directions of the Government in Ext.P1 order issued as early

as on 18.11.2018. It is at that point of time, W.P.(C) No.19808 of

2021 was instituted, and this Court passed an interim order in

the said case on 23.09.2021 staying Ext.P4 communication. It

was only then the Government woke up from slumber and issued

Ext.P5 order. As noted, even in Ext.P5 order, the Government did

not direct implementation of the provisions of the Statutes as W.A. No.1602 of 2022 & con. cases 447

directed in Ext.P1 order. Instead, the direction issued in Ext.P5

was only to take steps to implement Ext.P1 order and to make up

the backlog appointments in the arising vacancies. In other

words, at the stage of passing Ext.P5 order also, there was a

conscious decision by the Government to postpone the

implementation of the provisions of the Statutes and Ext.P1 order

till 08.11.2021. In the light of the specific finding in Ext.P2

judgment that the provisions of the Statutes would apply to aided

schools in the State and that the provisions of the Statues should

have been complied with by the managements of aided schools

even without a direction from the Government and in the light of

the specific finding in the judgment of the Division Bench

affirming Ext.P2 judgment that there is no impediment

whatsoever in giving effect to the provisions of the Statutes,

there was absolutely no justification for not implementing the

provisions of the Statutes by the Managers of aided institutions in

the State with effect from 18.11.2018. Even if it is assumed that

there was a legitimate doubt in the State as to whether the

provisions of the Statutes would apply to aided educational

institutions, the managements of aided institutions cannot be W.A. No.1602 of 2022 & con. cases 448

heard to contend after Ext.P1 order that the Statutes do not apply

to them and they were duty bound to give effect to the provisions

of the Statutes with effect from the date of Ext.P1 order.

27. It is seen that it was at a stage where the State

had no option but to give effect to the provisions of the Statutes,

Ext.P5 order was issued on 08.11.2021 directing the Managers of

the aided schools to give effect to the provisions of the Statutes

and to make up the backlog appointments in the vacancies

arising after 08.11.2021. Let us now examine whether the

Government is justified in postponing the implementation of the

provisions of the Statutes from 18.11.2018 to 08.11.2021. Even

though it was asserted by the learned counsel for the appellants

who are teachers appointed in vacancies that arose after

18.11.2018 in various aided schools in the State that they have

acquired thereby a title to the posts in which they are appointed

and their right cannot be taken away on any ground whatsoever,

the Government has not put forward any such case. The case set

out by the Government, on the other hand, was only that if the

decision to give effect to the provisions in the Statutes is not

postponed till 08.11.2021, the teachers who are appointed in the W.A. No.1602 of 2022 & con. cases 449

vacancies that arose after 18.11.2018 earmarked for persons

with disabilities, will have to be terminated. It was also contended

by the State that rights of persons with disabilities could be

protected by earmarking the vacancies that arose after

08.11.2021, which were not permitted to be filled up, exclusively

for them.

28. In this context, it has to be mentioned that the

rights claimed by persons with disabilities for appointment in

aided educational institutions is not only statutory, but also

constitutional, for it is Article 16(1) of the Constitution that deals

with the power of the Central Government to make a provision for

reservation in favour of persons with disabilities. Viewing the

rights of persons with disabilities in the above perspective,

having accepted the fact that the State has the obligation to give

effect to the same in aided schools and having issued an order to

the effect that the same shall be given effect to from 18.11.2018,

we do not think that the Government could postpone the

implementation of the provisions of the Statutes, on any ground

whatsoever. It is all the more so since we are of the view that the

postponement of the implementation of the provisions of the W.A. No.1602 of 2022 & con. cases 450

Statutes would impinge the constitutional and statutory rights of

persons with disabilities. We hold so as there cannot be any

doubt that the various vacancies over which they could have

claimed appointment, had the Statutes been implemented with

effect from 18.11.2018, were no longer available as on

08.11.2021. Similarly, the possibility of similar and identical

vacancies not arising in the respective schools in the near future

cannot also be ruled out. The case of the petitioner in W.P.(C)

No.17632 of 2021 is one which would demonstrate the prejudice

that would be caused to persons with disabilities on account of

the postponement of the implementation of the provisions in the

Statutes till 8.11.2021. As noted, admittedly, the petitioner in the

said case was a person qualified to be considered for

appointment to the post of High School Assistant in Hindi and

eligible to be considered against the 4% quota earmarked for

persons with disabilities in aided schools in terms of the 2016 Act.

It is also admitted that there was a vacancy of High School

Assistant in Hindi in the school arrayed as the sixth respondent in

the said writ petition and the same was filled up on 15.07.2021.

Had the provisions of the Statutes been implemented with effect

from 18.11.2018, the said vacancy could not have been filled up

by appointing any other person, had the school invited

applications for appointment against the said post and had the

petitioner preferred an application in response to the same.

29. The stand of the Government that

implementation of the provisions of the Statutes, if not

postponed, a portion of the teachers who were appointed

violating Ext.P1 order will have to be terminated, is a sympathetic

stand. The question is whether a sympathetic and equitable

stand can be taken by the Government in a case of this nature.

The learned Single Judge dealt with this aspect elaborately.

Paragraph 32 of the judgment of the learned Single Judge dealing

with the same reads thus:

"32. The contention of the 1st respondent that the rights of persons, who were appointed after issuance of Ext.P1 would be affected, if the rights of the PwD are protected, cannot be sustained. It appears that the State is banking on equity to support the stand. The Apex Court in B.Premanand and Ors. v. Mohan Koikal and Ors. (supra) had held that when there is a conflict between law and equity, it is the law which is to prevail. Equity can only supplement the law when there is a gap in it but cannot supplant the law. In Madamanchi Ramappa v.

Muthaluru Bojjappa, the Apex Court has observed that what is administered in courts is justice according to law and W.A. No.1602 of 2022 & con. cases 452

considerations of fair play and equity, however important they may be, must yield to clear and express provisions of the law. In Council for Indian School Certificate Examination v. Isha Mittal, it was held that considerations of equity cannot prevail and do not permit a High Court to pass an order contrary to the law. In P.M Latha v. State of Kerala, it was held that Equity and law are twin brothers and law should be applied and interpreted equitably but equity cannot override written or settled law. In E. Palanisamy v. Palanisamy, it was held that Equitable considerations have no place where the Statute contained express provisions. The Managers, as well as the Government, were well aware of the implications of Ext.P1 with effect from 18.11.2018. If any appointments have been made in express violations of the Government Order, it can only be reckoned that the appointments were made to flout the order and to deny the PwD, who are the beneficiaries of such an order, the benefits to which they were entitled to. The persons who are suffering from disabilities cannot be made to suffer even further due to the vagaries of men. Clearly the attempt is to delay the implementation of the Law enacted by the Parliament and the law settled by the Apex Court as well as this Court and later contend that due to fait accompli, no benefit can be granted to PwDs."

As noted, the view taken by the learned Single Judge on the facts

of the present case is that sympathetic and equitable

considerations have no place where the Statutes contain express

provisions. We are in complete agreement with the view

expressed by the learned Single Judge. As sympathy has no role

to play while construing a statutory provision and the W.A. No.1602 of 2022 & con. cases 453

constitutional courts cannot ignore statutory provisions and

binding decisions solely on equitable consideration or on

misplaced sympathy, the contention taken by the Government in

this regard cannot be accepted [See also Maruti Udyog Ltd. v.

Ram Lal, (2005) 2 SCC 638]. As already demonstrated with

reference to the facts in W.P.(C) No17632 of 2021, the

postponement of the decision of the Government to implement

the provisions of the Statutes and Ext.P1 order would affect

adversely the interests of persons with disabilities. In other

words, the learned Single Judge cannot be found fault with for

having issued directions to implement the provisions of the

Statute with effect from 18.11.2018.

30. Now let us deal with the contentions advanced

by the learned counsel for the parties. As noted, the main

contention advanced by the learned counsel for the appellants

was that teachers appointed in aided schools after 18.11.2018

who would be affected by the reliefs sought for in the writ

petitions should have been arrayed as parties to the writ petitions

either personally or in a representative capacity. No doubt, the

rule audi alteram partem is one of the basic pillars of natural W.A. No.1602 of 2022 & con. cases 454

justice, but it is not an absolute rule. In a case where the Court

finds that a fair hearing of the affected would not make any

difference in the decision proposed, the decision cannot be held

to be bad merely for the reason that persons who are likely to be

affected were not heard [See Dharampal Satyapal Ltd. v.

Deputy Commissioner of Central Excise, (2015) 8 SCC 519].

As noted, it is a case where the court found that the

appointments have been made not only flouting the provisions

contained in the Statutes and frustrating the constitutional as

also the statutory rights of persons with disabilities, and violating

the directions issued by the Apex Court and this Court. There

cannot be any doubt to the proposition that if an appointment is

made contrary to a statutory provision, it is non-est in the eye of

law, which renders the appointment to be a nullity [See Ashok

Kumar Sonkar v. Union of India and Others, 2007 KHC

3513]. Of course, all the appointments cannot be said to be

illegal and it is on account of the said reason that the learned

Single Judge did not set at naught all the appointments. Instead,

the learned Single Judge only directed that appointments already

made after 18.11.2018 can be approved after complying with the W.A. No.1602 of 2022 & con. cases 455

provisions of the Statutes. In other words, the learned Single

Judge has only interfered with the appointments made otherwise

than in accordance with the provisions of the Statutes which are

non-est in the eye of law. In the above circumstances, according

to us, the impugned judgment is not liable to be interfered with

on the ground that the appointees were not parties to the writ

petitions. We take this view also for the reason that even though

it was contended that the teachers who were appointed after

18.11.2018, should have been arrayed as parties to the writ

petitions, none have argued that appointments made otherwise

than in accordance with the Statutes are valid or that such

appointees, had they been made parties, could have protected

their appointments on any ground, whatsoever.

31. True, Rule 148 of the Rules of the High Court of

Kerala provides that all persons directly affected by the reliefs

sought for in the writ petition shall be made parties to the writ

petition. Let us now consider the question as to whether the

teachers who are appointed in aided schools after 18.11.2018,

otherwise than in accordance with Ext.P1 order of the

Government can be said to be persons affected by the decision in W.A. No.1602 of 2022 & con. cases 456

the writ petitions. It was vehemently argued by the learned

counsel for the appellants that going by the scheme of the Kerala

Education Act and the KER, appointments confer on teachers a

title to the post and the approval is only a formality. True, Section

11 of the Kerala Education Act confers power on the Managers to

make appointments in aided schools. The said provision reads

thus:

11.Appointment of teachers in aided schools-Subject to the rules and conditions laid down by the Government, teachers of aided schools shall be appointed by the managers of such schools from among persons who possess the qualifications prescribed under Section 10.

(underline supplied)

As evident from the extracted provision, the power of the

Manager to make appointment in aided schools is not absolute,

and it can only be in accordance with the rules and conditions

laid down by the Government. In Eravannoor A.U.P. School v.

State of Kerala, 2011 (3) KLT SN 89 (C.No.91), it has been

clarified by this Court that conditions as provided for in Section

11 of the Kerala Education Act can be imposed by executive

orders also. Paragraph 21 of the said judgment reads thus:

21. The judgments referred to above pertain to the interpretation of the expression "qualifications prescribed under S.10" W.A. No.1602 of 2022 & con. cases 457

occurring in S.11. In spite of the fact that the said expression contained the word "prescribed", this court did not accept the contention that it could be prescribed only by rules. We are concerned with the expression "conditions laid down by the Government" occurring in S.11. The word "prescribed" is not seen in that expression, though the word "prescribed" is used when it speaks of the qualifications. Therefore, it cannot be said that 'conditions' could be laid down only by Rules. S.11 speaks of "subject to the rules and conditions laid down by the Government". If the conditions could be laid down only by Rules, it was sufficient to say "subject to the rules laid down by the Government". This is a clear indication that 'conditions' could be laid down even by executive orders.

That apart, in terms of Rule 9(1) of Chapter III KER, the Manager

is responsible for the conduct of the school in accordance with

the provisions of the Kerala Education Act and the KER as also the

orders issued by the Government and the Department from time

to time in conformity with the provisions of the Act and the Rules.

The said provision reads thus:

9. Duties and powers of the managers of Aided Schools - (1) The Manager shall be responsible for the conduct of the school strictly in accordance with the provisions of the Kerala Education Act and the Rules issued thereunder. He shall also abide by the orders that may be issued from time to time by the Government and the Department in conformity with the provisions of the Act and the rule issued thereunder.

W.A. No.1602 of 2022 & con. cases 458

The appellants do not have a case that the Government has no

authority to issue an order in the nature of Ext.P1 or that the

same is not one in conformity with the provisions contained in the

Kerala Education Act and the KER. If that be so, the appointments

made by the Manager after 18.11.2018 violating Ext.P1 order, are

illegal. Be that as it may, as per the provisions contained in the

Chapter XIVA KER, the appointments made by the Managers are

to be approved by the educational officer concerned. Rule 8(2) of

Chapter XIVA KER provides that the educational officer may

approve the appointment, if it is in accordance with the

provisions of the Act, the Rules and the orders issued by the

Government or the Director from time to time. Rule 8(2) reads

thus:

8(2) The Educational Officer on receipt of the appointment order and other records mentioned in sub rule (1) may approve the appointment if it is in accordance with the provisions of the Act, the Rules and orders issued by the Government or the Director from time to time. After approval one copy shall be forwarded by the Educational Officer to the teacher through the Manager and another copy forwarded to the Manager to be filed in the school records. The approval may be given as expeditiously as possible [at any rate not later than 30 days from the date of receipt of the appointment order and other documents mentioned in sub-rule (1)].

W.A. No.1602 of 2022 & con. cases 459

In the light of the extracted Rule, inasmuch as appointments

made in aided schools after 18.11.2018 otherwise than in

accordance with Ext.P1 order being not in accordance with the

Kerala Education Act and the KER, they are not liable to be

approved. If that be so, according to us, the teachers who are

appointed in aided schools after 18.11.2018 otherwise than in

accordance with Ext.P1 order cannot be heard to contend that

they would be affected by the decision in the writ petition and

they should have therefore been arrayed as parties to the writ

petition. In the light of the aforesaid discussion, there is no merit

in the contention that a teacher would get title to hold the post

on appointment and the approval cannot be interfered with,

unless the appointment is challenged and set aside. There is no

substance in the argument advanced based on the decision of

the Apex Court in Civil Appeal Nos.551-553 of 2023 also. True,

that was a case where this Court set aside a notification issued by

the corporate educational agency running a few aided colleges in

a proceedings in which all the teachers who were appointed

pursuant to the notification were not arrayed as parties and the

decision of this Court as affirmed in appeal was set aside by the W.A. No.1602 of 2022 & con. cases 460

Apex Court in the said case without examining the correctness of

the decision on agreement between the parties, leaving open all

the questions raised in the matter. True, in the judgment

rendered in the said case, there was an observation to the effect

that the teachers appointed in the selection pursuant to the

notification which are set aside by the Court were not parties to

the proceedings. The order in Civil Appeal Nos.551-553 of 2023

reads thus:

"Leave granted.

2. Respondent No.1 - Anu Jayapal was the writ petitioner before the High Court. She is a specially abled person, who suffers from locomotor disability to the extent of 50%. She competed for the post of Assistant Professor (English) but having not been selected, she challenged the selection before the High Court of Kerala at Ernakulam.

3. Learned Single Judge of the High Court vide judgment dated 10.05.2022 set aside the entire selection of about 60 candidates on the ground that the Institute - Sree Narayana College failed to provide 4% reservation to the disabled candidates in violation of the statutory mandate. The Division Bench of the High Court vide impugned judgment dated 29.06.2022 has affirmed the view taken by the learned Single Judge of the High Court.

4. The institute as well as the candidates, whose selection and appointment has been set aside, are before us.

5. We have heard learned Senior Counsel for the parties and carefully perused the material placed on record.

6. It appears to us that the claim of respondent No.1 - Anu W.A. No.1602 of 2022 & con. cases 461

Jayapal for appointment as Assistant Professor (English) against a post reserved for `disabled persons' requires sympathetic consideration. Similarly, the selection and appointment of other candidates need not be interfered with especially when respondent No.1 can be accommodated against a vacant post.

7. Moreover, the aggrieved selected/appointed candidates were not parties in the proceedings before the High Court and their selection/appointment has been set aside without hearing them.

8. We, accordingly, without going into the rival contentions, deem it appropriate to invoke our powers under Article 142 of the Constitution and dispose of these appeals with the following directions:

(i) Respondent No.1 - Anu Jayapal shall be appointed as Assistant Professor (English) with effect from 01.01.2021 but without payment of any arrears though her pay shall be notionally fixed;

(ii) Respondent No.1 - Anu Jayapal shall rank junior- most amongst those Assistant Professors(English), who were appointed on 01.01.2021 or prior thereto; and

(iii) The Institute shall, thus, be at liberty to proceed for further recruitments in accordance with law.

9. The judgment of the learned Single Judge dated 10.05.2022 as well as the Division Bench of the High Court dated 29.06.2022 are set aside. Consequently, the appellants whose selection and appointments have been quashed shall continue in service.

10. The appeals stand disposed of in the above terms.

11. The question of law is kept open to be decided in an appropriate case.

12. As a result, pending interlocutory applications also stand disposed of."

W.A. No.1602 of 2022 & con. cases 462

As evident from the extracted judgement, the judgment was set

aside not on the ground that the appointed teachers were not

made parties to the writ petition, but on agreement between the

parties, after leaving open the various questions raised in the

matter. The said judgment, according to us, may not be of any

benefit to the teachers appointed in aided schools after

18.11.2018 otherwise than in accordance with Ext.P1 order which

are yet to be approved by the educational officers concerned.

Even if it is assumed that the decision of the Apex Court referred

to above is one rendered on the basis that affected persons were

not arrayed as parties to the writ petitions, according to us, the

judgment may not be of any use to the teachers involved in this

case as unlike teachers involved in this case, the teachers

involved in the case dealt with by the Apex Court are persons

who have acquired a title to the post in which they were

appointed inasmuch as their appointments have been approved

by the concerned universities. The contention that the impugned

judgment is bad inasmuch as the teachers who were appointed

after 18.11.2018 were not arrayed as parties to the writ petitions,

in the circumstances, fails and we reject the same. W.A. No.1602 of 2022 & con. cases 463

32. Let us now consider the contention advanced by

the learned counsel for the appellants that the impugned

judgment, insofar as it was held therein that the appointments of

teachers and non-teaching staff made flouting Ext.P1 order after

18.11.2018 which have been approved need not be unsettled,

treats equals unequally and as such, the teachers and non-

teaching staff whose appointments are not approved, are entitled

to be treated at par with teachers whose appointments are

approved. The essence of the argument is that the impugned

judgment contravenes the fundamental right of teachers who are

appointed after 18.11.2018, but whose appointments have not

been approved till date. The principle that a judicial verdict

cannot be said to affect the fundamental rights of a citizen is one

settled by a Nine Judge Bench of the Apex Court in Naresh

Shridhar Mirajkar (supra). Paragraph 37 of the said judgment

reads thus:

"37. The next question which calls for our decision is : does the impugned order contravene the fundamental rights of the petitioners under Article 19(1)? In dealing with this question, it is essential to bear in mind the object with which the impugned order has been passed. As we have already indicated, the impugned order has been passed, because the learned Judge was W.A. No.1602 of 2022 & con. cases 464

satisfied that the interests of justice required that Mr Goda should not be exposed to the risk of excessive publicity of the evidence that he would give in court. This order was passed by the learned Judge after hearing arguments from both the parties to the suit. Thus, there is no doubt that the learned Judge was satisfied that in order to be able to do justice between the parties before him, it was essential to grant Mr Goda's request for prohibiting the publication of his testimony in the newspapers from day to day. The question is: can it be said that an order which has been passed directly and solely for the purpose of assisting the discovery of truth and for doing justice between the parties, infringes the fundamental rights of the petitioners under Article 19(1)?"

Be that as it may, by raising the said argument, what is claimed

by the appellants is parity of treatment. As noticed, all the

appointments made after 18.11.2018 otherwise than in

accordance with the provisions of the Statutes are illegal. If the

appointments are illegal, the question is whether such teachers

are entitled to get their appointments approved merely for the

reason that the learned Single Judge directed that some of such

appointments which are already approved need not be unsettled.

We have no doubt in our mind that the said question needs to be

answered in the negative. We are fortified in the said view by

several judgments of the Apex Court including the judgment in

Basawaraj v. Land Acquisition Officer, (2013) 14 SCC 81. W.A. No.1602 of 2022 & con. cases 465

Paragraph 8 of the said judgment reads thus:

8. It is a settled legal proposition that Article 14 of the Constitution is not meant to perpetuate illegality or fraud, even by extending the wrong decisions made in other cases. The said provision does not envisage negative equality but has only a positive aspect. Thus, if some other similarly situated persons have been granted some relief/benefit inadvertently or by mistake, such an order does not confer any legal right on others to get the same relief as well. If a wrong is committed in an earlier case, it cannot be perpetuated. Equality is a trite, which cannot be claimed in illegality and therefore, cannot be enforced by a citizen or court in a negative manner. If an illegality and irregularity has been committed in favour of an individual or a group of individuals or a wrong order has been passed by a judicial forum, others cannot invoke the jurisdiction of the higher or superior court for repeating or multiplying the same irregularity or illegality or for passing a similarly wrong order. A wrong order/decision in favour of any particular party does not entitle any other party to claim benefits on the basis of the wrong decision. Even otherwise, Article 14 cannot be stretched too far for otherwise it would make functioning of administration impossible. (Vide Chandigarh Admn. v. Jagjit Singh, Anand Buttons Ltd. v. State of Haryana, K.K. Bhalla v. State of M.P.and Fuljit Kaur v. State of Punjab)."

The contention that the impugned judgment treats equals

unequally also, therefore, fails and we reject the same.

33. Section 38 of the 1995 Act reads thus:

"38. (1) The appropriate Governments and local authorities shall by notification formulate schemes for ensuring employment of persons with disabilities, and such schemes may provide for- W.A. No.1602 of 2022 & con. cases 466

(a) The training and welfare of persons with disabilities;

(b) The relaxation of upper age limit;

(c) Regulating the employment;

(d) Health and safety measures and creation of a non-

handicapping environment in places where persons with disabilities are employed;

(e) The manner in which and the person by whom the cost of operating the schemes is to be defrayed; and

(f) Constituting the authority responsible for the administration of the scheme. "

The argument advanced by Dr.George Abraham based on the

said provision is that the scheme of the 1995 Act is that

employment of persons with disabilities is to be ensured in

accordance with the schemes to be formulated by the

appropriate Governments in terms of Section 38 of the 1995 Act,

and in the absence of any scheme by the State Government in

terms of the said provision, the 1995 Act cannot be implemented.

There is no substance in this argument. Section 37 of the 2016

Act is a provision corresponding to Section 38 of the 1995 Act.

Section 37 reads thus :

"37. Special schemes and development programmes.--The appropriate Government and the local authorities shall, by notification, make schemes in favour of persons with benchmark disabilities, to provide,--

(a) five per cent. reservation in allotment of agricultural land and housing in all relevant schemes and development W.A. No.1602 of 2022 & con. cases 467

programmes, with appropriate priority to women with benchmark disabilities;

(b) five per cent. reservation in all poverty alleviation and various developmental schemes with priority to women with benchmark disabilities;

(c) five per cent. reservation in allotment of land on concessional rate, where such land is to be used for the purpose of promoting housing, shelter, setting up of occupation, business, enterprise, recreation centres and production centres."

A combined reading of Section 38 of the 1995 Act and Section 37

of the 2016 Act would show that the schemes provided for in the

said provisions are schemes intended for the welfare and

empowerment of persons with disabilities and the same have

nothing to do with the reservation in the appointments to be

made in the Government and other establishments as provided

for in the Statutes.

34. As noted, one of the contentions raised by Sri.

Kurian George Kannanthanam was that W.P.(C) No.19808 of 2021

is not maintainable as the same was one instituted by a person

who does not have a case that any of his rights, constitutional or

statutory, are infringed on account of the inaction on the part of

the State Government in implementing the provisions of the

Statutes and Ext.P1 order. True, W.P.(C) No.19808 of 2021 is one W.A. No.1602 of 2022 & con. cases 468

instituted by a person styling himself to be the President of an

association of persons with disabilities and the reliefs claimed

therein do not in any manner benefit him. According to us, it is

unnecessary to examine the said contention as the writ petitions

disposed of along with W.P.(C) No.19808 of 2021 are instituted by

persons with disability who are entitled to seek the reliefs

claimed by the petitioner in W.P.(C) No.19808 of 2021. Among the

remaining writ petitions, W.P.(C) No.11673 of 2022 is one

instituted by a few persons with disability seeking reliefs of

general nature which would benefit them as also other similarly

placed persons with disability and W.P.(C) No.17632 of 2021 is

one instituted by a person with disability seeking a relief of

individual nature. In respect of W.P.(C) No.11673 of 2022 also, it

was urged by the learned Senior Counsel that the petitioners are

not entitled to seek reliefs of general nature. We do not think that

there is any impediment in law for a person to claim a relief

which would benefit him and other similarly placed persons also,

at this era of public interest litigation as courts are empowered to

issue orders for the benefit of the parties who are not before it as

well, if it is found that they are unable to approach the court for W.A. No.1602 of 2022 & con. cases 469

reliefs on account of social and economic barriers.

35. Section 36 of the 2016 Act reads thus:

"36. Special employment exchange.--The appropriate Government may, by notification, require that from such date, the employer in every establishment shall furnish such information or return as may be prescribed by the Central Government in relation to vacancies appointed for persons with benchmark disability that have occurred or are about to occur in that establishment to such special employment exchange as may be notified by the Central Government and the establishment shall thereupon comply with such requisition."

The argument advanced by Sri.V.A.Muhammed based on the said

provision is that it is obligatory on the part of the Government to

prescribe by notification the jurisdiction of special employment

exchanges from where the list of persons with benchmark

disability could be obtained by the Managers in order to comply

with the requirements of the Statutes, and inasmuch as

notifications as provided for under Section 36 have not been

made, the Managers cannot be blamed for not having appointed

persons with disabilities in their respective establishments. The

learned Special Government Pleader asserted that the provisions

of Section 36 have been complied with by the Government as

early as on 18.03.2011 itself in terms of G.O.(MS) No.52 of 2011. W.A. No.1602 of 2022 & con. cases 470

Be that as it may, we do not find any merit in this argument. The

provision in the 1995 Act corresponding to Section 36 of the 2016

Act was Section 34, which reads thus:

34. (1) The appropriate Government may, by notification. Require that from such date as May he specified. By notification. The employer in every establishment shall furnish such information or return as may be prescribed in relation to vacancies appointed for person, with disability that have occurred or are about to occur in that establishment to such Special Employment Exchange as may be prescribed and the establishment shall thereupon comply with such requisition.

(2) The form in which and the intervals of time for which information or returns shall be furnished and the particulars, they shall contain shall be such as may be prescribed.

Rules 36 to 41 of Persons with Disabilities (Equal Opportunities,

Protection of Rights and Full Participation) Rules, 1996 were rules

brought into force to give effect to Section 34 of the 1995 Act.

Rules 36 to 41 of the said Rules read thus:

"36.Computation of vacancies.--For the purpose of computation of vacancies for persons with disabilities in Group A, B, C, and D posts, the manner of computation of vacancies shall be such as may be determined by the Government by instructions or orders in this regard.

37. Notification of vacancies to the Special Employment Exchanges.--(1) The following vacancies shall be notified to the Special Employment Exchanges, namely:--

(a) Vacancies in posts of a technical and scientific nature carrying a basic pay of Rs. 1400 or more per month occurring in establishments in respect of which the Central Government is the appropriate Government under the Act, and

(b) Vacancies which an employer may desire to be circulated to the Special Employment Exchanges outside the State or Union territory in which the establishment is situated, shall be notified to such Special Employment Exchanges as may be specified by the Central Government by notification in the Official Gazette, in this behalf. A copy of the notification of vacancies shall be sent to the Vocational Rehabilitation Centre for Handicapped concerned.

(2) Vacancies other than those specified in sub-rule (1) shall be notified to the local Special Employment Exchange concerned. A copy of the notification of vacancies shall also be sent to the Vocational Rehabilitation Centre for Handicapped concerned.

38.Form and manner of notification of vacancies.--The vacancies shall be notified in writing to the Special Employment Exchange concerned, and the following particulars shall to furnished in respect of each type of vacancy, namely:--

(1) Name and address of the employer. (2) Telephone number of the employer, if any. (3) Nature of vacancy--

(a) Type of workers required (Designation)

(b) (i) Description of duties;

(ii) Physical requirements (i.e., job involves visual accuracy, frequent movement/walking, continuous long hours sitting, etc.)

(c) Qualifications required--

W.A. No.1602 of 2022 & con. cases 472

(i) Essential,

(ii) Desirable

(d) Age-limits, if any

(e) Whether women are eligible (4) Number of vacancies--

Reserved for physically handicapped persons

Orthopedically Visually Hearing Handicapped Handicapped Impairment

(a) Regular

(b) Temporary.

(5) Pay and allowances.

(6) Place of work (Name of town/village and district in which it is situated.) (7) Probable date by which the vacancy will be filled. (8) Particulars regarding interview/test of applicants--

(a) Date of interview/test

(b) Time of interview/test

(c) Place of interview/test

(d) Designation and address of the person to whom applicants should report.

(9) Any other relevant information-- The vacancies shall be re-notified in writing to the concerned Special Employment Exchange if there is any change in the particulars already furnished to the Special Employment Exchange and Vocational Rehabilitation Centre for Handicapped under this rule.

39.Time-limit for the notification of vacancies.--

(1) Vacancies, required to be notified to the local Special Employment Exchange, shall be notified at least thirty days before the date on which applicants will be interviewed or tested where interviews or tests are held, or the date on which W.A. No.1602 of 2022 & con. cases 473

vacancies are intended to be filled, if no interviews or tests are held.

(2) Vacancies required to be notified to the Special Employment Exchange notified under sub-rule (1) of Rule 37 shall be notified at least three weeks before the date on which applicants will be interviewed or tested where interviews or tests are held, or the date on which vacancies are intended to be filled, if no interviews or tests are held.

(3) An employer shall furnish to the concerned Special Employment Exchange, the results of selection within fifteen days from the date of selection.

40. Submission of returns.--(1) An employer shall furnish to the local Special Employment Exchange quarterly returns in Form DPER I and biennial returns in Form DPER II as may be amended from time to time.

(2) Quarterly returns shall be furnished within thirty days of the due dates, namely, 31st March, 30th June, 30th September and 31st December.

(3) Biennial returns shall be furnished within thirty days of the due date as notified in the Official Gazette.

41.Form in which record to be kept by an employer.--An employer shall maintain the record of employees with disabilities in Form DPER III, as may be amended from time to time."

A close reading of Section 36 of the 2016 Act in the background

of the corresponding provisions contained in Section 34 of the

1995 Act and the Rules made under the 1995 Act as extracted

above, would indicate beyond doubt that Section 36 of the 2016

Act has nothing to do with the reservation for appointment in W.A. No.1602 of 2022 & con. cases 474

favour of persons with disabilities provided for in the Statutes. We

hold so, as we find that the said provision is one intended to

obtain from the employers such information as may be

prescribed by the Central Government in relation to

appointments of persons with disabilities already made and to be

made in terms of the Statutes and to ensure compliance of the

provisions of the 2016 Act. The argument in this regard, in the

circumstances, is only to be rejected and we do so.

36. Another argument advanced by

Sri.V.A.Muhammed was that the posts suitable for persons with

disabilities in aided schools have been identified only in terms of

Ext.R1(a) order on 25.6.2022 and the Managers cannot,

therefore, be compelled to make appointments retrospectively. As

already noticed, this was one of the contentions raised in the

appeal preferred against Ext.P2 judgment and the same was

repelled by the Division Bench. Paragraph 15 of the judgment of

the Division Bench dealing with the same reads thus:

"15. The next contention urged is that when the posts were not identified, the posts had already been identified in different establishments including educational institutions run by the Government. But the Government did not chose to direct the aided institutions to comply with the provisions of the Act. In W.A. No.1602 of 2022 & con. cases 475

fact, when posts in schools and colleges were notified, it equally applies to aided institutions as well. But they did not comply with the provisions of the Act. Ext.P8 is only intended to ensure that the identification of posts which has already been done under the provisions of the 1995 Act, would apply to aided educational institutions as well, and they have been directed to fill up the backlog vacancies."

In the light of the judgment of the Division Bench aforesaid which

has become final, according to us, the appellants cannot be

heard to contend that the appointments were not effected since

the posts were not identified. We take this view also in the light of

the decision of the Apex Court in Government of India v. Ravi

Prakash Gupta, (2010) 7 SCC 626, wherein it was held that the

reservation provided for in Section 33 of the 1995 Act is not

dependant on identification of the posts at all.

37. Another contention raised was that there is

dearth of qualified hands among the persons with disabilities.

There is no convincing data before the Court as to the particulars

of qualified hands among persons with disabilities aspiring

appointments in aided schools. Even though it was contended by

the appellants that qualified hands are not available among the

persons with disabilities, there is nothing on record to indicate W.A. No.1602 of 2022 & con. cases 476

that Manager of any aided schools in the State has ever

attempted to find out whether there are qualified hands among

the persons with disabilities by inviting applications from persons

with disabilities for appointment. As such, it can only be

presumed, until the contrary is established, that there are

sufficient number of qualified hands among the persons with

disabilities for appointment to various teaching posts in the aided

schools in the State.

38. Another argument advanced by the learned

counsel for the appellants was that Ext.P1 order issued by the

Government is only an order directing the concerned

administrative departments to issue instructions to the

appointing authorities of aided educational institutions to make

appointments in their respective institutions in tune with the

provisions of the Statutes. According to the appellants, the

directions contained in Ext.P1 order have not been complied with

by the concerned administrative departments of the State

Government by issuing specific directions to the appointing

authorities, and the Managers of the schools cannot, therefore,

be found fault with for having not complied with Ext.P1 order with W.A. No.1602 of 2022 & con. cases 477

effect from 18.11.2018 itself. We do not find any merit in this

contention also, as it was found by this Court in Ext.P2 judgment

that even without a direction from the Government, it was

obligatory on the part of the Managers of aided schools to

comply with the requirements of the Statutes as regards the

reservation in favour of persons with disabilities.

39. It is unnecessary to consider the contention

raised by Sri.Elvin Peter that W.P.(C) No.17632 of 2021 is not

maintainable insofar as the petitioner therein seeks a writ of

mandamus directing the sixth respondent in the said case to

comply with the Statutes, as the said relief has not been granted

to the petitioner therein. Another contention raised by Sri.Elvin

Peter is that all the appointments made in aided schools after the

introduction of the Statutes, otherwise than in accordance with

the provisions therein, are bad and such appointees cannot be

classified differently based on the date of the decision taken by

the Government to implement the provisions of the Statutes and

deny approval to some among them. We do not find any merit in

this argument. No doubt, the appointments made in the aided

educational institutions in the State after the introduction of the W.A. No.1602 of 2022 & con. cases 478

Statutes otherwise than in accordance with the provisions therein

are illegal, and there cannot be a cut-off date to save a portion of

such appointments and to unsettle the remaining. But, the fact

remains that the appointments made otherwise than in

accordance with the provisions of the Statutes upto 18.11.2018,

were not under challenge in the writ petitions. The challenge in

the writ petitions was against the appointments made after

18.11.2018. The learned Single Judge found, as contended by

Sri.Elvin Peter, that the appointments were illegal. Consequently,

the learned Single Judge disposed of the writ petitions directing

the educational officers to defer the process of approval of such

appointments until the provisions of the Statutes are complied

with. It is not a case where a cut-off date has been fixed by the

Government for denying the approval of certain appointments

made in aided educational institutions in the State. On the other

hand, it is a case where there was a doubt as to whether the

provisions in the Statutes would apply to aided educational

institutions, as appointments in such institutions are governed by

the Kerala Education Act and the KER which do not impose a

similar restriction on Managers as done in the Statutes. W.A. No.1602 of 2022 & con. cases 479

Ultimately, it was only on 18.11.2018, the Government conceded

to the position that the provisions of the Statutes need to be

extended to aided educational institutions as well, and took a

decision to that effect, so that, the same would bind the

appointing authorities of such institutions in terms of the

provisions contained in the Kerala education Act and the KER. In a

case of this nature, according to us, the contention that the date

from which the Government decided to extend the provisions of

the Statutes to aided educational institutions in the State is a cut-

off date to classify teachers who were appointed prior to and

after the said date and therefore, the Court should examine

whether the said cut-off date has any rational basis having a

nexus to the objects to be achieved, is thoroughly misplaced. Of

course, the said argument would certainly apply against the

decision of the Government to postpone the date of

implementation of the provisions of the Statutes from 18.11.2018

to 8.11.2021, and the learned Single Judge has rightly applied the

argument holding that the said decision is bad.

40. As noted, the argument advanced by

Sri.R.K.Muraleedharan was that the reservation provided for in W.A. No.1602 of 2022 & con. cases 480

the Statutes in favour of persons with disabilities is only on the

total number of vacancies in the establishment and not in all

cadres of the establishment. It is seen that such an argument is

raised since Ext.R1(a) order issued by the Government in

implementation of Ext.P5 order stipulates that the reservation

shall be provided in all cadres identified as suitable for

appointment of persons with disabilities. As already indicated, the

said Government Order was not under challenge before the

learned Single Judge. As pointed out by the learned Special

Government Pleader, the said order is now under challenge in

different writ petitions on various grounds. Inasmuch as the said

Government Order was not under challenge before the learned

Single Judge and the same is presently under challenge in

different writ petitions, it may not be appropriate for us to deal

with the said contention in this batch of cases, and it is suffice to

clarify that the parties aggrieved by Ext.R1(a) order are free to

challenge the same, if so advised.

41. As noticed, the argument advanced by Sri.John

Joseph Vettikad was that appointments have already been made

in compliance with the provisions of the Statutes in some of the W.A. No.1602 of 2022 & con. cases 481

schools. Nevertheless, the appointments subsequently made are

not being approved in the light of the impugned judgment. We do

not think it necessary to examine the said contention also, as it is

clarified in Ext.R1(a) order that the directions therein apply only

to schools where the provisions of the Statutes have so far not

been implemented.

42. The learned Senior Counsel, Sri.K.Ramkumar

argued that the Kerala Education Act and the KER provide for

appointment of teachers in aided schools in a particular manner

and the same cannot be varied or overridden by executive

orders. There is no merit, according to us, in this argument, as

the said issue has been concluded by this Court in Ext.P2

judgment holding that even without any direction from the

Government, the Managers of aided schools in the State were

obliged to comply with the requirements of the Statutes. The

argument raised by the learned Senior Counsel based on the

decision of this Court in Vasudeva Shenoy is also without any

substance as the question considered therein was whether the

Court could issue a direction to implement a statutory provision

which the concerned executive body has chosen not to W.A. No.1602 of 2022 & con. cases 482

implement. The said question has been answered in the negative.

But, the said principle cannot have any application to the facts of

the present case, as the provisions of the Statutes have been

given effect to by the concerned executive Government. Once

the provisions of the Statute are brought into force, the

obligations arising thereunder could certainly be enforced

through the process of the Court.

43. The upshot of the discussion aforesaid is that

none of the contentions urged by the appellants to challenge the

impugned judgment are sustainable in law.

44. Ordinarily, in the light of the finding that the

contentions raised in the appeals are not sustainable in law, the

appeals should have been dismissed. But, having regard to the

peculiar facts of these cases, we are of the view that a few

additional directions are required to be issued in these appeals in

the interests of justice for the various reasons stated hereunder.

45. As noted, the provisions of the Statutes, as

regards the reservation in favour of persons with disabilities,

should have been implemented in aided schools right from the

day on which the 1995 Act was notified. But, it is a fact that the W.A. No.1602 of 2022 & con. cases 483

same have not been implemented until the said Statute was

replaced by the 2016 Act. As in the case of the 1995 Act, even

the provisions of the 2016 Act as regards the reservation in

favour of persons with disabilities have not been implemented in

the State. The materials indicate that despite the judgment of

this Court in W.P.(C) No.30334 of 2013, the State was maintaining

throughout that the Kerala Education Act and the KER are to be

amended to extend the provisions of the Statutes to aided

schools in the State. It was later, in the light of the direction

issued by the Apex Court in Justice Sunanda Bhandare

Foundation, the Government took Ext.P1 decision on

18.11.2018. As observed by us in the preceding paragraphs, in

the absence of any interim order in the writ petitions instituted

before this Court challenging the said order, the Government

should have ensured compliance of Ext.P1 decision forthwith

thereafter. Had this been done, all the subsequent litigations

could have been avoided. Now, the learned Single Judge has

directed, in terms of the impugned judgment, to give effect to

Ext.P1 decision and to make up the backlog appointments in the

vacancies arising from 18.11.2018 itself. Even though we have W.A. No.1602 of 2022 & con. cases 484

decided to affirm the decision of the learned Single Judge, we find

that although the decision of the learned Single Judge alerted the

State, its officials in the Department of General Education as also

the Managers of aided schools, the materials on record in these

cases and the submissions made by the learned counsel for the

parties on either side indicate that ever since this Court stayed

Ext.P4 order, the affairs relating to appointment in aided schools

in the State are in utter chaos. Even though the interim order

passed in this regard by this Court was later clarified to the effect

that the same will not preclude approval of the appointments to

posts not identified as suitable for appointment of persons with

disabilities, since most of the cadres in aided schools are

identified as suitable for appointment of persons with disabilities

and since it was decided that the first among the 33 vacancies

that arose during the currency of the 1995 Act and the first

among the 25 vacancies that arose during the currency of the

2016 Act shall be earmarked for persons with disabilities, having

regard to the fact that at least one vacancy of teacher in all

cadres must have arisen in every aided school in the State, the

position cannot be said to have improved in any manner on W.A. No.1602 of 2022 & con. cases 485

account of the modification of the interim order. At the same

time, as evident from the data furnished in Ext.P4

communication, thousands of teachers appointed after

18.11.2018 were working since then in their respective schools

without salary. That apart, it was brought to our notice that there

are large number of instances where the appointments which

could have otherwise been approved, were not approved by the

educational officers for one or other reasons, and although the

appeals and revisions preferred against such decisions of the

educational officers were allowed subsequently, in the light of the

interim order passed by the learned Single Judge on 23.9.2021 in

W.P.(C) No.19808 of 2021, even the said appointments could not

be approved. It was submitted by the learned Special

Government Pleader that on an average, about 3500 vacancies

would arise in aided schools every year. There is nothing on

record to indicate whether any appointments have been made at

all by the Managers in the said vacancies in the academic year

2022-2023 in the light of Ext.P5 order interdicting appointments

before complying with the provisions of the Statutes and before

the backlog in the appointments are made up and if not, as to W.A. No.1602 of 2022 & con. cases 486

how the dearth of the said teachers could be made up in aided

schools during the said academic year. The academic year 2022-

2023 is going to be over soon. If there are sufficient number of

eligible and qualified persons with disabilities in the State to

cover the backlog appointments as also the future appointments,

there would be no issues while complying with the directions

contained in the impugned judgement, but if sufficient number of

eligible and qualified persons with disabilities are not available,

naturally the vacancies are to be carried forward to the next year

and if only eligible and qualified hands are not available in the

next year also, the vacancies could be filled up by other

candidates. In other words, those vacancies cannot be filled up at

least for almost two years. That means, the fate of the teachers

who are appointed after 18.11.2018 and whose appointments are

not approved till date can be decided only after about two years

and till then, they will have to work without salary and the

schools will have to be run with them. That apart, there would not

be any teachers in the vacancies that arose in the academic year

2022-2023 and in the subsequent academic years, as before

deciding the fate of teachers already appointed, appointments W.A. No.1602 of 2022 & con. cases 487

cannot be made to the said vacancies. In short, we feel that if we

leave these matters without any additional directions, the

academic interests of the students would be adversely affected.

In the circumstances, we deem it appropriate to modify the

impugned judgment and dispose of the appeals with the following

additional directions/clarifications :

1) The Educational Officers in the State shall

approve the appointments made in the vacancies earmarked for

persons with disabilities that arose after 18.11.2018 and before

08.11.2021, which are otherwise in order, provisionally, treating

the vacancies as temporary, on condition that such approval

would be valid only till the incumbents who are regularly

appointed against those vacancies take charge, and shall take

necessary action for disbursement of the pay and allowances due

to them.

2) If for any reason regular appointments cannot be

made in the vacancies referred to in direction (1) above even

after following the detailed procedure prescribed by the

Government in Ext.R1(a) order, such vacancies can be treated as

substantive and the approvals already granted in respect of the W.A. No.1602 of 2022 & con. cases 488

same can be made permanent.

3) Even if regular appointments are made in the

vacancies referred to in direction (1), the teacher concerned shall

be absorbed against the next immediate vacancy in the same

school or in any of the schools under the same management, if

they are qualified to be considered for appointment against such

vacancies, treating the teachers as claimants under Rule 51A of

Chapter XIVA KER.

4) The Managers of all aided schools would be free

to fill up the vacancies that arose after 08.11.2021 on daily wage

basis until the directions contained in the impugned judgment

and this judgment are complied with in full.

Interlocutory applications, if any, pending in the

appeals shall stand closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

SOPHY THOMAS, JUDGE.

YKB/ds/Mn W.A. No.1602 of 2022 & con. cases 489

APPENDIX OF WA 1459/2022

PETITIONER ANNEXURES ANNEXURE A1 A TRUE COPY OF G.O(P)NO.19/2020/SJD DATED 25.08.2020 ANNEXURE A2 TRUE COPY OF G.O.(MS)NO.111/2022/G.EDN DATED 25.06.2022 W.A. No.1602 of 2022 & con. cases 490

APPENDIX OF WA 1558/2022

PETITIONER ANNEXURES

ANNEXURE A1 A TRUE COPY OF G.O(P)NO.19/2020/SJD DATED 25.08.2020 ANNEXURE A2 TRUE COPY OF G.O.(MS)NO.111/2022/G.EDN DATED 25.06.2022 W.A. No.1602 of 2022 & con. cases 491

APPENDIX OF WA 1625/2022

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE ORDER IN SLP (CIVIL) NO.21444/2022 DATED 29.07.22 ANNEXURE A2 TRUE COPY OF G.O.(MS)NO.242/2022/H.EDN DATED 18.05.2022 ANNEXURE A3 TRUE COPY OF THE G.O.

(MS)NO.111/2022/G.EDN DATED 25.06.2022. ANNEXURE A4 TRUE COPY OF THE G.O.

(RT)NO.162/2022/G.EDN DATED 19.09.2022 ANNEXURE A5 TRUE COPY OF THE REPLY RECEIVED UNDER THE RTI ACT FROM DIRECTORATE DATED 15.09.2022 W.A. No.1602 of 2022 & con. cases 492

APPENDIX OF WA 1632/2022

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE ORDER IN SLP (CIVIL) NO.21444/2022 DATED 29.07.22 ANNEXURE A2 TRUE COPY OF G.O.(MS)NO.242/2022/H.EDN DATED 18.05.2022 ANNEXURE A3 TRUE COPY OF THE G.O.

(MS)NO.111/2022/G.EDN DATED 25.06.2022. ANNEXURE A4 TRUE COPY OF THE G.O.

(RT)NO.162/2022/G.EDN DATED 19.09.2022 W.A. No.1602 of 2022 & con. cases 493

APPENDIX OF WA 1644/2022

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE ORDER IN SLP (CIVIL) NO.21444/2022 DATED 29.07.22 ANNEXURE A2 TRUE COPY OF G.O.(MS)NO.242/2022/H.EDN DATED 18.05.2022 ANNEXURE A3 TRUE COPY OF THE G.O.

(MS)NO.111/2022/G.EDN DATED 25.06.2022. ANNEXURE A4 TRUE COPY OF THE G.O.

(RT)NO.162/2022/G.EDN DATED 19.09.2022 W.A. No.1602 of 2022 & con. cases 494

APPENDIX OF WA 1679/2022

PETITIONER ANNEXURES ANNEXURE A1 A TRUE COPY OF THE COVERING LETTER ALONG WITH THE SUBJECTWISE DETAILS GIVEN BY THE LBS CENTRE FOR SCIENCE AND TECHNOLOGY DATED 04.08.2022 ANNEXURE A2 TRUE COPY OF THE REPLY RECEIVED FROM THE REGIONAL DEPUTY DIRECTOR/11TH RESPONDENT.

ANNEXURE A3 A TRUE COPY OF THE REQUEST AND THE REPLY DATED 06.09.2022 FROM THE EMPLOYMENT EXCHANGE, KOZHIKODE W.A. No.1602 of 2022 & con. cases 495

APPENDIX OF WA 1720/2022

PETITIONER ANNEXURES ANNEXURE A1 A TRUE COPY OF GO(P) 19/2020/SJD DATED 25.08.2020.

ANNEXURE A2 A TRUE COPY OF GO(MS) 111/2022/G.EDN.

DATED 25.06.2022.

ANNEXURE A3 A TRUE COPY OF LETTER OF THE ASSISTANT EDUCATIONAL OFFICER, ALATHUR DATED 06.09.2022 ISSUED TO MANAGER, AMLP SCHOOL, PUNAPADAM.

W.A. No.1602 of 2022 & con. cases 496

APPENDIX OF WA 1725/2022

PETITIONER ANNEXURES ANNEXURE A1 THE TRUE COPY OF THE APPOINTMENT ORDER OF THE 1ST APPELLANT ANNEXURE A2 THE TRUE COPY OF THE APPOINTMENT ORDER OF THE 2ND APPELLANT ANNEXURE A3 THE TRUE COPY OF THE APPOINTMENT ORDER OF THE 3RD APPELLANT ANNEXURE A4 THE TRUE COPY OF THE APPOINTMENT ORDER OF THE 4TH APPELLANT ANNEXURE A5 THE TRUE COPY OF THE APPOINTMENT ORDER OF THE 5TH APPELLANT ANNEXURE A6 THE GOVERNMENT ORDER G.O.(RT) NO.4570/2021/G.EDN DATED THIRUVANANTHAPURAM, 12.10.2021 ISSUED IN THE CASE OF 5TH APPELLANT ANNEXURE A7 CERTIFIED COPY OF THE JUDGMENT IN W.P.

(C) 17632/2021 W.A. No.1602 of 2022 & con. cases 497

APPENDIX OF WA 1746/2022

PETITIONER ANNEXURES ANNEXURE A1 A TRUE COPY OF THE COVERING LETTER ALONG WITH THE SUBJECT WISE DETAILS GIVEN BY THE LBS CENTRE FOR SCIENCE AND TECHNOLOGY DATED 04.08.2022. ANNEXURE A2 A TRUE COPY OF THE REPLY RECEIVED FROM THE REGIONAL DEPUTY DIRECTOR/ 11TH RESPONDENT ANNEXURE A3 A TRUE COPY OF THE REQUEST AND THE REPLY DATED 06.09.2022 FROM THE EMPLOYMENT EXCHANGE, KOZHIKODE.

ANNEXURE A4 A TRUE COPY OF THE G.O.(P) NO.

7/2022/SJD DATED 28.10.2022 ISSUED BY THE GOVERNMENT.

W.A. No.1602 of 2022 & con. cases 498

APPENDIX OF WA 1763/2022

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE ORDER IN SLP (CIVIL) NO.21444/2022 DATED 29.07.22 ANNEXURE A2 TRUE COPY OF G.O.(MS)NO.242/2022/H.EDN DATED 18.05.2022 ANNEXURE A3 TRUE COPY OF THE G.O.

(MS)NO.111/2022/G.EDN DATED 25.06.2022. ANNEXURE A4 TRUE COPY OF THE G.O.

(RT)NO.162/2022/G.EDN DATED 19.09.2022 ANNEXURE A5 TRUE COPY OF THE REPLY RECEIVED UNDER THE RTI ACT FROM DIRECTORATE DATED 15.09.2022

 
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