Ernakulam Kshetra Kshema Samithi vs State Of Kerala
2023 Latest Caselaw 2871 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                          WP(C) NO. 3088 OF 2023
PETITIONER:

             ERNAKULAM KSHETRA KSHEMA SAMITHI
             REGISTERED UNDER THE ACT 12 OF 1955 WITH REG. NO.ER
             250/84, DEVASWOM BUILDING, ERNAKULAM-682 011,
             REPRESENTED BY ITS SECRETARY A. BALAGOPALAN, AGED
             57, S/O.LATE C.K.ARAVINDAKHAN MENON, RESIDING AT
             7D, SANTHI SAVERA APARTMENTS, WARRIAM ROAD,
             ERNAKULAM., PIN - 682011
             BY ADV S.ANANTHAKRISHNAN


RESPONDENTS:

       1     STATE OF KERALA
             REPRESENTED BY ITS CHIEF SECRETARY,
             SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-., PIN - 695 001
       2     THE DISTRICT COLLECTOR (DISTRICT MAGISTRATE)
             ERNAKULAM, COLLECTORATE, KOCHI, PIN - 680230
       3     COCHIN DEVASWOM BOARD, ( SOUGHT TO BE IMPLEADED )
             REP. BY ITS SECRETARY, TRICHUR-. ( SOUGHT TO BE
             IMPLEADED )

BY ADV

             SMT.PARVATHY.K-GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    01.03.2023,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.3088 Of 2023


                                        .. 2 ..


                    ANU SIVARAMAN, J.
                 ================
                   WP(C). No.3088 of 2023
                 ================
                        Dated this the 01st day of March, 2023


                                  JUDGMENT

The learned Government Pleader submits that the festival

has concluded without any incidents.

The above view of the matter, the writ petition is closed.

Sd/-

ANU SIVARAMAN, JUDGE ded/01.03.2023