Kaladharan vs Special Tahsildar (L.R),, ...
2023 Latest Caselaw 2867 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                       WP(C) NO. 6924 OF 2023
PETITIONER:

          KALADHARAN,
          AGED 59 YEARS,
          S/O.KANDU, ANAKKOD HOUSE, KUZHALMANNAM, KUZHALMANNAM-I
          VILLAGE, ALATHUR, PALAKKAD, PIN - 678 702.
          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR (L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM,
          PATTAMBI, PALAKKAD - 679 104.
          SRI. BIMAL K NATH (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6924 OF 2023

                              2




                         JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.224/2023, pending before the respondent.

In view of the directions issued by this Court in WP(C)

No.28398 of 2017 and in WP(C) No.17012 of 2022, this writ

petition is disposed of, directing the respondent to take up

S.M.No.224/2023 and dispose of the same within one year

from the date of receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE DK WP(C) NO. 6924 OF 2023

APPENDIX OF WP(C) 6924/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.224/2023 ISSUED BY THE RESPONDENT DATED 07.02.2023 Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.4046 6593 6770 OF THE PETITIONER